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Case Index
Title
Date
ABHAY KUMAR PANDA Vs. BAJAJ AUTO LTD.
March 23, 1991
AJIT KR.MOHANTY Vs. DISTRICT TRANSPORT MANAGER
January 24, 1991
CHINTAMANI MISHRA Vs. TAHASILDAR, KHANDAPARA
April 19, 1991
DURYODHAN DAS Vs. STATE OF ORISSA
April 19, 1991
GLASS STUDIO Vs. COLLECTOR OF CENTRAL EXCISE & CUSTOMS
April 20, 1991
HARMINDER SINGH Vs. UNITED INDIA INSURANCE CO.LTD
December 6, 1991
MANI MALLIKA ENTERPRISES Vs. EXECUTIVE ENGINEER, ORISSA STATE ELEC.BOARD.
February 23, 1991
MONISA SAMAL Vs. SAMBALPUR UNIVERSITY
January 23, 1991
PRESIDENT, KRIYA YOGA FOUNDATION TRUST Vs. TEAM FINANCE COMPANY
April 18, 1991
RAVINDRA KUMAR DAS Vs. MANAGING DIRECTOR
January 24, 1991
SRI RABI NARAYAN MOHANTY Vs. RABINDRANATH RATH
January 23, 1991