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Case Index
Title
Date
A A KILACHAND Vs. STATE OF KARNATAKA
October 11, 1991
A C CHANDRAKUMAR Vs. STATE OF KARNATAKA
June 3, 1991
A K SUBBAIAH Vs. STATE OF KARNATAKA
May 31, 1991
A LAKSHMANAN Vs. STATE OF KARNATAKA
January 31, 1991
A S RASHID ATUNED Vs. K GOPULAKRISHNA KAMATH
July 5, 1991
ABDUL KHADER MEKHRI Vs. STATE OF KARNATAKA
February 6, 1991
ABDUL RAHIMAN Vs. UNION OF INDIA
November 19, 1991
ABDUL RAWOOF Vs. DEPUTY CONSERVATOR OF FORESTS
August 7, 1991
ACADEMY OF MUSIC Vs. STATE OF KARNATAKA
March 14, 1991
AFSAR KHAN Vs. STATE
August 29, 1991
AKASH FILMS Vs. COMMISSIONER OF INCOME TAX BANGALORE
January 4, 1991
AKBAR ALIAS EGLE MESTRI Vs. STATE OF KARNATAKA
July 24, 1991
ALLABAX HASANSABEB MULLA Vs. NARAYANARAO ALIAS APPASAHEB RAMRAO BLUM
April 10, 1991
ALOYSIUS LT CL Vs. STATE
March 14, 1991
ANANTHAKRISHNA Vs. STATE OF KARNATAKA
September 5, 1991
ANANTHAKRISHNA Vs. STATE OF KARNATAKA
September 15, 1991
ANEGERE MANDAL PANCHAYAT Vs. NANJUNDAPPA
March 22, 1991
ANITHA CASHEW INDUSTRIES Vs. COMMERCIAL TAX OFFICER II CIRCLE UDUPI
May 30, 1991
ANWAR ABDULLA Vs. UNION OF INDIA
December 5, 1991
ASHA BHARGAV Vs. CHIEF SECRETARY ZILLA PARISHAD SHIMOGA
November 4, 1991
ASHIKA VISHAL SHAH Vs. PRATAPRAI MANEKCHAND MEHTA
November 8, 1991
ASHOK AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 1, 1991
ASSISTANT COLLECTOR OF CENTRAL EXCISE MYSORE Vs. BELUR ENTERPRISES
August 13, 1991
ASSISTANT COMMERCIAL TAX OFFICER Vs. N N JARIWALA
October 21, 1991
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER BELGAUM Vs. SECRETARY GOVERNMENT OF INDIA
November 12, 1991
ASSISTANT COMMISSIONER BELGAUM Vs. CHANDASAHEB MOHADDINSAB
February 4, 1991
ASSISTANT COMMISSIONER CUM LAND ACQUISITION OFFICER HOSPET Vs. S P MALLAIAH
December 20, 1991
ASSISTANT COMMISSIONER OF ENTRY TAX Vs. MYSORE SALES CORPORATION
September 10, 1991
ASSISTANT ENGINEER K E B Vs. MANORANJAN PRIVATE LIMITED
April 12, 1991
ASSISTANT EXECUTIVE ENGINEER ELECTRICAL KEB Vs. REYHAN MINERALS AND CHEMICALS PVT LIMITED
November 29, 1991
ASSOCIATED ELECTRONIC AND ELECTRICAL INDUSTRIES BANGALORE PVT LTD Vs. SHARP TOOLS KALAPATTI
January 31, 1991
B B PATIL Vs. B ESHWARAPPA
September 13, 1991
B BORAIAH Vs. NINGAIAH ALIAS GUDIGOWDA
February 23, 1991
B G GANGADHARAPPA Vs. S CHANDRASHEKHAR
June 6, 1991
B H HONNAHALAGE GOWDA Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
November 26, 1991
B KRISHNA BHAT Vs. BANGATORE DEVETOPMENT AUTHORITY
January 10, 1991
B L KALACHAR Vs. VIJAYA BANK
November 14, 1991
B M ASHRAF AND CO Vs. STATE OF KARNATAKA
June 3, 1991
B NAGARATHNAMMA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT BANGALORE
February 7, 1991
B S LOKESH Vs. CHAIRMAN CAUVERY GRAMEENA BANK
April 10, 1991
B S PUTTANNA SETTY Vs. COMMISSIONER BDA
March 20, 1991
B S VIDYASHANKAR Vs. RETURNING OFFICER AND TAHSILDAR SAKLESHPUR AND ANOTHER
September 24, 1991
B SAKARAMA SOMAYAJI Vs. ASSISTANT COMMR KUNDAPURA D K
October 29, 1991
B SANJEEVAIAH Vs. STATE OF KARNATAKA
October 9, 1991
B SRINIVASA ACHARYA Vs. DISTRICT JUDGE
January 31, 1991
B SUBBAIAH Vs. STATE OF KARNATAKA
October 9, 1991
B UMESH Vs. BANGALORE DEVELOPMENT AUTHORITY
February 8, 1991
B V NAIK Vs. STATE OF KARNATAKA
August 7, 1991
BABLABAI Vs. UNION OF INDIA
November 26, 1991
BABURAO Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
April 15, 1991
BABURAO YASHVANTRAO JADHAV Vs. SHAMRAO KHANDI JADHAV
April 19, 1991
BAHRI STEEL WIRES Vs. ADDITIONAL COMMERCIAL TAX OFFICER
August 23, 1991
BALUMAL P SETH Vs. G GIRIYAPPA
February 19, 1991
BANASHANKARI LEASING COMPANY LIMITED Vs. STATE OF KARNATAKA
June 18, 1991
BANGALORE DEVELOPMENT AUTHORITY Vs. VISHWA BHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD
November 27, 1991
BANGALORE TIMBER CORPORATION Vs. STATE OF KARNATAKA
September 20, 1991
BANK OF BARODA Vs. MYSORE CHIP BOARDS LTD
July 1, 1991
BANKAPURE and CO Vs. UNITED WESTERN BANK LIMITED
March 5, 1991
BASAPPA Vs. SPECIAL DEPUTY COMMISSIONER CHITRADURGA DISTRICT
March 27, 1991
BASAPPA GURU PA DAP PA MAGERI Vs. TIPPANNA SATAPPA MAGERI
March 26, 1991
BASAPPA SIDDAGOUDA BIRADAR PATIL Vs. BASAGONDAPPA
June 27, 1991
BASAVANTAPPA KOTRAPPA PYATI Vs. MAHANTAPPA BASAVANNEPPA VALAD
August 9, 1991
BASAVARAJU Vs. KAMALABAI
August 2, 1991
BEHROZE RAMYAR BATHA Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
August 28, 1991
BELANI G B Vs. COMMISSIONER OF INCOME TAX
August 1, 1991
BELLARY SPINNING AND WEAVING CO LTD Vs. SYNDICATE BANK
March 1, 1991
BHARAT FRITZ WERNER LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
October 8, 1991
BHARAT VIJAY MILLS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
January 4, 1991
BHASKAR HANAMATSE MEHARWADE Vs. STATE OF KARNATAKA
December 10, 1991
BHAWARLAL JAIN Vs. MAHENDRA PRASAD
January 23, 1991
BHIMA RAO DATTAKA Vs. CHANNAPPA BASAVANTAPPA KALASUR
January 24, 1991
BHIMAGOUDA Vs. APPASAHIB PARAGOUDA PATIL
February 25, 1991
BHIRIYA AND SONS Vs. STATE OF KARNATAKA
August 23, 1991
BHOJAIAH Vs. SAMSAN METAL INDUSTRIES PRIVATE LIMITED
July 3, 1991
BHOOMIAMMA K LATE Vs. COMMISSIONER OF INCOME TAX
June 26, 1991
BHOOMIREDDY Vs. STATE OF KARNATAKA
April 9, 1991
BHOOPALAM R RAMASWAMY SHETTY AND SONS Vs. VYSYA BANK LTD
October 25, 1991
BHURALAL M JOGANI Vs. K G JAYALAKSHMI
December 5, 1991
C B RUNGUNATHAN Vs. STATE BANK OF INDIA
January 16, 1991
C E KRISHNEGOWDA Vs. STATE OF KARNATAKA
June 6, 1991
C H NAGARAJA RAO Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
July 19, 1991
C K VENKATASUBBA RAO Vs. STATE OF KARNATAKA
November 14, 1991
C N Vs. STATE OF KARNATAKA
July 18, 1991
C NARAYANASWAMY Vs. STATE OF KARNATAKA
March 11, 1991
C R GOWDA Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE
October 8, 1991
C R NARASIMHA MURTHY Vs. K SAROJA
September 5, 1991
C RAMESH Vs. STATE OF KARNATAKA
October 3, 1991
C S VEERANNA Vs. MANAGING DIRECTOR DAVANAGERE SUGAR FACTORY
May 27, 1991
C.R. Narasimha Murthy and another Vs. K. Saroja and others
September 5, 1991
CANARA WIRE AND WIRE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 25, 1991
CBELUVE GOWDA Vs. MADE GOWDA
February 26, 1991
CENTRAL BDT Vs. CHOWGULE AND COMPANY LIMITED
June 3, 1991
CENTRAL BOARD OF DIRECT TAXES Vs. H M T LIMITED
November 6, 1991
CHAMANSAB MADANSAB KUMBARWADI Vs. ROSHAN
October 11, 1991
CHAMMANA BASAVA GOWDA Vs. STATE OF KARNATAKA
October 21, 1991
CHAMUNDI ROLLER FLOUR MILLS LTD Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA BANGALORE
November 14, 1991
CHANDRASEKHARA BHARATHI Vs. STATE OF KARNATAKA
January 28, 1991
CHANDRASHEKARAPPA Vs. BASAVANNAPPA
August 23, 1991
CHANNAPPA IRAPPA HUNNUR Vs. GUNDAPPA RAMCHANDRAPPA PATTAR
February 26, 1991
CHIEF COMMISSIONER OF INCOME TAX Vs. MYSORE SALES INTERNATIONAL LTD
July 16, 1991
CHIEF COMMISSIONER OF INCOME TAX Vs. SENAPATHY WHITELY LIMITED
September 27, 1991
CHIEF COMMISSIONER OF INCOME TAX ADMN Vs. SANJAY SALES SYNDICATE
June 20, 1991
CHIEF CONTROLLING REVENUE AUTHORITY Vs. H NARASIMHAIAH
February 22, 1991
CHIKKA KULLEGOWDA Vs. STATE
December 10, 1991
CHIKKA KULLEGOWDA Vs. STATE OF KARNATAKA
December 20, 1991
CHIKKATHIMME GOWDA Vs. DEPUTY COM MISS INNER
August 20, 1991
CHIKKEGOWDA Vs. GOPAMMA
July 24, 1991
COLLECTOR OF CENTRAL EXCISE BELGAUM Vs. BRIJ MOHAN PAILYA
July 16, 1991
COMMERCIAL TAX OFFICER Vs. SWATHI TRADERS
January 21, 1991
COMMISSIONER OF GIFT TAX Vs. NALLURE GOWDA G L
January 16, 1991
COMMISSIONER OF GIFT TAX Vs. K N SHANTHA KUMAR
January 18, 1991
COMMISSIONER OF GIFT TAX Vs. VILAS G KURBETTI
March 18, 1991
COMMISSIONER OF INCOME TAX Vs. MAHANT OIL INDUSTRIES PRIVATE LIMITED
March 19, 1991
COMMISSIONER OF INCOME TAX Vs. MAHALINGA SETTY AND CO AND VICE VERSA
March 11, 1991
COMMISSIONER OF INCOME TAX Vs. WIDIA INDIA LIMITED
March 4, 1991
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL INSTURMENTS LIMITED
March 25, 1991
COMMISSIONER OF INCOME TAX Vs. MYSORE ELECTRICAL INDUSTRIES LIMITED
March 20, 1991
COMMISSIONER OF INCOME TAX Vs. BHARATH GOLD MINES LIMITED
February 21, 1991
COMMISSIONER OF INCOME TAX Vs. AIRFLO TRANSPORT INDIA PRIVATE LIMITED
February 21, 1991
COMMISSIONER OF INCOME TAX Vs. HEREKARS HOSPITAL AND MATERNITY HOME
February 11, 1991
COMMISSIONER OF INCOME TAX Vs. SHANKARANARAYAN CONSTRUCTION CO
July 17, 1991
COMMISSIONER OF INCOME TAX Vs. MALAPRABHA CO OPERATIVE SUGAR FACTORY
July 10, 1991
COMMISSIONER OF INCOME TAX Vs. T T PRIVATE LIMITED
July 16, 1991
COMMISSIONER OF INCOME TAX Vs. MANJUNATHA MOTOR SERVICE AND CANARA PUBLIC CONVEANC
June 26, 1991
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED
June 26, 1991
COMMISSIONER OF INCOME TAX Vs. KARNATAKA ELECTRICITY BOARD
June 3, 1991
COMMISSIONER OF INCOME TAX Vs. VENKATA RAO DR B
June 3, 1991
COMMISSIONER OF INCOME TAX Vs. SAMPATH REDDY K P
June 3, 1991
COMMISSIONER OF INCOME TAX Vs. MYSORE SPUN CONCRETE PIPE PRIVATE LIMITED
April 10, 1991
COMMISSIONER OF INCOME TAX Vs. GENERAL RESEARCH AND DEVELOPMENT CORPORATION
April 10, 1991
COMMISSIONER OF INCOME TAX Vs. KISSAN PRODUCTS LIMITED BANGALORE
January 14, 1991
COMMISSIONER OF INCOME TAX Vs. RAMACHANDRAPPA B V AND SONS
January 18, 1991
COMMISSIONER OF INCOME TAX Vs. M S P EXPORTS PRIVATE LIMITED
January 28, 1991
COMMISSIONER OF INCOME TAX Vs. SRIDEV ENTERPRISES
January 28, 1991
COMMISSIONER OF INCOME TAX Vs. MANGALORE CHEMICALS AND FERTILIZERS LIMITED
January 31, 1991
COMMISSIONER OF INCOME TAX Vs. KARNATAKA POWER CORPORATION LIMITED
January 30, 1991
COMMISSIONER OF INCOME TAX Vs. BHARATH GOLD MINES LIMITED
January 31, 1991
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED
December 17, 1991
COMMISSIONER OF INCOME TAX Vs. H M T LIMITED NO 2
November 28, 1991
COMMISSIONER OF INCOME TAX Vs. MUNDKUR R G
January 4, 1991
COMMISSIONER OF INCOME TAX Vs. N G E F LIMITED NO 2
January 9, 1991
COMMISSIONER OF INCOME TAX Vs. ELECTRONICS RESEARCH INDUSTRIES PRIVATE LIMITED
January 7, 1991
COMMISSIONER OF INCOME TAX Vs. VISVESWARAYYA IRON AND STEEL LIMITED
September 27, 1991
COMMISSIONER OF INCOME TAX Vs. MANGALORE GANESH BEEDI WORKS
September 27, 1991
COMMISSIONER OF INCOME TAX Vs. DSILVA L F
September 27, 1991
COMMISSIONER OF INCOME TAX Vs. NARASIMHAN
September 5, 1991
COMMISSIONER OF INCOME TAX Vs. HOTEL SRIRAJ
September 4, 1991
COMMISSIONER OF INCOME TAX Vs. BHARAT PRINTERS
September 6, 1991
COMMISSIONER OF INCOME TAX Vs. PANDAVAPURA SAHAKARA SAKKARE KHARKANE LIMITED
September 11, 1991
COMMISSIONER OF INCOME TAX Vs. SWAMY AND PATHY
August 1, 1991
COMMISSIONER OF INCOME TAX Vs. SHANKARANARAYANA HOTELS PRIVATE LIMITED
August 28, 1991
Commissioner of Income Tax Vs. A. Albuquerque and Sons
September 11, 1991
COMMISSIONER OF INCOME TAX KARNATAKA BANGALORE Vs. BANGALORE ANIMAL FOOD CORPORATION LTD
April 10, 1991
COMMISSIONER OF INCOME TAX KARNATAKA I BANGALORE Vs. CANARA BANK
July 10, 1991
COMMISSIONER OF INCOME TAX KARNATAKA I BANGALORE Vs. SMITH KLINE and FRENCH INDIA LTD
February 11, 1991
COMMISSIONER OF INCOME-TAX Vs. A ALBUQUERQUE AND SONS
September 11, 1991
COMMISSIONER OF WEALTH TAX Vs. N A MAYANNA
January 4, 1991
COMMISSIONER OF WEALTH TAX Vs. V N SHANKAR
January 4, 1991
COMMISSIONER OF WEALTH TAX Vs. S P C MURTHY
January 31, 1991
COMMISSIONER OF WEALTH TAX Vs. M RAMACHANDRAN
January 14, 1991
COMMISSIONER OF WEALTH TAX Vs. TARABEN R PATEL
March 18, 1991
COMMISSIONER OF WEALTH TAX Vs. RAM A JOSHI ADVOCATE DR
July 18, 1991
COMMISSIONER OF WEALTH TAX Vs. BOWRING INSTITUTE
April 10, 1991
COMMISSIONER OF WEALTH TAX Vs. JINDAL S
June 3, 1991
COMMISSIONER OF WEALTH TAX Vs. NARAYANA G E
August 1, 1991
Commissioner of Wealth-tax Vs. V.N. Shankar
January 4, 1991
CORPORATION OF THE CITY OF BELGAUM Vs. SRIKANT KASHINATH JITURI
January 3, 1991
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI Vs. B K NAGARAJ CHARTERED ACCOUNTANT
January 10, 1991
D A MEHTA Vs. EMPLOYEES STATE INSURANCE CORPN
January 31, 1991
D K ASHWATNANARAYANA SETTY Vs. M RAMNATHAPPA
August 30, 1991
D KRISHNAMURTHY Vs. STATE OF KARNATAKA
January 25, 1991
D NAGENDRAPPA Vs. H PATHAPPA
February 27, 1991
DAIV JAMES WILSON Vs. STATE OF KARNATAKA
September 13, 1991
DALVOY ANGLO SANSKRIT SCHOOL COMMITTEE Vs. K S NARASAPPAIAH
March 18, 1991
DAMLE BROTHERS Vs. UNION OF INDIA
March 19, 1991
DASAPPA AND BROS Vs. ELECTION COMMISSION NEW DELHI
May 18, 1991
DASARATH GANGADHAR LALASANGI Vs. SHANTHAPPA ADAPPAHALLI
January 7, 1991
DAVANAGERE COTTON MILLS LIMITED Vs. CHAIRMAN CENTRAL BOARD OF EXCISE and CUSTOMS NEW DELHI
March 25, 1991
DEANS SALES DEPOT Vs. ENTRY TAX OFFICER CUM COMMERCIAL TAX OFFICER
April 11, 1991
DEEPCHAND Vs. STATE OF KARNATAKA
August 5, 1991
DEPUTY COMMISSIONER Vs. VALI AHMED SHERIFF
January 10, 1991
DEPUTY COMMISSIONER HASSAN DISTRICT Vs. VALI AHMED SHERIFF
January 20, 1991
DEPUTY COMMISSIONER OF KODAGU Vs. E EMMANUEL RAMAPURANI
October 10, 1991
DEVARAJ DHANRAM Vs. FIREBRICKS AND POTTERIES PVT LTD
August 28, 1991
DHANAMMA Vs. KAMALAMMA
January 25, 1991
DHARMAPPA SABANNA MADAR Vs. CHIEF SECRETARY ZILLA PARISHAD BIJAPUR
September 19, 1991
DINKAR PANDURANG GOWDA Vs. LAND TRIBUNAL BAILBOUGAL
January 23, 1991
DIRECTOR OF MINES and GEOLOGY BANGALORE Vs. S A RASHEED
October 3, 1991
DIVISIONAL COMMISSIONER Vs. H HIRIYANNAIAH
September 10, 1991
DUNDAPPA Vs. DEPUTY COMMISSIONER SHIMOGA
September 11, 1991
DURGA WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
February 7, 1991
Dynamic Electronics India (Private) Ltd. Vs. Employees State Insurance Corpn. and another
February 7, 1991
DYNAMIC ELECTRONICS INDIA PRIVATE LTD Vs. EMPLOYEES STATE INSURANCE CORPN
February 7, 1991
E M ABDUL KHUDDUS Vs. DEPUTY COMMISSIONER CHICKMAGALUR
February 13, 1991
E NANJE GOWDA Vs. B K CHANNE GOWDA
July 8, 1991
E S VENKATESHA GUPTA Vs. SAVITHRAMMA
January 8, 1991
EARAPPA Vs. NANJAPPA
August 27, 1991
ELIAX BEGUM Vs. ABDUL HALEEM
July 30, 1991
EMBA TIPPAMMA Vs. NAGAPPA
February 6, 1991
EMEL PROJECTS PRIVATE LIMITED Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
March 15, 1991
ERANNA Vs. LAND TRIBUNAL MANVI
September 6, 1991
ERAPPA Vs. STATE OF KARNATAKA
January 25, 1991
FARIDA PRIME TANNERY Vs. STATE OF KARNATAKA
February 11, 1991
G DEVARAJA Vs. DISTRICT MAGISTRATE CHITRADURGA
January 22, 1991
G GANGAPPA DEAD Vs. STATE OF KARNATAKA
November 19, 1991
G K THIRUNARAYANA IYENGAR Vs. STATE OF KARNATAKA
July 15, 1991
G M KUMAR Vs. KARNATAKA PUBLIC SERVICE COMMISSION
March 6, 1991
G N SHIVASHANKAR Vs. STATE OF KARNATAKA
November 27, 1991
G R BASAPPA Vs. TAHSILDAR SHIMOGA
July 9, 1991
G T VENKATASWAMY REDDY Vs. COMMISSIONER CORPORATION OR THE CITY OF BANGALORE
April 12, 1991
G V RUDRUPPA Vs. STATE OF KARNATAKA
March 25, 1991
GADI NARAYANAPPA Vs. LAKSHMAMMA
November 15, 1991
GAJAUANA MOTOR TRANSPORT CO LTD Vs. UNION OF INDIA
October 24, 1991
GALAXY THEATRE Vs. STATE
April 4, 1991
GANESHA BESHAJA ASHRAM Vs. STATE OF KARNATAKA
February 4, 1991
GANESHA BESHAJA ASHRAM MANGALORE Vs. STATE OF KARNATAKA
February 14, 1991
GANGADHARA RICE MILLS Vs. STATE OF KARNATAKA
February 18, 1991
GANGAPPA Vs. STATE OF KARNATAKA
July 2, 1991
GAT NAGAMMA Vs. HARDAR BAHUBALI
February 5, 1991
GEMINI DISTILLERIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 5, 1991
GOURI BI Vs. KHEMRAJ
December 6, 1991
GOWRAMMA Vs. STATE OF KARNATAKA
August 13, 1991
GUDDEKOPPAD GUDDANAIK Vs. SOGEDA THIMMA NAIKA
February 18, 1991
GUNDU Vs. ASSISTANT COMMISSIONER BELGAUM
September 10, 1991
GURUPRIYA TELE AUTO PRIVATE LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
August 23, 1991
GURUSHIDDAPPA MALLAPPA KHADABADI Vs. SPECIAL LAND ACQUISITION OFFICER HIDKAL PROJECT HIDKAL
July 29, 1991
H K SHIVANANJAPPA Vs. B K S MARULASIDDAPPA SONS
September 25, 1991
H K THAMMAIAH Vs. MANAGEMENT OF BHEL
January 7, 1991
H M CHINNASWAMY REDDY Vs. DIRECTOR JAYADEVA INSTITUTE OF CARDIOLOGY
July 25, 1991
H M T INTERNATIONAL LIMITED Vs. COMMISSIONER OF INCOME TAX
January 17, 1991
H N DHARANENDRAPPA Vs. STATE OF KARNATAKA
January 4, 1991
H N DHARANENDRAPPA Vs. STATE OF KARNATAKA
July 4, 1991
H PADMANABHA RAO Vs. H N SATHISH
July 11, 1991
H S BASAVANNA Vs. VIMALA DEVI CHAJJAR
September 18, 1991
H S HALASWAMY Vs. KUMARI ASHA HALASWAMY
February 15, 1991
H SHIVAPPA Vs. PUTTASWAMY
January 2, 1991
HANUMAIAH Vs. NANJUNDAIAH
February 22, 1991
HANUMANUMUL BAID Vs. ANANTHAPADMANABHA
December 19, 1991
HAUNSAKKA ALIAS INDIRABAI Vs. KRISHNAJI CHINTAMANRAO
February 28, 1991
HEMACHANDRA SAGAR Vs. A LOBO
August 8, 1991
HIND NIPPON RURAL INDUSTRIES PRIVATE LIMITED NO 2 Vs. COMMISSIONER OF INCOME TAX
January 14, 1991
HINDUSTAN AERONAUTICS LIMITED Vs. K SHANMUGAM
August 23, 1991
HONAGOUDII THIRTHA GTTUDA PATIL Vs. AKKATAI
September 13, 1991
HONEY COMB ESTATE Vs. AGRICULTURAL INCOME TAX OFFICER
January 3, 1991
HOTEL BROADWAY COMPLEX Vs. COMMISSIONER OF INCOME TAX
February 21, 1991
HUBLI DHARWAD MUNICIPAL CORPORATION Vs. RAVI P TIWARI
January 7, 1991
HULAGAIAH Vs. STATE OF KARNATAKA
April 16, 1991
HUTCHEGOWDA Vs. DEPUTY COMMISSIONER HASSAN
September 11, 1991
HYDERABAD INDUSTRIES LIMITED Vs. INCOME TAX OFFICER
January 4, 1991
I K JAGIRDAR Vs. STATE
June 17, 1991
I.K. Jagirdar Vs. State of Karnataka and others
June 17, 1991
INDIAN ALUMINIUM CO LTD Vs. STATE OF KARNATAKA
September 16, 1991
INDIAN ALUMINIUM COMPANY LIMITED Vs. STATE OF KARNATAKA
September 26, 1991
INDO AMERICAN HYBRID SEEDS Vs. I T D C LTD
December 11, 1991
ISMAIL KHAN Vs. STATE
December 7, 1991
ISMAIL KHAN Vs. STATE OF KARNATAKA
December 17, 1991
J P SOMASEKHARA Vs. TAHSILDAR H D KOTE
October 25, 1991
J R R NUIDU Vs. REGISTRAR CITY CIVIL COURTS LIUNGALORE
August 7, 1991
JANA JAGRUTHI SAMITHI Vs. UNION OF INDIA
August 6, 1991
JAVARASETTY Vs. NINGAMMA
April 18, 1991
JAVARE GOWDA Vs. KEMPAMMA
April 15, 1991
JAYAKUMARI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
February 5, 1991
JAYAKUNVAR MANILAL SHAH Vs. SYNDICATE BANK BUNAVASI UTTARA KANNADA DISTRICT
December 5, 1991
JAYANTHI Vs. DAYANANDA
April 16, 1991
JEROME CRASTA Vs. REGIONAL TRANSPORT OFFICER D K MANGALORE
August 7, 1991
JIVAJI ALIAS BALASAHEB VENKATESH ANIKHHIDI Vs. SADASHIVA RAO RAMNCHANDRA RAO POTE
August 26, 1991
K ANANTHARAJU Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
March 14, 1991
K BABU RAO Vs. DATTA RAO
July 1, 1991
K CHOWDAIAH Vs. DEPUTY COMMISSIONER MANDYA
June 19, 1991
K G SUBRUMANYAM Vs. COMMISSIONER OF INCOME TAX
July 16, 1991
K G VARDHAMANAIAH DEAD Vs. K T NAGAKUMARIAH
April 11, 1991
K GURURAO Vs. M SUBBA RAO
November 25, 1991
K K SANJEEVA MURTHY SHETTYS Vs. T S GEETHA ALIAS GEETHA RAMAKRISHNA
July 9, 1991
K K VASANT Vs. STATE
January 29, 1991
K KRISHNAPPA Vs. REGISTRAR EVALUATION BANGALORE UNIVERSITY
October 9, 1991
K MUNIVENKATAPPA Vs. B VENKATESHAPPA
June 13, 1991
K N ESHWARAPPA Vs. LACHANAIKA BIN MANJANAIKAAND
August 9, 1991
K NARAYANA Vs. STATE OF KARNATAKA
August 23, 1991
K NARAYANASWAMY Vs. STATE OF KARNATAKA
September 16, 1991
K P ARVIND Vs. GOVERNMENT OF KARNATAKA
November 27, 1991
K P PUTTARAM Vs. VIJAYA BANK LTD
January 9, 1991
K RADHIKA RAO Vs. STATE OF KARNATAKA
November 15, 1991
K S CHANDRASHEKHAR Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
February 26, 1991
K SHANKARAPPA Vs. NATIONAL EDUCATION SOCIETY SBIMOGA
June 3, 1991
K SUBBEGOWDA Vs. KARNATAKA HOUSING BOARD
April 19, 1991
K V RAMACHANDRA RAO Vs. STATE OF KARNATAKA
August 6, 1991
K V THIMMEGOWDA Vs. KAMALAMMA
June 26, 1991
K.V. Thimmegowda Vs. Smt. Kamalamma and another
June 26, 1991
KALAMMA Vs. VEERAMMA
November 8, 1991
KALAWATHI BAI Vs. STATE OF KARNATAKA
January 23, 1991
KAMALABAI Vs. STATE OF KARNATAKA
March 1, 1991
KAMATH PACKAGING LTD Vs. UNION OF INDIA
February 27, 1991
KANALA NARASAMMA Vs. NANJAPPA
September 19, 1991
KANNADA NADU EDUCATION SOCIETY Vs. KARNATAKA APPELLATE TRIBUNAL
March 11, 1991
KANT POWER CORPN EMPLOYEES CO OP HOUSING SOCY LTD Vs. STATE
June 10, 1991
KAREEMSONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 14, 1991
KARNATAKA BOARD OF WAKFS BANGALORE Vs. B C NAGARAJA RAO
January 7, 1991
KARNATAKA CO OPERATIVE CONSUMERS FEDERATION and ITS UNITS EMPLOYEES WELFARE UNION BANGALORE Vs. STATE OF KARNATAKA
October 8, 1991
KARNATAKA COMMERCIAL CORPORATION Vs. STATE OF KARNATAKA
February 19, 1991
KARNATAKA ELECTRICITY BOARD Vs. T S VENKATARANGAIAH
December 16, 1991
KARNATAKA ELECTRICITY BOARD Vs. M/S. UDYAVARA ICE FACTORY
February 25, 1991
KARNATAKA MINERALS and MANUFACTURING CO LTD Vs. UNION OF INDIA
January 21, 1991
Karnataka Power Corporation Employees Co-operative Housing Society Ltd., Bangalore Vs. State of Karnataka and another
June 10, 1991
KARNATAKA SEEDS Vs. STATE OF KARNATAKA
July 2, 1991
KARNATAKA STATE CO OP AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. WORKMEN OF P L D B COMMON CADRE AUTHORITY
April 10, 1991
KARNATAKA STATE ROAD TRANSPORT CORPN Vs. STATE
May 28, 1991
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M S ADINARAYANA REDDY
July 29, 1991
KARNATAKA STATE SCHEDULED CASTES AND SCHEDULED TRIBES EDUCATIONAL MANAGEMENT ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY
March 20, 1991
KARNATAKA STEEL AND WIRE PRODUCTS LIMITED IN LIQUIDATION Vs. KOHINOOR ROLLING SHUTTERS AND ENGINEERING WORKS PRIVATE LIMITED
August 22, 1991
KASHINATH Vs. DEPUTY COMMISSIONER
September 17, 1991
KEINPAIAH Vs. CHALUVAIH
February 21, 1991
KEMPAMMA Vs. KALAMMA
July 19, 1991
KENGAL CREDIT CO OPERATIVE SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
September 4, 1991
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. COMMERCIAL TAX OFFICER SECOND CIRCLE MANGALORE
March 26, 1991
KHAJA MOHADIN Vs. TAHERA BEGUM
July 3, 1991
KHRAITILAL RAKHRA Vs. RAKHRA SPORTS PRIVATE LTD
August 1, 1991
KLIC AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES
January 28, 1991
KODIYAL FOODS AND FATS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 27, 1991
KOLLA BOVI Vs. THIMMA BOVI
September 5, 1991
KOTTAPALLI SREEHARI VARMA Vs. BANGALORE UNIVERSITY
February 4, 1991
KRISHRIAPPA Vs. STATE
September 16, 1991
KUNHA NAIKA Vs. LAXMLMATHI SHEDTHI
August 28, 1991
KURKUNTA SERAM STONES P LTD Vs. STATE OF KARNATAKA
August 30, 1991
KUTTAPPA Vs. KATRIKOLLI SOMAIAH
August 9, 1991
L RAMAKRISHNAPPA Vs. PRESIDING OFFICER AND ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES BANGALORE
November 6, 1991
L SHIVAKUMARASWAMY Vs. H LINGAPPA
July 30, 1991
L. SHIVAKUMARASWAMY Vs. H.LINGAPPA AND OTHERS
July 30, 1991
L.M. SHENVY Vs. STATE OF KARNATAKA
January 9, 1991
LAKSHMI DEVI Vs. G SATYANARAYANA RAO
December 4, 1991
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER BIDAR Vs. BALAPPA
August 1, 1991
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER GADAG DIVISION GADAG Vs. RAJESAB HUSSAINSAB KALABURGI AND ANOTHER
October 30, 1991
LAXMAVVA APPAIAH JANGALI Vs. RAMACHANDRA
February 21, 1991
LINGEGOWDA Vs. DEPUTY COMMISSIONER CHICKMAGALUR
November 8, 1991
M A SHAKUNTALA Vs. BANGALORE UNIVERSITY
July 3, 1991
M B RUMACHUNDRAN Vs. STATE OF KARNATAKA
September 23, 1991
M C KENDALL Vs. S CHANDRASEKHAR
August 30, 1991
M C MARNAKE GOWDA Vs. ASSISTANT COMMISSIONER MYSORE
November 21, 1991
M CHANDRA PRABHU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DAKSHINA KANNADU MANGALORE
February 5, 1991
M G KALEGOWDA Vs. ASSISTANT COMMISSIONER CHICKMAGALUR
November 8, 1991
M G SHEKARAPPA Vs. ASSISTANT COMMISSIONER SHIMOGA SUB DIVISION SHIMOGA
September 30, 1991
M K CHINTHAMANI Vs. M K JAYADEVA
September 27, 1991
M K THAKKER Vs. COMMISSIONER OF INCOME TAX
June 3, 1991
M KRISHNAPPA Vs. STATE OF KARNATAKA
September 23, 1991
M L VASUDEVA MURTHY Vs. JOINT COMMISSIONER OF AGRICULTURAL INCOME TAX
August 1, 1991
M MOHAN SHET Vs. STATE OF KARNATAKA
August 14, 1991
M MRUTHYANJAYA Vs. PREMJIT SINGH
January 31, 1991
M N CHITTIAPPA Vs. DEPUTY COMMISSIONER OF BANGALORE DISTRICT
January 28, 1991
M N RAMU ALIAS RAMSHETTY Vs. SARASWATHAMMA
March 15, 1991
M NANJAPPA Vs. TAHSILDAR ARASIKERE TALUK
July 16, 1991
M RAJESHWARI Vs. STATE OF KARNATAKA
August 27, 1991
M S MOSES Vs. STATE OF KARNATAKA
February 5, 1991
M S P SPICES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX BANGALORE
January 4, 1991
M S RANGANAYAKAMMA Vs. M G BHASHYAM
July 19, 1991
M S SYED ANWAR Vs. COMMISSIONER OF POLICE BANGALORE CITY
April 8, 1991
M SHRAVANA KUMARS Vs. KARANATAKA REGIONAL ENGINEERING COLLEGE SURATHKAL
January 28, 1991
M V BABU Vs. STATE OF KARNATAKA
August 9, 1991
M V PREMKUMAR Vs. C SREERAMA SETTY
August 6, 1991
M VISVESWARAYA EDUCATION TRUST REGD Vs. STATE OF KARNATAKA
August 6, 1991
MACCHAPPA Vs. HANUMANNA
November 14, 1991
MADAIAH Vs. DEPUTY COMMISSIONER MYSORE
November 15, 1991
MADAIAH Vs. STATE
April 8, 1991
MAHABALESHWAR SUBRAYA HEGDE Vs. NARAYANA SUBRAYA HEGDE
August 29, 1991
MAHADEVAPPA AND OTHERS Vs. MALLAPPA AND OTHERS
March 18, 1991
MAHAVEER FANCY STORES Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
January 18, 1991
MALLANAIKA Vs. ASSISTANT COMMISSIONER TIPTUR SUB DIVISION TIPTUR
September 26, 1991
MALUMBI Vs. ALBIN ABDUL
February 14, 1991
MANAGEMENT OF GUEST KEEN WILLIAMS LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT BANGALORE
September 24, 1991
MANAGEMENT OF KEMPSONS FOUNDRY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 18, 1991
MANAKCHAND MOTILAL Vs. STATE
March 7, 1991
MANCLTE GOWDA Vs. STATE OF KARNATAKA
July 30, 1991
MANICKCHAND R TANGA DR Vs. COMMISSIONER OF INCOME TAX
January 14, 1991
MANIKCHAND JOSHI Vs. SPECIAL DEPUTY COMMISSIONER REVENUE BANGALORE
November 27, 1991
MANJUNATHA HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
November 20, 1991
MANOHAR RAMAKRISHNA SHIRODKAR Vs. TRIMBAK RAMA KELKAR
July 30, 1991
MANZOOR ALI KHAN Vs. ATEEQ AHAMED
February 28, 1991
MARDANSAB DAVALSAB HULGUND Vs. KHATUNBI
June 3, 1991
MARULA SIDDANAGOUDA Vs. SPECIAL DEPUTY COMMISSIONER BELLARY
September 2, 1991
MARY DSOUZA Vs. LAND ACQUISITION OFFICER and ASST COMMR
October 21, 1991
MEDAR NAGAMMA Vs. MEDAR SANNA SIVANNA
November 6, 1991
MEDICAL RELIEF SOCIETY OF SOUTH CANARA MANIPAL Vs. SHIVMALA PRITHVIRAJ URS
August 19, 1991
MINERVA MILLS N T C LABOUR UNION BANGALORE Vs. MANAGEMENT OF MINERVA MILLS LIMITED BANGALORE
November 19, 1991
MIRZA WALIUIIAH BAIG Vs. JAYARAMA REDDY
December 19, 1991
MODERN HOMEOPATHS SOCIETY HUBLI Vs. STATE OF KARNATAKA
October 3, 1991
MOHAMMAD QUADRI BAGADAD DEVARA Vs. SPECIAL DEPUTY COMMISSIONER DHARWAD DISTRICT DHARWARD
March 13, 1991
MOHAMMED HAJI ALAVI Vs. STATE OF KARNATAKA
December 16, 1991
MOHAMMED HANIF Vs. STATE OF KARNATAKA
February 11, 1991
MOHAMMED KUNHI Vs. STATE OF KARNATAKA
September 27, 1991
MOHAMMED LAIQUIDDIN Vs. AMRUTHRAO CHIMKODE
April 9, 1991
MOHAMMED SAB Vs. STATE OF KARNATAKA
February 4, 1991
MOHAMMED SALIM HUSEN SAB SAVANTANAVAR Vs. HEALTH INSPECTOR H D M C HUBLI
January 17, 1991
MOHD KUNLLI Vs. STATE OF KARNATAKA
September 27, 1991
MOHINI BAI M SARADA Vs. FIRST INCOME TAX OFFICER
January 3, 1991
MOULASAHEB LALESAHEB MULLA Vs. AMINSHA
July 26, 1991
MUKUNDLAL MANCHANDA Vs. PRAKASH ROADLINES LTD
March 1, 1991
MUNIVEERAPPA Vs. STATE OF KARNATAKA
March 8, 1991
MUNIVENKATAPPA Vs. CHIKKAPAPANMIA
June 6, 1991
MUNIYAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY
December 2, 1991
MUNIYAPPA Vs. STATE
August 23, 1991
MUNIYAPPA Vs. STATE
August 26, 1991
MYSORE ROADWAYS Vs. ASSISTANT COMMERCIAL TAX OFFICER INTELLIGENCE IV SOUTH ZONE BANGALORE
April 1, 1991
MYSORE ROLLING MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 14, 1991
N C CHANNABASAPPA Vs. ASSISTANT EDUCATION OFFICER
March 25, 1991
N CHIKKANNA Vs. STATE OF KARNATAKA
November 28, 1991
N D HANUMANTHARAYAPPA Vs. COMMISSIONER OF WEALTH TAX
January 31, 1991
N G E F LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
June 11, 1991
N GIRIYAPPA Vs. STATE OF KARNATAKA
February 5, 1991
N NARAYANA REDDY Vs. KASHINATH RAO PATIL
July 25, 1991
N O SHETTY Vs. K S R T CORPN
May 30, 1991
N RATANCHAND JAIN Vs. COMMERCIAL TAX OFFICER CIRCLE IV
January 4, 1991
N SOMASHEKAR Vs. STATE OF KARNATAKA
November 18, 1991
NABA KISHORE PAL Vs. SALABANNA
February 26, 1991
NAGA THEATRE Vs. PROVIDENT FUND INSPECTOR BANGALORE
September 2, 1991
NAGAKUMAR C N Vs. COMMISSIONER OF WEALTH TAX
June 3, 1991
NALINIKANT BALAKRISHNA DAS Vs. KARNATAKA APPELLATE TRIBUNAL
May 27, 1991
NANDI HOUSING PVT LTD Vs. INDRANI CHANDRASEKHAR
March 27, 1991
NANJUNDESHWARA MART Vs. STATE OF KARNATAKA
January 18, 1991
NARASAMMA Vs. T NARASIMHAPPA
February 26, 1991
NARASIMHA MURTHY Vs. STATE
March 11, 1991
NARAYANA REDDY Vs. STATE OF KARNATAKA
June 18, 1991
NARAYANAPPA Vs. S N M AVADHOOT
July 22, 1991
NARAYANASWAMY L Vs. B BIJARAJ
February 11, 1991
NATIONAL AIRPORT AUTHORITY DELHI Vs. BANGALORE AIRPORT SERVICE CO OPERATIVESOCIETY
July 4, 1991
NATIONAL INSURANCE CO LTD Vs. A B C INDIA LIMITED
September 27, 1991
National Insurance Co. Ltd. Vs. Dundamma and others
June 6, 1991
NATIONAL INSURANCE COMPANY Vs. DUNDAMMA
June 6, 1991
NATIONAL INSURANCE COMPANY LIMITED Vs. R VISHNU
February 19, 1991
NATIONAL INSURANCE COMPANY LIMITED Vs. INDIRABAI
October 4, 1991
NATIONAL INSURANCE COMPANY LTD Vs. STATE
June 6, 1991
NEETA S SHAH Vs. COMMISSIONER OF INCOME TAX
January 18, 1991
NENINAL SHANKARLAL PARMER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 19, 1991
NEW INDIA ASSURANCE COMPANY LTD Vs. HANUMAKKA
March 20, 1991
NEW SWASTIK FLOUR MILL Vs. STATE OF KARNATAKA
March 7, 1991
NINGAPPA KARABASAPPA SHLVANAGUTTL Vs. AMRAPPA KARABASAPPA SHIVANAGUTTL
March 20, 1991
NINGEGOWDA Vs. STATE
November 6, 1991
NOOR JAHAN Vs. STATE OF KARNATAKA
February 6, 1991
NYATHAREDDY DEAD Vs. CHENNAMMA
June 19, 1991
OM TRADING CO Vs. SECOND INCOME TAX OFFICER
January 4, 1991
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. UNION OF INDIA
January 21, 1991
ORIENTAL INSURANCE CO LTD Vs. VAISHALI TRANSPORT FORWARDING AGENCY
August 30, 1991
ORIENTAL INSURANCE CO LTD Vs. VEERAMMA
June 17, 1991
ORIENTAL INSURANCE CO LTD Vs. SHIVAPRAKASH
December 20, 1991
ORIENTAL INSURANCE CO. LTD. Vs. K.R. SHIVAPRAKASH
December 20, 1991
ORIENTAL INSURANCE COMPANY LTD Vs. EAST INDIA TRANSPORT AGENCIESACT
March 21, 1991
P B SHANTHAPPA Vs. MEHABOOB
March 22, 1991
P B SHANTHAPPA Vs. MEHBOOBI
March 12, 1991
P BALASUBBA SETTY and SONS Vs. UNION OF INDIA
February 20, 1991
P C MAHESHS Vs. STATE OF KARNATAKA
January 7, 1991
P M MACHAIAH Vs. MYSORE SUGAR CO LTD
October 3, 1991
P V VENKATARAMA SETTY Vs. G VENKATARAMANAIAH
November 28, 1991
P. MALATHI Vs. SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT
April 18, 1991
PAKIRAPPA Vs. BASAVANAGOUDA BHARAMANAGOUDA GOUDARA
August 12, 1991
PARIMALA BAI Vs. STATE OF KARNATAKA
September 27, 1991
PARVATHAMMA Vs. K R LOKANATH
December 6, 1991
PARVATHAMMA K R NANJAPPA Vs. COMMISSIONER OF INCOME TAX
February 27, 1991
PARVATHIBAI Vs. DATTATREYA JANARDHAN DHOPESHWARKAR
December 9, 1991
POBATHI AGENCIES Vs. STATE OF KARNATAKA
March 7, 1991
PODDAR K L AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 4, 1991
POOVANIGOWDA Vs. VASANTHA
March 22, 1991
PRAKASH ROADLINES PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
January 18, 1991
PREMIER IRRIGATION EQUIPMENTS PVT LTD Vs. ASST COMMISSIONER OF COMMERCIAL TAXES
February 11, 1991
PRESIDENT POURA KARMIKA SANGHA Vs. STATE OF KARNATAKA
January 24, 1991
PSI DATA SYSTEMS LIMITED Vs. PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL BANGALORE
December 6, 1991
PUTTANANJAMMA Vs. H N PUTTATHAYAMMA
April 8, 1991
R GANESHA Vs. H R ENGINEERING WORKS
October 23, 1991
R MAHADEVAPPA Vs. DISTRICT MAGISTRATE
May 28, 1991
R MUKUNDAIAH Vs. STATE OF KARNATAKA
October 8, 1991
R P MADYALA Vs. S H BHEEMAKKANAVAR and ANOTHER
January 29, 1991
R V PUNDARIKA RAO Vs. STATE OF KARNATAKA
June 13, 1991
R VEERANNA Vs. SPECIAL DEPUTY COMMISSIONER BELLARY
October 10, 1991
RAGHAV RAO T Vs. RAMAKRISHNA HOSPITAL PRIVATE LIMITED
October 28, 1991
RAJATA TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX
June 20, 1991
RAJENDRABABU Vs. STATE OF KARNATAKA
October 3, 1991
RAMACHANDRA LAXMAN DODDAMANI Vs. SYNDICATE BANK
October 10, 1991
RAMAMMA Vs. DEPUTY COMMISSIONER HASSAN
October 3, 1991
RAMANNA Vs. STATE OF KARNATAKA
April 9, 1991
RAMESH BABU Vs. STATE OF KARNATAKA
January 9, 1991
RAMESH V KINI Vs. DEPUTY COMMISSIONER KARWAR
September 25, 1991
RAMU Vs. STATE OF KARNATAKA
April 18, 1991
RANGAIAH Vs. STATE OF KARNATAKA
November 8, 1991
RANGAPPA ALIAS KTVUDA LAKKANNA Vs. STATE OF KARNATAKA
February 15, 1991
RASHTROTHANA PARISHAT Vs. STATE
February 22, 1991
REGIONAL DIRECTOR E S I CORPORATION Vs. KARNATAKA ASBESTOS CEMENT PRODUCTS
May 29, 1991
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MANAGEMENT HOTEL HIGHWAY LIMITED
June 20, 1991
REGIONAL PROVIDENT FUND COMMISSIONER Vs. HARIHAR POLYFIBRES
July 30, 1991
REGIONAL TRANSPORT OFFICER MANDYA Vs. A VINAYAGAM
November 11, 1991
REVAJEETHU BUILDERS and DEVELOPERS Vs. S VASUDEVA
February 15, 1991
REVANSIDDAPPA Vs. SUSHEELABAI
October 1, 1991
RITZ HOTELS MYSORE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 11, 1991
ROSHAN Vs. STATE OF KARNATAKA
September 23, 1991
S ABDUL RITSHEED Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL
February 6, 1991
S B JAYARAJ Vs. STATE OF KARNATAKA
March 6, 1991
S BANGARAPPA Vs. SOMAPPA
February 5, 1991
S BILLIGOWDA Vs. DEPUTY COMMISSIONER MANDYA
July 18, 1991
S GANGADHARAPPA Vs. KODIHALLI VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITA
June 6, 1991
S GOVINDAPPA Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA
September 20, 1991
S I VASUDEVAN Vs. CHIEF GENERAL MANAGER DISCIPLINARY AUTHORITY STATE BUNK OF INDIA
November 14, 1991
S K BEERANNA Vs. KWALITY RESTAURANT
July 1, 1991
S M HOLDING FINANCE PVT LTD Vs. MYSORE MACHINERY MANUFACTURERS LTD
January 4, 1991
S N GURUMURTHY Vs. KARNATAKA STATE HANDICRAFTS DEVELOPMENT CORPORATION LIMITED
June 14, 1991
S N SAMPATH KUMAR Vs. TAHSILDAR NELAMANGALA TALUK
July 12, 1991
S R MALLAIAH Vs. KALYAN LODGE
October 3, 1991
S R S AGENCIES Vs. STATE OF KARNATAKA
April 4, 1991
S RAMEGOWDA Vs. STATE OF KARNATAKA
August 14, 1991
S S MUDDANNA Vs. STATE OF KARNATAKA
January 31, 1991
SAILESH AND CO Vs. STATE OF KARNATAKA
January 30, 1991
SAKAMMA Vs. T HANUMANTHAIAH
August 20, 1991
SANAULLA KHAN Vs. HANSRAJ
April 5, 1991
SANDEEP SHENAI Vs. MANGALORE UNIVERSITY MANGALORE
March 27, 1991
SANDUR MANGANESE AND IRON ORESLIMITED Vs. KARNATAKA ELECTRICITY BOARD
January 31, 1991
SANGAPPA SADAPPA BHAVARI Vs. GOURAVVA
June 26, 1991
SANGAWWA Vs. SHANKARAPPA
June 28, 1991
SANJEEVAMMA Vs. ANNYAPPA
March 12, 1991
SANNARANGAIAH Vs. ASSISTANT COMMISSIONER MADHUGIRI SUB DIVISION MADHUGIRI
September 25, 1991
SAPTHAGIRI ENTERPRISES Vs. COMMERCIAL TAX OFFICER
February 1, 1991
SAPTHAGIRI SILK KOTI Vs. SILK MARKET OFFICER
June 3, 1991
SARASWATHI R RAI Vs. KORAPALU
June 27, 1991
SAROJA H S Vs. C KRISHNUMURTHY
December 19, 1991
SATHU DSOUZA Vs. COMMERCIAL TAX OFFICER
July 16, 1991
SATHYANARAYANA D V Vs. TAX RECOVERY OFFICER
April 16, 1991
SATTURS SUSHRUSHALAYA NURSING HOME DR Vs. STATE OF KARNATAKA
August 1, 1991
SATYAPPA LAGAMA PARIT Vs. LAND TRIBUNAL, HUKKERI TALUK AND OTHERS
January 25, 1991
SECRETARY SHRI SHANKARLING DEVASTHAN PANCHA COMMITTEE Vs. REVANASIDDAYYA GURUPADAYYA GANGADHARMATH
March 19, 1991
SEENAPPA SHETTY Vs. BHUJANGA SHETTY
August 9, 1991
SEETHA RAMA SASTRY J Vs. STATE OF KARNATAKA
February 1, 1991
SESHA BHAT Vs. INDIRABAI
April 8, 1991
SHAH HARILAL BHIKABHAI AND SONS Vs. COMMISSIONER OF INCOME TAX
July 10, 1991
SHAIK AHAMED Vs. DEPUTY COMMISSIONER CHITRADURGA
September 20, 1991
SHANKAR Vs. R VISWANATHAN
February 22, 1991
SHANKAR AND COMPANY Vs. THIRD INCOME TAX OFFICER
February 22, 1991
SHANKAR KHANDASARI SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX
March 19, 1991
SHANKAR KRISHNASA HABIB Vs. STATE OF KARNATAKA
September 16, 1991
SHANKAR RAO Vs. GULBARGA UNIVERSITY
April 5, 1991
SHANTAPPA Vs. DEPUTY COMMISSIONER
February 20, 1991
SHARADAMMA Vs. BYRAPPA
July 1, 1991
SHARJA NICE BAKERY Vs. SUPERINTENDENT AND CHAIRMAN TENDER COMMITTEE KARNATAKA MEDICAL COLLEGE HOSPITAL HUBLI
September 17, 1991
SHIVALINGAIAH Vs. STATE OF KARNATAKA
November 11, 1991
SHIVALINGAIAH Vs. MARICHANNAMMA
April 15, 1991
SHIVALINGAMMA Vs. SPECIAL DEPUTY COMMISSIONER
June 21, 1991
SHIVANANJAPPA Vs. BASAVARAJU
April 12, 1991
SHIVAPPA Vs. DEPUTY COMMISSIONER SHIMOGA
September 11, 1991
SHIVAPPA LAXMAN SAVADI Vs. STATE
February 5, 1991
SHIVAPPA LAXMAN SAVADI Vs. STATE OF KARNATAKA
February 15, 1991
SHIVAYYA MULLIKARJUNAIAH MYSORE Vs. ASSISTANT COMMISSIONER SIRSI
August 22, 1991
SHREEPAD VALLABHA INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXE APPEALS HUBLI DISTRICT DHARWAD
January 4, 1991
SIDDAMMA Vs. TAHSILDAR TUMKUR
July 3, 1991
SIDDAPPA Vs. BYATE THIMMAIAH
November 6, 1991
SINDHU CHITS AND TRADING P LTD Vs. KHAYIRUNNISSA
October 23, 1991
SIRAJ Vs. STATE OF KARNATAKA
January 31, 1991
SIRIGERI KANAKAPPA SHETTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 25, 1991
SMITH KLINE AND FRENCH INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
March 11, 1991
SMT. NARASAMMA Vs. M. JAVARAYEE
March 21, 1991
SMT. VENKATAMMA Vs. STATE OF KARNATAKA
June 27, 1991
Society of Sisters of Charity St. Gerosa Convent and others, etc. Vs. Karnataka State Council for Child Welfare and other
May 28, 1991
SOCIETY OF ST GEROSA CONVENT Vs. KARNATAKA STATE COUNCIL FOR CHILD WELFARE
May 28, 1991
SOMBAPPA RASAPPA KERUNNAVAR Vs. STATE OF KARNATAKA
April 1, 1991
SOUTHERN VENEERS AND WOOD WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 17, 1991
SPECIAL LAND ACQUISITION OFFICER Vs. DATTATRAYA NAGESH WADER
March 19, 1991
SPECIAL LAND ACQUISITION OFFICER Vs. GURAPPA CHANNABASAPPA PARAMAJ
February 18, 1991
SRAT SARALA SHETTY Vs. Y RUMAKRISHNUYYA
April 16, 1991
SREE VENUGOPAL SWAMY AND CO Vs. STATE OF KARNATAKA
July 16, 1991
SRI. B.H. KALEEL KHAN. Vs. C.H. JADHAV, G.P.,
January 4, 1991
SRIMATHI KALAMMA Vs. SRIMATHI VEERAMMA AND OTHERS
November 8, 1991
STATE Vs. GOPALKRISHNA NELLI
June 4, 1991
STATE Vs. DASHRATH S O MARTILANDAPPA MALGE
March 12, 1991
STATE Vs. KUDLIGERE HANUMANTHAPPA
March 5, 1991
STATE Vs. SHEIKH KADHER SHEIK BUDEN
February 6, 1991
STATE OF KARNATAKA Vs. BALAWANTRAI BHIKABHAI PAREKH
February 4, 1991
STATE OF KARNATAKA Vs. NARAYANAPPA
February 1, 1991
STATE OF KARNATAKA Vs. VASANT
January 29, 1991
STATE OF KARNATAKA Vs. LAXMINARAYANA BHAT
January 5, 1991
STATE OF KARNATAKA Vs. PRABHA SOAP SYNTHETICS
December 5, 1991
STATE OF KARNATAKA Vs. FIRM HOTEL NAGARJUN
October 8, 1991
STATE OF KARNATAKA Vs. S DHANDAPANI MODALIAR
March 27, 1991
STATE OF KARNATAKA Vs. ANNAPPA
April 2, 1991
STATE OF KARNATAKA Vs. SUBASH
April 2, 1991
STATE OF KARNATAKA Vs. V SUBRAMANIAN
April 4, 1991
STATE OF KARNATAKA Vs. N A NAGENDRAPPA
February 18, 1991
STATE OF KARNATAKA Vs. D S KRISHNAIAH SETTY BANGALORE
February 15, 1991
STATE OF KARNATAKA Vs. G HARISCHANDRA REDDY
February 15, 1991
STATE OF KARNATAKA Vs. CHANNABASAPPA S O HANUMANTHAPPA
February 14, 1991
STATE OF KARNATAKA Vs. B PADMANABHA BELIYA
February 28, 1991
STATE OF KARNATAKA Vs. P GOPALAKRISHNA PANIKAR
February 27, 1991
STATE OF KARNATAKA Vs. CANTREADS PRIVATE LIMITED
March 4, 1991
STATE OF KARNATAKA Vs. C B SHEELAVANTH
June 4, 1991
STATE OF KARNATAKA Vs. B S VIJAYA MURTHY
August 22, 1991
STATE OF KARNATAKA Vs. BASAVANAGOUDA BHARAMANAGOUDA GOUDARA
August 12, 1991
STATE OF KARNATAKA AND OTHERS Vs. KARIM SAB
February 18, 1991
STEEL AUTHORITY OF INDIA LTD Vs. CONTRACT WORKERS UNION STEEL AUTHORITY OF INDIA LTD
September 27, 1991
SUBJAN Vs. STATE OF KARNATAKA
January 18, 1991
SUIT RUKMANIYAMMA Vs. A M VENKATA SWAMY
January 3, 1991
SUMYRA MEKHRI Vs. STATE
October 25, 1991
SURESH KUMAR SANGHVI Vs. HOUSE RENT and ACCOMMODATION CONTROLLER
April 9, 1991
SURESH MALPANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 1, 1991
SUSHEELAMMA Vs. STATE OF KARNATAKA
February 8, 1991
SUVASINI BEEDIES PVT LTD Vs. ADDITIONAL COMMERCIAL TAX OFFICER III CIRCLE MANGALORE
February 11, 1991
SWARNA MAHAL Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
January 23, 1991
SYED ABDUL JABBAR Vs. BOARD OF WAKFS IN KARNATAKA
February 25, 1991
SYED KAREEM Vs. ZARINA BI
December 11, 1991
SYNCHRON MACHINE TOOLS (P) LTD Vs. UMSURESH RAO
June 1, 1991
SYNDICATE BANK Vs. K GANGADHAR
July 24, 1991
SYNDICATE BANK NARGUND Vs. SUBHAS VENKAPPA SAVALKER
November 19, 1991
T DIWAKARA Vs. M H ANANTHASWAMY
February 27, 1991
T K CHANDRAIAH Vs. CHANDRAIAH
June 28, 1991
T K NARAYANASWAMY Vs. STATE OF KARNATAKA
February 5, 1991
T M CHANDRASHEKAR Vs. L R SHIVARAMEGOWDA
September 27, 1991
T MUNIVENKATAPPA Vs. DEPUTY COMMISSIONER KOLAR
September 17, 1991
T N PARAMESHWARAPPA Vs. STATE OF KARNATAKA
September 5, 1991
T P UNGAIAH Vs. PUTTAMADAIAH
April 9, 1991
T R SRIHARI Vs. DIRECTOR PRE UNIVERSITY EDUCATION
February 24, 1991
T RAJAPPA Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 27, 1991
T S NARASAMMA Vs. STATE OF KARNATAKA
April 8, 1991
T THIMMAPPA Vs. EXCISE COMMISSIONER IN KARNATAKA BANGALORE
September 4, 1991
TEJASWINI PATIL Vs. BANGALORE UNIVERSITY
January 16, 1991
TEJASWINI PATIL Vs. BANGALORE UNIVERSITY
January 26, 1991
TEJAWA Vs. VEERABASAPPA RUDRAPPA MAREGUDDI
June 19, 1991
TEJMAL MEHTA Vs. STATE OF KARNATAKA
October 4, 1991
THAMMEGOWDA Vs. SIDDEGOWDA
October 9, 1991
THIMMARAYASWAMY Vs. GURUMURTHY
June 11, 1991
THUNGABHADRA STEEL PRODUCTS LTD Vs. SUPDT OF CENTRAL EXCISE
January 25, 1991
TRISLIALA SHOES PVT LTD Vs. UNION OF INDIA
January 3, 1991
TRUSTEES FOR THE IMPROVEMENT OF THE CITY OF BANGALORE Vs. I B M WORLD TRADE CORPORATION
May 27, 1991
TULJARAM Vs. CHUNNUSING
March 22, 1991
TUMKUR TOWN VEERASHAIVA CO OPERATIVE BANK LIMITED Vs. H C SHYAMALA
May 29, 1991
Tumkur Town Veerashaiva Co-operative Bank Ltd. Vs. H.C. Shyamala
May 29, 1991
TUNGABHADRU STEEL PRODUCTS LIMITED Vs. STATE OF GUJARAT
January 8, 1991
UMESH UMESHAIAH Vs. NARASIMHAIAH
April 1, 1991
UMMAR HAJI Vs. DEPUTY COMMISSIONER COORG
December 17, 1991
UNION OF INDIA Vs. SATTUR NATARAJA TRADERS
June 13, 1991
UNION OF INDIA Vs. SATTUR NATARAJA TRADERS
June 14, 1991
UNION OF INDIA Vs. BELUR ENTERPRISES
August 13, 1991
UNITED COMMERCIAL BANK Vs. B M MAHADEVA BABU
December 11, 1991
UNITED INDIA INSURANCE CO LTD Vs. KADARBI
October 11, 1991
V K GOPALAIAH Vs. A KRISHNAPPA
November 27, 1991
V LAKSHMIPATHY Vs. STATE
April 9, 1991
V T KRISHNAMOORTHY Vs. STATE OF KARNATAKA
March 13, 1991
V T VELU Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
August 27, 1991
V VENKATAMUNIYAPPA Vs. SUDARSHAN TRADING CO LTD
April 11, 1991
V. Lakshmipathy and others Vs. State of Karnataka and others
April 9, 1991
V. Venkatamuniyappa Vs. M/s. Sudarshan Trading Co. Ltd. and others
April 11, 1991
V.S. AYANGAR Vs. THE KARNATAKA HANDLOORN DEVELOPMENT CORPORATION LTD., BANGALORE
April 5, 1991
VASANTHA INDUSTRIES Vs. KARNATAKA STATE FINANCIAL CORPORATION
November 13, 1991
VENKAMMA Vs. D SHIVA RAO
January 7, 1991
VENKATACHALAIAH Vs. NANJUNDAIAH
November 20, 1991
VENKATAIAH Vs. SPECIAL DEPUTY COMMISSIONER MYSORE
December 2, 1991
VENKATARAMANAPPA Vs. STATE OF KARNATAKA
February 21, 1991
VENKATARAMANAPPA Vs. K R SUBRAMANY SETTY
February 12, 1991
VENKATESH NARAYANAPPA Vs. VITTAL
August 6, 1991
VENKATESH VIRUPAX DESHPANDE Vs. CENTRAL BANK OF INDIA
November 27, 1991
VENU Vs. KRISHNAPPA
September 4, 1991
VENUGOPALA SINGH Vs. B M CHIKKAPUTTAPPA
April 30, 1991
VIDYARANYA CHITRA MANDIR Vs. UNION OF INDIA
November 11, 1991
VIDYAVATHI KAPOOR TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX
August 23, 1991
VIJAYA KUMAR Vs. LAND TRIBUNAL AFZALPUR
September 3, 1991
VIJAYAM AGENCIES Vs. GENERAL MANAGER BANGALORE TELEPHONES BANGALORE
February 19, 1991
VIKRANT TYRES LIMITED Vs. UNION OF INDIA
April 29, 1991
VIKRANT TYRES LTD Vs. UNION OF INDIA
April 19, 1991
VIRAYYA Vs. SHIDDAYYA IRAYYA GHANTHIMATH DEAD
August 27, 1991
VISHNU CBINTAMAN SHIRALKAR Vs. GURUPAD SHIVARAM KELAVEKAR
March 22, 1991
VISHWABHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LTD Vs. STATE OR KARNATAKA
May 16, 1991
W BASH Vs. CORPORATION OF THE CITY OF BANGALORE
November 4, 1991
WIDIA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
April 4, 1991
YASHODA BAI Vs. KRISHNAMOORTHY BHIMAPPA KATAVKAR
May 30, 1991
YEJMAN EREGOWDA Vs. STATE OF KARNATAKA
March 6, 1991
YESHVIR GOYAL Vs. UNION OF INDIA
October 10, 1991