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Case Index
Title
Date
AGA AHMED ISPAHANI Vs. JUDITH EMMA CRISP
December 5, 1891
BAMA SOONDARI DEBI Vs. TARA SOONDARI DEBI
July 18, 1891
BEHARI LAL Vs. MADHO LAL AHIR GAYAWAL
December 12, 1891
BUGWANDAS Vs. IRRAWADDY FLOTILLA COMPANY
July 4, 1891
CHUNDRABATI KOERI Vs. HARRINGTON
February 7, 1891
DOSIBAI Vs. ISHWARDAS JAGJIWANDAS
February 7, 1891
FUZUL KARIM Vs. HAJI MOWLA BUKSH
February 21, 1891
HANUMAN KAMAT Vs. HANUMAN MANDUR
November 11, 1891
HURRICHURN BOSE Vs. MONINDRA NATH GHOSE
December 3, 1891
KHOO KWAT SIEW Vs. WOOI TAIK HWAT
November 13, 1891
LALL CHAND Vs. AGRA BANK LIMITED
June 13, 1891
MAHARAJA JAGATJIT SINGH Vs. RAJAH SARABJIT SINGH
November 21, 1891
MAHARAJAH SIR LUCHMESWAR SINGH BAHADOOR, K. C. I. E Vs. SHEIK MANOWAR HOSSEIN
December 18, 1891
MUHAMMED NAWAZ KHAN Vs. ALAM KHAN
February 28, 1891
NEIKKRAM DOBAY Vs. BANK OF BENGAL
December 18, 1891
NELLAKUTTI SIVA SUBRAMANIA TEVAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
November 21, 1891
PARTAB BAHADUR SINGH Vs. CHITPAL SINGH
November 11, 1891
PEACOCK Vs. BYJNAUT
January 24, 1891
RAJA HAR NARAIN SINGH Vs. CHAUDHRAIN BHAGWANT KUAR
January 27, 1891
RAJAH SATRUCHARLA RAMABHADRA RAZU Vs. ZEMINDAR OF MERANGI
January 31, 1891
RAMRATAN SUKAL Vs. NANDU
November 25, 1891
TANJORE RAMACHENDRA RAU Vs. VELLAYANADAN PONNUSAMI
January 31, 1891
WAJID KHAN Vs. RAJA EWAZ ALI KHAN
May 5, 1891