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Case Index
Title
Date
AYODHYA SINGH AND ANOTHER Vs. KHADI AND VILLAGE INDUSTRIES BOARD AND OTHERS
February 12, 1981
DURGA PRASAD PRADHAN Vs. PALDEN LAMA
June 3, 1981
GARJAMAN GAJMER Vs. STATE OF SIKKIM
April 3, 1981
NIMA TSHERING BHUTIA Vs. STATE OF SIKKIM
May 14, 1981
P C SUKHANI Vs. STATE OF SIKKIM
September 28, 1981
P.S. NIRASH AND OTHERS Vs. MINTOK DOLMA KAZINI ALIAS TSHERING KAZINI
July 31, 1981
PADAM BAHADUR DARJEE Vs. STATE OF SIKKIM
April 29, 1981
PHURBA LEPCHA Vs. MORBU LAGAY KAZI
December 10, 1981
RAM PRASAD MANGER Vs. STATE OF SIKKIM
March 25, 1981
SMT ANG LHAMU Vs. LADENLA
August 18, 1981
SONAM PINTSO Vs. STATE OF SIKKIM
December 16, 1981
SONAM TSERING Vs. KUNZANG SHERAB
August 17, 1981
SUNIL CHANDRA JAIN Vs. JITAN PANWALA
December 10, 1981
UNION OF INDIA Vs. ASHOK TSHERING LAMA
July 7, 1981