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Case Index
Title
Date
ABDUL AZIZ AND OTHERS Vs. ABDUL HAKIM AND ORS.
January 21, 1981
ABDUL GANI & ORS. Vs. STATE OF RAJASTHAN
September 16, 1981
ABDUL HAFIZ KHAN Vs. JETHU RAM
October 26, 1981
ABDUL JABBAR KHAN Vs. KAILASH CHANDRA
September 9, 1981
ABDUL MAJID Vs. STATE OF RAJASTHAN
March 27, 1981
AGGRAWAL TEXTILES INDUSTRIES Vs. STATE
March 2, 1981
ALLARAKH Vs. STATE
December 7, 1981
AMAN TRAVELS Vs. REGIONAL TRANSPORT AUTHORITY
October 19, 1981
AMAR Vs. STATE OF RAJASTHAN
May 4, 1981
AMRITLAL Vs. STATE OF RAJASTHAN
June 3, 1981
ANAND PRAKASH Vs. ABDUL KAYOOM
December 11, 1981
ANIL KUMAR PUNJWANI Vs. STATE OF RAJASTHAN
July 14, 1981
ARUN KUMAR Vs. UNION OF INDIA
September 4, 1981
ASHARAF Vs. RTA JODHPUR
December 4, 1981
ASHOK DAVE Vs. STATE OF RAJASTHAN
August 10, 1981
ASHOK KUMAR Vs. STATE OF RAJASTHAN
September 15, 1981
ATMADEO Vs. UNION OF INDIA
September 11, 1981
BABU Vs. STATE OF RAJASTHAN
July 10, 1981
BABU LAL Vs. SHIVE LAL
November 25, 1981
BABU LAL ALIAS MITHAN LAL Vs. SUKH RAM
December 1, 1981
BABULAL Vs. SHIV LAL
November 25, 1981
BABULAL Vs. STATE OF RAJASTHAN
May 11, 1981
BACHU S/O KEDAR Vs. STATE OF RAJASTHAN
November 2, 1981
BADRI LAL Vs. STATE OF RAJASTHAN
July 24, 1981
BAIRILAL Vs. RICH RAM
December 1, 1981
BAJRANG LAL Vs. STATE OF RAJASTHAN
April 15, 1981
BAJRANG RAM Vs. MOTARAM
January 5, 1981
BALDEV RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
August 13, 1981
BALJEET KAUR Vs. PAL KAUR
August 20, 1981
BALVIR KUMAR ARYA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
September 7, 1981
BAMBLOO DUGDH UTPADAK SAHKARI Vs. STATE OF RAJASTHAN
April 28, 1981
BANSHI LAL Vs. MAGNI BAI
August 27, 1981
BANSILAL Vs. STATE OF RAJASTHAN
September 29, 1981
BATLIBOI AND CO LTD Vs. GOVIND NARAYAN
July 21, 1981
BATLIBOI AND COMPANY PVT LTD Vs. GOVIND NARAIN
January 22, 1981
BENI MADHAVA Vs. STATE OF RAJASTHAN
September 22, 1981
BHAG SINGH GILL Vs. UNIVERSITY OF RAJASTHAN
December 14, 1981
BHAGWAN SAHAI Vs. SATYA NARAIN
October 30, 1981
BHAGWATILAL Vs. CHHAGANLAL
February 19, 1981
BHANWAR LAL Vs. ISHWAR LAL
December 2, 1981
BHANWAR LAL Vs. FIRM MANGALJI CHHOTEYLAL BARAN
March 2, 1981
BHANWAR LAL CHANDALIA Vs. STATE OF RAJASTHAN
March 12, 1981
BHANWARLAL Vs. KAMLA DEVI
July 27, 1981
BHAWANI SINGH Vs. ACHAL SINGH
August 26, 1981
BHOPAL MINING WORKS Vs. JAI MICA SUPPLY CO
May 12, 1981
BHUPENDRASINGH Vs. R T A
September 2, 1981
BRIJ MOHAN Vs. STATE OF RAJASTHAN
July 10, 1981
CHAITAN PRAKASH Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ORS.
May 9, 1981
CHAMPA LAL Vs. STATE TRANSPORT APPELLATE
April 14, 1981
CHANCHAL MAL Vs. PANNALAL AND OTHERS
February 20, 1981
CHANDANMAL Vs. STATE OF RAJASTHAN
July 7, 1981
CHANDRASINGH Vs. BOARD OF REVENUE
April 1, 1981
CHHAGAN LAL Vs. BHAGAT RAM
December 4, 1981
CHIMANA RAM Vs. STATE OF RAJASTHAN AND ORS.
November 13, 1981
CHIRAG ENTERPRISES Vs. STATE OF RAJASTHAN
February 12, 1981
CHOTEY LAL AGARWAL Vs. RAJASTHAN HOUSING BOARD
April 10, 1981
CHUNNI RAM Vs. STATE
July 3, 1981
CHUNNIA Vs. KESHRI MAL
April 10, 1981
COL MOHAN SINGH Vs. STATE OF RAJASTHAN
March 26, 1981
D K GOYAL Vs. STATE OF RAJASTHAN
December 4, 1981
DAL CHAND Vs. STATE OF RAJASTHAN
February 2, 1981
DALCHAND AND OTHERS Vs. STATE OF RAJASTHAN
August 4, 1981
DALEEPSINGH Vs. STATE OF RAJASTHAN
March 11, 1981
DALJIT KAUR Vs. BALWANT SINGH
August 12, 1981
DANMAL Vs. STATE OF RAJASTHAN
January 8, 1981
DANMAL AND ORS. Vs. STATE OF RAJASTHAN
June 29, 1981
DARSHAN SINGH Vs. STATE OF RAJASTHAN
December 9, 1981
DAYAL CHAND Vs. STATE OF RAJASTHAN
August 10, 1981
DEVILAL Vs. STATE OF RAJASTHAN
December 11, 1981
DEVILAL & OTHERS Vs. STATE OF RAJASTHAN
November 11, 1981
DHARAMVEER KALIYA Vs. KHEM SINGH AND ORS
October 20, 1981
DHOKAIRAM AND ANR. Vs. STATE
March 10, 1981
DILIP KUMAR Vs. BOARD OF REVENUE
April 14, 1981
DINESH KHARE Vs. INDUSTRIAL TRIBUNAL
December 1, 1981
DINESH KUMAR Vs. RAM SAHAI
February 27, 1981
DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY Vs. MOHANLAL
November 17, 1981
DR. CHANDA KIRAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL, JAIPUR, AND OTHERS
April 23, 1981
FIRM RAM KRIPAL SRICHAND Vs. STATE OF RAJASTHAN
July 15, 1981
FIRM RAM NARAIN DAMODAR DASS MALPANI AND ORS Vs. TRILOKIDAS AND ORS
January 15, 1981
FIRM RAM NARAIN DAMODAR DASS MALPANJ Vs. TRILOKI DAS
January 16, 1981
G R BHATI Vs. STATE OF RAJASTHAN
August 5, 1981
GAFOOR BEG Vs. STATE OF RAJASTHAN
May 8, 1981
GANGANAGAR SUGAR MILLS Vs. MANAGEMENT OF THE GANGANAGAR
January 7, 1981
GEETA BAJAJ Vs. STATE OF RAJASTHAN
September 29, 1981
GENERAL AUTO AGENCIES BHAGAT Vs. HAZARI SINGH GOHLOT
March 19, 1981
GHASIMAL Vs. STATE OF RAJASTHAN
May 15, 1981
GHEWAR CHAND Vs. GOSWAMI SHRI BRIJ BHUSHAN LALJI MAHARAJ AND ORS.
March 9, 1981
GHISU LAL Vs. UNION OF INDIA
December 4, 1981
GIRDHAR PAREEK Vs. STATE OF RAJASTHAN AND ANOTHER
April 1, 1981
GOGRAJ Vs. THE STATE OF RAJASTHAN
July 20, 1981
GOPAL Vs. HARI DUTT SHARMA
July 24, 1981
GOPIRAM RAMLAL FRUITS Vs. STATE OF RAJASTHAN
January 7, 1981
GORDHAN Vs. ALI BUX
February 27, 1981
GOVERNMENT OF RAJASTHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 13, 1981
GOVIND KAUR Vs. HARDEO
July 6, 1981
GULAB CHAND Vs. RAGHUVIRNATH
August 12, 1981
GULAB CHAND NATH Vs. STATE OF RAJASTHAN
December 11, 1981
GULAB SINGH Vs. MUNSIF AND JUDICIAL
February 3, 1981
GULAM NABI Vs. STATE OF RAJASTHAN
September 17, 1981
GUNDRI Vs. STATE OF RAJASTHAN
February 26, 1981
GURTEJ SINGH Vs. STATE OF RAJASTHAN
November 2, 1981
GURUCHARANSINGH Vs. GURDAYAL KAUR
January 22, 1981
GYAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
April 3, 1981
GYARSI DEVI Vs. SAIN DAS
June 30, 1981
HAKIM MOHAMMED ALI Vs. BHANWARI BAI
February 16, 1981
HANUMAN Vs. NENI BAI
September 2, 1981
HANUMAN SINGH Vs. STATE OF RAJASTHAN
September 23, 1981
HARI PRAKASH SAHNI Vs. PRINCIPAL S N MEDICAL …
May 6, 1981
HARI SHANKAR Vs. SATYA PRAKASH
November 4, 1981
HARI SINGH Vs. SRINGAR KANWAR
February 10, 1981
HARISH Vs. SOM NATH
October 1, 1981
HARISH CHANDRA GOLECHA HUF Vs. COMMISSIONER OF INCOME TAX
January 27, 1981
HARLAL Vs. STATE OF RAJASTHAN
July 15, 1981
HAZI ISMAIL Vs. STATE OF RAJASTHAN
August 21, 1981
HINDUSTAN SUGAR MILLS Vs. DIRECTOR OF TRANSPORT
July 22, 1981
HYDERALI Vs. SUPERINTENDING ENGINEER
November 25, 1981
IN APPL FOR SUCCESSION Vs. STATE
February 26, 1981
INDER DEV ARYA Vs. UNIVERSITY OF RAJASTHAN
April 16, 1981
ISHWAR SINGH Vs. STATE OF RAJASTHAN
July 24, 1981
J JAIN SWETAMBER KHARTAR BHAVE Vs. SHREE JUGRAJ MAL
January 23, 1981
JAGANNATH Vs. JANIRAM
March 23, 1981
JAGDISH Vs. STATE
October 20, 1981
JAGDISH PRASAD Vs. MAYA WATI DEVI
January 12, 1981
JAGMALARAM Vs. STATE OF RAJASTHAN
December 10, 1981
JAI SHANKAR Vs. STATE OF RAJASTHAN & ANOTHER
December 11, 1981
JALAM SINGH Vs. UNIVERSITY OF RAJASTHAN
April 14, 1981
JANKI Vs. STATE OF RAJASTHAN
January 8, 1981
JARNAIL SINGH Vs. STATE OF RAJASTHAN
July 3, 1981
JASWANT SINGH Vs. STATE TRANSPORT APPELLATE
June 29, 1981
JEGDISH PRASAD Vs. FIROZIBAI
March 30, 1981
JETHARAM Vs. STATE OF RAJASTHAN
August 7, 1981
JHUMAR MAL Vs. STATE
February 3, 1981
JUG RAJ VERMA Vs. STATE OF RAJASTHAN
September 4, 1981
JUGAL ALIAS NATHU Vs. STATE OF RAJASTHAN
May 6, 1981
JUNJIYA & ORS. Vs. STATE OF RAJASTHAN
March 31, 1981
KAILASH CHANDRA Vs. PARASMAL
April 22, 1981
KAILASH CHANDRA JAIN Vs. S M PODDAR
September 10, 1981
KAILASH NARAIN Vs. BHAIROON DUTTA
December 11, 1981
KAILASH SINGH PARIHAR Vs. PRITI PARIHAR
July 9, 1981
KAILASHDAN Vs. MISHRIYA AND OTHERS
October 21, 1981
KAKKA SINGH Vs. STATE OF RAJASTHAN
June 25, 1981
KALICHARAN Vs. PRINCIPAL DHATRI KALPAD TRAINING
July 24, 1981
KALPANA KUMBHAT Vs. UNIVERSITY OF JODHPUR
May 1, 1981
KALURAM Vs. THE STATE OF RAJASTHAN
July 2, 1981
KALYAN Vs. STATE OF RAJASTHAN
March 23, 1981
KALYAN MAL MINA Vs. RATAN LAL TAMBI
February 4, 1981
KAMLA PAREEK Vs. RAJASTHAN AGRICULTURAL MARKETING BOARD JAIPUR
August 26, 1981
KAMLESH KUMAR Vs. SHIV RATAN
April 15, 1981
KANHAIYA LAL Vs. AMENDRA KUMAR
March 23, 1981
KANIYA Vs. STATE OF RAJASTHAN
September 25, 1981
KANTA PRASAD Vs. STATE OF RAJASTHAN
November 18, 1981
KANTICHAND Vs. UNION OF INDIA
December 7, 1981
KARMA Vs. STATE OF RAJASTHAN
September 24, 1981
KARNIA Vs. STATE OF RAJASTHAN
August 4, 1981
KARTAR SINGH Vs. SUPERINTENDING IRRIGATION
July 27, 1981
KESA Vs. GANESH AND OTHERS
February 6, 1981
KEWAL Vs. SESMAL
March 3, 1981
KHANGARAM Vs. STATE OF RAJASTHAN
November 27, 1981
KHET SINGH Vs. STATE OF RAJASTHAN
September 18, 1981
KHETSIDAS Vs. KANCHAN BAI
September 21, 1981
KHWAJA PRINTING AND PROCESS PALI Vs. RAJSSTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORP LTD
May 1, 1981
KISHAN KANT Vs. RAMA SHANKAR
September 10, 1981
KISHORE SINGH AND 5 OTHERS Vs. STATE OF RAJASTHAN
June 26, 1981
KISTOOR MALL Vs. C P SINGH ITO
August 31, 1981
KOUR SINGH Vs. STATE
February 5, 1981
KRISHNA SWAROOP MATHUR Vs. STATE OF RAJASTHAN
May 5, 1981
KUM KUM JHALANI Vs. STATE OF RAJASTHAN
March 12, 1981
LACHHMI DEVI Vs. S RAJMAL GOLECHA
February 6, 1981
LUCKY MINMATE PVT LTD Vs. STATE OF RAJASTHAN
August 11, 1981
LUMBARAM Vs. VARDARAM
April 21, 1981
M A ADMANI Vs. A ADMANI
October 22, 1981
MADANLAL Vs. REGION TRANSPORT AUTHORITY JAIPUR
October 30, 1981
MADHU INDUSTRIES P LTD Vs. STATE OF RAJASTHAN
August 5, 1981
MAGH SINGH Vs. STATE OF RAJASTHAN
August 4, 1981
MAHABIR PRASAD Vs. SMT. BIMLA DEVI
January 8, 1981
MAHARAJA SHRI GAJ SINGH Vs. STATE OF RAJASTHAN
February 27, 1981
MAHENDRA KUMAR PATNI Vs. STATE OF RAJASTHAN
December 8, 1981
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
November 13, 1981
MAHENDRA SINGH Vs. UNIVERSITY OF JODHPUR
February 5, 1981
MAHESH CHANDRA Vs. STATE OF RAJASTHAN
May 14, 1981
MAHESH TRANSPORT CO Vs. R T A JODHPUR
July 2, 1981
MALU KHAN Vs. STATE OF RAJASTHAN
August 7, 1981
MANARAM Vs. STATE OF RAJASTHAN
August 25, 1981
MANGAT RAI MITRUKA Vs. STATE OF RAJASTHAN
March 9, 1981
MANMAL SHANKER LAL Vs. SHAH AND CO
January 2, 1981
MANOHAR LAL Vs. PANCHAYAT SAMITI NOHAR
August 10, 1981
MANOHARLAL Vs. STATE
September 10, 1981
MANOHARLAL Vs. STATE OF RAJASTHAN
September 9, 1981
MASTANA RAM Vs. STATE OF RAJASTHAN
February 9, 1981
MEHTAB ALI KHAN Vs. B D O PANCHAYAT SAMITI CHAKSU
May 15, 1981
MESSRS POKAR CHAND Vs. STATE OF RAJASTHAN
September 4, 1981
MEWAR BONE MILLS Vs. BOARD OF REVENUE FOR RAJASTHAN
July 29, 1981
MEWAR TEXTILE MILLS LTD Vs. INDUSTRIAL TRIBUNAL NO 2
February 6, 1981
MILIND NIKHARE Vs. MALVIYA REGIONAL ENGINEERING COLLEGE SOCIETY
November 6, 1981
MITHOOLAL Vs. STATE OF RAJASTHAN
August 13, 1981
MOHAMMAD USMAN Vs. UNION OF INDIA
July 20, 1981
MOHAMMED HANIF Vs. PREM CHAND
February 24, 1981
MOHAMMED RAMZAN Vs. STATE OF RAJASTHAN
November 20, 1981
MOHAMMED YAMIN Vs. OM PRAKASH BANSAL
May 27, 1981
MOHAN LAL Vs. PUSHPA DEVI
October 12, 1981
MOHAN PRAKASH Vs. GULAB CHAND
July 31, 1981
MOHAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
November 27, 1981
MOHARSINGH Vs. MOHANLAL
April 23, 1981
MOHD UMAR MOHD HAROON Vs. STATE OF RAJASTHAN
March 27, 1981
MOHD. SAYEED KHAN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
February 4, 1981
MOOL CHAND Vs. BULAKI DAS & ORS.
July 7, 1981
MOOL KANWAR Vs. JEEWALAL
November 13, 1981
MOOLCHAND SONI Vs. VIRENDRA KUMAR
February 4, 1981
MOTI LAL Vs. NATHMAL
April 9, 1981
MOTILAL Vs. NATHMAL
April 6, 1981
MOTOR OWNERS INSURANCE CO LTD Vs. KHET PAL SINGH
October 30, 1981
MRS GRACE HARRIS Vs. STATE OF RAJASTHAN
September 22, 1981
MRS SHAKUNTLA Vs. CHAIRMAN RAJASTHAN HOUSING BOARD JAIPUR
July 17, 1981
MST NARBADA Vs. MOHAMMAD HANIF
November 16, 1981
MURAD Vs. STATE OF RAJASTHAN
November 17, 1981
NABU Vs. GANI
October 30, 1981
NAND LAL Vs. RAMJILAL
March 9, 1981
NANDA CHHITTAR Vs. STATE OF RAJASTHAN
November 30, 1981
NANU RAM Vs. STATE OF RAJASTHAN
October 22, 1981
NARAIN LAL Vs. STATE OF RAJASTHAN
January 22, 1981
NARAIN SINGH Vs. STATE OF RAJASTHAN
January 13, 1981
NARAYAN Vs. STATE OF RAJASTHAN
March 15, 1981
NARAYAN AND OTHERS Vs. STATE OF RAJASTHAN
August 18, 1981
NARENDRA KUMAR KOTHARI Vs. STATE OF RAJASTHAN
December 8, 1981
NATHI Vs. PATORI
July 6, 1981
NATHU ALIAS MITHU Vs. STATE OF RAJASTHAN
September 28, 1981
NAVIN RAMJI KAMANI AND ORS. Vs. K.C. SHEKHARAN. DY. CHIEF CONTROLLER OF IMPORTS AND EXPORTS, NEW DELHI AND THE STATE OF RAJASTHAN
February 19, 1981
NAVIN RAMJI KAMANI AND OTHERS Vs. K.C. SEKHARAN AND ANOTHER
February 3, 1981
NAWLA Vs. STATE OF RAJASTHAN
January 30, 1981
NAZMA Vs. MOHAMMED SABIR
November 3, 1981
NEMCHAND Vs. BHANWAR LAL
February 19, 1981
OFFICIAL LIQUIDATOR Vs. GOLCHA PROPERTIES P LTD
February 21, 1981
OM PRAKASH Vs. STATE OF RAJASTHAN
March 2, 1981
OM SHARAN Vs. BANSIDHAR
May 8, 1981
ONKAR Vs. JAGMOHAN SINGH
May 5, 1981
PADAM SINGH Vs. STATE OF RAJASTHAN
November 9, 1981
PALA SINGH Vs. STATE OF RAJASTHAN
November 3, 1981
PANCHAYAT SAMITI Vs. BHANWARI DEVI
August 27, 1981
PANCHAYAT SAMITI Vs. LABOUR COURT
September 3, 1981
PAPPU Vs. STATE
September 28, 1981
PAPPU @ PARMANAND Vs. STATE OF RAJASTHAN
July 27, 1981
PARAG Vs. STATE OF RAJASTHAN
April 2, 1981
PARMANAND Vs. RAMSWAROOP
August 12, 1981
PARMANAND Vs. STATE OF RAJASTHAN
March 24, 1981
PARMESHWAR LAL Vs. STATE OF RAJASTHAN
April 29, 1981
PARWATI DEVI Vs. SHRIPAL
March 6, 1981
PEMA RAM Vs. STATE OF RAJASTHAN
August 20, 1981
PEMI BAI Vs. SANKALI BAI
February 9, 1981
POKAR CHAND JEEVRAJ Vs. STATE OF RAJASTHAN
September 4, 1981
POONA RAM Vs. STATE OF RAJASTHAN
January 12, 1981
POONMARAM Vs. STATE OF RAJASTHAN
November 17, 1981
POPAT LAL Vs. STATE OF RAJASTHAN
April 9, 1981
PRABHU Vs. STATE OF RAJASTHAN
April 3, 1981
PRAHLAD Vs. STATE OF RAJASTHAN
January 27, 1981
PRAJA SAHKARI UDYOG BHARATPUR LTD Vs. JOINT REGISTRAR CO OP SOC
July 29, 1981
PRATAP SINGH Vs. SATE OF RAJASTHAN
April 7, 1981
PREM SUKH Vs. MANAGER EMPLOYEES STATE INSURANCE CORPORATION
March 3, 1981
PUSHKARLAL Vs. LAXMAN SINGH
October 19, 1981
PUSHPA DEVI Vs. KISHANLAL
September 4, 1981
PYARE LAL Vs. BANWARI LAL
December 4, 1981
PYARE MOHAN Vs. NARAYANI
February 19, 1981
R K TONGIA Vs. STATE OF RAJASTHAN
February 10, 1981
R N SINGH Vs. STATE OF RAJASTHAN
May 1, 1981
RADHA DEVI Vs. AALUMAL GYANCHAND
February 19, 1981
RADHA DEVI Vs. ALUMAL GYANCHAND OF SHAHPURA
March 1, 1981
RADHEY SHYAM Vs. STATE OF RAJASTHAN
April 24, 1981
RAGHUNANDAN PRASAD SHARMA Vs. UNION OF INDIA
August 26, 1981
RAILWAY EMPLOYEES CO-OPERATIVE Vs. INDUSTRIAL TRIBUNAL
December 17, 1981
RAJASTHAN ICE AND COLD STORAGE Vs. STATE OF RAJASTHAN
May 11, 1981
RAJASTHAN STATE ELECTRICITY Vs. BHANWAR SINGH
December 3, 1981
RAJASTHAN STATE ROAD TRANSPORT Vs. MANORMA
December 11, 1981
RAJASTHAN STATE ROAD TRANSPORT Vs. STATE TRANSPORT APPELLATE
June 19, 1981
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. OM PRAKASH GUPTA AND ORS.
March 24, 1981
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
August 7, 1981
RAM CHANDRA Vs. STATE OF RAJASTHAN
February 25, 1981
RAM CHANDRA Vs. PRABHU LAL
December 18, 1981
RAM KISHAN VIJAI VARGIYA Vs. STATE OF RAJASTHAN
October 1, 1981
RAM LAKHAN TIKKIWAL Vs. STATE OF RAJASTHAN
March 26, 1981
RAM LAL Vs. STATE OF RAJASTHAN
December 9, 1981
RAM MURTI Vs. KASHI RAM
April 23, 1981
RAM PRASAD Vs. STATE OF RAJASTHAN
December 23, 1981
RAM PRASAD Vs. OF RAJASTHAN
December 29, 1981
RAM VILAS Vs. GABOOLAL
December 16, 1981
RAMAN LAL Vs. PYARE LAL
December 7, 1981
RAMCHANDRA Vs. STATE OF RAJASTHAN
January 8, 1981
RAMDHAN Vs. KANMAL
February 3, 1981
RAMDHAN MEENA Vs. STATE OF RAJASTHAN
July 3, 1981
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
July 17, 1981
RAMESH PATNI Vs. HANSA
August 3, 1981
RAMESHWAR Vs. MUNSIFF AND JUDICIAL MAGISTRATE
April 16, 1981
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
September 7, 1981
RAMLAL Vs. REGIONAL MANAGER FOOD CORPORATION OF INDIA JAIPUR
February 27, 1981
RAMNIWAS AND OTHERS Vs. STATE OF RAJASTHAN
August 4, 1981
RAMSHARAN Vs. STATE OF RAJASTHAN
August 6, 1981
RAMSWAROOP Vs. BOARD OF REVENUE
February 13, 1981
RATAN LAL Vs. STATE OF RAJASTHAN
March 3, 1981
RATAN LAL AND JETH MAL Vs. RAMLAL
August 26, 1981
RATAN RICE FLOUR AND OIL MILLS Vs. STATE OF RAJASTHAN
July 24, 1981
RATANLAL Vs. RAMLAL
August 26, 1981
RAWAT HARDEO SINGH Vs. STATE OF RAJASTHAN
February 11, 1981
RAWTA RAM Vs. STATE OF RAJASTHAN
December 7, 1981
REGIONAL DIRECTOR E S I CORPORATION JAIPUR Vs. SHRI P C KASLIWAL
January 2, 1981
RISHIKUL VIDYAPEETH Vs. UNION OF INDIA
August 18, 1981
RUKMANI VAISH Vs. STATE OF RAJASTHAN
July 31, 1981
SABIR Vs. STATE OF RAJASTHAN
July 13, 1981
SADUL SINGH & ANR. Vs. STATE OF RAJASTHAN
May 1, 1981
SAGAR MAL Vs. STATE OF RAJASTHAN
July 27, 1981
SALIM Vs. STATE OF RAJASTHAN
July 8, 1981
SANWAL RAM Vs. ADDITIONAL DISTRICT MAGISTRATESRI GANGANAGAR
October 15, 1981
SANWATRAJ MEHTA Vs. JUGAL KISHORE DAVE
August 13, 1981
SARASWATI DEVI Vs. MOTI LAL
December 22, 1981
SARDAR IQBAL SINGH Vs. RAM NATH CHAWDHARY
August 3, 1981
SARDAR IQBAL SINGH Vs. RAM NATH CHOWDHARY
August 5, 1981
SARDAR LAL Vs. UMRAO LAL GUPTA
September 4, 1981
SARLA SIKRODIA Vs. KRISHAN CHANDRA SIKRODIA
December 14, 1981
SARWAN AND OTHERS Vs. STATE OF RAJASTHAN
February 27, 1981
SATYANARAIN & ANR. Vs. SHANKERLAL & ANR.
July 6, 1981
SEEMA SANDESH AND OTHERS Vs. SMT. GIAN KAUR
October 26, 1981
SHAKTIMAL Vs. UNION OF INDIA
March 5, 1981
SHANKER LAL Vs. STATE OF RAJASTHAN
July 1, 1981
SHANKUNTLA Vs. CHAIRMAN HOUSING BOARD JAIPUR
July 17, 1981
SHEOJI RAM Vs. STATE OF RAJASTHAN
March 26, 1981
SHIBPRAT ALI Vs. AHSAN LAL
November 5, 1981
SHIV BHAGWAN VIDAY SHANKAR Vs. THAKARAMAL
February 9, 1981
SHIV LAL Vs. STATE OF RAJASTHAN
February 10, 1981
SHIV NARAIN Vs. RAJI
March 31, 1981
SHYAM SUNDER Vs. SANWAR MAL
March 31, 1981
SHYAM SUNDER Vs. MODA RAM
February 24, 1981
SITA RAM Vs. CHUNNI LAL
November 12, 1981
SMT. DURGA Vs. STATE OF RAJASTHAN
January 29, 1981
SMT. SUMITRA & ANR. Vs. STATE OF RAJASTHAN & ANR.
March 31, 1981
STATE OF RAJASTHAN Vs. POONAMCHAND
September 28, 1981
STATE OF RAJASTHAN Vs. HUKMARAM
June 26, 1981
STATE OF RAJASTHAN Vs. VARDHA RAM
March 11, 1981
STATE OF RAJASTHAN Vs. AKLANKA JINDEL AND OTHERS
December 21, 1981
STATE OF RAJASTHAN Vs. SOHANA RAM & OTHERS
November 24, 1981
STATE OF RAJASTHAN Vs. CHHITAR
September 15, 1981
STATE OF RAJASTHAN Vs. NIHAL SINGH
October 26, 1981
STATE OF RAJASTHAN Vs. SUBE SINGH
November 12, 1981
STATE OF RAJASTHAN Vs. NARENDRA MAL
July 21, 1981
STATE OF RAJASTHAN Vs. CHATURBHUJ
July 17, 1981
STATE OF RAJASTHAN Vs. HARIDASS
July 24, 1981
STATE OF RAJASTHAN Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
September 1, 1981
STATE OF RAJASTHAN Vs. BHANWAR LAL
February 25, 1981
STATE OF RAJASTHAN Vs. GULAM AHMED
January 23, 1981
STATE OF RAJASTHAN Vs. GORDHAN PRASAD
April 27, 1981
STATE OF RAJASTHAN Vs. CHIRAG ENTERPRISES
April 28, 1981
SUA Vs. STATE OF RAJASTHAN
August 12, 1981
SUDESH KUMAR Vs. UNION OF INDIA
July 17, 1981
SULTAN Vs. STATE OF RAJASTHAN
November 24, 1981
SUMRATHYA Vs. STATE OF RAJASTHAN
September 9, 1981
SUNDAR & ORS. Vs. THE STATE OF RAJASTHAN
November 18, 1981
SUNEETA Vs. UNIVERSITY OF JODHPUR
September 1, 1981
SURAJ NARAIN Vs. LAXMI DEVI
September 28, 1981
SURENDRA PRATAP Vs. S T A T
August 14, 1981
SURENDRA SINGH Vs. STATE OF RAJASTHAN
February 26, 1981
SURESH CHANDRA Vs. STATE
March 13, 1981
SURJA RAM Vs. MALI RAM
March 3, 1981
SURJA RAM Vs. STATE OF RAJASTHAN
April 22, 1981
SURJEET SINGH Vs. UNION OF INDIA
December 2, 1981
SURYA NARAIN CHOUDHARY Vs. UNION OF INDIA
August 28, 1981
SUSHRI SUNITA Vs. UNIVERSITY OF JODHPUR
August 3, 1981
SWETAMBER JAIN SAMPRADAY Vs. DIGAMBER AMNAY
September 29, 1981
TARA CHAND AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
March 12, 1981
TARESH KUMAR V. Vs. REGHUNANDAN AND OTHERS
July 2, 1981
TEJ SINGH Vs. STATE OF RAJASTHAN
December 22, 1981
THAKURI BAI Vs. STATE OF RAJASTHAN
May 5, 1981
TRILOK CHAND Vs. MAGNADEVI AND STATE
April 15, 1981
TRLOK CHAND Vs. EXCISE AND PROHIBITION
August 31, 1981
UDA Vs. STATE OF RAJASTHAN
November 23, 1981
UMESH CHAND SHARMA Vs. RAMESHWARI DEVI
September 29, 1981
UMMED MAL Vs. KUNDANMAL
April 15, 1981
UNION OF INDIA Vs. MAHAVEER PRASAD
January 2, 1981
UNION OF INDIA Vs. SHRI MAHAVEER PRASAD
January 7, 1981
UNION OF INDIA Vs. STATE OF RAJASTHAN
September 2, 1981
UNITED COMMERCIAL BANK Vs. ROOP
February 27, 1981
UNITED PICTURES Vs. STATE OF RAJASTHAN
August 14, 1981
URBAN IMPROVEMENT TRUST Vs. NARBADA DEVI
April 1, 1981
URJA RAM & OTHERS Vs. STATE OF RAJASTHAN
May 7, 1981
USMAN GANI Vs. S T A T
February 16, 1981
V K MALIK Vs. UNIVERSITY OF JODHPUR
December 14, 1981
VALLABH CHAND MEHTA Vs. RAJASTHAN CO-OPERATIVE DIARY
November 13, 1981
VASUDEV Vs. STATE OF RAJASTHAN
September 11, 1981
VED PRAKASH Vs. RAJASTHAN STATE WARE-HOUSING
July 27, 1981
VIMAL CHANDRA GOLECHA Vs. INCOME TAX OFFICER
May 15, 1981
VIMLA CHOUHAN Vs. STATE OF RAJSTHAN
February 26, 1981
VISHWANATH Vs. DHANRAJ
November 5, 1981
YAR MOHAMMED Vs. STATE OF RAJASTHAN
November 17, 1981
YASHVANT SINGH Vs. SANDHYA
March 24, 1981