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Case Index
Title
Date
ANAND KUMAR MISHRA Vs. STATE OF BIHAR
February 10, 1981
AWADHESH KUMAR Vs. BANSHIDHAR AGRAWAL
January 24, 1981
BABAN SINGH Vs. STATE OF BIHAR
February 2, 1981
BAIDYA NATH PRASAD Vs. RAMJI PRASAD GUPTA
May 11, 1981
BAIJNATH CHOUBEY Vs. RAM EKBAL CHOUBEY
February 24, 1981
BAIJNATH SINGH Vs. UNION OF INDIA
May 26, 1981
BANSHI MODI Vs. STATE OF BIHAR
November 11, 1981
BASUDEO HISARIA Vs. BRIJ MOHAN TIBREWAL
January 3, 1981
BAWA GOPAL DAS BEDI AND SONS Vs. UNION OF INDIA
December 2, 1981
BAZRUL HAQUE Vs. BIHARI SHARMA
April 24, 1981
BHAIYALAL Vs. STATE OF BIHAR
November 5, 1981
BHANUMATI PRASAD Vs. RANCHI UNIVERSITY
March 23, 1981
BHOLA SINGH Vs. STATE OF BIHAR
January 2, 1981
BIBI EDA KHATOON Vs. STATE OF BIHAR
May 21, 1981
BIBI JALGOSAN Vs. BHULAI BAITHA
February 5, 1981
BILAT DAS Vs. BABUJI DAS
February 20, 1981
BIMAL KUMAR JAIN Vs. RAMAUTAR SHUKLA
April 16, 1981
BISHUNDEO MAHTO Vs. STATE OF BIHAR
July 30, 1981
BRAHMADEO CHOUDHARY Vs. NATIONAL INSURANCE CO LTD
July 27, 1981
BRAJNANDAN PRASAD Vs. STATE OF BIHAR
December 9, 1981
CALCULATING BUSINESS MACHINES Vs. STATE OF BIHAR
April 21, 1981
CHANDRA KISHORE CHOUDHARY Vs. STATE OF BIHAR
August 10, 1981
CHANDRA SHEKHAR CHAUDHARY Vs. RAJ KISHORE JHA
July 29, 1981
DAUDPUR FISHERMEN CO OP SOCIETY LTD Vs. STATE OF BIHAR
March 24, 1981
DINESH NANDAN PRASAD AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 23, 1981
DIP NARAIN SINGH Vs. STATE OF BIHAR
February 26, 1981
DURGA PRASAD SINGH Vs. DAROGA PRASAD SINGH
January 28, 1981
FATEH CHAND GARG Vs. STATE OF BIHAR
September 3, 1981
GAJADHAR NATH SEN Vs. RAMRUP MAHTO
March 5, 1981
GANGA SAH Vs. STATE OF BIHAR
December 8, 1981
GURUBACHAN SINGH OBEAL Vs. ARYA DHARMA SEWA SANGH
February 3, 1981
HARI NANDAN SINGH Vs. RANJIT KUMAR SAMANTA
April 20, 1981
HISI MANJHI Vs. RAJKISHORE PRADHAN
March 31, 1981
IBRAHIM Vs. SALIM
November 23, 1981
IMAMUL HASSAN CHOUDHARY Vs. STATE OF BIHAR
December 10, 1981
INDERDEO SAH Vs. DHRAMDEO MAHTO
February 18, 1981
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
May 21, 1981
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ACQUISITION Vs. KEDAR NATH JHUNJHUNWALLA
April 18, 1981
ISLAM Vs. STATE OF BIHAR
January 30, 1981
J N SAHAY Vs. STATE OF BIHAR
July 16, 1981
JAGDEO SHARMA Vs. NANDAN MAHTO
September 4, 1981
JAGDISH PRASAD Vs. SATYA NARAIN SINGH
August 21, 1981
JAGDISH PRASAD Vs. STATE OF BIHAR
December 2, 1981
JAGTA NAND Vs. RANGJEE TIWARI
December 11, 1981
JAIGOBIND VERMA Vs. TEJPAL SARAWAGI
February 26, 1981
JAINUL ABDIN Vs. STATE OF BIHAR
July 23, 1981
JANUDUL HAQUE Vs. ZUBAIR HAIDER
February 23, 1981
K C SAHA Vs. R K BANERJEE
March 27, 1981
KALIA DEVI Vs. KHUB LALL MAHTO
February 10, 1981
KAMLA PRASAD Vs. STATE OF BIHAR
April 20, 1981
KAMLESH ROY Vs. RUDRA NARAIN RAI
January 2, 1981
KANHAIYALAL DABRIWALA Vs. STATE OF BIHAR
August 18, 1981
KANORIA OVERSEAS CORPORATION Vs. DAMA YANTI VYAS
July 24, 1981
KASHI CHOUDHARY Vs. MUJATABA HASSAN
September 4, 1981
KATEYA GRAM PANCHAYAT Vs. STATE OF BIHAR
December 11, 1981
KRISHNA PRASAD SINGH Vs. THE STATE OF BIHAR AND OTHERS
May 14, 1981
KUMAR KALYAN PRASAD Vs. KULANAND VAIDIK
January 3, 1981
LACHANDEO SAHNI Vs. STATE OF BIHAR
April 27, 1981
M N ROY CHOUDHARY Vs. NAND KISHORE KAKKAR
January 3, 1981
MADAN MILLS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
January 1, 1981
MADAN MOHAN SHARMA Vs. RENUKA SHARMA
February 11, 1981
MADAN SINGH Vs. P K BASUK
August 26, 1981
MADHAV MILL PRIVATE LTD Vs. COLLECTOR OF CENTRAL EXCISE
January 20, 1981
MAHENDRA PRASAD SAH Vs. MAUJELAL MAHTO
February 2, 1981
MAHENDRA TIWARY Vs. LAL PARI DEVI
March 2, 1981
MAN SINGH Vs. STATE OF BIHAR
September 30, 1981
MANAGER COURT OF WARDS BETTIAH Vs. COMMISSIONER OF INCOME TAX
July 27, 1981
MANENDRA PRASAD Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
March 31, 1981
MANHAK KHATIK Vs. KHEDAN KHATIK
January 2, 1981
MARJADI DEVI Vs. JAGARNATH SINGH
August 12, 1981
MD. SULAIMAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 11, 1981
MIRA SEN GUPTA Vs. SHAKTIPADA SEN GUPTA
April 10, 1981
MOHD HASHIM Vs. DISTRICT EDUCATION OFFICER SAHARSA
October 24, 1981
MOSSOMAT BAIJNATH KUER Vs. MAHESHWARI DEVI
March 6, 1981
NARESH YADAV Vs. AWADHESH SHARMA
January 3, 1981
NITYANAND SINHA Vs. STATE OF BIHAR
May 11, 1981
P SRIVASTAVA Vs. UNION OF INDIA
April 14, 1981
PREM KISHORI DEVI Vs. STATE OF BIHAR
May 15, 1981
PRITAMLAL YADAV Vs. STATE OF BIHAR
September 23, 1981
RADHEY SHYAM SINGH Vs. STATE OF BIHAR
May 6, 1981
RAGHNBIR JHA Vs. STATE OF BIHAR
February 10, 1981
RAGHUBIR JHA Vs. STATE OF BIHAR
January 10, 1981
RAGHUNATH PANDEY Vs. STATE OF BIHAR
September 1, 1981
RAJ NANDAN PRASAD SINHA Vs. STATE OF BIHAR
September 15, 1981
RAJENDRA PRASAD Vs. SIBA DEVI
September 29, 1981
RAJENDRA SINGH Vs. STATE OF BIHAR
September 20, 1981
RAJESHWAR RY Vs. STATE OF BIHAR
February 24, 1981
RAM CHANDRA CHOUDHARY Vs. MOSSTT RAMPABITRI DEVI
August 31, 1981
RAM CHANDRA MISHRA Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
September 18, 1981
RAM JATAN RAI Vs. BALIRAM SINGH
April 18, 1981
RAM KRISHNA MANDAL Vs. BAIKUNTHA LAL MANDAL
April 9, 1981
RAM LAKHAN MAHTO Vs. MUKHDEO MAHTO
July 16, 1981
RAM PRASAD DUBEY Vs. BIHAR STATE AGRICULTURAL PRODUCE MARKETING BOARD PATNA
September 19, 1981
RAM PRASAD SINGH Vs. SUKHDEO RAUT
November 11, 1981
RAM RUP MAHTON Vs. KIRPA NARAIN MAHTON
December 10, 1981
RAM SAKHI KUER Vs. DAROGA PRASAD SINGH
January 28, 1981
RAMA DEVI Vs. STATE OF BIHAR
January 6, 1981
RAMANAND THAKUR Vs. PARMANAND THAKUR
December 4, 1981
RAMBUJHAWAN KUMAR Vs. SHIVA NANDAN THAKUR
July 23, 1981
RAMDEO JHA Vs. CHANDAR THAKUR
March 25, 1981
RAMESHWAR PRASAD SINGH DEO Vs. STATE OF BIHAR
January 27, 1981
RAMESHWAR THAKUR Vs. BHAGWATI DEVI
December 7, 1981
RAMJI JADAV Vs. RAMCHANDRA PRASAD
April 22, 1981
RAMLAL SAHU Vs. DIVISIONAL MANAGER NATIONAL
December 22, 1981
RAMRUP PANDEY Vs. KAMLA PRASAD SINHA
April 23, 1981
RATAN LAL LAL PACHISIA Vs. RANCHHOR DAS RAMJI
March 17, 1981
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
March 25, 1981
S K IBRAHIM Vs. S K SALIM
November 23, 1981
S P MALLIK Vs. STATE OF ORISSA
May 14, 1981
SADHO SINGH ALIAS SADO SINGH Vs. RAMESHWAR SINGH
August 28, 1981
SAMIR KUMAR DAS Vs. STATE OF BIHAR
May 22, 1981
SARASWATI MISHRA Vs. CHANCELLOR UNIVERSITIES OF BIHAR PATNA
February 2, 1981
SATYANARAIN MAHTO Vs. RAMESHWAR MAHTO
August 17, 1981
SECRETARY BIHAR SCHOOL EXAMINATION BOARD Vs. EHSAN AHMAD KHAN
April 16, 1981
SHASHI BHUSHAN PRASAD SINGH Vs. STATE OF BIHAR
July 30, 1981
SHEOSHANKAR PRASAD Vs. KAILASH DEVI
February 16, 1981
SHIBSHANKAR DOKANIA OIL RICE AND FLOUR MILLS BARHARWA Vs. STATE OF BIHAR
May 20, 1981
SHIV LOCHAN JHA Vs. STATE OF BIHAR
December 22, 1981
SHIVAKESHWAR TEWARI Vs. GIRIRAJ KISHORI DEVI
March 27, 1981
SHRIRAM BEARING LIMITED RANCHI Vs. BIHAR STATE ELECTRICITY BOARD PATNA
December 8, 1981
SIDHARTHAN CHIT FUND Vs. ANISUR RAHMAN
March 24, 1981
STATE OF BIHAR Vs. P K JAIN
January 28, 1981
SUDARSHAN RAI Vs. STATE OF BIHAR
November 20, 1981
SUMITRA DEVI Vs. NANDAN PRASAD SINGH CHAUDHARY
April 16, 1981
SURAJMANI DEVI Vs. SHANTI DEVI
April 6, 1981
SURESH PRASAD YADAV Vs. TELEY RAI
January 8, 1981
TARKESHWAR UPADHYA Vs. MAHESH KAHAR
May 22, 1981
TRIBENI DEVI Vs. STATE OF BIHAR
July 30, 1981
UMA SHANKAR SINGH Vs. STATE OF BIHAR
January 20, 1981
UMAKANT SINHA Vs. STATE OF BIHAR
March 10, 1981
UNION OF INDIA Vs. NARINDER SINGH KANWAR
December 23, 1981
VIRENDRA PRASAD MISRA Vs. UNION OF INDIA
May 5, 1981
WESTERN INDIA MATCH CO LTD Vs. DEPUTY COLLECTOR CESS BETTIAH
March 31, 1981
YAMUNA PRASAD SAH Vs. PRABHU NATH SAH
April 10, 1981
YOGENDRA SINGH Vs. STATE OF BIHAR
July 29, 1981
ZAKIA AFAQUE ISLAMIA COLLEGE SIWAN Vs. STATE OF BIHAR
August 9, 1981