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Case Index
Title
Date
A.K.VASUDEVA Vs. STATE OF HIMACHAL PRADESH
September 10, 1981
AMAR SINGH NEGI Vs. DISTRICT MAGISTRATE KINNAUR
October 22, 1981
AMRI RAM AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 8, 1981
ASHOK KUMAR Vs. DEVI CHAND
July 2, 1981
B HIMMAT SINGKA Vs. KULDIP INDUSTRIAL CORPORATION
July 20, 1981
BACHHITTAR SINGH Vs. COLLECTOR LAND ACQUISITION, TALWARA TOWNSHIP
November 2, 1981
BALBINDER SINGH Vs. SECRETARY TO GOVERNMENTPUNJAB
September 2, 1981
BANSI RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
July 27, 1981
BHAGAT RAM Vs. BASANT RAM
May 7, 1981
BHAGWAN SINGH Vs. STATE OF H.P.
January 7, 1981
BHAWANI PARSHAD KAPUR Vs. H.P.FINANCIAL CORPORATION
November 25, 1981
BHAWANI PARSHAD KAPUR Vs. HIMACHAL PRADESH FINANCIAL
November 25, 1981
BHOLA RAM Vs. STATE OF HIMACHAL PRADESH
August 4, 1981
BRAHAM RAJ SINGH Vs. BRAHAM RAJ DEVI
June 25, 1981
CHATOR BHUJ MITTAL Vs. UNION OF INDIA
September 23, 1981
CLARKES HOTEL PVT LTD Vs. MADAN LAL MALHOTRA
June 25, 1981
DAULAT SINGH Vs. STATE OF HIMACHAL PRADESH
March 5, 1981
DEVINDER BANSAL Vs. UNION OF INDIA AND ANOTHER
March 6, 1981
DHARAM PAL Vs. DURGA DASS
November 10, 1981
DIPU Vs. STATE OF HARYANA
July 2, 1981
GEHRU Vs. CHARAN DAS DOGRA
July 27, 1981
GULABA Vs. HARI RAM
November 9, 1981
HARI DEV Vs. MOHINDER LAL
November 6, 1981
HARI RAM Vs. STATE OF HIMACHAL PRADESH
September 23, 1981
HIMACHAL PRADESH FINANCIAL CORPORATIONSIMLA Vs. NAHAN ELECTRICALS VILLAGE OGLI
September 30, 1981
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HIMI DEVI
January 7, 1981
HIMACHAL ROAD TRANSPORT CORPORATION SIMLA Vs. MOHINDER LAL
December 10, 1981
HIRA NAND Vs. STATE OF HIMACHAL PRADESH
June 4, 1981
HIRDA RAM Vs. MESHO
September 26, 1981
I.D. SHARMA AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 4, 1981
JAGDISH CHAND Vs. COMMISSIONER OF TRANSPORT
December 29, 1981
JAI CBAND Vs. BASAKHN
August 6, 1981
JAMITA RAM Vs. COLLECTOR OF KANGRA DISTRICT
October 30, 1981
JUGNI DEVI Vs. MANGAT RAM
November 27, 1981
KARAM CHAND Vs. SOHAN SINGH KAWATRA
January 9, 1981
KARAM SINGH Vs. STATE OF HIMACHAL PRADESH
December 3, 1981
KAUSHALYA DEVI Vs. MASAT RAM
March 26, 1981
KEWAL SINGH Vs. MUNSHI RAM
April 29, 1981
MAHABIR PARSHAD Vs. DES RAJ
April 9, 1981
MANGHERU Vs. STATE OF HIMACHAL PRADESH
July 23, 1981
MANGHERU Vs. STATE OF HIMACHAL PRADESH
July 27, 1981
MOHAN SINGH Vs. UNION OF INDIA
October 14, 1981
MUNICIPAL CORPORATIONSIMLA Vs. DEPUTY COMMISSIONERSIMLA
November 26, 1981
NANDA Vs. PUNNU RAM
September 24, 1981
NARINDER KUMAR Vs. MANI DEVI
October 21, 1981
NISAPATI Vs. GYATRI
July 10, 1981
PADMAWATI Vs. VIDYA WATI
June 12, 1981
PREM PAL SINGH Vs. MOHAN LAL
April 28, 1981
RAJ KUMAR Vs. PREM SINGH
September 30, 1981
RAJKUMAR RAJINDRA SINGH Vs. STATE OF HIMACHAL PRADESH
October 21, 1981
RAM RATTAN CHAUHAN Vs. STATE OF HIMACHAL PRADESH
March 27, 1981
RATTAN DEVI Vs. PADAM SINGH KAPOOR
June 5, 1981
RATTAN SINGH Vs. WAZIRA
December 10, 1981
S.R. THAKUR (SUKH RAM THAKUR) DEPUTY SUPERINTENDENT OF POLICE Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 10, 1981
SAVITRI DEVI Vs. SANTA
November 23, 1981
SERVELL AGENCIES & ENTERPRISES Vs. THE STATE
April 24, 1981
SEWAKI Vs. STATE OF HIMACHAL PRADESH
March 27, 1981
SHAKUNTLA Vs. RATTAN LAL
July 15, 1981
SHANTI DEVI Vs. RAJESHWAR PARSHAD
March 25, 1981
SHESH RAM Vs. STATE
March 10, 1981
SHRIMATI DHANI DEVI WIDOW OF SHRI MANGAT RAMBACHHITAR Vs. COLLECTORLAND ACQUISITIONTALWARA
November 2, 1981
SITA RAM Vs. KANTA DEVI
March 19, 1981
STATE BANK OF PATIALA Vs. CHOHAN HUHTAMAKI INDIA PVT LTD
June 25, 1981
STATE OF HIMACHAL PRADESH Vs. DOLE RAM
January 9, 1981
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM ATTRI
April 8, 1981
SUBRAJ AND COMPANY Vs. STATE OF HIMACHAL PRADESH
July 22, 1981
SURAT SINGH Vs. KAHAN SINGH
April 3, 1981
SURINDER KUMAR Vs. STATE
September 23, 1981
SURINDER NATH Vs. P.N. DHAWAN
March 19, 1981
TARA CHAND Vs. SHAKUNTALA DEVI
November 10, 1981
TARA CHAND Vs. ISHWAR DASS
May 25, 1981
TILAK RAJ Vs. DINESH KUMAR
September 24, 1981
ZALAM SINGH Vs. STATE OF HIMACHAL PRADESH
July 30, 1981