Home
Case Index
Title
Date
ABHEY KUMAR Vs. BRIJ MOHAN LAL
August 12, 1981
ABHEY RAM Vs. STATE OF HARYANA
July 21, 1981
ACHHAR SINGH Vs. DARBARA SINGH
November 6, 1981
ACHHAR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 23, 1981
ACHHRA SINGH Vs. OM PARKASH GARG
February 23, 1981
AGYA PURI (DECEASED) CHELA ALBEL, PURI MAHANT & MOHTAM SMADH ALAKH PURI SADH SANAYASI Vs. NAHAR PURI KARNAIL PURI
November 17, 1981
AJANTA ELECTRICALS Vs. COLLECTOR CENTRAL EXCISE
May 25, 1981
AJIT SINGH Vs. STATE OF PUNJAB
May 6, 1981
AJIT SINGH Vs. STATE OF PUNJAB
November 13, 1981
AJIT SINGH DUTTA Vs. STATE OF PUNJAB
November 10, 1981
AJMER LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
May 25, 1981
AJMER SINGH Vs. REGISTRAR CO OP SOC P and H
April 8, 1981
ALLIED METAL PRODUCTS Vs. COMMISSIONER OF INCOME-TAX
May 25, 1981
AMAR CHAND Vs. SMT. VIDYA WATI & OTHERS
March 10, 1981
AMAR KAUR Vs. STATE OF PUNJAB AND ORS.
December 10, 1981
AMAR NATH Vs. STATE OF PUNJAB
May 18, 1981
AMAR NATH Vs. PREM NATH
December 24, 1981
AMAR NATH Vs. JOGINDER SINGH AND ANOTHER
August 21, 1981
AMAR NATH Vs. SHAKUNTALA
September 30, 1981
AMAR NATH ALIAS MOTHU Vs. KISHEN KAUR AND ANOTHER
May 21, 1981
AMAR NATH AND OTHERS Vs. HARI KRISHAN LAL
August 12, 1981
AMAR SINGH Vs. TEJ RAM
November 18, 1981
AMAR SINGH Vs. THE STATE OF PUNJAB
May 6, 1981
AMAR SINGH Vs. DALIP
March 12, 1981
AMARJIT ALIAS Vs. SUKVINDER SINGH
February 12, 1981
AMARJIT SINGH Vs. STATE OF PUNJAB
October 21, 1981
AMBALA BUS SYNDICATE PVT LTD Vs. STATE OF PUNJAB
December 3, 1981
AMBALA CANTT ELECTRIC SUPPLY CORPORATION LTD Vs. COMMISSIONER OF INCOME-TAX
July 27, 1981
AMIN CHAND Vs. GIAN CHAND
August 25, 1981
AMRIT LAL WALIA Vs. BHAGWAN SINGH
September 9, 1981
AMRIT LAL WALIA Vs. BHAGWAN SINGH
June 1, 1981
ANAND DEVI Vs. STATE OF HARYANA
April 28, 1981
ANAND PARKASH Vs. BHAGWAN DAS
September 9, 1981
ANAND PARKASH Vs. BHARAT BHUSHAN RAI
June 3, 1981
ANANT RAM Vs. STATE OF HARYANA
October 30, 1981
ANIL KUMAR Vs. FOOD INSPECTOR, JIND
August 15, 1981
ARJAN SINGH Vs. STATE OF PUNJAB
April 23, 1981
ARSAL SINGH ETC Vs. JITO, ETC
December 3, 1981
ARUN SPINNING MILLS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
May 19, 1981
ARVIND KAPOOR Vs. STATE OF PUNJAB
February 5, 1981
ARVINDER SINGH Vs. THE PUNJAB PUBLIC SERVICE COMMISSION, PATIALA AND OTHERS
June 2, 1981
ASHA RANI Vs. JAGDISH SINGH
January 21, 1981
ASHOK KUMAR Vs. GURDIAL SINGH
December 16, 1981
ASHOK KUMAR PANDHI Vs. STATE OF PUNJAB
January 7, 1981
ASIAN RUBBER AND PLASTIC INDUSTRIES Vs. STATE OF PUNJAB
June 4, 1981
ATMA RAM Vs. KALA WATI
September 11, 1981
ATMA RAM SON OF CHAJJA RAM Vs. SHRI RAM SARUP GUPTA AND OTHERS
August 25, 1981
AVTAR SINGH Vs. PUNJAB STATE
August 19, 1981
AVTAR SINGH Vs. AMRIK SINGH
January 9, 1981
AZADI LAL KAPUR Vs. THE DIRECTOR, HEALTH SERVICES, HARYANA
October 12, 1981
B.K. BHALLA AND ORS. Vs. STATE OF PUNJAB ETC.
March 24, 1981
BABA BADRI DASS Vs. DHARMA
August 26, 1981
BABA PADAM GIR CHELA Vs. MURTI PARAS NATH DIGAMBER JAIN
April 6, 1981
BABU RAM Vs. RAM KRISHAN GILL
July 17, 1981
BACHAN LAL Vs. VIDYA WATI
May 26, 1981
BACHAN SINGH Vs. UNION OF INDIA AND OTHERS
September 8, 1981
BACHAN SINGH Vs. STATE OF PUNJAB
February 24, 1981
BACHAN SINGH Vs. STATE OF PUNJAB
January 13, 1981
BADHAWA RAM Vs. STATE OF HARYANA
August 3, 1981
BAGGA SINGH Vs. GURDIAL SINGH
July 15, 1981
BAGICHA SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
May 25, 1981
BAHADUR CHAND Vs. STATE OF HARYANA
May 14, 1981
BAKSHI RAM Vs. STATE OF HARYANA
January 20, 1981
BAL KISHAN JAIN Vs. INDIAN OVERSEAS BANK
February 3, 1981
BAL KRISHAN SONI Vs. THE STATE OF HARYANAS
August 27, 1981
BALBIR Vs. KUMARI SUDHA RANI
September 14, 1981
BALBIR KAUR Vs. NOVEX DRY CLEANERSPATIALA
December 9, 1981
BALBIR SINGH Vs. FINANCIAL COMMISSIONER
December 2, 1981
BALDEV KAUR Vs. AVTAR SINGH
May 20, 1981
BALDEV KRISHAN Vs. PURAN CHAND HAKIM
August 6, 1981
BALDEV PARSHAD Vs. SMT. CHANCHAL KUMARI
January 9, 1981
BALDEV RAJ Vs. JOGINDER SINGH AHLUWALIA AND OTHERS
August 11, 1981
BALDEV RAJ Vs. UNION OF INDIA
May 26, 1981
BALDEV RAJ SHARMA Vs. STATE OF HARYANA AND OTHERS
January 23, 1981
BALJIT SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
April 27, 1981
BALKAR SINGH Vs. GURNAM SINGH
November 19, 1981
BALRAJ KUMAR MURRIA Vs. STATE OF PUNJAB
October 15, 1981
BALRAJ SINGH Vs. STATE OF PUNJAB
November 30, 1981
BALWINDER SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
August 27, 1981
BANARASI DASS TALWAR Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER JULLUNDUR DIVISION
November 26, 1981
BANARSI DASS Vs. STATE OF PUNJAB
March 12, 1981
BANWARI AND ANOTHER Vs. MOHAB SINGH AND OTHERS
July 24, 1981
BARA SINGH Vs. CHAIN SINGH
December 9, 1981
BARKAT Vs. F C
January 21, 1981
BARKAT RAM Vs. COLLECTOR, FEROZEPORE ETC
October 19, 1981
BATALA CO-OPERATIVE SUGAR MILLS LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
February 12, 1981
BEANT SINGH, HEADMASTER, KHALSA HIGH SCHOOL, ROPAR Vs. STATE OF PUNJABS
November 20, 1981
BEHARI LAL AND OTHERS Vs. JAGAN NATH AND OTHERS
May 27, 1981
BENGAL NATIONAL TEXTILE MILS LTD Vs. M J TEXTILE AGENCIES
March 11, 1981
BHAG SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 3, 1981
BHAGAT SINGH Vs. COMMISSIONER FOR PUBLIC WORKS AND ANOTHER
October 7, 1981
BHAGAT SINGH (DR.) Vs. CHANCELLOR, PUNJABI UNIVERSITY AND ANR.
May 22, 1981
BHAGWAN DASS Vs. PREM CHAND SOOD
February 27, 1981
BHAGWAN SINGH Vs. STATE OF PUNJAB
September 16, 1981
BHAGWANT SINGH Vs. KARAM CHAND
November 23, 1981
BHAGWANTI DEVI Vs. THE STATE OF HARYANAS
October 19, 1981
BHAL SINGH Vs. DIRECTOR OF PANCHAYATS
August 3, 1981
BHARTU Vs. RAM SARUP
March 26, 1981
BHIM SAIN Vs. LAXMI NARAIN
October 16, 1981
BHUPINDER KAUR Vs. AJAIB SINGH
September 10, 1981
BIKER SINGH Vs. SMT. GURMITO
August 20, 1981
BIKKAR SINGH Vs. MOHINDER KAUR
June 2, 1981
BIKRAM SINGH Vs. CHUNI LAL
August 17, 1981
BISHAN DASS Vs. SHEELA
August 4, 1981
BOHAR SINGH Vs. STATE OF PUNJAB
May 5, 1981
BOOTA SINGH AND OTHERS Vs. SAHI RAM AND OTHERS
November 9, 1981
BRAHAM PARKASH Vs. SHITAL PARSHAD
September 24, 1981
BRIJ BALABH SINGH Vs. STATE OF PUNJAB
June 1, 1981
BUDHAN DEVI Vs. DANESH KUMAR GUPTA
January 27, 1981
BUDHI PARKASH YADAV Vs. K C SHARMA
June 4, 1981
BUTA RAM Vs. STATE OF HARYANA
January 20, 1981
CAPITAL FOUNDRY AND ENGINEERING WORKS Vs. COMMISSIONER OF INCOME-TAX
November 10, 1981
CAPTAIN JAGTAR SINGH Vs. SHRIMATI MANJIT KAUR
May 20, 1981
CHAMAN LAL Vs. STATE OF HARYANA
April 29, 1981
CHAMAN LAL GOYAL Vs. STATE OF PUNJAB AND OTHERS
January 9, 1981
CHANAN DEVI W/O MOKAM CHAND JAIN Vs. BANSI DHAR AND OTHERS
October 1, 1981
CHANDER Vs. MADAN GOPAL
March 19, 1981
CHANDER BHAN Vs. FINANCIAL COMMISSIONERHARYANACHANDIGARH
November 3, 1981
CHANDU LAL (DECEASED) AND ORS Vs. S K CHHIBBER, IAS
August 7, 1981
CHARAN DAS Vs. STATE OF PUNJAB ETC
August 4, 1981
CHARAN SINGH ETC. Vs. STATE OF PUNJAB
May 14, 1981
CHARANJIT LAL Vs. RAM SARUP
May 29, 1981
CHATRA AND OTHERS Vs. BHANNA AND OTHERS
November 6, 1981
CHATRU AND OTHERS Vs. SURTA AND ANOTHER
October 30, 1981
CHHAJU RAM Vs. STATE OF HARYANA
July 15, 1981
CHRISTIAN MEDICAL COLLEGE AND BROWN MEMORIAL HOSPITAL AND ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
November 3, 1981
COMMISSIONER OF INCOME TAX Vs. RADHA KISHAN N D AND COMPANY
April 10, 1981
COMMISSIONER OF INCOME TAX Vs. CHANDER BHAN
February 9, 1981
COMMISSIONER OF INCOME TAX Vs. SHASHI BALA JAIN
February 10, 1981
COMMISSIONER OF INCOME TAX Vs. NEIMLA TEXTILE AND FINISHING MILLS PRIVATE LIMITED
February 23, 1981
COMMISSIONER OF INCOME TAX Vs. OM PARKASH BIDHI CHAND
October 20, 1981
COMMISSIONER OF INCOME TAX Vs. OM PARKASH BIDHI CHAND
February 12, 1981
COMMISSIONER OF INCOME-TAX Vs. HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION LTD
March 12, 1981
COMMISSIONER OF INCOME-TAX Vs. HIMALAYA WOOLLEN MILLS
March 12, 1981
COMMISSIONER OF INCOME-TAX Vs. JAGADHRI ELECTRIC SUPPLY AND INDUSTRIAL CO
March 17, 1981
COMMISSIONER OF INCOME-TAX Vs. UNITED INDIA WOOLLEN MILLS
March 24, 1981
COMMISSIONER OF INCOME-TAX Vs. YAMUNA COLD STORAGE
February 4, 1981
COMMISSIONER OF INCOME-TAX Vs. JAY TEXTILE MILLS
January 13, 1981
COMMISSIONER OF INCOME-TAX Vs. N D RADHA KISHAN AND CO
April 10, 1981
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
April 21, 1981
COMMISSIONER OF INCOME-TAX Vs. SARASWATI BAI
April 29, 1981
COMMISSIONER OF INCOME-TAX Vs. ESS ESS KAY ENGINEERING CO PVT LTD
June 1, 1981
COMMISSIONER OF INCOME-TAX Vs. KHEM CHAND BAHADUR CHAND
June 4, 1981
COMMISSIONER OF INCOME-TAX Vs. KHEM CHAND BAHADUR CHAND
August 19, 1981
COMMISSIONER OF INCOME-TAX PATIALA Vs. PATRAM DASS RAJA RAM BERI
July 28, 1981
COURT ON ITS OWN MOTION Vs. SUKHVINDER SINGH
June 2, 1981
COURT ON ITS OWN MOTION Vs. COMRADE RAM PIARA
August 14, 1981
D.D. VASUDEVA Vs. THE STATE OF HARYANA AND OTHERS
May 13, 1981
DALIP CHAND Vs. PROMILA SHARMA
February 19, 1981
DALIP SINGH Vs. RAJ MALL
April 10, 1981
DALIP SINGH Vs. STATE OF PUNJAB
April 6, 1981
DALIP SINGH, GENERAL MANAGER Vs. STATE OF PUNJAB
October 7, 1981
DALIPA Vs. FINANCIAL COMMISSIONER
November 19, 1981
DALJIT SINGH Vs. GURMUKH DASS
April 21, 1981
DARSHAN LAL Vs. STATE OF PUNJAB
February 3, 1981
DAULAT RAM Vs. CHHAJU RAM
August 7, 1981
DAYA WANTI Vs. SHRI PARSHOTAM DASS S/O GIAN CHAND
February 9, 1981
DAYA WANTI AND ORS. Vs. STATE OF PUNJAB
July 30, 1981
DES RAJ Vs. JAGDISH KAUR
September 21, 1981
DES RAJ Vs. GANDHI MEMORIAL LIBRARY
February 12, 1981
DES RAJ Vs. RAM DHARI AND OTHERS
August 18, 1981
DESA Vs. SADHU RAM
July 15, 1981
DEV KARAN DASS Vs. HANUMAN PARSHAD
September 28, 1981
DEV RAJ Vs. PEPSU ROADWAYS TRANSPORT CORPORATION PATIALA AND OTHERS
March 18, 1981
DEV RAJ Vs. HARJIT KAUR
February 27, 1981
DEV RAJ SHARMA Vs. THE STATE OF HARYANA AND OTHERS
May 21, 1981
DEVA SINGH Vs. DHARAM SINGH
March 6, 1981
DEVI DAYAL Vs. MANOHAR LAL
October 22, 1981
DEVINDER KUMAR SHARMA Vs. DEVI RANI
May 26, 1981
DEVINDER SINGH ASSTT COLLECTOR CUSTOMS AND CENTRAL EXCISE Vs. STATE OF PUNJAB
April 10, 1981
DEVINDER SINGH TALWAR Vs. SMT. LOVELEEN KAUR
August 13, 1981
DEWAN GIAN CHAND Vs. COMMISSIONER OF INCOME-TAX
December 8, 1981
DHAN KAUR Vs. GURDIAL SINGH
February 12, 1981
DHANI RAM AND OTHERS Vs. MAHAVIR JAIN SHOE STORE KHANNA
December 11, 1981
DHAR Vs. MAHABIR PARSHAD
August 27, 1981
DHARAM CHAND Vs. MATHURA DASS
October 5, 1981
DHARAM VIR KHOSLA Vs. S HARPARAN SINGH, ADVOCATE, HOSHIARPUR
July 24, 1981
DIA LAL Vs. KESAR DASS
April 3, 1981
DIDAR SINGH Vs. STATE OF PUNJAB
November 16, 1981
DIWAN CHAND Vs. THE STATE OF HARYANA AND ANOTHER
October 14, 1981
DOCTOR PARSHOTAM KUMAR MITTAL Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA AND OTHERS
October 22, 1981
DR. JAGJIWAN KUMAR CHOPRA Vs. SARDARNI MOHINDER KAUR
August 28, 1981
DR. JAI RAM SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 27, 1981
DR. SURINDER PAL KAUR Vs. MOHINDER PARTAP DASS
May 13, 1981
ELECTRO STRIPS INDUSTRIES (P) LTD Vs. HARYANA FINANCIAL CORPORATION, CHANDIGARH
June 3, 1981
EMPLOYEES STATE INSURANCE CORPORATION Vs. MARKFED VANASPATI & ALLIED INDUSTRIES
September 29, 1981
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRI ONKAR NATH GUPTA
December 8, 1981
EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S TRIPLEX DRY CLEANER, G.T. ROAD JULLUNDUR AND ANOTHER
October 22, 1981
EMPLOYEES STATE INSURANCE CORPORATION Vs. D M OIL AND GENERAL INDUSTRIES
December 22, 1981
EMPLOYEES STATE INSURANCE CORPORATION Vs. GEDORE TOOLS INDIA (P.) LTD.
December 3, 1981
EMPLOYEES STATE INSURANCE CORPORATION AND ANR. Vs. DHANDA ENGINEERS PRIVATE LIMITED
January 22, 1981
FAQIR CHAND Vs. UMRAO SINGH
February 20, 1981
FATEH CHAND WOOLLEN MILLS Vs. STATE OF PUNJAB
December 3, 1981
FEROZI LAL Vs. STATE OF HARYANA
July 22, 1981
FIRM CHANAN RAM Vs. SOHAN LAL AND OTHERS
September 16, 1981
FOOD SPECIALITIES LTD Vs. APPELLATE COLLECTOR CENTRAL EXCISE AND CUSTOMS
May 18, 1981
G.S. GILL Vs. STATE OF PUNJAB AND OTHERS
January 7, 1981
GAJJAN RAM Vs. DIVISIONAL CANAL OFFICER, ABOHAR DIVISION, ABOHAR, TESIL FAZILKA, DISTT. FEROZEPORE AND OTHERS
August 24, 1981
GAMDOOR SINGH Vs. STATE OF PUNJAB
February 26, 1981
GANPATI CHANDER GUPTA Vs. HARDWARI LAL
June 3, 1981
GAURI SHANKAR Vs. SANT RAM
May 21, 1981
GAURI SHANKAR VERMA Vs. STATE OF HARYANA
September 9, 1981
GIAN CHAND Vs. SHRIMATI SITA RANI
February 5, 1981
GIAN CHAND Vs. THE STATE OF PUNJAB
August 27, 1981
GIANI RAM Vs. SANSAR SINGH LAMBA
July 16, 1981
GIRDHARI LAL Vs. SANTOSH KUMARI
October 22, 1981
GOBIND RAM Vs. SHRIMATI KAUSHALYA RANI AND OTHERS
October 29, 1981
GOBIND RAM Vs. BAL KISHAN DASS
August 21, 1981
GOBIND SINGH Vs. HARI RAM
May 14, 1981
GOVERDHAN LAL ANAND Vs. PUSHPA ALIAS SHEELA
January 27, 1981
GRAM PANCHAYAT Vs. DEPUTY COMMISSIONER
June 1, 1981
GRAM PANCHAYAT (GRAM SABHA) DHADE Vs. MAHANT PRITAM SINGH CHELA KISHAN SINGH
July 29, 1981
GRAM PANCHAYAT POHKARWAS, BHIWANI Vs. CHANDI RAM AND ANOTHER
January 16, 1981
GRAM PANCHAYAT SAMMEWALI Vs. STATE OF PUNJAB
July 30, 1981
GRAM PANCHAYATKUNDLI Vs. STATE OF HARYANA
May 6, 1981
GRAM SABHA AND GRAM PANCHAYAT Vs. STATE OF HARYANA ETC
July 28, 1981
GRAM SABHA BALAD KALANAND Vs. SARWAN SINGH
March 19, 1981
GRAM SABHASHAHZADPUR Vs. STATE OF HARYANA
February 20, 1981
GRAM SABHAVILLAGE RANIA Vs. STATE OF PUNJAB
September 23, 1981
GROVER BROTHERS Vs. STATE OF PUNJAB
October 29, 1981
GUPTA PUMP STORE Vs. STATE OF HARYANA
February 11, 1981
GURBACHAN SINGH Vs. SH. CHAMAN LAL KAPUR
September 25, 1981
GURBAX SINGH Vs. UNION OF INDIA
September 21, 1981
GURDAS MAL AND ANR Vs. STATE OF PUNJAB AND ORS
February 13, 1981
GURDAS RAM Vs. DR. HANUMANT LAL RAIZADA
August 4, 1981
GURDEV SINGH Vs. THE STATE OF PUNJAB AND OTHERS
April 20, 1981
GURDEV SINGH Vs. KEHAR SINGH
October 9, 1981
GURDEV SINGH Vs. THE STATE OF PUNJAB
May 11, 1981
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 31, 1981
GURDIAL SINGH Vs. RAM SINGH SACHDEVA
September 1, 1981
GURDIT SINGH Vs. NATHA SINGH
August 24, 1981
GURINDER KAUR Vs. GURDEV SINGH SODHI
November 20, 1981
GURMAIL SINGH Vs. SURJIT KAUR
November 17, 1981
GURMIT KAUR @ PRITAM KAUR Vs. HARJIT SINGH
August 7, 1981
GURMIT RAM AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 1, 1981
GURMIT SINGH, CLERK, PUNJAB CIVIL SECRETARIAT Vs. THE CHIEF SECRETARY TO GOVERNMENT, PUNJAB, AND ANR.
March 22, 1981
GURNAM SINGH Vs. AJIT SINGH
July 17, 1981
GURNARN SINGH Vs. CHAND KAUR
March 17, 1981
GURSHARANJIT SINGH Vs. STATE OF PUNJAB
April 21, 1981
GYERSIA LAL Vs. FINANCIAL COMMISSIONER HARYANA AND ORS.
March 10, 1981
H R GANDHI Vs. STATE OF HARYANA
August 5, 1981
HAKAM SINGH Vs. SARWAN SINGH AND ORS.
February 27, 1981
HANSO ALIAS HONEY Vs. DR. HARBHAJAN SINGH
September 24, 1981
HAQIQAT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
March 16, 1981
HARBANS LAL TANEJA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 22, 1981
HARBANS SINGH Vs. STATE OF PUNJAB
February 25, 1981
HARBANS SINGH Vs. COMMISSIONER OF INCOME-TAX
March 2, 1981
HARBHAGAN KAUR Vs. BHAGWANT SINGH
September 10, 1981
HARBHAJAN SINGH Vs. STATE OF PUNJAB
July 29, 1981
HARDIT SINGH BHAGAT SINGH Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
November 4, 1981
HARDWARI LAL Vs. G D TAPASE
September 16, 1981
HARDWARI LAL Vs. SOHAN LAL
August 18, 1981
HARI Vs. PHOLA
July 16, 1981
HARI CHAND Vs. BANWARI LAL
August 10, 1981
HARI CHAND Vs. CHIEF SETTLEMENT COMMISSIONER, HARYANA
November 3, 1981
HARI PRASHAD GUPTA Vs. JITENDER KUMAR KAUSHIK
November 30, 1981
HARI RAM PARAS RAM Vs. STATE OF HARYANACHANDIGARH
September 18, 1981
HARI SHANKAR Vs. STATE OF PUNJAB AND ANOTHER
August 28, 1981
HARI SINGH Vs. ONKAR NATH
August 11, 1981
HARI SINGH Vs. MRS. HARMOHINDER KAUR
February 10, 1981
HARJAS RAI Vs. COMMISSIONER OF INCOME-TAX
April 28, 1981
HARNAM SINGH Vs. MANPREET SINGH BARARA
November 23, 1981
HARYANA FINANCIAL CORPORATION Vs. DEPRO FOODS LTD. (IN LIQUIDATION)
December 3, 1981
HAWA SINGH AND ANR. Vs. THE STATE OF HARYANA AND ORS.
March 24, 1981
HEM SINGH Vs. MEHNGA SINGH AND OTHERS
July 21, 1981
HIGHWAY MOTORS PRIVATE LIMITED Vs. STATE OF PUNJAB
September 22, 1981
HIMALAYA TRANSPORT SYNDICATE PVT LTD Vs. COMMISSIONER OF INCOME-TAX
September 14, 1981
HINDSONS P LTD Vs. STATE OF PUNJAB
November 6, 1981
HINDUSTAN MACHINE TOOLS LIMITED, PINJORE Vs. LABOUR COURT HARYANA
February 24, 1981
HIRA SINGH Vs. THE STATE OF HARYANA
May 21, 1981
HIRA SINGH Vs. COMMISSIONER OF WEALTH-TAX
September 11, 1981
HOSHIARPUR AZAD TRANSPORTERS P LTD Vs. HOSHIARPUR EXPRESS TRANSPORT CO
July 16, 1981
HOSIERY INDUSTRY FEDERATION Vs. COMMISSIONER OF INCOME TAX
March 16, 1981
INDER SINGH AND ANOTHER Vs. AMAR SINGH AND OTHERS
August 12, 1981
INDERJIT AND CO Vs. STATE OF PUNJAB
November 25, 1981
INDO SWISS TIME LIMITED Vs. UMRAO
February 23, 1981
INDUSTRIAL FINANCE CORPORATION OF INDIA AND ANOTHER Vs. M/S SEHGAL PAPER LTD. AND OTHERS
December 2, 1981
ISHAR DASS Vs. STATE OF PUNJAB
October 23, 1981
ISHAR DASS Vs. STATE OF HARYANA
January 20, 1981
ISHAR KAUR Vs. BANTA SINGH
November 6, 1981
ISHAR SINGH Vs. THE STATE OF PUNJAB AND ORS.
February 10, 1981
ISHWAR CHANDER Vs. THE STATE OF HARYANA AND ANOTHER
October 21, 1981
J. M. SHARMA Vs. THE STATE OF HARYANA AND OTHERS
February 2, 1981
J. R. MANGAL Vs. UNION OF INDIA
August 6, 1981
JAGAN NATH AND OTHERS Vs. BHAGWANT SINGH AND OTHERS
February 6, 1981
JAGAT RAM Vs. STATE OF HARYANA
May 7, 1981
JAGAT SINGH Vs. HARBANS SINGH
November 26, 1981
JAGDISH RAI Vs. DALIP SINGH
August 4, 1981
JAGDISH SINGH Vs. PALVINDER KAUR
April 27, 1981
JAGIR KAUR Vs. BHIM SINGH
November 30, 1981
JAGIR SINGH Vs. BABOO SINGH
November 20, 1981
JAGMANDER DASS JAIN Vs. HARI KISHAN SUSHIL KUMAR
February 20, 1981
JAGMOHAN LAL Vs. THE STATE OF HARYANA AND OTHERS
September 30, 1981
JAGMOHAN LAL AND ANR. Vs. PALAK CHAND AND ORS.
May 4, 1981
JAGMOHAN SINGH Vs. STATE OF HARYANA
October 30, 1981
JAGROOP SINGH AND BALVIR KAUR Vs. THE GENERAL PUBLIC
February 16, 1981
JAI LAL Vs. DEPUTY COMMISSIONER-CUM COLLECTOR
July 31, 1981
JAI PARSHAD Vs. RAM SINGH AND OTHERS
November 24, 1981
JAIDEV SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
December 22, 1981
JAIKISHAN DASS AND OTHERS Vs. M/S. BRITISH MOTOR AND CYCLE MART AND ANOTHER
August 25, 1981
JAILAL Vs. VED PARKASH AND ANOTHER
September 22, 1981
JANTA COOPERATIVE SUGAR MILLS LTD Vs. UNION OF INDIA
December 10, 1981
JARNAIL SINGH Vs. THE STATE OF PUNJAB
October 1, 1981
JASWANT RAI Vs. NAZIR SINGH
August 17, 1981
JASWANT RAI TANEJA Vs. SMT. SATWANT KAUR AND OTHERS
November 25, 1981
JASWANT SINGH Vs. SMT. NIRMAL DEVI
January 21, 1981
JASWANT SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS AND ANR.
August 4, 1981
JASWANT SINGH Vs. ISHAR SINGH
November 25, 1981
JASWANT SINGH MULTANI Vs. SUB-DIVISIONAL OFFICER CIVIL
September 16, 1981
JASWANT SINGH SHOP KEEPER, FEROZEPUR CANTT. Vs. CAPTAIN NAVEEN CHAND OF FEROZEPUR CANTT.
August 7, 1981
JATHEDAR JAGDEV SINGH Vs. STATE OF PUNJAB
July 15, 1981
JAY KARAN Vs. BHIM SAIN
August 27, 1981
JHALLA RAM Vs. GRAM SABHA KOSLI AND ANOTHER
October 21, 1981
JINDER SINGH ALIAS RAJINDER SINGH Vs. NAIB SINGH
August 17, 1981
JOGI RAM Vs. STATE OF HARYANA AND OTHERS
October 15, 1981
JOGINDER SINGH AND OTHERS Vs. SMT. SUSHILA DEVI AND OTHERS
November 27, 1981
KAIL SINGH Vs. STATE OF PUNJAB, ANR.
August 6, 1981
KAILASH CHAND GUPTA Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
June 2, 1981
KAILASH NATH MEHTE Vs. THE STATE OF PUNJAB AND OTHERS
October 29, 1981
KALA RANI Vs. COMMISSIONER OF INCOME-TAX
February 5, 1981
KANSHI RAM Vs. ILLAQA MAGISTRATE CHARKHI DADRI
September 1, 1981
KANSHI RAM WADHWA Vs. COMMISSIONER OF INCOME TAX
November 5, 1981
KAPUR CHAND Vs. STATE OF PUNJAB AND ANOTHER
January 27, 1981
KARAM CHAND Vs. SMT. DHAN DEVI (DECEASED) REPRESENTED BY L.RS.
August 7, 1981
KARAM CHAND AND ANOTHER Vs. GIANI JANAK SINGH
February 4, 1981
KARAM CHAND S/O NATHU RAM Vs. RAM PARKASH WATCH REPAIRER
August 6, 1981
KARAM SINGH Vs. STATE OF PUNJAB
August 1, 1981
KARAM SINGH Vs. JAGTA
August 21, 1981
KARAM SINGH Vs. RAM PIARI
September 21, 1981
KARNAIL SINGH Vs. MUKHTIAR KAUR
May 7, 1981
KARNAIL SINGH Vs. FINANCIAL COMMISSIONER
November 3, 1981
KARTAR KAUR Vs. STATE OF PUNJAB
February 6, 1981
KARTAR SINGH Vs. S.D.M. AND ANR.
March 25, 1981
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
July 14, 1981
KARTAR SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
October 21, 1981
KARTAR SINGH Vs. STATE OF PUNJAB
February 4, 1981
KARTAR SINGH Vs. PUNJAB STATE AND ORS.
February 17, 1981
KASHMIRI LAL Vs. STATE OF HARYANA
April 21, 1981
KASHMIRL LAL Vs. SHILA DEVI
September 28, 1981
KASTURI LAL Vs. DR. B.K. S. BEDI
August 12, 1981
KASTURI LAL Vs. THE STATE OF PUNJAB
August 25, 1981
KAUSHALAYA DEVI AND OTHERS Vs. HARDEV SINGH
August 26, 1981
KEWAL KRISHAN Vs. SMT. JANKI DEVI
August 17, 1981
KHATTAR KILN CO Vs. COMMISSIONER OF INCOME-TAX
February 5, 1981
KHUSBASH SINGH SANDHU Vs. STATE OF PUNJAB
May 29, 1981
KHUSBASH SINGH SANDHU, P.C.S. DISTRICT TRANSPORT OFFICER, BHATINDA Vs. THE STATE OF PUNJAB
May 20, 1981
KIRAN CINEMA PATTI Vs. SUB-DIVISIONAL OFFICER CIVIL PATTIDISTRICT AMRITSAR
September 17, 1981
KIRPAL SINGH Vs. UNDER SECRETARY, DEPARTMENT OF CO-OPERATION, PUNJAB
October 7, 1981
KISHAN LAL Vs. THE STATE OF PUNJAB
September 24, 1981
KRISHAN DEVI Vs. GIAN KAUR
March 26, 1981
KRISHAN KAPOOR AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 4, 1981
KRISHAN LAL Vs. THE STATE OF PUNJAB
August 31, 1981
KRISHAN LAL Vs. THE STATE OF HARYANA
February 19, 1981
KUNDAN LAL Vs. TEJBIR SINGH D.S.P., KAITHAL
May 27, 1981
KUNJPURA KILN CO Vs. COMMISSIONER OF INCOME-TAX
February 5, 1981
L D ARORA Vs. SUSHILA DEVI
September 3, 1981
LABH KAUR Vs. AMRIK SINGH, HEAD CONSTABLE NO 91
September 21, 1981
LABH SINGH Vs. CHUNI LAL
March 16, 1981
LACHHMAN SINGH Vs. JOGINDER KAUR
January 16, 1981
LADY DR. ASHA BAWA Vs. SMT. CHAMPA DHAWAN AND ANOTHER
January 19, 1981
LAKHBIR CHAND AND ORS. Vs. THE FINANCIAL COMMISSIONER AND ORS.
February 2, 1981
LAKHI AND OTHERS Vs. SHAM LAL
January 2, 1981
LAKHI MAL Vs. MANAK LAL
September 3, 1981
LAKSHMI COMMERCIAL BANK LTD Vs. HANS RAJ SAYAL
February 26, 1981
LAKSHMI DEVI AND ANOTHER Vs. STATE OF PUNJAB
October 19, 1981
LAL CHAND AND ANOTHER Vs. SURJAN SINGH
September 16, 1981
LAL SINGH Vs. STATE OF PANJAB
April 8, 1981
LALA RAM Vs. R R BAINSWAL
January 16, 1981
LALIT ENGINEERING WORKS AND ANOTHER Vs. RAM KISHORE AND OTHERS
May 19, 1981
LALL CHAND KALRA Vs. COMMISSIONER OF INCOME TAX
January 21, 1981
LEELA WATI Vs. STATE OF PUNJAB
March 13, 1981
LEHNA SINGH AND OTHERS Vs. RAM SINGH AND OTHERS
August 3, 1981
LEKHI AND ORS. Vs. SHAM LAL AND ORS.
January 20, 1981
LILA KRISHAN Vs. STATE OF HARYANA
November 30, 1981
M S ISLAM Vs. STATE OF HARYANA
August 21, 1981
M/S HYDERABAD ASBASTOS CEMENT PRODUCTS., LTD. BALLABGARH Vs. THE REGIONAL DIRECTOR, E.S.I. CORPORATION, CHANDIGARH AND OTHERS
September 30, 1981
M/S INDIAN SULP ACID INDUSTRIES LTD. Vs. GURJIT SINGH PARTNER GURU NANAK CONSTRUCTION COMPANY AMRITSAR
December 18, 1981
M/S MATCHLESS BEAUTY CORNER AND ANOTHER Vs. SMT. DEVINDER KAUR
September 14, 1981
M/S NEW COTTON MILLS NARWANA DISTRICT JIND Vs. THE SALES TAX TRIBUNAL HARYANA THROUGH ITS CHAIRMAN AT CHANDIGARH AND OTHERS
November 13, 1981
M/S UTTAM SINGH INDERJIT SINGH Vs. RAM GOPAL KALIA
August 6, 1981
M/S. VIDAR HOSIERY WORKS LUDHIANA Vs. STATE OF PUNJAB AND OTHERS
February 2, 1981
MADAN GOPAL GARG Vs. PIARA SINGH DEPUTY DIRECTOR FOOD AND SUPPLIES AND ANOTHER
March 13, 1981
MADAN LAL Vs. THE STATE OF PUNJAB
May 15, 1981
MADAN LAL (DECEASED) AND OTHERS Vs. SMT. SHANTI NANDA
August 10, 1981
MADAN LAL AND OTHERS Vs. DIL SINGH
September 28, 1981
MADAN LAL LOHIA Vs. PARMESHWARI DASS
February 9, 1981
MADAN LAL PAWAN KUMAR Vs. PUNJAB STATE
February 5, 1981
MADAN MOHAN AWASTHI Vs. SECRETARY CO-OP. DEPARTMENT AND ORS.
February 20, 1981
MADAN MOHAN GOEL Vs. STATE OF HARYANA AND OTHERS
February 2, 1981
MAGHAR SINGH Vs. STATE OF PUNJAB
March 16, 1981
MAHABIR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 4, 1981
MAHAN SINGH AND ANR. Vs. THE EXECUTIVE MAGISTRATE 1ST CLASS AND ORS.
March 26, 1981
MAHANT GURNAM SINGH ETC Vs. MAHANT HARDIAL SINGH
March 12, 1981
MAHANT SWARAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
February 24, 1981
MAHLA SINGH Vs. THE SUPERINTENDING ENGINEER (CANAL) AND ORS.
July 20, 1981
MAHLA SINGH Vs. THE STATE OF PUNJAB
September 9, 1981
MAJOR NARANJAN SINGH Vs. COMMISSIONER OF WEALTH-TAX
April 28, 1981
MAKHAN LAL Vs. THE STATE OF HARYANA
September 1, 1981
MANAGING COMMITTEE OF SHRI S.S. HARBHAGWAN SCHOOL, SAMANA (DISTT. PATIALA) Vs. THE STATE OF PUNJAB AND OTHERS
February 20, 1981
MANJIT KAUR Vs. NIRMAL SINGH
May 20, 1981
MANJIT KAUR Vs. SURINDER SINGH ANAND
February 16, 1981
MANJU Vs. ALLAH DIA AND ANOTHER
November 13, 1981
MANMOHAN LAL Vs. JOGA SINGH
February 19, 1981
MANOHAR LAL Vs. STATE OF PUNJAB
June 4, 1981
MANOHAR LAL Vs. SMT. SURAJ KUMARI
May 26, 1981
MARKET COMMITTEE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
January 7, 1981
MARTHA A J BROWN Vs. AMRIT JASPER BROWN
September 24, 1981
MARUTI LIMITED Vs. B.G. SHIRKE AND COMPANY AND ORS.
September 11, 1981
MATA DIN Vs. ADDITIONAL DISTRICT JUDGE, NARNAUL AND OTHERS
September 30, 1981
MATHURA DASS Vs. RAM PIARI
October 30, 1981
MATHURA DASS KUNDAL LAL Vs. STATE OF PUNJAB
September 24, 1981
MATTU SINGH ALIAS MATOO RAM ALIAS MATIA SINGH Vs. THE STATE OF PUNJAB AND ORS.
July 15, 1981
MAYA RAM Vs. RAM KISHAN
April 27, 1981
MAYA SINGH Vs. STATE OF PUNJAB
July 16, 1981
MEHAR CHAND Vs. TILAK RAJ GIRDHAR
August 14, 1981
MEHAR CHAND Vs. THE ADDITIONAL LABOUR COURT, CHANDIGARH AND ANOTHER
September 14, 1981
MEHAR CHAND Vs. NACHHATRA
May 19, 1981
MEJA SINGH Vs. KARAM SINGH
January 28, 1981
MESSRS EAST PUNJAB TRADERS Vs. SHRI GURPIARE LAL SAGGAR
September 11, 1981
MESSRS RAJA INDUSTRIES, JHAJJAR, DISTRICT ROHTAK Vs. THE STATE OF HARYANA AND ANOTHER
July 14, 1981
MIHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 3, 1981
MILKHI RAM Vs. KEWAL SINGH
October 5, 1981
MILKHI RAM MATHRA DASS Vs. DES RAJ AMAR NATH
September 4, 1981
MOHAN SINGH CHATWAL, EX Vs. STATE OF PUNJAB
October 16, 1981
MOHINDER KUMAR Vs. STATE OF PUNJAB
March 9, 1981
MOHINDER SINGH Vs. COLLECTOR KARNAL
July 16, 1981
MOHINDER SINGH Vs. JOGINDER KAUR
May 1, 1981
MOHINDER SINGH Vs. STATE OF HARYANA
June 1, 1981
MOHINDER SINGH JUBBAL Vs. GRINDLAYS BANK LTD
December 18, 1981
MOOL CHAND AND ORS. Vs. PIR TIRATH NATH CHELA GIR REVAIL NATH AND ORS.
February 19, 1981
MRS. KIRAN BHATIA Vs. DALJIT BHATIA
November 25, 1981
MST. DEVKI DEVI Vs. KARTAR SINGH
March 30, 1981
MST. JAL KAUR Vs. PRITAM SINGH AND OTHERS
August 10, 1981
MUKHTIAR KAUR ALIAS MARO Vs. JARNAIL SINGH ALIAS MARA SINGH
May 7, 1981
MUKHTIAR SINGH Vs. DIRECTOR PANCHAYATS, PUNJAB AND OTHERS
April 9, 1981
MUKHTIAR SINGH Vs. THE STATE OF PUNJAB
May 1, 1981
MUKHTIAR SINGH Vs. DIRECTOR PANCHAYATS PUNJAB CHANDIGARH
April 29, 1981
MULAKH RAJ Vs. MOHAN LAL
July 13, 1981
MULKH RAJ Vs. HARI CHAND AND AND ANOTHER
August 20, 1981
MULKH RAJ Vs. SHRI SHIV KUMAR AND OTHERS
August 31, 1981
MUNICIPAL COMMITTEE MOGA Vs. INDER MAL
July 28, 1981
MUNICIPAL COMMITTEE SAMRALA Vs. PUNJAB WAKF BOARD
November 23, 1981
MUNICIPAL CORPORATION OF JULLUNDUR CITY Vs. UNION OF INDIA
February 25, 1981
MURARI Vs. PEHLAD
August 14, 1981
MURTI Vs. SURJEET SINGH
May 12, 1981
MUSSADI LAL Vs. UNION OF INDIA & ORS.
March 26, 1981
N.K. VIJ Vs. SH. KAMAL KAPUR
December 7, 1981
NACHATTAR SINGH Vs. STATE OF PUNJAB
May 18, 1981
NACHHATTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 5, 1981
NAGINDER SINGH, TEACHING ASSISTANT, PUNJAB UNIVERSITY Vs. THE PUNJAB UNIVERSITY CHANDIGARH AND OTHERS
June 1, 1981
NAGRIK SABHA HISSAR Vs. MUNICIPALITY HISSAR
July 15, 1981
NAND KISHORE Vs. STATE OF PUNJAB ORS.
August 10, 1981
NAND LAL Vs. STATE OF PUNJAB
October 19, 1981
NAND LAL Vs. TAX RECOVERY OFFICER RANGE-II
September 11, 1981
NAND RAM Vs. STATE OF PUNJAB
November 2, 1981
NANDU MAL DURGA DASS MOGA Vs. LEKH RAJ
January 20, 1981
NAR SINGH DASS KHOSLA Vs. UNION OF INDIA AND OTHERS
August 25, 1981
NARAIN DASS AND ORS Vs. OM PARKASH ETC
December 2, 1981
NARAIN SINGH Vs. BAKSON LABORATORIES
July 28, 1981
NARAINA Vs. ISWAR SINGH
November 17, 1981
NARANJAN SINGH Vs. EDWARD GANJ PUBLIC WELFARE ASSOCIATION
October 29, 1981
NARESH KUMAR Vs. STATE OF PUNJAB
April 10, 1981
NARESH KUMAR JOSHI AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
January 7, 1981
NARINDER KUMAR Vs. STATE OF HARYANA
November 19, 1981
NARINDER SINGH Vs. DEVINDER SINGH
November 30, 1981
NASIB LAL, HEAD CLERK Vs. STATE OF PUNJAB
October 20, 1981
NATHA SINGH Vs. GURDIAL SINGH
August 25, 1981
NATHU RAM AND OTHERS Vs. SUDHIR KUMAR PURI
November 3, 1981
NATHU RAM AND OTHERS Vs. JUG LAL (DIED) AND REPRESENTED BY HIS L.R.S. ATMA RAM SON OF JUG LAL
August 13, 1981
NATHU RAM SHIV NARAIN Vs. COMMISSIONER OF INCOME-TAX
November 5, 1981
NATIONAL INSURANCE CO. LTD., (UNIT CALENDONIAN) NEW DELHI-I AND ANOTHER Vs. MRS. SARLA GUPTA AND OTHERS
July 24, 1981
NATIONAL TEXTILE CORPORATION LTD Vs. ROMESH CHANDER AGGARWAL
May 12, 1981
NAUSHERA Vs. STATE OF HARYANA
March 10, 1981
NAZAR SINGH Vs. THE STATE OF PUNJAB
October 7, 1981
NAZAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 20, 1981
NAZIR SINGH Vs. THE STATE OF PUNJAB
February 9, 1981
NEELAM DEVI AND OTHERS Vs. UNION OF INDIA AND ANOTHER
June 2, 1981
NEERU VERMA Vs. PARVINDER KAUR AULAKH
January 28, 1981
NEMI CHAND Vs. RAO VIJAY PAL SINGH AND OTHERS
September 2, 1981
NEW BIJLI FOUNDRY Vs. COMMISSIONER OF INCOME TAX
February 6, 1981
NEW PIAR BUS SERVICE Vs. AJIT SINGH AND ORS.
March 16, 1981
NIHAL CHAND Vs. MATHURA
November 2, 1981
NIRANJAN KAUR Vs. NIRBIGAN KAUR
June 4, 1981
NIRMAL Vs. BRIJ MOHAN
November 4, 1981
NIRMALA Vs. ISHWAR CHANDER
March 2, 1981
NOHAR CHAND Vs. ISHWAR SINGH
January 19, 1981
OM PARKASH Vs. PAL CHAND
February 12, 1981
OM PARKASH Vs. FATTU RAM AND ANOTHER
August 12, 1981
OM PARKASH Vs. THE STATE OF PUNJAB
April 7, 1981
OM PARKASH Vs. DATA RAM
July 29, 1981
OM PARKASH AND ANOTHER Vs. SARUP SINGH
March 11, 1981
OM PARKASH AND OTHERS Vs. SADHU RAM
November 18, 1981
OM PARKASH PAHIL Vs. THE STATE OF HARYANA AND OTHERS
October 20, 1981
OM PARKASH SHARMA Vs. STATE OF HARYANA AND OTHERS
September 1, 1981
ONKAR SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
October 15, 1981
P. C. WADHWA Vs. STATE OF HARYANA
September 16, 1981
PADAM PARSHAD JAIN Vs. ATMA RAM
January 19, 1981
PAHARA SINGH AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE BEHBAL KALAN AND OTHERS
March 17, 1981
PANIPAT CO OPERATIVE SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 21, 1981
PARAS RAM Vs. KAMLESH
September 24, 1981
PARAS RAM AND OTHERS Vs. KUMARI NIRMAL AND OTHERS
January 27, 1981
PARDEEP KUMAR Vs. PUNJAB UNIVERSITY CHANDIGARH
July 15, 1981
PARKASH CHAND Vs. HARBHAJAN SINGH
May 11, 1981
PARKASH CHAND Vs. STATE OF PUNJAB
November 26, 1981
PARKASH CHAND ETC Vs. KISHAN CHAND ETC
October 14, 1981
PARKASH DEVI Vs. COMMISSIONER OF WEALTH-TAX
November 10, 1981
PARMAL SINGH Vs. GURGA
October 16, 1981
PARMESHWARI DASS Vs. STATE OF PUNJAB
December 10, 1981
PARSANA RAM AND ANR. Vs. JEET RAM AND ORS.
January 7, 1981
PEPSU ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME-TAX
February 6, 1981
PEPSU ROAD TRANSPORT CORPORATION LTD., PATIALA Vs. BHAGWAN DASS MITTAL
August 17, 1981
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANR.
April 29, 1981
PERAL MECH ENGG AND FOUNDRY WORKS Vs. COMMISSIONER OF INCOME TAX
September 1, 1981
PHULA SINGH Vs. GRAM PANCHAYAT SHERON
October 30, 1981
PRAN NATH AND ANOTHER Vs. SHRI HARSHARAN SINGH AND OTHERS
August 12, 1981
PREM LAL KAPUR Vs. THE STATE OF PUNJAB
August 21, 1981
PREM SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
July 16, 1981
PREM SINGH ALIAS PREM AND ANOTHER Vs. THE STATE OF PUNJAB
October 19, 1981
PREM SINGH DEVI DITIA MAL Vs. MUNICIPAL COMMITTEE, KAITHAL AND ANOTHER
November 23, 1981
PRITAM SINGH Vs. THE COLLECTOR SIRSA AND ANR.
May 16, 1981
PRITAM SINGH Vs. THE COLLECTOR SIRSA AND ORS.
February 16, 1981
PRITAM SINGH Vs. STATE OF PUNJAB
January 5, 1981
PRITAM SINGH GILL Vs. STATE OF PUNJAB
August 26, 1981
PRITHIPAL SINGH Vs. MAGH SINGH
October 1, 1981
PUNJAB BOOK CENTRE Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
March 11, 1981
PUNJAB CHEMI PLANTS LTD. Vs. G. S MALHOTRA
September 30, 1981
PUNJAB NATIONAL BANK Vs. LAXMI CHAND SUNDER DASS
September 15, 1981
PUNJAB RUBBER AND ALLIED INDUSTRIES Vs. UNION OF INDIA
September 2, 1981
PUNJAB STATE Vs. SATNAM SINGH
August 3, 1981
PUNJAB WAKF BOARD Vs. CHANDER BHAN
November 4, 1981
PURAN CHAND Vs. SWARN SINGH
February 20, 1981
PURAN SINGH Vs. RAM LOK
November 25, 1981
PURAN SINGH TAILOR MASTER Vs. RAM MURTI
August 12, 1981
PUSHKAR RAJ Vs. STATE OF PUNJAB
February 20, 1981
PYARE LAL CHOHAN Vs. PUNJAB UNIVERSITY CHANDIGARH
March 5, 1981
RADHEY SHAM Vs. LABOUR COURT ROHTAK
January 20, 1981
RAISON TAILORS Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 2, 1981
RAJ KUMAR Vs. SUDERSHAN DEVI
August 17, 1981
RAJ KUMAR Vs. MOHINDER KAUR ALIAS KANTA RANI
February 25, 1981
RAJ KUMAR Vs. SMT. RAVINDER DEVI
February 17, 1981
RAJ KUMAR JAIN Vs. MEHNGA RAM BHANDARI & ANOTHER
March 19, 1981
RAJ LATTA Vs. RAJINDER SINGH AND ORS.
September 10, 1981
RAJA RAM TREHAN Vs. PRINCIPAL SUDARSHAN SINGH MALVA KHALSA HIGHER SECONDARY SCHOOL
March 18, 1981
RAJESH GUPTA Vs. SH. MAHABIR PARSHAD
March 31, 1981
RAJESH KUMAR SON OF SHRI LABHU RAM Vs. KULWANT RAI
September 27, 1981
RAJPAL Vs. MUNNI ALIAS HOSHIARI DEVI
February 2, 1981
RAJVINDER SINGH Vs. STATE OF PUNJAB
September 16, 1981
RAKAM SINGH Vs. JAGAT SINGH
November 23, 1981
RAKESH DUA Vs. MRS. SHOBA DUA
February 23, 1981
RAKESH KAUSHAL Vs. NEERA TALWAR WIFE OF RAKESH KAUSHAL
February 13, 1981
RAKHA RAM Vs. STATE OF PUNJAB
July 28, 1981
RAM AVTAR AGGARWAL Vs. STATE OF HARYANA
October 21, 1981
RAM DASS Vs. SUKHDEV KAUR
April 7, 1981
RAM DASS Vs. THE ZILA PARISHAD, HOSHIARPUR
October 12, 1981
RAM DHAN Vs. STATE OF PUNJAB AND OTHERS
August 26, 1981
RAM DHAN Vs. MANSA RAM
August 25, 1981
RAM DIYA Vs. ADDL DISTT JUDGE, ROHTAK
September 11, 1981
RAM GOPAL Vs. STATE OF HARYANA
February 12, 1981
RAM GOPAL AND OTHERS Vs. BAI KRISHAN MUZTAR AND ANOTHER
November 25, 1981
RAM JANESHWAR Vs. RESHAM DEVI AND OTHERS
September 2, 1981
RAM KARAN Vs. AMRIT LAL
April 24, 1981
RAM KISHAN Vs. STATE OF PUNJAB
January 1, 1981
RAM KISHAN Vs. THE STATE OF HARYANA AND ORS.
October 20, 1981
RAM KISHAN Vs. HARJINDER SINGH AND OTHERS
August 20, 1981
RAM KISHAN Vs. CHIRANJI
September 24, 1981
RAM KUMAR Vs. THE STATE OF HARYANA
February 3, 1981
RAM KUMAR Vs. THE STATE OF PUNJAB
September 11, 1981
RAM LAL KHURANA Vs. STATE OF PUNJAB
September 16, 1981
RAM LAL SUNDA AND ORS. Vs. SANTOSH KUMARI SOOD
March 31, 1981
RAM MURTI Vs. SMT. SHANTI DEVI
March 11, 1981
RAM NARAIN Vs. STATE OF PUNJAB
October 14, 1981
RAM NIWAS Vs. RAKESH KUMAR
July 16, 1981
RAM PARKASH Vs. SURINDER SHARMA
April 29, 1981
RAM PARKASH Vs. STATE OF PUNJAB
August 7, 1981
RAM PIARI Vs. KAUSHALAYA DEVI
March 6, 1981
RAM PIARI AND ORS. Vs. JAGAN NATH
October 30, 1981
RAM RAKHI AND ORS. Vs. THE LAND ACQUISITION TRIBUNAL AND ORS.
July 17, 1981
RAM SARAN DASS, EXECUTIVE ENGINEER Vs. THE STATE OF HARYANAS
October 12, 1981
RAM SARUP Vs. STATE OF HARYANA
February 4, 1981
RAM SINGH Vs. GANGA PARSHAD
February 24, 1981
RAM SINGH Vs. THE STATE OF HARYANA
March 18, 1981
RAM SINGH AND OTHERS Vs. MUNICIPAL COMMITTEE, AMBALA AND ANOTHER
April 27, 1981
RAM SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
September 28, 1981
RAMA NAND Vs. STATE OF HARYANA
February 9, 1981
RAMESHWAR Vs. NAND KAUR ETC
May 6, 1981
RAMESHWAR Vs. JAI LAL
November 5, 1981
RAMZANI Vs. ABAD SHAH
November 30, 1981
RANJIT RAM Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
May 15, 1981
RANJIT SINGH Vs. SMT. CHANDRANI PURI AND OTHERS
April 8, 1981
RANJIT SINGH Vs. MUNICIPAL COMMITTEE
February 17, 1981
RANJNA KUMARI Vs. NAND KISHORE
May 20, 1981
RATI RAM Vs. SHIV CHARAN
July 23, 1981
RATTAN ALIAS RATTAN LAL Vs. MOTI SAGAR
August 29, 1981
RATTAN SINGH Vs. D.R. KAPUR
May 13, 1981
RAVDEEP KAUR Vs. THE STATE OF PUNJAB AND ORS.
July 28, 1981
RAVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
November 19, 1981
RESHAM SINGH Vs. STATE
March 23, 1981
RIKHI RAM Vs. MUNICIPAL COMMITTEE AMRITSAR
November 9, 1981
ROOP LAL SON OF DULA SINGH Vs. SMT. GULAB DEVI
August 7, 1981
ROSHAN LAL Vs. CHARANJI LAL JAIN AND OTHERS
December 15, 1981
ROSHAN LAL GARG Vs. RAM LAL
March 31, 1981
RUKUM-UD-DIN Vs. DHARAM PAL
August 17, 1981
RULDU Vs. PRABHU DAYAL
November 18, 1981
RULIA RAM Vs. THE STATE OF HARYANA
February 17, 1981
RULIA RAM Vs. NIRANJAN SINGH AND OTHERS
October 9, 1981
RUR SINGH AND ORS. Vs. THE COLLECTOR AGRARIAN AND ANR.
January 20, 1981
RUSTAM, ETC. Vs. THE FINANCIAL COMMISSIONER, ETC.
September 29, 1981
S TARLOK SINGH Vs. SEWA SINGH
September 29, 1981
S. DILBAGH SINGH JOHAL AND ANOTHER Vs. STANDARD WOOD CRAFT INDUSTRIES
December 16, 1981
S. S. BEDI Vs. PUNJAB PUBLIC SCHOOL AND ANOTHER
June 4, 1981
S.C. CHAUDHARY AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 9, 1981
S.S. KALSI, SUPERINTENDING ENGINEER Vs. M.L. SEHGAL, SUPERINTENDING ENGINEER AND OTHERS
February 19, 1981
S.S. MARWAH Vs. THE UNION OF INDIA (UOI) AND ORS.
October 21, 1981
SADHA SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
February 25, 1981
SADHU RAM Vs. DR. BHAGAT SINGH
August 24, 1981
SAIN DASS Vs. LACHHMAN DAS
February 12, 1981
SANGAM KNITTING WORKS Vs. MASTER & CO ETC
April 1, 1981
SANT SINGH Vs. DARSHAN KUMAR JAIN
November 30, 1981
SANTOKH SINGH AND ANOTHER Vs. M/S. SATPAL JAYANTI PARSHAD
January 29, 1981
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 13, 1981
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. COMMISSIONER OF INCOME-TAX
March 12, 1981
SARDAR MOHAMMED Vs. REGISTRAR CO-OPERATIVE SOCIETIES HARYANA CHANDIGARH
May 11, 1981
SARDAR SINGH Vs. DALIP KAUR
May 19, 1981
SARDAR SINGH Vs. PUNJAB WAKF BOARD, AMBALA CANTT
October 20, 1981
SARDARA AND OTHERS Vs. KARAM SINGH AND OTHERS
July 21, 1981
SARDARA SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
July 22, 1981
SARDARI LAL Vs. SMT. KALAWANTI
August 6, 1981
SARDARI LAL ANANDS Vs. THE STATE OF PUNJAB END OTHERS
August 31, 1981
SARDARNI MOHINDER KAUR Vs. CHIEF COMMISSIONER
August 26, 1981
SARDUL SINGH Vs. STATE OF PUNJAB AND ANOTHER
August 4, 1981
SARUP KRISHAN & OTHERS Vs. SHRI CHHAJU RAM & ANOTHER
March 10, 1981
SAT NARAIN AND ORS. Vs. BHARAT BHUSHAN AND ORS.
May 8, 1981
SAT PAL KAPOOR Vs. STATE OF PUNJAB AND ANOTHER
September 15, 1981
SAT PAL MAHAJAN Vs. RAM PARKASH
September 16, 1981
SAT PAUL VERMA Vs. AMAR NATH
February 12, 1981
SATISH KUMAR Vs. PUNJAB STATE CO OP BANK LTD
March 11, 1981
SATISH KUMAR SOOD Vs. GAYATRI SOOD, JUNIOR MISTRESS
March 2, 1981
SATYA NARAIN GUPTA Vs. GULAB
November 26, 1981
SATYA PAL SHARMA Vs. THE DIRECTOR, ANIMAL HUSBANDRY HARYANA AND ANOTHER
January 28, 1981
SH. MADAN MOHAN AGGARWAL Vs. SMT. MANSADEVI AND OTHERS
September 29, 1981
SH. MALKIAT SINGH Vs. UNION OF INDIA AND OTHERS
May 1, 1981
SH. N.K. VIJ Vs. KAMAL KAPOOR
December 25, 1981
SHADI RAM AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 3, 1981
SHAHAH Vs. RADHEY SHYAM BANSAL AND ANOTHER
May 13, 1981
SHAKUNTALA DEVI Vs. AMAR NATH
September 30, 1981
SHAKUNTLA RANI Vs. BALDEV RAJ
August 13, 1981
SHAM LAL Vs. AJIT SINGH AND ANOTHER
March 18, 1981
SHAM LAL AND OTHERS Vs. SHRI BALDEV RAJ
August 6, 1981
SHAMSHER SINGH Vs. COLLECTOR KURUKESHETRA AND ORS.
March 27, 1981
SHAMSHER SINGH AND OTHERS Vs. STATE OF HARYANA
November 24, 1981
SHANKAR LAL Vs. STATE OF HARYANA
November 3, 1981
SHANKAR LAL MISHRA Vs. GURDIT SINGH AND ANOTHER
September 15, 1981
SHANKER SINGH (DIRECTOR) HOSHIARPUR CENTRAL CO-OP BANK LTD , HOSHIARPUR Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES, JULLUNDUR DIVISION AND OTHERS
October 15, 1981
SHANTI DEVI Vs. MAYA DEVI AND OTHERS
September 14, 1981
SHANTI DEVI Vs. SUBASH CHANDER BHATIA
May 26, 1981
SHANTI NARAIN Vs. JAI DAYAL AND ORS.
January 5, 1981
SHARMA Vs. CHANDER KUMAR SHARMA
September 11, 1981
SHASHI BALA Vs. SUDESH KUMAR
January 6, 1981
SHAYAM LAL (DECEASED) REPRESENTED BY L.RS. Vs. NANAK CHAND
May 5, 1981
SHAYAMI Vs. STATE OF HARYANA
February 19, 1981
SHEO SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA ETC
July 31, 1981
SHER SINGH Vs. BALRAJ KUMAR SOOD
January 29, 1981
SHER SINGH Vs. ROSHANI DEVI ETC
September 23, 1981
SHIBHU METAL WORKS Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ANR.
November 25, 1981
SHINDERPAL KAUR Vs. SWARN SINGH
June 2, 1981
SHISHU Vs. STATE OF HARYANA
October 6, 1981
SHIV CHARANJIT, PATWARI Vs. STATE OF PUNJAB
July 23, 1981
SHIV DATT SHARMA Vs. THE STATE OF HARYANA AND OTHERS
November 6, 1981
SHIV DAYAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 5, 1981
SHIV DIAL Vs. SMT. DALJIT KAUR
October 7, 1981
SHIV RAM, DISPENSERS Vs. STATE OF PUNJABS
October 30, 1981
SHIV SINGH Vs. STATE OF PUNJAB
December 21, 1981
SHRI AMIR CHAND Vs. SHRI RAM RATTAN
August 7, 1981
SHRI BALDEV SINGH RANDHAWA Vs. SMT. BHUPINDER KAUR RANDHAWA
August 21, 1981
SHRI D. D. SEHGAL Vs. PUNJAB NATIONAL BANK AND OTHERS
May 20, 1981
SHRI DEVINDER KUMAR SHARMA Vs. SMT DEVI RANI
May 26, 1981
SHRI JANAK RAJ Vs. SAFAI MAZDOOR UNION REGD., JULLUNDUR AND OTHERS
November 30, 1981
SHRI MADAN MOHAN AGGARWAL AND OTHERS Vs. THE PUNJAB AND HARYANA HIGH COURT AND OTHERS
February 11, 1981
SHRI R.A. BOGA AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
September 10, 1981
SHRI R.K. DHIR, PCS ESTATE/OFFICER URBAN ESTATES Vs. THE STATE OF PUNJAB AND ORS.
July 27, 1981
SHRI SARASWATI SPINNING MILLS Vs. GHERU LAL BAL CHAND ABOHAR
April 21, 1981
SHRI SURAJ BHAN Vs. GOPI CHAND AND ANOTHER
August 18, 1981
SHRIMATI KRISHNA WATI SETH Vs. THE COMPETENT AUTHORITY (URBAN CEILING OFFICER) AMRITSAR AND OTHERS
June 4, 1981
SHRIMATI SANTOSH KUMARI Vs. SHRIMATI PUSHPA DEVI
August 10, 1981
SHRIMATI SATYA KUMARI Vs. SHRI AJUDHIA PARSHAD
January 28, 1981
SHRIMATI UDHAM KAUR Vs. HARBANS
December 15, 1981
SHRIMATI URMILA DEVI GUPTA Vs. THE MUNICIPAL COMMITTEE, FARIDABAD AND OTHERS
November 13, 1981
SIRI KISHAN Vs. MEM CHAND
October 9, 1981
SIRI KRISHAN JINDAL Vs. REGISTRAR DEPUTY COMMISSIONERDISTRICT PATIALA
September 11, 1981
SIRI RAM Vs. AIR COM. MAHABIR CHAND
April 9, 1981
SIRI RAM GUPTA Vs. JUGAL KISHORE AND OTHERS
October 1, 1981
SIS RAM Vs. SUKH LAL
October 22, 1981
SITA RAM, SUB INSPECTOR OF POLICE Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
January 19, 1981
SMT. BALWANT KAUR Vs. SHRI BAHADUR SINGH
September 8, 1981
SMT. BHANI ALIAS BHAN KAUR Vs. THE STATE OF HARYANA AND ANR.
July 14, 1981
SMT. BHURO AND ORS. Vs. THE PUNJAB STATE AND ORS.
January 15, 1981
SMT. BIMLA Vs. MUKHTIAR SINGH
April 1, 1981
SMT. CHHINA DEVI Vs. SHRI V.P. JOHAR AND OTHERS
May 28, 1981
SMT. DHANESH BALA Vs. SEWA RAM ETC.
August 10, 1981
SMT. GEETA AND ANOTHER Vs. ASHOK KUMAR
December 8, 1981
SMT. HARBHAJAN KAUR Vs. LT. COL. BHAGWANT SINGH
September 10, 1981
SMT. JANAK RANI AND OTHERS Vs. SHRI RAM NATH AND ANOTHER
August 13, 1981
SMT. JITO Vs. BUTA
January 7, 1981
SMT. KAMALBI Vs. JASMAL
February 13, 1981
SMT. KAMLA DEVI AND OTHERS Vs. M/S. B.L. NAGPAL AND SONS AND ANOTHER
September 22, 1981
SMT. KAMLA KANTA Vs. AJIT SINGH
August 28, 1981
SMT. KRISHNA RANI Vs. CHUNI LAL GULATI
August 21, 1981
SMT. MANORAM SHARMA Vs. SH. BALDEV CHAND JAGOTA
September 24, 1981
SMT. POONAM BATRA Vs. SH. DARSHAN SINGH
August 4, 1981
SMT. PRITAM KAUR Vs. TIRATH RAM
March 24, 1981
SMT. RAM KANTA Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA AT CHANDIGARH AND OTHERS
November 18, 1981
SMT. RAM RAKHI AND ANOTHER Vs. SUBHASH CHANDER KOHLI
January 5, 1981
SMT. RAMA RANI KHANNA AND ANOTHER Vs. SMT. PRITAM KAUR AND ANOTHERS
December 21, 1981
SMT. RAVI KANTA JAIN Vs. PIONEER ARMS COMPANY ETC.
March 24, 1981
SMT. SANTOSH KUMARI Vs. JASWANT RAI
August 6, 1981
SMT. SHAKUNTLA DEVI Vs. RAMJI LAL
March 23, 1981
SOHALU Vs. THE STATE OF HARYANA
March 13, 1981
SOHAN LAL Vs. STATE OF HARYANA
April 23, 1981
SOWARNO DEVI Vs. TILAK RAM
December 11, 1981
SQRN LEADER P S KHER Vs. KAMAL-NAINJIT KAUR
June 3, 1981
STATE Vs. HANS RAJ
September 7, 1981
STATE BANK OF INDIA Vs. KASHMIR ART PRINTING PRESS SIRSA
February 12, 1981
STATE OF HARYANA Vs. CHANDGI
August 17, 1981
STATE OF HARYANA Vs. AZAD SINGH AND ANOTHER
December 4, 1981
STATE OF HARYANA Vs. SAWAN RAM
December 9, 1981
STATE OF PUNJAB Vs. DR. RAVINDER SINGH GREWAL AND ANOTHER
April 20, 1981
STATE OF PUNJAB Vs. MANGAT RAM
December 7, 1981
STATE OF PUNJAB Vs. GURJIT SINGH AND ANOTHER
April 30, 1981
STATE OF PUNJAB Vs. DEEPAK THEATRE DHURI
April 3, 1981
STATE OF PUNJAB Vs. B.D. SONI
May 14, 1981
STATE OF PUNJAB AND ORS. Vs. TIKKA SINGH CONSTABLE AND ORS.
April 21, 1981
STATE OF PUNJABS Vs. CAPTAIN RATTAN PAL SHARMA
December 3, 1981
STATE, (U T ,) CHD Vs. SURJAN SINGH
December 25, 1981
SUBASH CHANDER Vs. SUBASH CHANDER ANAND
September 22, 1981
SUBHADRA DEVI Vs. EAK RAJ
February 19, 1981
SUDERSHAN KUMAR CHHIBER Vs. BALDEV RAJ
February 27, 1981
SUDERSHAN KUMAR KHURANA Vs. DEEPAK
March 2, 1981
SUDESH KUMAR S/O BAKHSHI R/O DELHI Vs. THE STATE OF PUNJAB
September 15, 1981
SUKHDEV PARSHAD Vs. STATE OF HARYANA
September 30, 1981
SUKHDEV SINGH Vs. STATE OF PUNJAB
October 12, 1981
SUKHEV SINGH Vs. ROOP CHAND
November 20, 1981
SUKHVINDER SINGH Vs. STATE OF PUNJAB
February 25, 1981
SUKHWINDER SINGH, P.T.I., GOVERNMENT HIGH SCHOOL, RANBIR PURA, DISTRICT PATIALA AND ORS. Vs. THE STATE OF PUNJAB, ETC.
February 11, 1981
SULTAN Vs. STATE OF HARYANA
May 29, 1981
SULTAN AND ANOTHER Vs. SHAYM LAL AND ANOTHER
October 21, 1981
SURAJ BHAN Vs. SOM PARKASH
May 29, 1981
SURAT SINGH Vs. STATE OF PUNJAB
January 13, 1981
SURESH KUMAR Vs. JAGJIT SINGH
February 13, 1981
SURJA Vs. STATE OF HARYANA
May 27, 1981
SURJIT KAUR Vs. MAKHAN SINGH AND ORS.
December 9, 1981
SURJIT SINGH Vs. THE STATE OF PUNJAB
August 27, 1981
SURRINDER KUMAR AND ANOTHER Vs. HANS RAJ AND OTHERS
February 27, 1981
SURTI LAL Vs. SUDESH KUMARI
July 23, 1981
SWARAN SINGH Vs. STATE OF PUNJAB
December 18, 1981
SWARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
July 27, 1981
SWARN SINGH Vs. STATE OF PUNJAB
September 10, 1981
SWATANTRA BHARAT WOOLLEN MILLS, PANIPAT Vs. SHAM LAL SHARMA
December 2, 1981
TANTIA DHARAMSHALA TRUST Vs. HAKAM MAL
May 19, 1981
TAPA CO-OP MARKETING-CUM-PROCESSING SOCIETY LTD , TAPA Vs. GURDEV SINGH
August 4, 1981
TARA SINGH Vs. BHAGAT SINGH
November 16, 1981
TARAWANTI Vs. GURMEL SINGH
August 13, 1981
TARSEM SINGH Vs. MEHNGA SINGH
September 15, 1981
TAZUDDIN Vs. MUSADDI LAL
June 3, 1981
TEJ PAL Vs. THE STATE OF PUNJAB
January 5, 1981
TEJ SARUP Vs. SURJIT SINGH
January 1, 1981
TEJA SINGH Vs. CHHOTO
May 18, 1981
TEJA SINGH Vs. UNION TERRITORY OF CHANDIGARH
March 16, 1981
TEJA SINGH Vs. STATE OF HARYANA AND ORS
October 12, 1981
TEK CHAND Vs. TEK CHAND SUPERINTENDENT OF POLICE
April 12, 1981
TERENCE VALENTINE ROSE Vs. LYNETTEE IRENE
December 23, 1981
THAKUR AMAR SINGH Vs. MEHANGA RAM BHANDARI & ANOTHER
March 18, 1981
THE DELHI CLOTH AND GENERAL MILLS CO. LTD. & ANOTHER Vs. OM PARKASH
April 6, 1981
THE JALLALABAD ZAMINDRA CO Vs. THE STATE OF PUNJAB AND OTHERS
October 29, 1981
THE KARNAL CENTRAL CO Vs. THE STATE OF HARYANA AND OTHERS
April 22, 1981
THE MOHINDERGARH CENTRAL CO Vs. MAHEUDERPAL
June 4, 1981
THE NAWANSHAHR PRIMARY COOPERATIVE AND MORTGAGE BANK, LTD., NAWANSHAHER Vs. STATE OF PUNJAB
October 16, 1981
THE NAZOOL LAND CO-OPERATLVE SOCIETIES SCHEDULED CASTES LTD. Vs. THE STATE OF PUNJAB AND ORS.
July 14, 1981
THE PAMALI JADO COMPANY OP. AGRICULTURAL SERVICE SOCIETY Vs. MEGHA SINGH
May 14, 1981
THE PUNJAB UNIVERSITY, CHANDIGARH Vs. SH. KANWAL MARWAH
April 2, 1981
THE STATE OF HARYAN Vs. S.N. KAPOOR (DECEASED) THROUGH HIS L.RS.
May 27, 1981
THORU RAM Vs. UNDER SECRETARY DEVELOPMENT (I) CO-OPERATIVE DEPARTMENT, PUNJAB AND OTHERS
November 13, 1981
TIRLOK CHAND Vs. MAHANT PIARA NAND
August 21, 1981
UDEY RAM Vs. FATEH SINGH
December 11, 1981
UGRA SAIN Vs. THE STATE OF HARYANAS
July 14, 1981
UJAGAR SINGH Vs. STATE OF HARYANA
July 15, 1981
UMRAO Vs. HAR DATT
September 16, 1981
UMRAO SINGH Vs. MEHAR CHAND
September 1, 1981
UNION OF INDIA Vs. ARSHAD
October 14, 1981
UNION OF INDIA Vs. JAGWANT SINGH
August 19, 1981
UNION OF INDIA Vs. SHRI KRISHAN KUMAR
August 31, 1981
UNION OF INDIA AND ANOTHER Vs. K. N. S. SIDHU
November 13, 1981
UNION TERRITORY OF CHANDIGARH Vs. SARDARA SINGH
May 29, 1981
URMILA DEVI GUPTA Vs. MUNICIPAL COMMITTEE FARIDABAD
November 13, 1981
USHA, W/O CHANDER PARKASH Vs. CHANDER PARKASH
January 21, 1981
V. N. SAREEN Vs. THE STATE BANK OF PATIALA AND ANOTHER
December 9, 1981
V.P. PURI & ANOTHER Vs. HANS RAJ & OTHERS
March 6, 1981
VARDMAN SPINNING AND GENERAL MILLS LTD Vs. UNION OF INDIA
September 4, 1981
VAS DEV Vs. SHRI GIRDHARI LAL
February 5, 1981
VED PARKASH Vs. OM PARKASH NIRWANIA
May 1, 1981
VED PARKASH AND ANOTHER Vs. SH. KHARAITI LAL
September 24, 1981
VEENA JAMES Vs. KEWAL KRISHNA JAMES
September 24, 1981
VIJAY KUMAR Vs. STATE OF HARYANA
April 7, 1981
VINOD KUMAR VIRMANI AND OTHERS Vs. THE PUNJAB STATE ELECTRICITY BOARD AND OTHERS
May 27, 1981
VIR SINGH Vs. THE STATE OF PUNJAB AND ORS.
July 13, 1981
VIROCHAN Vs. RAM SARAN DASS
October 19, 1981
WASSAN SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
July 31, 1981
WAZIR CHAND Vs. RAKHA RAM AGGARWAL
February 2, 1981
WAZIR CHAND ETC Vs. STATE OF PUNJAB ETC
July 17, 1981
WORKMEN OF THE BHAKRA MANAGEMENT BOARD, ELECTRICAL WING, BHAKRA, AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
October 6, 1981
WORKMEN OF THE PUNJAB STATE ELECTRICITY BOARD Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
July 13, 1981
YASHVIR SINGH Vs. STATE OF HARYANA AND ANOTHER
October 1, 1981
ZORA SINGH Vs. KEHAR SINGH
August 27, 1981