Case Index

Title
Date
ABDUL LATIF Vs. AKIL ZAMAN
May 6, 1981
ABDUL LATIF Vs. STATE OF ASSAM
April 9, 1981
ABHOY CHARAN NATH MAZUMDAR Vs. RAIMYA DEVI
August 21, 1981
ADIRAM SARMA Vs. DEOKINANDAN AGARWALLA
December 15, 1981
AJIT BANK Vs. THE STATE OF ASSAM
December 8, 1981
AKHIL CHANDRA BHOWMIK Vs. GURDIT SINGH
August 28, 1981
AKIL ALI Vs. STATE OF ASSAM,
January 16, 1981
ASSAM STATE TRANSPORT CORPORATION Vs. MAHADEVI NAYAK AND ORS.
November 24, 1981
ATUL CHANDRA KOCH Vs. DISTRICT MAGISTRATE
March 2, 1981
AURORA CINEMA AND ANR. Vs. THE STATE OF ASSAM AND ORS.
May 29, 1981
BADNNARAYAN GUPTA Vs. STATE OF ASSAM
February 2, 1981
BADSHAH KHAN Vs. COMMISSIONER OF WEALTH TAX
August 27, 1981
BAGALA RANJAN DAS Vs. THE ASSAM BOARD OF REVENUE AND ORS.
September 21, 1981
BARPETA ROAD FISH MARKETING SOCIETY LTD. REPRESENTED BY ITS SECRETARY AND SHRI SUCHEN CHANDRA BARMAN Vs. THE ASSAM BOARD OF REVENUE AND 2 ORS.
December 3, 1981
BASANTA KUMAR BAISHYA Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM, PANCHAYAT AND C. D. (A) DISPUR AND OTHERS
August 18, 1981
BASI SINGH Vs. STATE OF ASSAM
April 3, 1981
BAYADAS BOWRI Vs. STATE OF ASSAM
April 23, 1981
BEJIRAM INGTY Vs. STATE OF ASSAM
September 7, 1981
BHAGAWAT SAWRUP GUPTA Vs. COMMISSIONER OF TAXES ASSAM
June 8, 1981
BHARAT NARAH Vs. COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
April 21, 1981
BHAWANI SHANKAR BAGARIA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
September 17, 1981
BHUPEN DEKA Vs. STATE OF ASSAM
March 23, 1981
BICHITRA MOHAN BARMAN Vs. UNION OF INDIA (UOI) AND ORS.
September 18, 1981
BIKRAM HAZARIKA Vs. UNIVERSITY OF GAUHATI AND ORS.
December 21, 1981
BILASHIRAM AND SONS Vs. MAHENDRA CHANDRA DUTTA
December 11, 1981
BINA BARUA AND ORS Vs. DALOWJAN TEA CO (P ) LTD AND ORS
April 21, 1981
BINDESHWAR NARAYAN SINGH AND ORS. Vs. MANAGING COMMITTEE, SHRI SUNDARMAL HINDI HIGH SCHOOL AND ORS.
September 1, 1981
BOLI NARAYAN PAWYE Vs. SHIDDHESWARI MORANG,
January 27, 1981
BRINDABAN GOSWAMI Vs. DIST MAGISTRATE, DARRANG
April 20, 1981
CHAIRMAN, SILCHAR MUNICIPAL BOARD Vs. AZIZUR RAHMAN
September 17, 1981
CHANGRAM MARAK Vs. PHUBILINI SANGMA & OTHERS
September 17, 1981
CHAUNA ORANG Vs. STATE OF ASSAM
June 1, 1981
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN SIKARIA
October 1, 1981
COMMISSIONER OF INCOME TAX Vs. BASANTA KUMAR AGARWALLA
August 19, 1981
COMMISSIONER OF INCOME TAX NORTH EASTERN REGION Vs. R D SHARMA
June 5, 1981
COMMISSIONER OF WEALTH TAX Vs. GANGADHAR SIKARIA
October 1, 1981
DARSAILOVA KHAWLHRING Vs. THE DEPUTY COMMISSIONER AND ORS.
February 23, 1981
DAYA RAM BASUMATARY Vs. THE STATE OF ASSAM AND ORS.
December 2, 1981
DEBRAJ BHUMIJ Vs. THE STATE OF ASSAM
September 2, 1981
DESANG PART II MIN SAMABAI SAMITY LTD. AND OTHERS Vs. THE STATE OF ASSAM & OTHERS
September 22, 1981
DHIRA CHOUDHURY Vs. STATE OF ASSAM
September 30, 1981
DILIP KUMAR RAJKHOWA Vs. DISTRICT MAGISTRATE
February 19, 1981
DILIP RAJKHOWA Vs. THE STATE OF ASSAM AND ANR.
November 5, 1981
DINABANDHU DEVA BHAGAWATI Vs. NIRADA BALA DEVI
May 21, 1981
DOSOI SONARI Vs. RAMESH CHANDRA DUTTA
January 8, 1981
DURGA PRASAD REGON Vs. SHRI JOGANANDA PEGU AND ORS.
February 7, 1981
ELECTRIC AND FURNISHING MART Vs. STATE OF ASSAM
April 20, 1981
EX NAIK CHATURBHUJ Vs. STATE
February 7, 1981
FESOPH MARAK Vs. DISTRICT COUNCIL AND ORS.
August 12, 1981
GANDHAMOYEE DEVI Vs. COLLECTOR OF KAMRUP, GAUHATI
September 1, 1981
GENERAL MANAGER, OIL REFINERIES LTD. Vs. GENERAL MANAGER, S.E. RAILWAYS AND ORS.
September 17, 1981
GOPAL CH. KALITA Vs. CHIDDI SAU
August 12, 1981
GULAP CHAND JAIN Vs. 3(HN) BN, ASSAM RIFLES REPRESENTED BY THE COMMANDANT
December 7, 1981
HAREJ ALI Vs. STATE OF ASSAM
June 26, 1981
HAREN KALITA Vs. STATE OF ASSAM
April 24, 1981
HARENDRA KR. BHARALI Vs. DISTRICT MAGISTRATE AND ORS.
December 22, 1981
HARI GOPAL AGARWALLA Vs. HARI PRASAD DOSHI @ BACHU BHAI
December 1, 1981
HAV. DENGZIRLIANA Vs. LALTHANKIMI AND ORS.
July 7, 1981
IKOP LAIDAKOL FISHING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF MANIPUR AND ORS.
February 27, 1981
INDRESWAR KALITA Vs. STATE OF ASSAM
April 22, 1981
JAGAT UPADHYAYA Vs. SECRETARY MAHKUMA PARISHAD
February 26, 1981
JAYSHREE TEA AND INDUSTRIES LTD. Vs. RUPESWAR GOGOI AND ANR.
December 4, 1981
JEYPORE TIMBER AND VENEER MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 15, 1981
JOGENDRA NATH HAZARIKA Vs. STATE OF ASSAM
January 16, 1981
JURAN DEURI Vs. THE STATE OF ASSAM AND ORS.
September 7, 1981
KA DYMMIEW SILTY GIRI Vs. U. MOONLY PASSAH
July 9, 1981
KA KRIKSIBON KHARKONGOR Vs. DEPUTY COMMISSIONER AND COLLECTOR
March 7, 1981
KA OLDPHIMAI MUKHIM Vs. THE DISTRICT COUNCIL JAINTIA HILLS, AUTONOMOUS DISTRICT JOWAI AND ORS.
September 25, 1981
KALIPADA BHOWMIK Vs. BISWANATH PRASAD KUNDU AND ORS.
November 9, 1981
KUMAR SUNILAL DEB Vs. THE STATE OF ASSAM
April 23, 1981
KUMUD RANJAN ROY Vs. STATE OF ASSAM
February 19, 1981
LACHIT BORDOLOI Vs. STATE OF ASSAM
September 2, 1981
M JITENDRA SINGH Vs. STATE OF MANIPUR
December 11, 1981
M.C. PEGU AND ORS. Vs. THE DY. SECY. TO THE GOVT. OF ASSAM
April 27, 1981
M/S. BHURA BROTHERS Vs. DINENDRA NARAYAN RAY
January 8, 1981
M/S. GIFT HOUSE, NEW MARKET, DIMAPUR TOWN AND ANOT Vs. MOHANLAL MUNDRA AND ANOTHER
November 4, 1981
M/S. NANAGRAM BHIKAMCHAND RICE AND OIL MILLS Vs. UNION OF INDIA & ORS.
October 1, 1981
MADHAB CH CHAKRABORTY Vs. STATE OF ASSAM
July 1, 1981
MADHUJAYANTI (PVT.) LTD. Vs. THE ASSAM BOARD OF REVENUE AND ORS.
September 11, 1981
MAFIJUDDIN BHUYAN Vs. THE STATE OF ASSAM AND ORS.
November 27, 1981
MAHAMAD ALI & OTHERS Vs. LOKMAN ALI & OTHERS
December 10, 1981
MAHANANDA SHARMA MEDHI Vs. GHANA KANTA PATHAK AND ORS.
August 3, 1981
MAHENDRA KALITA Vs. DISTRICT MAGISTRATE, DARRANG
May 20, 1981
MAINAM MANIKUMAR Vs. STATE OF MANIPUR
December 10, 1981
MD. RUSTOM ALI Vs. THE STATE OF ASSAM AND ORS.
February 7, 1981
MD. SHER ALI Vs. ASSAM BOARD OF REVENUE AND ORS.
July 8, 1981
MUDHAN PAYENG Vs. STATE OF ASSAM
May 22, 1981
MUNSHI SOREN Vs. STATE OF ASSAM
April 30, 1981
MUSTT. PESHU BEWA AND ORS. Vs. THE ASSAM BOARD OF REVENUE AND ORS.
April 24, 1981
NARESH CHANDRA DAS Vs. STATE OF ASSAM
April 10, 1981
NICHAR ALI Vs. STATE OF ASSAM
April 23, 1981
OIL & NATURAL GAS COMMISSION, NAZIRA Vs. GANESH PRASAD SINGH AND ORS.
October 1, 1981
OMEGA ADVERTISING AGENCY Vs. THE STATE ELECTRICITY BOARD AND ORS.
May 28, 1981
P. GIRI AND ORS. Vs. ALPO MOMIN
March 26, 1981
P.C. PURKAYASTHA Vs. UNION OF INDIA (UOI) AND ORS.
March 13, 1981
PELEILIE PETER ANGAMI Vs. STATE OF NAGALAND
November 9, 1981
PHAIKALKHAMA Vs. LAIBATA & ANOTHER
November 23, 1981
PIJUSH MAJUMDAR Vs. RAMESH NAMA
May 14, 1981
PRABIN BARUA Vs. STATE OF ASSAM
January 5, 1981
PRADIP DAS Vs. DISTRICT MAGISTRATE, DARRANG
April 20, 1981
PRAKASH CHANDRA DUTTA Vs. DISTRICT MAGISTRATE, DIBRUGARH
April 21, 1981
PROVATI DEVI Vs. BOKUL CHANDRA NATH
April 20, 1981
R.K. NOKULSANA SINGH Vs. RISHANG KEISING AND ORS.
February 23, 1981
RABINDRADHAR BARUA AND ORS. Vs. COLLECTOR OF KAMRUP
May 22, 1981
RADHESHYAM SUTRADHAR Vs. MOHINI MAHAN SUTRADHAR HIS HEIRS BHABESH SUTRADHAR AND ORS.
December 3, 1981
RAM BILASH GOEL Vs. THE MANAGEMENT OF LAKWA TEA ESTATE AND ANR.
May 8, 1981
RAMENDRA NARAYAN SINGHA CHOUDHURY (DECEASED BY L. RS.) AND ORS. Vs. STATE OF ASSAM
August 4, 1981
RAMLAL LOHAR Vs. STATE OF ASSAM
May 21, 1981
RANADHIR DUTTA Vs. THE STATE OF ASSAM AND ORS.
November 25, 1981
RANJIT KUMAR BOSE Vs. STATE OF ASSAM AND ORS.
August 18, 1981
RIAZ ALI BARBHUIYA AND 6 ORS. Vs. MOINUL HAQUE BARBHUIYA
December 11, 1981
SANTI KUMAR GANGULY Vs. THE STATE OF TRIPURA AND ORS.
January 27, 1981
SARDAR JOGINDER SINGH Vs. COMMISSIONER OF WEALTH TAX
July 9, 1981
SARDAR KARTAR SINGH Vs. COMMISSIONER OF WEALTH TAX
July 9, 1981
SHRI BIRENDRA NATH BISWAS Vs. THE ASSAM BOARD OF REVENUE AND 2 ORS.
September 18, 1981
SHRI GOYA PRASAD KHEMANI Vs. THE ASSAM BOARD OF REVENUE AND ORS.
September 18, 1981
SHRI HARIPADA KAR Vs. SUPERINTENDENT OF TAXES, TINSUKIA & OTHERS
December 25, 1981
SHRI LILARAM HAZARIKA Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES ORS.
December 3, 1981
SHRI TARINIDHAR CHOUDHURY Vs. THE STATE OF ASSAM AND ORS.
September 10, 1981
SIDDHESWARI BORA Vs. STATE OF ASSAM,
March 26, 1981
SINGH BROTHERS AND CO Vs. COMMISSIONER OF INCOME TAX
September 1, 1981
SMT. ANIMA DEVI Vs. SECY REGIONAL TRANSPORT AUTHORITY AND ORS.
December 15, 1981
SMT. BINA BARUA AND ORS. Vs. DALOWJAN TEA CO. (P.) LTD. AND ORS.
April 21, 1981
SOMNATH DAS Vs. STATE OF ASSAM AND ORS.
April 4, 1981
SOUTH EAST BUS ASSOCIATION AND ANR. Vs. THE STATE OF ASSAM AND ORS.
September 30, 1981
SREE JOGANI RICE AND ATTA MILLS Vs. FOOD CORPORATION OF INDIA
March 9, 1981
SRI ATUL CHANDRA DEKA Vs. UNION OF INDIA (UOI) AND ORS.
February 25, 1981
SRI GAURI SHARMA Vs. THE ASSISTANT DISTRICT JUDGE AND ORS.
September 4, 1981
SRI GUNABHI RAM BAISYA Vs. SRI SACHINDRA NATH BAISYA AND ORS.
June 15, 1981
SRI KIRAN CHANDRA GOSWAMI Vs. THE STATE OF ASSAM
November 18, 1981
SRI NARAYAN CHANDRA KALITA Vs. THE STATE OF ASSAM AND ORS.
September 16, 1981
SRI SURESWAR MAZUMDAR Vs. THE STATE OF ASSAM AND ORS.
September 2, 1981
SRI TARA CHAND BARMAN Vs. SRI PRIYA NATH BARMAN AND ORS.
December 3, 1981
SRI. PACHAN KHATANIAR AND ORS. Vs. MORIGAON MAHAKUMA PARISHAD
August 7, 1981
SRI. RADHA MOHAN TELI Vs. THE STATE OF ASSAM AND ORS.
February 11, 1981
STATE Vs. ABINASH DUTTA
September 4, 1981
STATE OF ASSAM Vs. INUSH ALI
September 30, 1981
STATE OF ASSAM Vs. FELANU MALAKAR
December 5, 1981
STATE OF ASSAM Vs. NIRODE RANJAN DEY
March 3, 1981
STATE OF ASSAM Vs. RABINDRA NATH GUHA
July 24, 1981
STATE OF ASSAM Vs. MOBARAK ALI
September 22, 1981
STATE OF ASSAM AND ORS. Vs. NALINI KANTA DOLOI
September 11, 1981
STATE OF ASSAM AND ORS. Vs. NARESH CHANDRA DAS AND ANR.
August 19, 1981
STATE OF MANIPUR Vs. S. NGULSING GUITE
August 7, 1981
TANKESWAR DUARA Vs. ASSAM BOARD OF REVENUE
February 11, 1981
TARUN KUMAR DAS AND S Vs. STATE OF ASSAMETC
January 31, 1981
THOKCHOM NINGOL KANGUJAM ONGBI THOIBI DEVI AND S Vs. GENERAL OFFICER COMMANDING, MANIPUR SECTOR
September 8, 1981
U SAUL DKHAR Vs. STATE OF MEGHALAYA
May 26, 1981
U. JIDON SINGH SYIEM Vs. THE EXECUTIVE COMMITTEE; DISTRICT COUNCIL, KHASI HILLS AND OTHERS
May 6, 1981
U. STOLING NONGLANG Vs. KA KLIN LYNGDOH UMIONG
September 24, 1981
UNION OF INDIA (UOI) Vs. MRS. MARCIA E. DUTTA
May 20, 1981
UNION OF INDIA AND ANOTHER Vs. MUKUNDA MURARI LAL
September 3, 1981
UTTAR PARIA BRAHMAPUTRA JALA PARIBAHAN CO Vs. THE EXECUTIVE ENGINEER, INLAND WATER TRANSPORT DIVISION, ULUBARI, GAUHATI & ORS.
December 7, 1981
YANDRAMBAM SONACHAND SINGH Vs. STATE OF MANIPUR
July 6, 1981