Case Index

Title
Date
AJOY KUMAR SINGH Vs. PATA DEI
September 28, 1981
AMITAV RAY Vs. ASHOK KUMAR RAY
February 20, 1981
AMIYA KUMAR SWAIN Vs. PRINCIPALREGIONAL ENGINEERING COLLEGEROURKELA
November 18, 1981
AMRUTA DEI Vs. STATE OF ORISSA
April 16, 1981
ANANTA CHARAN DAS Vs. TAHASILDAR AND ORS.
October 19, 1981
ANGARA BHOIANI Vs. KANHEI MISRA
April 4, 1981
ANIRUDHA MOHANTY Vs. STATE OF ORISSA
July 24, 1981
ANIRUDHA PADHAN Vs. CHHAI PADHAN
January 7, 1981
B RAJKUMAR PATRA Vs. UNION OF INDIA
March 18, 1981
BABAJI CHARAN ROUT Vs. STATE OF ORISSA AND ORS.
October 21, 1981
BAI BEWA Vs. JAYAKRISHNA RAUTRAY AND ANR.
May 14, 1981
BANCHANIDHI PANDA Vs. BAISHNAB CHARAN ROUT
August 26, 1981
BANSIDHAR BEHERA Vs. PURI MUNICIPALITY
February 25, 1981
BASANTA KUMARI MOHANTY Vs. SARAT KUMAR MOHANTY
November 16, 1981
BASANTI TALKIES AND ANR. Vs. THE STATE OF ORISSA AND ORS.
October 26, 1981
BASUDEV BISSOI Vs. REVENUE OFFICERBERHAMPUR
September 21, 1981
BAURI Vs. NATABAR SWAIN
December 22, 1981
BENUDHAR SAHU Vs. BATAKRUSHNA RATH AND ANR.
April 24, 1981
BHAGIRATHI KAR Vs. JAGANNATH ROUL
October 22, 1981
BHARMAR Vs. STATE OF ORISSA
March 18, 1981
BHOJARAJ ALIAS BHUDRAJ THATI AND THREE ORS. Vs. THE STATE
December 14, 1981
BHUBAN MAHANANDIA Vs. PARAMESWAR SA
December 8, 1981
BIBHUTI BHUSAN MUKHERJEE Vs. DINAMANI DEI
May 7, 1981
BIJAY KRISHNA DAS Vs. STATE OF ORISSA
July 30, 1981
BIJLI ALIAS PUNDHINI LUHARA AND ORS. Vs. GOURI SANKAR MISRA AND ORS.
August 26, 1981
BINA DEBI Vs. TAPATI SENGUPTA
August 26, 1981
BISHNU DEO Vs. STATE
November 28, 1981
BISHNU MALLICK Vs. SADHU MALLIK AND ANR.
December 16, 1981
BISWAMITRA AGASTI Vs. STATE OF ORISSA AND ORS.
July 25, 1981
BISWANATH MISRA Vs. DIRECTOR OF MEDICAL EDUCATION AND TRAINING
December 5, 1981
BIZI INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE
September 9, 1981
BRAHMANANDA SAHU Vs. HALLA KHANDA
February 11, 1981
BUDHU RAM Vs. STATE OF ORISSA
October 31, 1981
BUDHURAM MUNDA Vs. STATE OF ORISSA
January 29, 1981
BUTY Vs. STATE OF ORISSA
November 25, 1981
CHAKRADHAR PAEL Vs. SAMASINGHA SERVICE CO OP SOC LTD
November 23, 1981
CHAKRADHAR PATEL Vs. SAMASINGHA SERVICE CO-OPERATIVE SOCIETY LTD
November 28, 1981
CHAKRADHAR PATEL Vs. SAMASINGHA SERVICE CO-OP SOCIETY LIMITED
November 23, 1981
CHANDRA SEKHAR BHANJA (AND AFTER HIM) SMT. SITA DEVI AND ORS. Vs. THE STATE OF ORISSA AND ANR.
December 2, 1981
CHANDRA SEKHAR MISRA Vs. SMT. PRAVAT NALINI MISRA AND ORS.
August 4, 1981
CHARU CHANDRA PATNAIK Vs. STATE
November 23, 1981
CHATRADHARI UPADHAYA Vs. BABU SINGH
January 12, 1981
CHIEF ENGINEER, RURAL ENGINEERING ORGANISATION AND ORS. Vs. BIMAL CHANDRA MOHANTY
June 26, 1981
CHINTAMANI BHANJA Vs. GOKULA CHANDRA BHANJA
February 27, 1981
CHITRAKALA BEWA ALIAS SAMAL Vs. JAMBUBATI BEWA
March 11, 1981
CHUIAN MAHALLIK Vs. STATE OF ORISSA
September 30, 1981
COMMISSIONER OF INCOME TAX Vs. SADANANDA SAHU
November 27, 1981
COMMISSIONER OF INCOME TAX Vs. RAVI TALKIES
December 16, 1981
COMMISSIONER OF INCOME TAX Vs. BABULAL JOSHI
February 14, 1981
COMMISSIONER OF INCOME TAX Vs. HARISH CHANDRA GUPTA
February 2, 1981
COMMISSIONER OF INCOME TAX Vs. UTKAL MACHINERIES LIMITED
February 2, 1981
COMMISSIONER OF INCOME TAX Vs. BELPAHAR REFRACTORIES LIMITED
February 12, 1981
COMMISSIONER OF INCOME TAX Vs. ABDUL GAFOOR
April 23, 1981
COMMISSIONER OF INCOME TAX Vs. ELECTRO STEEL CASTINGS LIMITED
April 16, 1981
COMMISSIONER OF INCOME TAX Vs. PATNAIK AND COMPANY PRIVATE LIMITED
April 17, 1981
COMMISSIONER OF INCOME TAX Vs. JANARDAN SUBUDHI
April 15, 1981
COMMISSIONER OF INCOME TAX Vs. RATHOR
July 29, 1981
COMMISSIONER OF WEALTH TAX Vs. K B PRADHAN
April 20, 1981
COMMISSIONER OF WEALTH TAX Vs. RAMNIKLAL D MEHTA
December 16, 1981
CURE Vs. STATE OF ORISSA
March 5, 1981
CUTTACK MUNICIPALITY REPRESENTED THROUGH BINOD BEHARI PATNAIK, LICENCE INSPECTOR Vs. RAJKISHORE MOHAPATRA
May 4, 1981
DALAPATI MAJHI Vs. STATE
November 16, 1981
DAMODAR MAJHI Vs. STATE
July 2, 1981
DAMU SANTA Vs. STATE
September 30, 1981
DOLAGOBINDA PANIGRAHI Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
September 26, 1981
DURGA SHANKAR KAR Vs. STATE OF ORISSA
August 21, 1981
DUSASAN BHOI Vs. STATE OF ORISSA
May 4, 1981
DUSMANTA KUMAR DASH Vs. STATE OF ORISSA
December 21, 1981
EXECUTIVE ENGINEER R E DIVISION DHENKANAL Vs. J C BUDHARAJ
May 7, 1981
EXECUTIVE ENGINEERRURAL ENGINEERING DIVISIONPURI Vs. CONSTRUCTION INDIA
August 28, 1981
GADACHANDI THAKURANI Vs. UDI BARIK
April 15, 1981
GADADHAR DAS Vs. JATINDRANATH DAS
April 21, 1981
GANDARAM TARIA Vs. STATE
September 30, 1981
GANGADHAR JENA AND ORS. Vs. STATE OF ORISSA
August 27, 1981
GANGADHAR PRASAD RAY Vs. NABAKRUSHNA MOHANTY AND ORS.
July 28, 1981
GODAVARIS MAHABIDYALAYA Vs. DIRECTOR OF PUBLIC INSTRUCTION H E ORISSA
December 14, 1981
GOPAL DEBJIBHAI PATEL Vs. RISHAL SINGH
February 24, 1981
GORAPALLI PARADESHI Vs. HINDUSTAN CHAINS PVT LTD
January 13, 1981
GOVINDA DAS PANDA AND 2 ORS. Vs. STATE OF ORISSA
August 25, 1981
HADIBANDHU HO Vs. LUCHIA HO
December 5, 1981
HAGIRI DEI Vs. BUDHIRAM BEHERA
November 16, 1981
HARIHAR SAMAL Vs. STATE OF ORISSA
October 1, 1981
HARIHAR SETHI Vs. TRINATH NAIK
January 27, 1981
HIMANSU MAJUMDAR Vs. STATE OF ORISSA
September 17, 1981
HIRAMANI KUNDU Vs. ADDITIONAL DISTRICT MAGISTRATE LAND REFORMSBALASORE AND
November 17, 1981
JADUNATH KHATUA Vs. STATE
November 17, 1981
JAGDISH PRASAD GUPTA Vs. STATE OF ORISSA
September 16, 1981
JANA MUNDA Vs. STATE
September 21, 1981
JOTISH ROY Vs. STATE
October 26, 1981
JUGAL KISHORE BAJORIA Vs. REPUBLIC OF INDIA
July 24, 1981
K. KAMRAJU PATRO Vs. GOVT. OF ORISSA AND OTHERS
August 4, 1981
KANDRA MAJHI Vs. STATE
August 13, 1981
KANGALU PADHAN Vs. DHANESWAR MISHRA
December 24, 1981
KANHU CHARAN MOHANTY Vs. BISHNU CHARAN MOHANTY AND ORS.
September 18, 1981
KAPILENDRA POTHAL Vs. DY REGISTRAR CO OP SOC
July 29, 1981
KARTIKA SAHU Vs. STATE OF ORISSA
September 4, 1981
KHAGENDRA GAHAN Vs. STATE
November 7, 1981
KHEDU GOUNTIA Vs. STATE OF ORISSA
March 3, 1981
KHIROD CHANDRA SAHU Vs. STATE OF ORISSA
December 21, 1981
KINIGAM SERVICE CO-OPERATIVE SOCIETY Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
March 19, 1981
KIRODIMAL AGARWAL Vs. STATE OF ORISSA
December 21, 1981
KONDAGIRI LAITARA Vs. STATE OF ORISSA
January 28, 1981
KOTAKOTA GOPALAM Vs. STATE
December 1, 1981
KRISHNA CHANDRA DAS Vs. STATE OF ORISSA
September 28, 1981
KRUPASINDHU MALLIK Vs. ORISSA BOARD OF SECONDARY EDUCATION
February 13, 1981
KULAMANI SWAIN Vs. GHANASHYAM SAHU
July 24, 1981
KUMAR MAJHI Vs. STATE
September 21, 1981
KUMARMONI SA Vs. HIMACHAL SAHU
July 17, 1981
LACHMAN GOUDA Vs. STATE OF ORISSA
March 2, 1981
LAXMINARAYAN HANSDA AND TWO ORS. Vs. STATE
November 3, 1981
LORD JAGANNATH Vs. STATE OF ORISSA
February 24, 1981
LORD SAKHI-GOPINATH MOHAPRABHU Vs. STATE OF ORISSA
September 24, 1981
MAGU ROUT Vs. KULAMANI NAIK AND ORS.
May 8, 1981
MAHANTA SRIKRUSHNA CHANDRA DAS Vs. RAJKISHORE MOHANTY
December 10, 1981
MAHENDRA KUMAR PATNAIK Vs. NILARNANI PRADHAN
May 14, 1981
MANDANGI SAMBURU Vs. STATE OF ORISSA
January 29, 1981
MANGLU CHHATAR Vs. MAHESWAR BHOI
March 16, 1981
MANI KUMARI DEI Vs. STATE OF ORISSA
December 5, 1981
MODERN UNITED TRADING COMPANY, REPRESENTED BY PRAFULLA KUMAR SAMANTARAY @ PRAFULLA CHANDRA SAMANTARAY Vs. STATE OF ORISSA AND ANR.
September 7, 1981
NANDIPALLI APPALARAJU Vs. G PANNALAL SOWCAR
November 2, 1981
NARASINGH BARIHA Vs. ABHIMANYU BEHERA
September 3, 1981
NARASINGHA CHARAN SWAIN Vs. JAIRAM JENA
November 25, 1981
NARAYAN NEPAK Vs. COMMISSIONER OF INCOME TAX
April 20, 1981
NARAYANA PADHI Vs. EXECUTIVE OFFICERUTTARPARSWA MUTH
January 12, 1981
NARENDRA KISHORE CHAND Vs. STATE OF ORISSA
November 27, 1981
NIRANJAN BEHERA Vs. SATYANARAYAN MAHASWARI
September 25, 1981
NIRANJAN PRADHAN Vs. STATE OF ORISSA
December 16, 1981
NITYANANDA SAMAL Vs. NARAPRASAD
October 30, 1981
ORIENT PAPER AND INDUSTRIES LTD Vs. SALES TAX OFFICER
August 27, 1981
ORISSA LOCAL BODY EMPLOYEES FEDERATION Vs. STATE OF ORISSA
April 15, 1981
ORISSA MANGANESE AND MINERALS AND ORS. Vs. STATE
July 16, 1981
ORISSA STATE CO-OPERATIVE MARKETING FEDERATION LTD Vs. ASSOCIATED MARKETING CO
September 5, 1981
ORISSA STATE COMMERCIAL TRANSPORT CORPORATIONCUTTACK Vs. DHUMALI BEWA
December 7, 1981
P.K. KUNJUMON Vs. MANAGING DIRECTOR, CENTRAL WARE HOUSING CORPORATION AND ORS.
November 23, 1981
PADAN PRADHAN Vs. STATE
December 2, 1981
Pandurangan Vs. Sarangapani
August 19, 1981
PARAMESWAR BAGB Vs. STATE OF ORISSA
April 22, 1981
PARIKHIT MEHER Vs. MANA SINGH DHARUA
July 24, 1981
PRAHARAJ PARTNERS Vs. STATE OF ORISSA
February 26, 1981
PRAKASH KAUR Vs. CONTROLLER OF ESTATE DUTY
March 11, 1981
PRAMATH KUMAR BHUYAN Vs. COMMISSIONER OF INCOME TAX
April 17, 1981
PREMANANDA MOHER Vs. REVENUE OFFICER-CUM-ADDITIONAL TAHSILDARBARGARH
October 29, 1981
PURNACHANDRA DASH Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ORISSA, PLANNING AND COORDINATION DEPARTMENT AND ORS.
March 16, 1981
PURNANANDA BEHERA AND ANR. Vs. SUNAKAR SINGH AND ANR.
October 28, 1981
R SATYANARAYAN MURTY Vs. V RAGHU RAMARAO
January 6, 1981
RADHA RANJAN PATNAIK Vs. STATE OF ORISSA AND ORS.
January 16, 1981
RAGHAB PADHAN (DECEASED) THROUGH L.RS. Vs. SADASIBA CHAMPATI (DECEASED) THROUGH L.RS. AND ORS.
December 22, 1981
RAHAMAN D Vs. BIJAYA KISHORE DAS
January 6, 1981
RAHAS BEHARI RAIGURU Vs. STATE OF ORISSA AND ANR.
July 30, 1981
RAHAS BEWA Vs. KANDURI CHARAN SUTAR
September 29, 1981
RAHESWARI MOHAPATRA Vs. NANDIGHOSE MOHAPATRA AND ORS.
May 5, 1981
RAJENDRA SINGH BHATIA Vs. STATE OF ORISSA
October 28, 1981
RAJKISHORE SENAPATI Vs. UTKAL UNIVERSITY
April 24, 1981
RAMA SUBUDHI Vs. BHAGIRATHI
September 28, 1981
RAMESWARLAL MURALIDHAR Vs. STATE OF ORISSA
March 10, 1981
RAMLAL AGARWALA Vs. SAMBALPUR UNIVERSITY
January 16, 1981
RASANANDA PATRA Vs. STATE
October 1, 1981
RATANLAL OMPRAKASH Vs. COMMISSIONER OF INCOME TAX
April 15, 1981
REENA PADHI Vs. OWNERS AND PARTIESINTERESTEDIN THE MOTOR VESSEL
October 21, 1981
REGIONAL DIRECTOR E S I C Vs. INDIAN ALUMINIUM CO LTD
April 8, 1981
REPUBLIC OF INDIA Vs. KHAGENDRANATH JHA
July 15, 1981
RUDRAMANI PADHAN Vs. STATE OF ORISSA
May 7, 1981
S B GOENKA Vs. RAJENDRA PRASAD AGARWALLA
December 23, 1981
SABITRI DEBI Vs. RAMCHANDRA MISRA ALIAS PATUNANDA AND ORS.
July 21, 1981
SADASIBA RATHA Vs. BIMALA DIBYA
December 22, 1981
SAHU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 21, 1981
SAILABALA BISWAL Vs. AKSHAYA KUMAR ROUTRAY
May 8, 1981
SAJANI BEWA Vs. KARTIK SAHU
April 21, 1981
SAMARU ORAM Vs. MST. SIBAN MUNDANI AND ORS.
November 24, 1981
SAMAVEDAM APPALACHARI SRINIVASAN Vs. STATE OF ORISSA
February 18, 1981
SANATAN SAHU Vs. STATE OF ORISSA
December 14, 1981
SANJUKTA PANDA Vs. STATE OF ORISSA
December 16, 1981
SANTOSH SINGH Vs. STATE OF ORISSA
September 18, 1981
SAPAN KUMAR PALIT Vs. STATE OF ORISSA
April 24, 1981
SARABAI AGARWALLA Vs. HARADHAN MOHAPATRA
August 31, 1981
SARAT CHANDRA MOHANTY Vs. STATE
March 2, 1981
SATYAJIT ROY CHOUDHURY Vs. UTKAL UNIVERSITY
December 22, 1981
SAUDAMINI DEI Vs. BHAGIRATHI RAJ
November 18, 1981
SHRI P. SRIRANGU PATRA Vs. STATE OF ORISSA REPRESENTED THROUGH THE EXECUTIVE ENGINEER, R.E. DIVISION
October 28, 1981
SIDHA DEHURY Vs. STATE
October 19, 1981
SIDHARTHA DAS Vs. STATE OF ORISSA
March 5, 1981
SIMADRI PANDA Vs. DURGASI CHINA APPANNA
September 30, 1981
SOMANATH CHOUDHURY Vs. UNION OF INDIA
May 4, 1981
SRI BAIKUNTHANATH DAS Vs. CHIEF DT MEDICAL OFFICER
December 22, 1981
SRI BHANUGANGA TRIBHUBAN DEB Vs. TAHSILDAR-CUM-REVENUE OFFICERSAMBALPUR
October 21, 1981
SRI HAREKRUSHNA MAHATAB Vs. REPUBLIC OF INDIA
September 9, 1981
SRI KASI BISWANATH DEV Vs. PARAMANANDA ROUTRAI
December 10, 1981
SRI KASINATH JENA Vs. STATE OF ORISSA AND ORS.
August 11, 1981
STATE Vs. JAGANNATH RAM
September 5, 1981
STATE Vs. DURJODHAN PARIDA
July 2, 1981
STATE BANK OF INDIA Vs. ASHOK STORES
October 26, 1981
STATE OF ORISSA Vs. ORISSA ROAD TRANSPORT COMPANY LTD
October 28, 1981
STATE OF ORISSA Vs. CIFOODS LIMITED
October 22, 1981
STATE OF ORISSA Vs. SHREE SHREE GOURSUNDAR RICE AND OIL MILL
October 22, 1981
STATE OF ORISSA Vs. SANTOSH AGENCY
October 21, 1981
STATE OF ORISSA Vs. ANTARYAMI PANIGRAHI
October 21, 1981
STATE OF ORISSA Vs. BABULAL BALLABBHDAS
October 21, 1981
STATE OF ORISSA Vs. LAXMINARAYAN SAMANTARAY
September 29, 1981
STATE OF ORISSA Vs. PITABAS NAIK
September 28, 1981
STATE OF ORISSA Vs. BHAGABATI TIMBER
September 10, 1981
STATE OF ORISSA Vs. INDERSONS MOTORS
September 10, 1981
STATE OF ORISSA Vs. BALAJI HOTEL
September 10, 1981
STATE OF ORISSA Vs. K DANDAPANI SUBUDHI
July 16, 1981
STATE OF ORISSA Vs. MAHADEV PANDA AND SONS
July 25, 1981
STATE OF ORISSA Vs. BHUBEN CHIRGUN
May 14, 1981
STATE OF ORISSA Vs. GOKULACHANDRA KANUNGO
July 14, 1981
STATE OF ORISSA Vs. HARIHAR PALO
April 24, 1981
STATE OF ORISSA Vs. R C SAHOO
April 24, 1981
STATE OF ORISSA Vs. CALCUTTA COMPANY LIMITED
April 27, 1981
STATE OF ORISSA Vs. CONSOLIDATED CONSTRUCTION COMPANY ENGINEERS
April 28, 1981
STATE OF ORISSA Vs. B N AGARWALA
April 20, 1981
STATE OF ORISSA Vs. GANESHDAS KALURAM PVT LTD
March 16, 1981
STATE OF ORISSA Vs. CHANDRA PENTIA
February 13, 1981
STATE OF ORISSA Vs. GOBINDA PRADHAN AND ORS.
September 1, 1981
STATE OF ORISSA Vs. BALARAM SAHU
October 1, 1981
STATE OF ORISSA Vs. KIRTAN BHUYAN AND SIX ORS.
May 1, 1981
STATE OF ORISSA Vs. PURNANANDA SAMAL
December 1, 1981
STATE OF ORISSA AND ANR. Vs. SMT. MADHURILATA RAY
July 28, 1981
SUBAS CHANDRA MISRA Vs. MANAGING COMMITTEE NIGAMANANDA VIDYAPITHA
January 16, 1981
SUBASH CHANDRA MOHAPATRA Vs. M.S. JAGGI
December 15, 1981
SURENDRANATH DAS ADHIKARI DEAD AND AFTER HIM HARENDRA KUMAR DAS Vs. SUDHIR KUMAR
November 2, 1981
SURESH CHANDRA JATNIA Vs. STATE OF ORISSA
October 20, 1981
SURESH KUMAR MOHARANA Vs. BRUNDABAN BARIK
May 1, 1981
SURESH SAMAL Vs. STATE OF ORISSA
July 30, 1981
SURESWAR MOHAPATRA Vs. STATE OF ORISSA
February 2, 1981
SURIA ALIAS SURENDRA PRADHAN Vs. THE STATE OF ORISSA
November 17, 1981
SURYA PRASAD ROUT Vs. STATE OF ORISSA
December 3, 1981
TARACHAND KAYAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 27, 1981
THE CUTTACK MUNICIPALITY AND ORS. Vs. MOHAMMED WASI
August 28, 1981
THE EXECUTIVE ENGINEER, PHULBANI ELECTRICAL DIVISION Vs. STATE
July 17, 1981
THE WORKMEN OF THE ORISSA POLICE CO-OPERATIVE SYNDICATE Vs. THE STATE OF ORISSA AND ORS.
January 4, 1981
TIMA MALI Vs. KARTIKA MEHER
September 1, 1981
TRAILOKYANATH KANUNGO Vs. A K ACHARYA
December 16, 1981
UMA BEWA Vs. THE STATE
March 9, 1981
UNION OF INDIA Vs. BUILDERS UNION
July 29, 1981
VYSYARAJU BADARINARAYANA MOORTY RAJU Vs. STATE OF ORISSA
July 15, 1981