Case Index

Title
Date
A K ROY Vs. J C ROY CHOUDHURY
August 26, 1981
ABHIMANYA BISWAS Vs. ABDUL SK
August 10, 1981
ACHINTA PANDA Vs. STATE
June 26, 1981
ADHIR KUMAR DAS Vs. JUTHIKA SEN
January 12, 1981
AKHOY CHANDRA PAL AND ANR. Vs. SUNIT CHANDRA PAL AND ANR.
May 7, 1981
ALAM SHEIKH AND OTHERS Vs. AKIMUDDIN SHEIKH
May 4, 1981
ALI AHMED Vs. STATE OF WEST BENGAL
August 5, 1981
AMIYA DEBI Vs. RANENDRA NARAYAN SAHA
July 28, 1981
AMIYA PROSAD Vs. BEJOY KRISHNA CHAKRABORTY
July 13, 1981
ANADI NATH CHAKRABORTY Vs. DUKHIRAM GHOSE
July 14, 1981
ANANTA KUMAR SAHA Vs. AJOY KUMAR BISWAS
January 6, 1981
ANATH NATH DAS Vs. BIJALI BALA MONDAL
March 30, 1981
ANIL KR GHOSH Vs. MANICKLAL MANNA
January 22, 1981
ANIL KUMAR GHOSH Vs. STATE
December 2, 1981
ARUN KUMAR BHAKAT Vs. STATE OF WEST BENGAL
September 7, 1981
ARUN KUMAR SINHA Vs. MANJULA SINHA
June 3, 1981
ASIATIC OXYGEN AND ACETYLENE Vs. REGISTRAR OF COMPANIES WEST BENGAL
November 17, 1981
ASIT KUMAR DEY Vs. BISHUDHANANDA CHAUDHURY
December 8, 1981
ASOKE GOPAL DUTTA Vs. NIRMAL KUMAR MITRA
June 24, 1981
ASWINI KUMAR ROY Vs. SURUPA ROY
July 2, 1981
B B SARKAR Vs. COMMISSIONER OF INCOME TAX
May 5, 1981
B N DAS Vs. EXECUTIVE SECRETARY JOINT PLANT COMMITTEE
March 11, 1981
B P BAJORIA Vs. COMMISSIONER OF INCOME TAX
July 8, 1981
B S AUJLA COMPANY PVT LTD Vs. KALURAM MAHADEO PROSAD
September 10, 1981
BADRI NARAYAN THAKUR Vs. STATE
March 9, 1981
BALARAM PRAMANIK Vs. ARBINDA PRAMANIK
April 7, 1981
BALARAM TEWARI Vs. SECRETARY DEPARTMENT OF EDUCATION STATE OF WEST BENGAL
February 17, 1981
BALRAMPUR SUGAR CO LTD Vs. COMMISSIONER OF INCOME TAX
February 23, 1981
BAN I RANI DE Vs. MINATI RANI DE
May 7, 1981
BANK OF INDIA Vs. ANDHRA STEEL CORPORATION LTD
August 21, 1981
BANKA BEHARI DUTT Vs. GOUR MOHAN DUTTA
March 13, 1981
BANKIM CHANDRA GHAR Vs. JAYSHREE DISTRIBUTORS & ANR.
May 12, 1981
BARUN K SINHA Vs. DISTRICT MAGISTRATE MURSHIDABAD
August 31, 1981
BASDEO SHARMA Vs. DHANRAJ GUPTA
July 22, 1981
BASUDEB DUTTA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
June 12, 1981
BASUDEB MONDAL Vs. DUD KUMAR PRAMANICK
December 7, 1981
BASUDEB PAL CHOWDHURY Vs. INSPECTOR GENERAL
July 20, 1981
BAYER AKTIENGESELLSCHAFT OF LEVERKUSEN FEDERAL REPUBLIC OF GERMANY Vs. CONTROLLER OF PATENTS GOVERNMENT OF INDIA
July 29, 1981
BENOY PROSAD SANYAL Vs. SWARNALATA BANERJEE
December 23, 1981
BHABATOSH NANDA Vs. SMT. DOLLY
June 19, 1981
BHAGWANJI BHAWANBHAI AND CO Vs. COMMISSIONER OF INCOME TAX
August 18, 1981
BHAKTA PROSAD PAUL Vs. STATE OF WEST BENGAL
June 18, 1981
BHARAT BHUSAN RAY Vs. NIRMAL KANTI CHAKRABARTI
August 12, 1981
BHARAT ELECTRICAL INDUSTRIES LTD. Vs. THE SECOND LABOUR COURT AND OTHERS
November 27, 1981
BHOLANATH KHASNABIS Vs. STATE
April 29, 1981
BHOLANATH MONDAL Vs. KALIPADA MONDAL
July 23, 1981
BHUTORIA BROTHERS (P) LTD. Vs. BANWARILAL PURUSHOTTAM DASS & ORS.
December 24, 1981
BIBHUTI BHUSAN BASU Vs. CORPORATION OF CALCUTTA
July 9, 1981
BIDHU BHUSAN MASANTA Vs. KIRITI BHUSAN MASANTA & ORS.
July 2, 1981
BIHAR STATE ELECTRICITY BOARD Vs. PATNA ELECTRIC SUPPLY CO LTD
July 20, 1981
BILASPUR SPINNING MILLS AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
June 1, 1981
BIMAL SADHAN KOLEY Vs. NIKHILESH KOLEY
April 23, 1981
BIMOD RANJAN SINHA Vs. STATE
July 3, 1981
BIPLAB BHUSAN MAZUMDAR Vs. STATE OF WEST BENGAL
December 11, 1981
BIRLA VIDHYA VIHAR TRUST Vs. COMMISSIONER OF INCOME TAX CENTRAL I
May 4, 1981
BISWAMBER MONDAL AND OTHERS Vs. MANGAL SARKAR AND OTHERS
June 15, 1981
BRENNAN CORPORATION & ANR. Vs. THE STATE TRADING CORPORATION OF INDIA LTD.
July 6, 1981
BRITANNIA ENGINEERING COMPANY LTD Vs. STATE
July 7, 1981
BROJENDRA KUMAR GHOSH Vs. ARPANA GHOSH
December 23, 1981
BROJENDRA KUMAR GHOSH Vs. ARPANA GHOSH
July 23, 1981
BROJENDRA NATH BISWAS Vs. STATE OF WEST BENGAL
January 30, 1981
BROOKE BOND INDIA LTD Vs. COMMISSIONER OF INCOME TAX
August 17, 1981
BURRAKUR COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
March 23, 1981
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
June 9, 1981
CALCUTTA LANDING AND SHIPPING CO LTD Vs. COLLECTOR OF CALCUTTA
August 12, 1981
CALCUTTA STATE TRANSPORT CORPN Vs. JAGADINDRA NATH BANERJEE ALIAS J N BANERJEE
December 11, 1981
CHANDRA SEKHAR SARKAR Vs. BAIDYANATH GHOSH
September 9, 1981
CHINTAMANI DEVI Vs. UPENDRANATH DAS
April 29, 1981
CHINTAMONI DEBI Vs. UPENDRANATH DAS
April 20, 1981
CHIRARANJAN SHIT Vs. STATE OF WEST BENGAL
August 12, 1981
CHITAVALSAH JUTE MILLS CO. LTD. Vs. REGISTRAR OF ASSURANCE AND OTHERS
September 4, 1981
CHOUDHARY COLD STORAGE 1972 Vs. RUBY GENERAL INSURANCE CO LTD
August 6, 1981
COMMISSIONER OF GIFT TAX CENTRAL I Vs. BASANT KUMAR ADITYA VIKRAM BIRLA
July 8, 1981
COMMISSIONER OF INCOME TAX Vs. BORHAT TEA CO LTD
July 8, 1981
COMMISSIONER OF INCOME TAX Vs. TECALEMIT HIND LTD
July 6, 1981
COMMISSIONER OF INCOME TAX Vs. RANI JAGADAMBA KUMARI DEVI
July 6, 1981
COMMISSIONER OF INCOME TAX Vs. MADANLAL SOHANLAL
June 22, 1981
COMMISSIONER OF INCOME TAX Vs. GILLANDERS ARBUTHNOT AND CO LTD
June 24, 1981
COMMISSIONER OF INCOME TAX Vs. LAND CORPORATION OF BENGAL P LTD
June 4, 1981
COMMISSIONER OF INCOME TAX Vs. NEW CENTRAL JUTE MILLS
June 10, 1981
COMMISSIONER OF INCOME TAX Vs. MALWA SUGAR MILLS CO LTD
June 1, 1981
COMMISSIONER OF INCOME TAX Vs. SUTNA STONE AND LIME CO LTD
May 12, 1981
COMMISSIONER OF INCOME TAX Vs. SANTI DEVI
May 12, 1981
COMMISSIONER OF INCOME TAX Vs. CHIRANJILAL NARANGLAL
May 18, 1981
COMMISSIONER OF INCOME TAX Vs. INVEST IMPORT
May 18, 1981
COMMISSIONER OF INCOME TAX Vs. DHANRAJ DUGAR
July 27, 1981
COMMISSIONER OF INCOME TAX Vs. RAIGHARH JUTE MILLS LTD
July 28, 1981
COMMISSIONER OF INCOME TAX Vs. SAMUEL OSBORN INDIA LTD
July 28, 1981
COMMISSIONER OF INCOME TAX Vs. SUCHITRA SEN
July 21, 1981
COMMISSIONER OF INCOME TAX Vs. CHAMARCHI TEA TEXTILE AND ENGINEERING INDUSTRIES LTD
July 21, 1981
COMMISSIONER OF INCOME TAX Vs. NASKARPARA JUTE MILLS CO LTD
July 22, 1981
COMMISSIONER OF INCOME TAX Vs. BARICK SCREEN CORPORATION
April 22, 1981
COMMISSIONER OF INCOME TAX Vs. SUGAULI SUGAR WORKS P LTD
April 7, 1981
COMMISSIONER OF INCOME TAX Vs. BIRD AND CO P LTD
April 8, 1981
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PILKINGTON GLASS WORKS
April 9, 1981
COMMISSIONER OF INCOME TAX Vs. CHITPUR PRESSING CO P LTD
April 23, 1981
COMMISSIONER OF INCOME TAX Vs. GANGES MFG CO LTD
April 28, 1981
COMMISSIONER OF INCOME TAX Vs. RELIABLE TRADING AGENCY
April 28, 1981
COMMISSIONER OF INCOME TAX Vs. MCLEOD AND CO LTD
March 24, 1981
COMMISSIONER OF INCOME TAX Vs. ORIENT PAPER MILLS LTD
March 18, 1981
COMMISSIONER OF INCOME TAX Vs. K K BIRLA
March 24, 1981
COMMISSIONER OF INCOME TAX Vs. RAMA TRANSPORT CO
March 31, 1981
COMMISSIONER OF INCOME TAX Vs. KALINGA OTTO P LTD
April 1, 1981
COMMISSIONER OF INCOME TAX Vs. KRISHWANTI PUNJABI L RS OF OM PRAKASH PUNJABI
April 2, 1981
COMMISSIONER OF INCOME TAX Vs. BENGAL MILLS AND STEAMERS PRESBYTERIAN ASSOCIATION
March 17, 1981
COMMISSIONER OF INCOME TAX Vs. SOORAJMULL NAGARMALL
March 12, 1981
COMMISSIONER OF INCOME TAX Vs. EAST INDIA LAMP AND COMPONENTS
January 29, 1981
COMMISSIONER OF INCOME TAX Vs. OFFICIAL TRUSTEE OF WEST BENGAL FOR THE ESTATE OF SMT CHITRA DASSI
February 5, 1981
COMMISSIONER OF INCOME TAX Vs. HOSHIARI LAL KALYANI
January 15, 1981
COMMISSIONER OF INCOME TAX Vs. BIRD AND CO P LTD
January 7, 1981
COMMISSIONER OF INCOME TAX Vs. JUGANTAR P LTD
January 12, 1981
COMMISSIONER OF INCOME TAX Vs. ASSOCIATE INDUSTRIAL DISTRIBUTORS
January 14, 1981
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN METAL REFINING WORKS P LTD
January 6, 1981
COMMISSIONER OF INCOME TAX Vs. P N TALUKDAR
January 6, 1981
COMMISSIONER OF INCOME TAX Vs. PLASTICA MOULDERS P LTD
January 7, 1981
COMMISSIONER OF INCOME TAX Vs. STEEL GROUP LTD
February 23, 1981
COMMISSIONER OF INCOME TAX Vs. JAGABANDHU PRASANNA KUMAR RUPLAL SEN PODDAR
February 24, 1981
COMMISSIONER OF INCOME TAX Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
March 2, 1981
COMMISSIONER OF INCOME TAX Vs. DUNCAN BROS AND CO LTD
March 2, 1981
COMMISSIONER OF INCOME TAX Vs. KINNISON JUTE MILLS CO LTD
March 3, 1981
COMMISSIONER OF INCOME TAX Vs. HARINKHOLA ICE AND COLD STORAGE LTD
March 3, 1981
COMMISSIONER OF INCOME TAX Vs. BELLISS AND MORCOM I LTD
February 18, 1981
COMMISSIONER OF INCOME TAX Vs. INDIAN JUTE MILLS ASSOCIATION
February 19, 1981
COMMISSIONER OF INCOME TAX Vs. BADRI PRASAD BIANWALLA
February 19, 1981
COMMISSIONER OF INCOME TAX Vs. ORIENT SUPPLY SYNDICATE
February 19, 1981
COMMISSIONER OF INCOME TAX Vs. CLIVE MILLS CO LTD
September 15, 1981
COMMISSIONER OF INCOME TAX Vs. PRABHABATI BANSALI
September 21, 1981
COMMISSIONER OF INCOME TAX Vs. S F INDIA LTD
September 22, 1981
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
September 22, 1981
COMMISSIONER OF INCOME TAX Vs. BINANI INVESTMENT CO P LTD
September 15, 1981
COMMISSIONER OF INCOME TAX Vs. TEXMACO LTD
November 2, 1981
COMMISSIONER OF INCOME TAX Vs. BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD
December 1, 1981
COMMISSIONER OF INCOME TAX Vs. CHILLIDHARY TEA CO LTD
November 16, 1981
COMMISSIONER OF INCOME TAX Vs. NATHURAM GOKULKA
November 24, 1981
COMMISSIONER OF INCOME TAX Vs. J J H INDUSTRIES P LTD
November 26, 1981
COMMISSIONER OF INCOME TAX Vs. HEWITT ROBINS
November 30, 1981
COMMISSIONER OF INCOME TAX Vs. RUSSELL PROPERTIES P LTD
November 10, 1981
COMMISSIONER OF INCOME TAX Vs. DARSANANAND LTD.
March 5, 1981
COMMISSIONER OF INCOME TAX Vs. ARUN DUA
June 23, 1981
COMMISSIONER OF INCOME TAX Vs. ARUN DUA
June 24, 1981
COMMISSIONER OF INCOME TAX CENTRAL Vs. ORIENTAL CO LTD
February 3, 1981
COMMISSIONER OF INCOME TAX CENTRAL I Vs. ASHOKA CHARITY TRUST
January 13, 1981
COMMISSIONER OF INCOME TAX CENTRAL I Vs. BIRLA BROS P LTD
July 7, 1981
COMMISSIONER OF INCOME TAX CENTRAL I Vs. STEELCRETE P LTD
September 6, 1981
COMMISSIONER OF INCOME-TAX Vs. ABDUL KHALIQUE
February 18, 1981
COMMISSIONER OF INCOME-TAX Vs. EAST INDIA LAMP AND COMPONENTS
February 2, 1981
COMMISSIONER OF INCOME-TAX, CENTRAL-II Vs. KISHORE TRADING COMPANY LIMITED
April 21, 1981
COMMISSIONER OF WEALTH TAX Vs. SAMPATRAI BHUTORIA AND SONS
April 29, 1981
COMMISSIONER OF WEALTH TAX Vs. SARDAR SURJIT SINGH
April 27, 1981
COMPETENT AUTHORITY IAC OF IT Vs. BANI ROY CHOWDHURY SMT
March 24, 1981
COMPETENT AUTHORITY INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. BANI ROY CHOWDHURY
March 24, 1981
CONTROLLER OF ESTATE DUTY Vs. RAMENDRA NATH BANERJEE
April 22, 1981
CONTROLLER OF ESTATE DUTY Vs. ARATI GHOSH
June 17, 1981
D MEYERS Vs. GORA CHAND BURAL
July 24, 1981
D R PUNJAB MONTOGOMERY TRANSPORT CO Vs. RAGHUVANSHI PVT LTD
December 3, 1981
DALBIR SINGH Vs. SAKAW INDUSTRIES PRIVATE LTD
July 31, 1981
DARJEELING COMMERCIAL CO LTD Vs. PANDAM TEA CO LTD
January 15, 1981
DAVIDSON OF INDIA PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
June 23, 1981
DEBABRATA MUKHERJEE Vs. KALYAN KUMAR ROY
March 9, 1981
DEBABRATA MUKHERJEE Vs. KALYAN KUMAR ROY
January 9, 1981
DEBABRATA TRIPATHY Vs. STATE OF WEST BENGAL
January 5, 1981
DEBESH BHATTACHARYA Vs. STATE
June 4, 1981
DEBI PRASAD BAGARIA Vs. STATE OF WEST BENGAL
June 19, 1981
DEBI PROSAD TRIVEDI Vs. DEB KUMAR SINGHI
June 12, 1981
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. RAMJIDAS SHRIRAM
August 7, 1981
DEORALIA BROTHERS Vs. STATE OF WEST BENGAL
April 3, 1981
DHARAM CHAND SONI Vs. SUNIL RANJAN CHAKRABARTY
January 21, 1981
DHARANIDHAR DAS GUPTA Vs. MURARIDHAR DAS GUPTA
August 6, 1981
DHARMADAS PAUL Vs. PULIN BIHARI HALDER
June 10, 1981
DILIP GHOSH & ORS. Vs. SUPERINTENDENT & REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL & ORS.
July 28, 1981
DILIP KUMAR PYNE Vs. S N DAS GUPTA ASSISTANT COLLECTOR OF CUSTOMS FOR PREVENTIVE GENERAL CUSTOMS HOUSE
November 18, 1981
DIPAK BASU Vs. LOCH LOMOND LODGE P LTD
February 13, 1981
DR. AMARENDRA KUMAR DE Vs. STATE OF WEST BENGAL AND OTHERS
December 10, 1981
DUNCAN BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME TAX
November 9, 1981
DUNIA LAL DATTA Vs. NAGENDRA NATH DATTA
September 15, 1981
DUNLOP INDIA LTD Vs. COMMISSIONER OF INCOME TAX
November 10, 1981
DURGA PROSAD MALLICK Vs. RAMESWAR JEW SIBA THAKUR
January 5, 1981
DURGESH KUMARI DEVI Vs. BIMAL KUMAR JIIAJHARIA
July 31, 1981
DUTTA AND ASSOCIATES Vs. STATE OF WEST BENGAL
September 24, 1981
DWARKA PROSAD AGARWALLA Vs. DIRECTOR OF INSPECTION
January 27, 1981
EAST LAIKDIH COLLIERY CO. (P) LTD. Vs. CESS DEPUTY COLLECTOR BURDWAN AND OTHERS
December 25, 1981
EASTERN COLD STORAGE P LTD Vs. COMMISSIONER OF INCOME TAX
March 25, 1981
EASTERN DISTILLERIES PVT LTD Vs. UNION OF INDIA
August 7, 1981
EASTERN SCALES P LTD Vs. COMMISSIONER OF INCOME TAX
August 17, 1981
EASTERN TALKIES (P) LTD. Vs. M/S. SANDHYA CHITRA & ANR.
May 14, 1981
ELVOC P LTD Vs. STATE
July 15, 1981
ESTERN COAL FIELDS LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
September 23, 1981
FULJAHARI DEVI Vs. STATE OF WEST BENGAL
June 5, 1981
GADADHAR PAN Vs. UNIVERSITY OF CALCUTTA
February 19, 1981
GANPATRAI SAGARMAL Vs. COMMISSIONER OF INCOME TAX
May 13, 1981
GAYARAM SHAW Vs. TARAK NATH SHAW
April 22, 1981
GILLAPUKRI TEA AND SEED CO LTD Vs. ADDITIONAL DIRECTOR OF LAND REQUISITION AND ACQUISITION AND REFORMS ASSAM
November 9, 1981
GITA MITRA Vs. HEMANTA KUMAR MITRA
September 24, 1981
GITA NANDY Vs. SATYA KINKAR PATRA
January 1, 1981
GOBINDA MISRA & ORS. Vs. STATE OF WEST BENGAL & ORS.
December 16, 1981
GOPAL CHANDRA NASKAR Vs. HIRANYA PROVA MOULICK
June 15, 1981
GOPAL CHANDRA SAHA Vs. AMAL KUMAR GHOSH
April 24, 1981
GOPAL SEN Vs. STATE OF WEST BENGAL
July 10, 1981
GOPALAN VIKRAMAN NAIR Vs. TARANATH DEY SARKAR
November 23, 1981
GOPALPUR TEA CO LTD Vs. PSEHOK TEA CO LTD
August 21, 1981
GOPALPUR TEA COMPANY LTD Vs. PESHOK TEA CO LTD
August 17, 1981
GOSTBA BCHARI DUTTA & ORS. Vs. SMT. KAMALA BALA DASI & ORS.
July 6, 1981
GOSTHA BEHARI DAS Vs. JUNIOR LAND REFORMS OFFICER
July 29, 1981
H. L. GUPTA & ANR. Vs. DASARATH SHAW & ORS.
April 24, 1981
HABIB SK Vs. THE STATE
July 30, 1981
HARADHAN NANDY & ORS. Vs. SMT. ILA CHATTERJEE & ORS.
May 19, 1981
HARENDRA NATH CHAKRABORTI Vs. ASIM SINDHU CHAKRABORTY
January 13, 1981
HARIDAS CHATTERJEE Vs. DEBENDRA NATH BASU
December 11, 1981
HARUN SK Vs. STATE OF WEST BENGAL
February 20, 1981
HAZI ESANUDDIN Vs. STATE OF WEST BENGAL
March 16, 1981
HIMANGSHU KUMAR ROY Vs. UNIVERSITY OF CALCUTTA
November 18, 1981
HINDUSTHAN GAS AND INDUSTRIES LTD Vs. ADHISH CHANDRA SINHA
March 25, 1981
HINDUSTHAN WIRE AND METAL PRODUCTS Vs. STATE
February 25, 1981
HINUSTHAN NATIONAL GLASS AND INDUSTRIES MAZDOOR UNION Vs. S N SINGH
August 20, 1981
HIRALAL DUTTA Vs. JOY GOPAL DEY
August 4, 1981
HRIDAY BISWAS Vs. STATE OF WEST BENGAL
September 25, 1981
HRIDAY KRISHNA PATRA Vs. STATE OF WEST BENGAL
September 3, 1981
I.G. PANDIT @ LALBHAI PANDIT Vs. J.K. SINHA AND OTHERS
August 18, 1981
ICHHABAI PANCHAL Vs. COMMISSIONER OF WEALTH TAX
April 22, 1981
IN RE, BHOLANATH GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
May 21, 1981
INA KAR Vs. AMITAVA GHOSH
November 17, 1981
INDIA FOILS LTD Vs. UNION OF INDIA
May 5, 1981
INDIA JUTE COMPANY LIMITED Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
September 19, 1981
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX
July 14, 1981
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX
July 15, 1981
INDIAN BANK ASSOCIATION Vs. CALCUTTA TRANSPORT OPERATORS CO OPERATIVE SERVICE SOCIETY LTD
June 12, 1981
INDIAN DAIRY CORPORATION Vs. LASCO
July 31, 1981
INDIAN LEAF TOBACCO DEVELOPMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
August 10, 1981
INDIAN OIL CORPORATION LTD Vs. PREMIER ROAD CARRIERS LTD
December 14, 1981
INDRASON SINGH Vs. SEVENTH INDUSTRIAL TRIBUNAL
February 15, 1981
INDRASON SINGH Vs. SEVENTH INDUSTRIAL TRIBUNAL, WEST BENGAL AND OTHERS
February 18, 1981
ISMAIL SK Vs. FOSIUDDIN MONDAL
December 22, 1981
ISWAR BASANTI DURGA DEBI Vs. STATE OF WEST BENGAL
March 12, 1981
J K MISRA HEAD CONSTABLE C R P F Vs. DIRECTOR GENERAL OF POLICE C R P F
January 17, 1981
J.V. DESAI Vs. THE STATE AND
June 5, 1981
JAGADISH CHANDRA CHOWDHURY Vs. STATE OF WEST BENGAL
January 14, 1981
JAGADISH CHANDRA SINHA Vs. COMMISSIONER OF INCOME TAX
June 10, 1981
JAGANATH MONDAL Vs. TARAK CH MONDAL
April 28, 1981
JAHARLAL PAUL Vs. ANANDA CHANDRA PAUL
February 20, 1981
JAIN SWETAMBER TERAPANTHI VIDYALAYA Vs. STATE OF W B
July 29, 1981
JAY SANKAR JHA Vs. STATE WEST BENGAL
December 14, 1981
JAYANTA KUMAR ROY AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 23, 1981
JAYDEB MUKHERJEE Vs. WILLIAM JACKS
January 31, 1981
JAYNAL HALDAR Vs. KHORSED SHEIKH
June 19, 1981
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX
March 2, 1981
JOGESH CHANDRA BERA Vs. ISWAR BRAJA RAJ JEW THAKUR
April 28, 1981
JOY DEB MUKHERJEE Vs. WILLIAM JACKS AND CO INDIA LTD
March 31, 1981
JYOTISH KUMAR SAHA Vs. STATE
July 17, 1981
KAILASH FINANCIERS (CALCUTTA) PVT LTD Vs. ABC
June 3, 1981
KALI SADHAN BANERJEE Vs. K K BANERJI
December 17, 1981
KALIBALA AKHULI Vs. SAMBHU AKHULI
January 30, 1981
KALIPADA DAS Vs. NORTH BIHAR SUGAR MILLS LTD
January 5, 1981
KALPANA BISHUI Vs. STATE OF WEST BENGAL
July 20, 1981
KAMALENDU CHANDA Vs. DILIP KUMAR BISWAS
July 27, 1981
KAMALESH CHANDRA SARKAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 23, 1981
KARTICK CHANDRA PAUL Vs. MONORAMA DASSI
June 17, 1981
KATRAS JHERRIAH COAL CO LTD Vs. MERCANTILE BANK
July 23, 1981
KAUMUDI MOHAN GUHA RAJA Vs. PARESH NATH MITRA
March 27, 1981
KHUDIRAM MUKHERJEE Vs. SAMSUL BARI
November 13, 1981
KONSUMEX Vs. ANAND AND CO
April 10, 1981
KRISHNA CHANDRA PRAMANIK Vs. HARI SADAN SAHANA
September 2, 1981
KRISHNA KAMALINI DEBEYA Vs. JUNIOR LAND REFORMS OFFICER KHANDAGHOSH
March 30, 1981
KRISHNA KISHORE KAR Vs. UNITED COMMERCIAL BANK
July 8, 1981
KRISHNA KUMAR DALMIA Vs. STATE
September 2, 1981
KRISHNA NARAYAN DAS Vs. ADDITIONAL DISTRICT MAGISTRATE
July 9, 1981
KRISHNALAL NASKAR Vs. STATE
July 6, 1981
KSHITISH CHANDRA KAYAL Vs. ABINASH CHANDRA HALDAR
December 25, 1981
LACHML ALIAS LUXMI KUMARSOMAN Vs. SHEO KRISHNA NATHANI
June 11, 1981
LALIT MOHAN MONDAL Vs. PROFULLA KUMAR MONDAL
December 1, 1981
LALIT MOHAN MONDAL Vs. UMA RANI MONDAL
December 1, 1981
LAXMI NARAYAN SAHA Vs. DURGAPADA KARMAKAR
February 18, 1981
LIPTON INDIA LTD Vs. GOKUL CHANDRA MONDAL
May 19, 1981
LOKENATH AUDDY Vs. ASHIM KUMAR MALLIK
December 9, 1981
LUDHIOW JUTE CO LTD Vs. NANDA KUMAR SINGH
May 15, 1981
M A VIDYADHARAN Vs. STATE OF WEST BENGAL
September 9, 1981
M L BOSE AND CO PVT LTD Vs. STATE
February 24, 1981
M.L. DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
April 27, 1981
MACNEILL AND MAGOR LTD Vs. COMMISSIONER OF INCOME TAX
September 8, 1981
MADAN DEBI KUNDALIA Vs. ALPINE DAIRY LTD
March 18, 1981
MADAN MOHAN MAITY Vs. RITA RANI MAITY
November 18, 1981
MAHABIR PANDEY Vs. SASHI BHUSAN DUBEY
January 9, 1981
MAHABIR SAHA Vs. HARIPADA SAHA
August 24, 1981
MAHADEV DUTTA Vs. UNIVERSITY OF CALCUTTA
May 18, 1981
MAHARANI KAMSUNDARI Vs. DURGANAND JHA
November 4, 1981
MAMTA SEN Vs. LIFE INSURANCE CORPORATION OF INDIA
July 14, 1981
MANICK SAHANA Vs. STATE OF WEST BENGAL
August 4, 1981
MARTIN BURN LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL & ORS.
July 6, 1981
MAYARANI DUTTA Vs. BHUPAL BANERJEE
April 7, 1981
MD MOFIZUDDIN MOLLA Vs. JUNIOR LAND REFORMS OFFICER MAGRAHAT
February 6, 1981
MD. MOFIZUDDIN MOLLA Vs. JUNIOR LAND REFORMS OFFICER, MAGRAHAT AND OTHERS
February 4, 1981
MESSRS. EFFECTIVE TRADE HOUSE PRIVATE LTD. Vs. UNITED FLOUR MILLS CO. LTD. & ORS.
September 17, 1981
MICOPERI S.P.A. Vs. SANSOUCI PVT. LTD.
April 7, 1981
MIRTA LINA PR LTD Vs. FINLAY MILLS LTD
June 3, 1981
MOHAMED SALEH BEHBEHARI & CO., ALSO KNOWN AS MD. SALEH BEHBEHARI Vs. OWNERS AND PARTIES INTRESTED IN THE VESSEL M.V. "NOTIS" ALSO KNOWN AS "BAROJA TRADER"
May 4, 1981
MOHAMMED SALEH BTHBEHANI & COMPANY Vs. BHOJA TRADER
May 18, 1981
MOHENDRA J THACKER AND CO Vs. COMMISSIONER OF INCOME TAX
June 16, 1981
MOHIT KUMAR MOOKHERJEE Vs. REGISTRAR OF COMPANIES WEST
April 7, 1981
MONORANJAN MAITY Vs. STATE
March 31, 1981
MRIGANKYA BISWAS Vs. STATE OF WEST BENGAL
July 10, 1981
MRS. ALICE ARLENE SIMENIDE BHUR Vs. NRIPENDRA KUMAR GHOSH AND OTHERS
February 25, 1981
MUSTT NASIMA KHATUN AND Vs. STATE OF WEST BENGAL
June 26, 1981
NAINSUKHDAS JAINARAIN Vs. COMMISSIONER OF INCOME TAX
March 10, 1981
NAMDANG TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
September 14, 1981
NANALAL MADHAVJI VARMA Vs. STATE OF ANDHRA PRADESH
August 3, 1981
NANDARANI BOSE Vs. RANCHHODDAS MULDAS RAMANUJ
March 4, 1981
NARAYAN CHANDRA HAIDER Vs. UNION OF INDIA AND OTHERS
January 14, 1981
NARAYAN CHANDRA KUNDU Vs. STATE OF WEST BENGAL
August 24, 1981
NARENDRA NATH PAL CHOUDHURY Vs. G L MALHOTRA
November 30, 1981
NARESH CHANDRA DAS Vs. SEVENTH INDUSTRIAL TRIBUNAL
September 23, 1981
NARESH CHANDRA RAY Vs. SARADENDU ROY
July 20, 1981
NATIONAL JUTE MANUFACTURERS CORPORATION LTD Vs. COMMERCIAL TAX OFFICER LYONS RANGE CHARGE
August 11, 1981
NAWN ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
January 21, 1981
NETAI MOHAN SAHA Vs. STATE OF WEST BENGAL
September 23, 1981
NEW CENTRAL JUTE MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL I
December 24, 1981
NIKHIL CHANDRA DEY Vs. SANKARLAL CHANDRA
March 9, 1981
NILIMA GHOSH Vs. PRAKRITI BHUSAN MITTER
June 19, 1981
NIRMAL KUMAR BAG Vs. SANTI KUMAR CHAKRABORTY
February 13, 1981
NITINDRA NATH ROY CHOWDHURY Vs. SUBHAS CH KAR
April 23, 1981
OFFICIAL TRUSTEE WEST BENGAL Vs. LAL CHAND MULLICK
June 17, 1981
OIL INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
June 3, 1981
OIL INDIA LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL II
September 7, 1981
PANCHANAN SINGH Vs. REVENUE OFFICER ETC. AND OTHERS
December 7, 1981
PARIMAL MITRA Vs. UDAY KUMAR SAW
February 6, 1981
PARUL RANI DAS Vs. BIMAL DAS
November 12, 1981
PASUPATI NATH CHATTERJEE Vs. EXECUTIVE OFFICER
June 24, 1981
PATRICK HERBERT VAN HEK Vs. MORE ILMA VAN HEK
December 23, 1981
PEOPLES REPUBLIC OF BANGLADESH Vs. BEDFORD SHIPPING CORPORATION OF HONG KONG.
January 20, 1981
PHILLIPS CARBON BLOCK LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
August 11, 1981
PHIPSON AND CO LTD Vs. STATE OF WEST BENGAL
July 29, 1981
PHOOL CHAND SHAW Vs. STATE
December 4, 1981
PINAKI RANJAN BHARATI Vs. STATE OF WEST BENGAL & ORS.
December 3, 1981
PIYUSH KANTI GUHA Vs. WEST BENGAL PHARMACEUTICAL AND PHYTOCHEMICAL DEVELOPMENT CORPORATION LTD
August 7, 1981
PRADIP KUMAR ROY Vs. SUNIL KRISHNA BOSE AND OTHERS
December 25, 1981
PRAKASH CHANDRA LAHIRI Vs. PIRATUL CHANDRA LAHIRI
July 10, 1981
PRANAB GANGULY Vs. SHAMBAZAR LAND AND ESTATE PVT LTD
August 12, 1981
PRASANT CHANDRA SEN Vs. UNITED COMMERCIAL BANK
November 5, 1981
PRASANTA KUMAR DE CHOWDHURY Vs. TAPAS KUMAR DAS
August 10, 1981
PRATIVA CHOWDHURY Vs. KARUNA DEY & ORS.
June 11, 1981
PREM CHANDRA DAS Vs. STATE OF WEST BENGAL
December 18, 1981
PROBODH CHANDRA SAMANTA Vs. STATE OF WEST BENGAL
May 18, 1981
PRODYUT KUMAR DUTTA Vs. COMPETENT AUTHORITY INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ACQUISITION RANGE I
May 5, 1981
PROMATHA NATH DAS Vs. EXECUTIVE OFFICER MIDNAPOREZILLA PARISHAD
June 4, 1981
PROTIMA ROY Vs. COMMISSIONER OF INCOME TAX
July 20, 1981
PROTIVA DEBI Vs. ZILLA PARISHAD HOWRAH
December 24, 1981
PUNJAB NATIONAL BANK Vs. MEHRA BROTHERS P LTD
November 10, 1981
R H DAVE Vs. COMMISSIONER OF INCOME TAX
August 24, 1981
RADHESHYAM AGARWALLA Vs. MAHARAJ BAHADUR SINGH
August 31, 1981
RAJENDRA NATH DUTTA Vs. SHIBENDRA NATH MUKHERJEE
May 12, 1981
RAM KUMAR KESHORI Vs. STATE
August 14, 1981
RAM NARAYAN AGARWALLA Vs. STATE OF WEST BENGAL
May 14, 1981
RAM NARAYAN KESHORI Vs. UNIVERSITY OF CALCUTTA
September 9, 1981
RAM PADA NATH Vs. UNION OF INDIA AND OTHERS
July 23, 1981
RAM PROSAD SINGHA RAY Vs. STATE OF WEST BENGAL
February 18, 1981
RAMA PROSAD MAJUMDER Vs. STATE OF WEST BENGAL
December 4, 1981
RAMESWAR KUMAR Vs. BISESWAR LALL
August 26, 1981
RANIGUNGE COAL FIELDS COLLIERY WORKERS CENTRAL CO OP STORES Vs. SURYAKANTA CHOWDHURY
August 20, 1981
RANJANI BALA RAKSHIT Vs. BISWANATH RAKSHIT
March 9, 1981
RANJIT CHATTERJEE Vs. RAM BADAN CHOUBEY
July 23, 1981
RASOMAY MITRA Vs. LACHMI TODI
November 25, 1981
RAUSAN ARA BEGUM Vs. ABDUL MANNAF
July 16, 1981
RECKITT AND COLMAN OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 22, 1981
REGISTRAR, APPELLATE SIDE, HIGH COURT, CALCUTTA & ORS. Vs. NAZLA ROB & ORS.
November 10, 1981
RELIANCE JUTE AND INDUSTRIES LTD Vs. ORIENTAL BANK OF COMMERCE
February 13, 1981
REMINGTON RAND OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 22, 1981
RENUBALA MITRA Vs. STATE OF WEST BENGAL
February 23, 1981
RITA ROY Vs. SITESH CHANDRA BHADRA ROY
November 5, 1981
RUSSEL PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX
June 1, 1981
S K BAJAJ Vs. D K BHTTACHARYYA
June 24, 1981
SACHINANDAN BAG Vs. REVENUE OFFICER CENTRAL CAMP PANCHKURA
January 29, 1981
SADHAN CHANDRA GHOSH Vs. UNION OF INDIA & ORS.
March 5, 1981
SAILENDRA NATH MUKHERJEE Vs. STEUART AND CO LTD
December 19, 1981
SAILENDRA NATH MULLICK Vs. STATE OF WEST BENGAL
March 26, 1981
SAMARENDRA NATH BHATTACHERJEE Vs. SOURENDRA NATH RAY
July 30, 1981
SAMBHU NATH SADHUKHAN Vs. MEGHESH KUMAR SADHUKHAN
April 23, 1981
SAMBHU NATH SINGH Vs. SANKARANANDA BANERJEE
February 6, 1981
SANATAN INVESTMENT CO PVT LTD Vs. PREM CHAND JUTE MILLS LTD
July 29, 1981
SANCHAITA INVESTMENTS Vs. STATE OF WEST BENGAL
March 5, 1981
SANKAR CHANDRA GHOSH Vs. ROOPRAJ S BHANSALLY
April 30, 1981
SANKAR PROSAD PAUL CHOWDHURY Vs. MADHABI PAUL CHOWDHURY
April 27, 1981
SANKEY ELECTRICAL STAMPINGS LTD Vs. COMMISSIONER OF INCOME TAX
February 24, 1981
SANTILATA PAUL Vs. NANDA KISHORE MUKHERJEE
February 5, 1981
SARDA DEBI Vs. PACIFIC GARMENTS
December 7, 1981
SASANKA SEKHAR RAKSHIT Vs. ASHATARU DAS
September 4, 1981
SATISH CHANDRA BARMAN Vs. STATE OF WEST BENGAL & ORS.
August 20, 1981
SATYA RANJAN GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
June 1, 1981
SATYANARAYAN KOTHARI Vs. THE SUPERINTENDENT, PRESIDENCY JAIL
February 16, 1981
SAUDAMINI ROYCHOWDHURY Vs. SATYENDRA NATH SARKAR
July 3, 1981
SETH CHEMICAL WORKS Vs. COMMISSIONER OF INCOME TAX
January 7, 1981
SETH KESHRICHAND KHAITAN EDUCATION AND WELFARE TRUST Vs. COMMISSIONER OF INCOME TAX
June 2, 1981
SHAKTI NARAYAN Vs. UNION OF INDIA
August 7, 1981
SHALIMAR PAINTS EMPLOYEES UNION Vs. SHALIMAR PAINTS LTD
January 16, 1981
SHEFALI SARKAR Vs. DIVISIONAL ENGINEER TELEGRAPHS
April 10, 1981
SHEW RANJAN PROSAD SHAW Vs. STATE
February 17, 1981
SHEWBUXRAI ONKARMALL Vs. ASSTT COLLECTOR OF CUSTOMS
March 11, 1981
SHIB NATH PAUL Vs. JAHARLAL PAUL
June 16, 1981
SHILA BANERJEE Vs. STATE OF WEST BENGAL
July 22, 1981
SHIMA SUNDARI LEKRI Vs. PALTU HEMRAM
July 30, 1981
SHYAM SUNDER PAL, ASSISTANT BRANCH MANAGER Vs. UNION OF INDIA
September 18, 1981
SIDDHESWARI ROY Vs. PROBODH CHANDRA ROY
December 7, 1981
SIMON CARVES INDIA LTD Vs. COMMISSIONER OF INCOME TAX
November 4, 1981
SINGELL TEA AND AGRICULTURAL INDUSTRIES LTD Vs. STATE OK WEST BENGAL
September 15, 1981
SK NAFEL ALI Vs. NIHAR BALA DAS
July 23, 1981
SMRITIKANA BAG Vs. DILIP KUMAR BAG
August 28, 1981
SNOW WHITE FOOD PRODUCTS CO LTD Vs. COMMISSIONER OF INCOME TAX
November 27, 1981
SOUMITRA KUMAR DE Vs. STATE
June 23, 1981
SOURENDRA NATH CHAKRABORTY Vs. NIVEDITA CHAKRABORTY
May 6, 1981
SREE SREE SRIDHAR JEW AND OTHERS Vs. THE STATE AND OTHERS
February 6, 1981
SREEPADA DEY Vs. AMAL KR CHATTEJEE
April 4, 1981
SRI ISWAR GOPAL JEW Vs. BHAGWANDAS SHAW
July 14, 1981
SRI SANTOSH KUMAR MAITY & ANR. Vs. BHAGCHAS OFFICER, SUTAHATA & ORS.
November 4, 1981
SRIDHAR JEW Vs. STATE OF WEST BENGAL
February 16, 1981
STADMED PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
March 5, 1981
STATE BANK OF INDIA Vs. NETAI CH POREL
May 5, 1981
STATE OF WEST BENGAL Vs. SUBIMAL KUMAR MONDAL
June 12, 1981
STATE OF WEST BENGAL Vs. TAPAN KUMAR SEN
September 24, 1981
STATE OF WEST BENGAL Vs. CHINTAHARAN MONDAL & ORS.
December 2, 1981
STATE TRADING CORPORATION INDIA LTD Vs. INDIAN MOLASSES COMPANY PRIVATE LTD
July 23, 1981
STEEL AUTHORITY OF INDIA LTD Vs. TRANSWORLD MARINE LTD
November 4, 1981
SUBHAS CHANDRA DAS Vs. PUMA CHANDRA DAS & ORS.
July 23, 1981
SUBRATA MAJUMDAR Vs. STATE OF WEST BENGAL AND OTHERS
December 14, 1981
SUDESH CHANDRA TALWAR Vs. COMMISSIONER OF WEALTH TAX
March 5, 1981
SUDHU RAM YADAV Vs. BOARD OF TRUSTEES CALCUTTA PORT TRUST
September 16, 1981
SUKHESH CHANDRA GHOSE Vs. BINDU BASHINI DEBYA
July 20, 1981
SUKHLAL MONDAL Vs. BIMAL KRISHNA BISWAS
September 3, 1981
SUKUMAR BANERJEE Vs. DILIP KUMAR SARKAR
June 16, 1981
SUMANI FERRO ALLOYS LTD Vs. SUPER FORGING STEEL SALES PVT LTD
November 18, 1981
SUNDERDAS THACKERSAY AND BROS Vs. COMMISSIONER OF INCOME TAX
August 31, 1981
SUNIL KRISHNA KUMAR Vs. GADADHAR CHAKRABARTY
April 2, 1981
SURENDRA CHANDRA DAS Vs. STATE OF WEST BENGAL
November 23, 1981
SURENDRA NATH BANERJEE Vs. UNION OF INDIA
February 26, 1981
SURJYA KUMAR DAS Vs. MAYA DUTTA
December 22, 1981
SUSAMABALA DAS Vs. SUBHAS CHANDRA BANERJEE
May 14, 1981
SWEDISH EAST ASIA CO LTD Vs. COMMISSIONER OF INCOME TAX
April 28, 1981
TAPAL MITRA Vs. SANTILATA MITRA
March 9, 1981
TAR AND BITUMEN PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
January 13, 1981
TARACHAND GHANSHYAMDAS Vs. COMMISSIONER OF INCOME TAX
June 15, 1981
TEXTILE MACHINERY CORPORATION LTD Vs. ADDITIONAL MEMBER BOARD OF REVENUE
April 23, 1981
THAKURUDDIN RAMJASH A FIRM Vs. SOURENDRA NATH MUKHERJEE
December 1, 1981
TIDE WATER OIL COMPANY INDIA LIMITED Vs. K D BANERJEE AND KALIDAS BANERJEES
December 15, 1981
TITAGHUR PAPER MILLS CO. LTD. Vs. FIRST INDUSTRIAL TRIBUNAL
November 25, 1981
TRAMBAKLAL DAYALAL KOTHARI Vs. L K DEY
April 30, 1981
UNION OF INDIA Vs. CHINOY CHABLANI AND CO
February 19, 1981
UNION OF INDIA Vs. NARAYAN CHANDRA CHAKRABORTY
September 24, 1981
UNITED COMMERCIAL BANK Vs. COMMISSIONER OF INCOME TAX
September 1, 1981
UNITED FLOUR MILLS CO. LTD. Vs. THE CORPORTION OF CALCUTTA
November 19, 1981
USHA DAS ROY Vs. ARATI KAR MAITI
December 22, 1981
V P SAMTANI Vs. COMMISSIONER OF INCOME TAX
March 4, 1981
V P SAMTANI Vs. COMMISSIONER OF INCOME TAX
March 9, 1981
VEDA KANTHA SINHA ROY Vs. STATE OF WEST BENGAL
September 25, 1981
VIDYA DEBI PANDEY Vs. STATE
May 15, 1981
VIJOY BAHADUR SINGH Vs. DIRECTOR SECONDARY EDUCATION
January 16, 1981
VIVEK SALVI Vs. SECOND INDUSTRIAL TRIBUNAL
July 17, 1981
WEST BENGAL STATE CO OPERATIVE BANK LIMITED Vs. STATE OF WEST BENGAL
September 16, 1981
WOOLCOMBERS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME-TAX, (CENTRAL)
February 12, 1981
ZAMILA KHATOON Vs. UMAR AND MUNNA
May 19, 1981