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Case Index
Title
Date
A Vs. B
August 11, 1981
A K VELU Vs. K S RAMKRISHNAN
July 30, 1981
A RAMAN Vs. K N VANI
September 30, 1981
ABDOOLALLY NOORBHOY Vs. COLLECTOR OF CUSTOMS
March 25, 1981
ABDUL HUSEIN MOHAMMEDALLY MASTER Vs. UNION OF INDIA
September 7, 1981
ABDUR RAHIM UNDRE Vs. PADMA ABDUR RAHIM UNDRE
July 9, 1981
ABDUS SAMAT HAJI ADAM KANTHARIA Vs. UNION OF INDIA
September 10, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ANILINE DYESTUFFS AND PHARMACEUTICALS PRIVATE LIMITED
September 11, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LALIT BROS
September 17, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIA UNITED MILLS LIMITED
September 24, 1981
ADVANI-OERLIKON LTD Vs. UNION OF INDIA
February 17, 1981
AHMEDABAD ADVANCE MILLS LTD Vs. UNION OF INDIA
September 7, 1981
AIR INDIA CABIN CREW ASSOCIATION Vs. AIR INDIA
January 23, 1981
AIR INDIA CORPORATION Vs. RICHARD RASHID KHAN
December 16, 1981
AJAYKUMAR S O WIRALAL GUPTA Vs. STATE OF MAHARASHTRA
November 6, 1981
ALL INDIA MEDICAL CORPORATION Vs. A R ALMEIDA AND OTHERS
January 1, 1981
ALL INDIA REPORTER LIMITED Vs. COMPETENT AUTHORITY IAC OF I T
February 6, 1981
ALL INDIA REPORTER LTD Vs. UNION OF INDIA
November 27, 1981
AMARCHAND HARAKCHAND KASWA Vs. RAMANLAL SHANTILAL PORWAL
January 12, 1981
AMARCHAND J AGARWAL Vs. UNION OF INDIA
October 12, 1981
ANANT MAHADEO GODBOLE Vs. ACHUT GANESH GODBOLE
March 23, 1981
ANNA TATOBA JADHAV Vs. ANNA BHAU CHOUGULE
March 31, 1981
ANUSUYABAI W/O. MADHUKAR PATIL Vs. STATE OF MAHARASHTRA
October 3, 1981
APAR PRIVATE LTD Vs. UNION OF INDIA
September 29, 1981
APPASAHEB BHANUDAS VASKAR Vs. TATYASAHEB BALASAHEB KORE
September 29, 1981
ASIAN CABLES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
March 26, 1981
ASSOCIATED CEMENT COMPANIES LIMITED Vs. COMMISSIONER OF INCOME TAX
September 21, 1981
ASSOCIATED CEMENT COS. LTD Vs. REGIONAL DIRECTOR, E.S.I.C.
April 14, 1981
AVINASH ALIAS TATYARAO MARTANDARAO MAHAJAN Vs. STATE OF MAHARASHTRA
December 8, 1981
B J PATEL Vs. VADILAL DOLALRAM AND SONS
February 5, 1981
BABARAO MIRGAJI HARAMKAR Vs. GANGADEVI SHRIKISAN SEWAK
April 23, 1981
BABU KANTAPPA SHETTY Vs. M S KASBEKAR
August 11, 1981
BABURAO ATMARAMJI LANDE Vs. COLLECTOR, CHANDRAPUR AND ANOTHER
July 13, 1981
BABURAO SATGONDA PATIL Vs. COLLECTOR OF BOMBAY AND RETURNING OFFICER MAHARASHTRA STATE CO-OPERATIVE SOCIETIES
February 19, 1981
BABY Vs. JAYANT MAHADEO JAGTAP
January 29, 1981
BALASAHEB RAJARAMJI DAMPURIKAR Vs. COLLECTOR OF PARBHANI
July 8, 1981
BALKISAN GOVINDLAL PURWAR AND ANOTHER Vs. DNYANDEO TOTARAM GAWANDE PATIL
September 4, 1981
BALWANTRAI MAGANLAL MEHTA Vs. M C SATYAWADI
September 30, 1981
BANSILAL MITTAL Vs. J R KRAFT BOARD PRIVATE LIMITED
April 9, 1981
BANSILAL RAMPRATAP RATHI Vs. SURATSING CHANDANMAL AND OTHERS
August 21, 1981
BAPATLA VYANKATESHWAR RAO Vs. STATE OF MAHARASHTRA
April 1, 1981
BATLIBOI AND COMPANY PVT LTD Vs. STATE OF MAHARASHTRA
February 2, 1981
BAYABAI W/O UDHAO BONDHE Vs. SAIBAI W/O MUKUND TONGE AND ANOTHER
October 6, 1981
BHAGAT STORES Vs. STATE OF MAHARASHTRA
August 31, 1981
BHAGWANDAS ATMASINGH BAJAJ Vs. GULAM MOHIUDDIN M SAYYED
March 9, 1981
BHAUSAHEB TAVNAPPA MAHAJAN Vs. STATE OF MAHARASHTRA
September 1, 1981
BHAVARLAL PRUTHVIRAJ JAIN Vs. STATE OF MAHARASHTRA
April 8, 1981
BHILWARA EXPORTS LIMITED Vs. C VENKATARAMAN
April 22, 1981
BHUPAL ANNA BHARISHETH Vs. STATE OF MAHARASHTRA
December 3, 1981
BILASRAI JUHARMAL HUF Vs. COMMISSIONER OF INCOME TAX
October 7, 1981
BISWA BANDHU SEN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 17, 1981
BOMBAY CHEMICALS PVT LTD Vs. UNION OF INDIA AND
October 1, 1981
BOMBAY PRINTERS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 25, 1981
BOMBAY WIRE ROPES LTD Vs. UNION OF INDIA
September 16, 1981
C A GALIAKOTWALA AND CO PVT LTD Vs. STATE OF MAHARASTRA
December 17, 1981
C J GHADIALI Vs. Z B WADIWALLA
July 24, 1981
C. BALAN Vs. VIJAY SHANKAR KHARE AND ANOTHER
November 12, 1981
CAMLIN PRIVATE LTD Vs. UNION OF INDIA
November 3, 1981
CARONA SAHU CO LTD Vs. SUPERINTENDENT CENTRAL EXCISE
September 16, 1981
CEAT TYRES OF INDIA LTD Vs. UNION OF INDIA
October 14, 1981
CENTRAL BANK OF INDIA Vs. FEMME PHARMA LTD
February 23, 1981
CENTRAL CAMERA COMPANY LIMITED Vs. UNION OF INDIA
February 27, 1981
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING COMPANY LIMITEDAND THE EMPRESS MILLS NAGPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 25, 1981
CENTURY ENKA LIMITED Vs. UNION OF INDIA
August 13, 1981
CERAMICS AND ELECTRICAL INDUSTRIES PVT LTD Vs. UNION OF INDIA
January 6, 1981
CHAMANLAL DUTTA Vs. JHARNA GHOSH
February 6, 1981
CHANDRA SHEKHAR OJHA Vs. A K KARNIK ASST SECRETARY HOME DEPARTMENT BOMBAY
September 22, 1981
CHANDRA SRINIVASAN Vs. D M SUKHTANKAR
December 5, 1981
CHANDRAKANT GOVIND NAIK Vs. SUGENIA DIAS E SOUZA
June 15, 1981
CHANDRAKANTRAO KISHANRAO JAWALKAR Vs. RAMA RANGANATH WAGCHAWRE
December 4, 1981
CHANDULAL AND COMPANY Vs. STATE OF MAHARASHTRA
February 3, 1981
CHINDHU MARAJI MISAL AND ANOTHER Vs. KUNDALIK GOVINDA BHAKDE AND OTHERS
August 5, 1981
CHINTAMAN GANGARAM DHAGE Vs. STATE OF MAHARASHTRA AND ANOTHER
July 24, 1981
CHUNILAL RADHESHYAM AND SONS Vs. AMIN MANILAL AND CO PRIVATE LIMITED
November 24, 1981
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. RAMKUVAR
January 9, 1981
COMMISSIONER OF INCOME TAX Vs. UMASHANKAR SARAF
January 9, 1981
COMMISSIONER OF INCOME TAX Vs. SHIOLINGAPPA SHANKARAPPA MENDSE AND BROS
January 12, 1981
COMMISSIONER OF INCOME TAX Vs. KANORIA M D
January 13, 1981
COMMISSIONER OF INCOME TAX Vs. SAMBASIO AND CO
January 7, 1981
COMMISSIONER OF INCOME TAX Vs. RIZUMAL PHERUMAL
January 5, 1981
COMMISSIONER OF INCOME TAX Vs. BHUTANI ENTERPRISES
January 5, 1981
COMMISSIONER OF INCOME TAX Vs. BEHARILAL JHUNJHUNWALA CHARITABLE TRUST
January 12, 1981
COMMISSIONER OF INCOME TAX Vs. INDRAMOHAN SHARMA NO 2
January 14, 1981
COMMISSIONER OF INCOME TAX Vs. MISHRA R L
January 14, 1981
COMMISSIONER OF INCOME TAX Vs. ARCHANA R DHANWATAY SMT
January 15, 1981
COMMISSIONER OF INCOME TAX Vs. RUPCHAND PRABHUDAS
January 16, 1981
COMMISSIONER OF INCOME TAX Vs. THAKORE C K
April 8, 1981
COMMISSIONER OF INCOME TAX Vs. BURROUGHS WELLCOME AND CO INDIA PVT LIMITED
April 8, 1981
COMMISSIONER OF INCOME TAX Vs. DENNIS H D
April 6, 1981
COMMISSIONER OF INCOME TAX Vs. ABDULLABHAI M MOONIM
April 7, 1981
COMMISSIONER OF INCOME TAX Vs. SANDOZ LIMITED
April 9, 1981
COMMISSIONER OF INCOME TAX Vs. C K THAKORE
April 9, 1981
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMPUTERS LIMITED
April 9, 1981
COMMISSIONER OF INCOME TAX Vs. HORMUSJI HIRJIBHAI AND CO
April 10, 1981
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN LEVER LIMITED
April 7, 1981
COMMISSIONER OF INCOME TAX Vs. SERVICE STATION EQUIPMENT PVT LIMITED
April 1, 1981
COMMISSIONER OF INCOME TAX Vs. OUDH SUGAR MILLS LIMITED
April 2, 1981
COMMISSIONER OF INCOME TAX Vs. INDOKEM PRIVATE LIMITED
March 27, 1981
COMMISSIONER OF INCOME TAX Vs. SHANTILAL J MEHTA
March 30, 1981
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL MINING AND ORES PRIVATE LIMITED
March 31, 1981
COMMISSIONER OF INCOME TAX Vs. GOKAK MILLS LIMITED
August 24, 1981
COMMISSIONER OF INCOME TAX Vs. DUNCAN STRATTON AND COMPANY LIMITED
August 24, 1981
COMMISSIONER OF INCOME TAX Vs. BOMBAY SUBURBAN ELECTRICITY COMPANY LIMITED
August 25, 1981
COMMISSIONER OF INCOME TAX Vs. PUBLIC UTILITIES INVESTMENT TRUST LTD
August 27, 1981
COMMISSIONER OF INCOME TAX Vs. I B M WORLD TRADE CORPORATION
August 28, 1981
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON CORPORATION LIMITED
August 28, 1981
COMMISSIONER OF INCOME TAX Vs. BLUNDELL EOMITE PAINTS LIMITED
August 29, 1981
COMMISSIONER OF INCOME TAX Vs. SEKSARIA SONS P LIMITED
August 31, 1981
COMMISSIONER OF INCOME TAX Vs. JAYANTILAL RAMANLAL AND CO
September 1, 1981
COMMISSIONER OF INCOME TAX Vs. PHOENIX CHEMICAL WORKS PRIVATE LIMITED
September 1, 1981
COMMISSIONER OF INCOME TAX Vs. DESMET INDIA PVT LIMITED
August 31, 1981
COMMISSIONER OF INCOME TAX Vs. NIRLON SYNTHETIC FIBRES AND CHEMICALS LIMITED
August 31, 1981
COMMISSIONER OF INCOME TAX Vs. PREMIER TYRES LIMITED
August 31, 1981
COMMISSIONER OF INCOME TAX Vs. BOMBAY TYRES INTERNATIONAL LIMITED
September 1, 1981
COMMISSIONER OF INCOME TAX Vs. AUTOMOBILE PRODUCTS OF INDIA LIMITED
September 4, 1981
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ANTIBIOTICS LIMITED
September 4, 1981
COMMISSIONER OF INCOME TAX Vs. GLAXO LABORATORIES INDIA LIMITED
September 4, 1981
COMMISSIONER OF INCOME TAX Vs. ZENITH STEEL PIPES LIMITED
September 4, 1981
COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR OIL ENGINES LIMITED
September 8, 1981
COMMISSIONER OF INCOME TAX Vs. HEMANT BHAGUBHAI MAFATLAL
September 8, 1981
COMMISSIONER OF INCOME TAX Vs. ASIAN PAINTS INDIA PRIVATE LIMITED
September 9, 1981
COMMISSIONER OF INCOME TAX Vs. ALLIED SILK MILLS
September 9, 1981
COMMISSIONER OF INCOME TAX Vs. M L DAHANUKAR AND COMPANY PRIVATE LIMITED
September 9, 1981
COMMISSIONER OF INCOME TAX Vs. FERNANDEZ MRS T
September 10, 1981
COMMISSIONER OF INCOME TAX Vs. T FERNANDEZ
September 10, 1981
COMMISSIONER OF INCOME TAX Vs. CAROE C N
September 10, 1981
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA CHAMBER OF COMMERCE LIMITED
July 27, 1981
COMMISSIONER OF INCOME TAX Vs. SHAH S C
July 3, 1981
COMMISSIONER OF INCOME TAX Vs. JAMEAL AND CO
July 3, 1981
COMMISSIONER OF INCOME TAX Vs. HOMI MEHTA AND SONS PRIVATE LIMITED
April 14, 1981
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF THE JADI TRUST
April 20, 1981
COMMISSIONER OF INCOME TAX Vs. BANK OF INDIA
April 21, 1981
COMMISSIONER OF INCOME TAX Vs. DHARAMCHAND JALAN
April 21, 1981
COMMISSIONER OF INCOME TAX Vs. FIBREGLASS PILKINGTON LIMITED
April 24, 1981
COMMISSIONER OF INCOME TAX Vs. W T SUREN AND COMPANY LIMITED
April 29, 1981
COMMISSIONER OF INCOME TAX Vs. KATHAWALA E H AND CO
October 16, 1981
COMMISSIONER OF INCOME TAX Vs. MERCK SHARP AND DOHME OF INDIA LIMITED
September 24, 1981
COMMISSIONER OF INCOME TAX Vs. MODY K M
September 16, 1981
COMMISSIONER OF INCOME TAX Vs. SWADESHI MATCH CO
September 21, 1981
COMMISSIONER OF INCOME TAX Vs. KANCHANLAL L TALSANIA
September 22, 1981
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM BROTHERS PVT LIMITED
September 22, 1981
COMMISSIONER OF INCOME TAX Vs. GOKAK MILLS LTD
September 11, 1981
COMMISSIONER OF INCOME TAX Vs. RAVALGAON SUGAR FARM LIMITED
September 10, 1981
COMMISSIONER OF INCOME TAX Vs. JANARDHAN ZARAPKAR
September 25, 1981
COMMISSIONER OF INCOME TAX Vs. KHOSLA PLASTICS PVT LIMITED
September 28, 1981
COMMISSIONER OF INCOME TAX Vs. BELAPUR SUGAR AND ALLIED INDUSTRIES LIMITED
September 28, 1981
COMMISSIONER OF INCOME TAX Vs. HINGIR RAMPUR COAL COMPANY LIMITED
September 25, 1981
COMMISSIONER OF INCOME TAX Vs. ABDUL HAMID SHAH MOHAMED
September 28, 1981
COMMISSIONER OF INCOME-TAX BOMBAY CITY-II Vs. S C SHAH
March 3, 1981
COMMISSIONER OF SALES TAX Vs. MAFATLAL FINE SPINNING AND WEAVING COMPANY LIMITED
March 6, 1981
COMMISSIONER OF SALES TAX Vs. RADHA DYEING AND PRINTING MILLS
March 7, 1981
COMMISSIONER OF SALES TAX Vs. JASMINE MILLS PVT LTD
March 2, 1981
COMMISSIONER OF SALES TAX Vs. AUTOMATIC ENGINEERING WORKS
February 27, 1981
COMMISSIONER OF SALES TAX Vs. EMPICO TRADERS
February 9, 1981
COMMISSIONER OF SALES TAX Vs. R J PANDE AND SONS
January 22, 1981
COMMISSIONER OF SALES TAX Vs. BARIUM CHEMICALS LTD
January 22, 1981
COMMISSIONER OF SALES TAX Vs. MOHAMED SULEMAN
February 24, 1981
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. INDIAN TUBE COMPANY LTD
January 12, 1981
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. L D BHAVE AND SONS
February 13, 1981
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. VANSAL AND VANSAL PVT LTD
February 27, 1981
COMMISSIONER OF WEALTH TAX Vs. VIAYKISHORE BALLABHDAS RATHI
January 12, 1981
COMMISSIONER OF WEALTH TAX Vs. SHRIKANT RAMNARAYAN MOR
January 6, 1981
COMMISSIONER OF WEALTH TAX Vs. SHRIKANT RAMNARAYAN MOR
January 7, 1981
CONTROLLER OF ESTATE DUTY Vs. SATYANARAYAN BABULAL CHOURASIA
January 13, 1981
CONTROLLER OF ESTATE DUTY Vs. NARAYANDAS GATTANI
January 12, 1981
CONTROLLER OF ESTATE DUTY Vs. IMRANALI HASSANALI
January 16, 1981
CONTROLLER OF ESTATE DUTY Vs. MANGALA SMT
January 15, 1981
CONTROLLER OF ESTATE DUTY Vs. SUSHILA UMEDLAL ZAVERI MRS
July 2, 1981
CONTROLLER OF ESTATE DUTY Vs. HAJI SATTAR
July 1, 1981
CONTROLLER OF ESTATE DUTY Vs. FAKIRCHAND FATEHCHAND SACHDEV
August 14, 1981
CONTROLLER OF ESTATE DUTY Vs. JAYALAXMI CHIMANLAL DALAL MRS
August 18, 1981
CONTROLLER OF ESTATE DUTY Vs. XEC CADAR XEC USMAN
September 17, 1981
CONTROLLER OF ESTATE DUTY BOMBAY CITY-II Vs. SUSHILA UMEDLAL ZAVERI
March 2, 1981
COOPER ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX
March 31, 1981
COURT RECEIVER HIGH COURT BOMBAY Vs. SPECIAL LAND ACQUISITION OFFICER
April 9, 1981
CROMELITE INDIA PVT LTD Vs. STATE OF MAHARASHTRA
February 25, 1981
DADASAHEB BAPUSAHEB NAIK AND Vs. STATE OF MAHARASHTRA
July 16, 1981
DALAL CONSULTANTS AND ENGINEERS PRIVATE LIMITED Vs. BAPAT D V ITO
September 25, 1981
DATTAJI SAKHARAM SHINDE Vs. PREMANAND VITHAL AWALE
April 21, 1981
DATTATRAYA BALWANTRAO Vs. SHANKAR KONDIA
December 1, 1981
DATTATRAYA NARAYAN SAMANT Vs. STATE OF MAHARASHTRA
January 22, 1981
DATTATRAYA SHANKRBHAT AMBALGI Vs. STATE OF MAHARASHTRA
March 6, 1981
DATTU MURLIDHAR JAGTAP Vs. BABI BAI DATTU JAGTAP
August 28, 1981
DAWN MILLS CO LIMITED Vs. UNION OF INDIA
March 20, 1981
DEORAO VITHOBA KALE Vs. DIVISIONAL JOINT REGISTRAR CO-OPERATIVE SOCIETIES, NAGPUR AND OTHERS
March 27, 1981
DEVICHAND BALKRISHNA SONAVANE Vs. KISAN SHRIPATI DHUMAL
April 1, 1981
DEVIDAS S O RAMLAL Vs. STATE OF MAHARASHTRA
March 26, 1981
DEVIDUTT DHURMAL BAJAJ Vs. COMMISSIONER OF INCOME TAX
March 31, 1981
DEVILAL GANESHLAL MEHTA Vs. DIRECTOR OF ENFORCEMENT
March 16, 1981
DHANAJI FAKIRA MOKASHI Vs. LAHU KAMALAKAR KOLI
March 5, 1981
DHIRAJLAL AMRITLAL MEHTA Vs. UNION OF INDIA
August 25, 1981
DIVISIONAL SUPERINTENDENT SOUTH CENTRAL RAILWAY SOLAPUR Vs. MADHAV KASHINATH KULKARNI
February 23, 1981
DNYANOBA SUKHDEO LANDE Vs. SHRIRANG MAHATARAJI DHURWADE
October 6, 1981
DOMBIVLI MUNICIPAL COUNCIL TO DOMBIVLI Vs. SUNDRABAI KHIMJI CHEDHA SMT AND KHIMJI PALAN CHEDHA
December 3, 1981
DRINKAR ANANDA DECORE Vs. SHANTARAM PUNJAJI AHED
February 27, 1981
DWARKADEVI WD O JAGDISHPRASAD CHOUDHARY Vs. NARSINGDAS S O RAMPRATAP SHARMA
January 14, 1981
DWARKANATH VISHRAM GURYE Vs. NARAYAN VASUDEO DHOND
February 5, 1981
EASTMAN CONSULTANTS PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
February 13, 1981
EKNATH DAGADU KURNE AND STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA AND EKNATH DAGADU KURNE
March 23, 1981
ELLIOTT WAUD AND HILL PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION
March 6, 1981
EMPIRE INDUSTRIES LTD Vs. M C SUBARNA
January 16, 1981
EMPLOYEES STATE INSURANCE CORPORATION Vs. ASIAN PAINTS INDIA LTD
July 31, 1981
EUROPEAN GRAIN AND SHIPPING LTD Vs. BOMBAY EXTRACTIONS PRIVATE LTD
November 4, 1981
EVANS FRASER AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 12, 1981
F. RAHIM Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 17, 1981
FEDERATION OF WESTERN INDIA CINE EMPLOYEES Vs. FILMALAYA PVT LTD
March 20, 1981
FIRDOSE MOHAMED KHAN Vs. SIDDIQUE BEGUM ABDULLAKHAN KHILJI
June 15, 1981
FRANCIS JOSEPH REBELLOW Vs. OLIVIA JANE REBELLOW
January 5, 1981
FRANCISCO DE SOUZA Vs. ANTONIO ALBUQUERQUE
January 9, 1981
GAJANAN DAMODAR DEOKAR Vs. RASHTRIYA GIRNI KAMGAR SANGH
April 7, 1981
GANGADHAR UDHAORAO PANDHARE Vs. MAHARASHTRA RAJYA KHADI GRAMODYOG MANDAL
April 14, 1981
GANGADHAR VISHWANATH RANADE Vs. INCOME TAX OFFICER NO 1
January 9, 1981
GANGUBAI RAGHUNATH SATPUTE Vs. VITHAL BALARAM AHIR
July 6, 1981
GITABAI W/O. SHANTARAM DESHMUKH Vs. PRABHAVATI W/O. BALKRISHNA DESHMUKH
August 24, 1981
GOLDEN TOBACCO COMPANY LTD Vs. UNION OF INDIA
November 23, 1981
GOOD LUCK TALKIES Vs. BANK OF MAHARASHTRA
November 16, 1981
GOPAL VISHNU GHATNEKAR Vs. MADHUKAR VISHNU GHATNEKAR
June 24, 1981
GOVARDHANSING RAGHUVANSHI Vs. CHANDANMAL RAMPRASAD RATHI
April 22, 1981
GOVINDJI JEVAT AND CO Vs. SHREE SARASWATI MILLS LTD
February 23, 1981
GULAM MOHAMED ALLARAKHA Vs. AKBARBHAI SHEIKH ABDEALLIBHAI AND ANOTHER
November 24, 1981
GUNWANTRO YESHWANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
June 15, 1981
GURUCHARANSINGH MOHANSINGH JAMADAR Vs. NANDED SIKH GURUDWARA SACHKHAND SHRI HAZUR SAHEB BOARD
August 29, 1981
HANUMANT YESHWANT DESHMUKH AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
April 13, 1981
HANUMANTRAO S O SHANKARRAO Vs. PUSHPABAI
January 14, 1981
HARI NILKANTHA PATVARDHAN Vs. MAHADEO VINAYAK SATHE
March 20, 1981
HARIDAS J ADVANI Vs. BLUE NILE CO OP HOUSING SOCIETY BANDRA
November 19, 1981
HARIRAM HEMRAJ Vs. COMMISSIONER OF INCOME TAX
April 1, 1981
HASMUKHLAL AMRITLAL MEHTA Vs. N B SONAVENE
October 15, 1981
HELLENIC LINES LTD Vs. UNION OF INDIA
September 25, 1981
HIND CONSTRUCTION AND ENGINEERING CO LTD Vs. UNION OF INDIA
December 23, 1981
HIND RECTIFIERS LTD Vs. STATE OF MAHARASHTRA
January 16, 1981
HINDURAO BALWANT PATIL Vs. KRISHNARAO PARSHURAM PATIL
July 7, 1981
HIRAMAN S O DHONDU BAWANE Vs. STATE OF MAHARASHTRA
December 4, 1981
HISLOP EDUCATION SOCIETY Vs. NAGPUR UNIVERSITY
September 3, 1981
HOMI NADIRSHA DAJI Vs. MANI NOSHIR SECRETARY
November 16, 1981
HOMOEOPATHIC EDUCATION SOCIETY Vs. PURUSHOTTAM ANANT KELKAR
March 15, 1981
I B M WORLD TRADE CORPORATION Vs. BHATT N D IAC OF IT
September 1, 1981
INDIAN DAIRY CORPORATION Vs. UNION OF INDIA
September 15, 1981
INDIAN HOTEL CO LTD Vs. T STEVENSON
April 13, 1981
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA, NEW DELHI
June 15, 1981
INDIAN ORGANIC CHEMICALS LTD Vs. CHEMTEX FIBRES INC
June 30, 1981
INDIAN PLASTICS LTD Vs. UNION OF INDIA
July 9, 1981
INDOGLASS PRIVATE LIMITED Vs. UNION OF INDIA
October 7, 1981
INDUSTRIAL PLASTIC CORPORATION PRIVATE LIMITED AND OTHERS Vs. UNION OF INDIA AND ANOTHER
April 14, 1981
ISMAIL Vs. STATE OF MAHARASHTRA
September 18, 1981
J M PHADTARE Vs. STATE OF MAHARASHTRA
June 18, 1981
JAGADISH PRASAD PURANCHAND Vs. COMMISSIONER OF POLICE PUNE
October 16, 1981
JAGANNATH Vs. STATE OF MAHARASHTRA
June 15, 1981
JAGANNATH Vs. STATE OF MAHARASHTRA
June 6, 1981
JAGANNATH S O BHAGOJI Vs. STATE OF MAHARASHTRA
January 7, 1981
JAGMOHANDAS KUBERDAS KATAKIA Vs. UNION OF INDIA
August 18, 1981
JAIN AND JAIN Vs. UNION OF INDIA
March 5, 1981
JALEEL KHAN Vs. ASSISTANT SECRETARY HOME DEPTT SPL GOVERNMENT OF MAHARASHTRA
July 1, 1981
JAMNADAS MOTIMAL VANWARI Vs. ISHWARIBAI TEJANDAS ALWANI
April 7, 1981
JAYANTILAL BHAGWANDAS SHAH AND Vs. STATE OF MAHARASHTRA
January 8, 1981
JETHMAL HIMMATMAL JAIN Vs. STATE OF MAHARASHTRA
March 12, 1981
JOHN P D SOUZA Vs. UNION OF INDIA
September 8, 1981
JOHNSON AND JOHNSON LIMITED Vs. ALL INDIA PHARMACEUTICAL EMPLOYEES UNION
September 17, 1981
JOHNSON AND JOHNSON LTD Vs. ALL INDIA PHARMACEUTICAL EMPLOYEES UNION
September 16, 1981
JUGAL KISHORE VISHINDAS VAZIRANI Vs. K G BHASKARAN
April 8, 1981
KAMLABAI Vs. AMINABEE
April 17, 1981
KAMLABAI Vs. LAXMANRAO S O SADASHIO SARODE AND GEETA KU
November 10, 1981
KANSHIRAM SURINDERKUMAR A FIRM Vs. THAKURDAS DEOOMAL ROHIRE
February 13, 1981
KASABAI WD O KASHINATHAPPA LINGAYATWANI Vs. METILAL RAMRATAN RATHI
September 18, 1981
KASHIBAI BHIWA BALFLEKAR Vs. UNDER SECRETARY TO GOVERNMENT OF MAHARASHTRA
February 27, 1981
KASHINATH KRISHNAJI SOMAN Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 4, 1981
KAUSAR HUSEIN MOHAMED HUSHIN Vs. MOHAMED UMER BHOTA
March 25, 1981
KEKI HORMUSJI GHARDA DR Vs. RAISINGHANI B H WTO
October 3, 1981
KESHAVRAO SHANKARRAO KAPATE Vs. KISHAN GAJARAM KAPATE
January 22, 1981
KEWALDAS PANDURANG AWALE Vs. KUNDA KEWALDAS AWALE
October 6, 1981
KHALIL UR REHMAN Vs. ZAFAR ABID
December 8, 1981
KHANDELWAL ENGINEERING CO. Vs. MODERN USHA COLONY CO-OPERATIVE HOUSING SOCIETY LTD.
November 16, 1981
KHANDESH ROLLER FLOUR MILLS Vs. STATE OF MAHARASHTRA
September 30, 1981
KHEMCHAND KOYALALJI GORME RESIDENT OF JUNA MONDHA AURANGABAD Vs. STATE OF MAHARASHTRA
October 14, 1981
KILLICK NIXON LTD Vs. DHANRAJ MILLS PVT LTD
September 9, 1981
KIRLOSKAR CUMMINS LIMITED Vs. UNION OF INDIA
October 14, 1981
KISAN BILAS BADRINARAYAN Vs. UNION OF INDIA
September 9, 1981
KISHAN ALIAS KRISHNAKANT RANCHHODDAS KAPADIA Vs. LALJI DHARMDAS KAPADIA
October 7, 1981
KONDIBA MARUTI KHANDAGALE Vs. SHIVAJIRAO VISHWANATH AJBE
August 27, 1981
KOSAN METAL PRODUCTS PVT LTD Vs. UNION OF INDIA
September 22, 1981
KRANTI MOHAN GURUPRASAD MEBRA Vs. FATEHCHAND VASURAM BEHAL
March 27, 1981
KRISHNA TATYA CHAVAN Vs. SHANKAR YAMAJI KADAM
December 1, 1981
KRISHNARAN ANANDRAN DHAYAGUDE Vs. KHANDALA TALUKA SHETKARI SAHAKARI KHAREDI VIKRI SANGH LTD
November 10, 1981
LACHMAN CHATURBHUJ JAVA Vs. NITSURE R G
January 16, 1981
LAHANU SHRIPATI MUKE Vs. SOPANA CHANGDEO
December 7, 1981
LAHERCHAND DHANJI Vs. UNION OF INDIA
July 20, 1981
LATARU SAPAKU THAKUR Vs. HANSARAM SAKHARAM PARDHI
September 22, 1981
LAXMAN MADHAVDAS HARWANI Vs. ASSISTANT SECRETARY TO THE GOVERNMENT OF MAHARASHTRA
February 27, 1981
LAXMANRAO VISHWANATH KULKARNI Vs. CHANDRABHAN MAHADU BIDVE
April 8, 1981
LAXMIBAI NARAYAN SATESA Vs. DATTATRAYA TUKARAM JARANDE
March 31, 1981
LEONG Vs. JINABAI G GULRAJANI
February 9, 1981
LILADHAR CHANDAK Vs. C M SARAIYA
June 26, 1981
M M MALKANI Vs. M S MEHTA, COLLECTOR OF CUSTOMS
September 4, 1981
M.I. MASIH Vs. PEOPLES WELFARE SOCIETY AND OTHERS
August 10, 1981
M.R. BHUIBHAR Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETY, NAGPUR AND OTHERS
October 6, 1981
M/S. SHIVRAJ TOBACCO COMPANY AND OTHERS Vs. STATE OF MAHARASHTRA
July 15, 1981
MADAN MANOHAR RAM CHANDRA LAL Vs. NOOR BI ABDUL AZIZ
November 3, 1981
MADHAV GOVINDRAO VAIDYA Vs. STATE OF MAHARASHTRA
February 9, 1981
MADHU WOOL SPINNING MILLS Vs. UNION OF INDIA
August 21, 1981
MADHUKAR DEUBA PATIL Vs. STATE OF MAHARASHTRA
December 9, 1981
MAGALIN W/O AUSTIN MARCOS GRACIOUS Vs. STATE OF MAHARASHTRA AND TWO OTHERS
October 7, 1981
MAHARASHTRA PRATHAMIK SHIKSHAK SAMITI Vs. STATE OF MAHARASHTRA
September 23, 1981
MAHARASHTRA STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD Vs. STATE OF MAHARASHTRA
April 10, 1981
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SHASHIBALA JAGMOHANDAS SARAF (L.R.)
August 24, 1981
MAKHANLAL GANESHDAS KAUL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
January 23, 1981
MAKHANLAL GANESHDAS KAUL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
January 22, 1981
MALOJI VISHNU SABALE Vs. REGIONAL DEPUTY DIRECTOR OF SUGAR, KOLHAPUR AND OTHERS
November 30, 1981
MANAKLAL NATHMAL KOTHARI AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
September 14, 1981
MANOHAR P KHARKHAR Vs. RAGHURAJ
September 18, 1981
MANSUKH GOPINATH JADHAV Vs. W M BAPAT
July 15, 1981
MARIO MIRANDA Vs. PILOT BUNDER CO OPERATIVE HOUSING SOCIETY LIMITED
December 21, 1981
MAROTI ASHROBA SODNER Vs. BALAPRASAD GOVARDHANDAS AND OTHERS
July 10, 1981
MAROTRAO BABURAO CHAUDHARI Vs. CHANDRAKANTA
July 2, 1981
MARUTI DADARAO GAJKE Vs. KONDIBA
September 16, 1981
MARUTI PIRAJI GITE Vs. BHAURAO YADAVRAO SANAP
February 26, 1981
MARY DSOUZA Vs. DOMNIC JOHN DSOUZA
December 16, 1981
MEERABEN P DESAI Vs. FIRST ITO
September 25, 1981
MEHTA CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
April 29, 1981
MEHTABBI Vs. STATE OF MAHARASHTRA
September 24, 1981
MENOMAL KUSHALDAS SINDHI Vs. GANGADHAR PANNALAL
November 23, 1981
MEVALDAS TAKHATMAL LEKHAWANI Vs. STATE OF MAHARASHTRA
March 25, 1981
MINOCHER BEHRANJI DAMANIA Vs. HOMA N DADACHANJI
April 8, 1981
MINOTI Vs. SUSHIL MOHAN SINGH MALIK
April 29, 1981
MIR KARIMODDIN AJMODDIN KAVJANG Vs. KASHINATH BHIMSEN INGALE
November 30, 1981
MODERN PAPER CONVERTERS Vs. S V KOTNIS
November 18, 1981
MODY K M Vs. COMMISSIONER OF INCOME TAX
September 24, 1981
MOGUL LINE LIMITED Vs. ADDITIONAL COLLECTOR OF CUSTOMS BOMBAY
October 14, 1981
MOHAMAD MAQBOOL MOHAMAD KHAJA Vs. STATE OF MAHARASHTRA
July 1, 1981
MOHAMED HANIF ABDUL HAMID Vs. CHUNILAL UKABHAI PADIA
February 19, 1981
MOHAMMAD SALIM TAILOR Vs. K.L. MANSUKHANI AND OTHERS
April 20, 1981
MOHANLAL DHANRAJ BHALGAT Vs. VISHNU WASUDEORAO SARAF
November 27, 1981
MOHANLAL JUGARAJ KHABIYA Vs. KAMLABAI
February 9, 1981
MOHMOOD ABUBUKAR MARWARI Vs. UNION OF INDIAN
April 23, 1981
MORARJI GOKULDAS SPINNING WEAVING CO LTD Vs. UNION OF INDIA
July 14, 1981
MOTILAL M. MEHRA Vs. RUTTY HOMI BHARUCHA
September 9, 1981
MOTILAL S O CHANDULAL DARAK Vs. ABDUL MAZID S O TAZ MAHAMMAD KACCHI
July 24, 1981
MSCO P LIMITED Vs. S D RANE
December 4, 1981
MUKESH SUNDERLAL SHAH Vs. STATE OF MAHARASHTRA
September 24, 1981
MUKUND DATTARAM SHETYE Vs. SLAIGAPPAN ALAGAPPAN AND OTHERS
May 25, 1981
MUKUND MAHADEO KANITKAR Vs. MAHARASHTRA STATE CO-OP. LAND DEVELOPMENT BANK LTD. AND OTHERS
February 6, 1981
MUNDRA SALT AND CHEMICAL INDUSTRIES Vs. PARAMJIT SINGH
July 8, 1981
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. VIJAY METAL WORKS
March 13, 1981
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. RAMADEVI SHRI NIVAS RUJA
December 5, 1981
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. AKATAI TATABA HANKARE
December 7, 1981
NAGESH WAMAN PATIL Vs. SPECIAL LAND ACQUISITION OFFICERBOMBAY
June 23, 1981
NARAYAN MADHAV SANGHANERI Vs. BHAUSAHEB KARBHARI KALE
September 15, 1981
NARAYAN MUKTAJI DHAGE AND GANPAT NARAYAN DHAGE Vs. SPECIAL LAND ACQUISITION OFFICER
December 11, 1981
NARAYAN SRINIVAS FUGRO Vs. SAMJIBHAI BHIKA SOLANKI
June 16, 1981
NARENDRA ENGINEERING WORKS Vs. UNION OF INDIA
November 6, 1981
NARENDRA NAROTTAMDAS KAPADIA Vs. CENTRAL BUREAU OF INVESTIGATION
April 2, 1981
NARINDER SINGH SARAN SINGH Vs. STATE OF MAHARASHTRA
January 21, 1981
NAVIN CHIMANLAL SUTARIA Vs. UNION OF INDIA
July 16, 1981
NAVNATH SIDDHAPPA KOLI Vs. SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LIMITED
April 9, 1981
NEMICHAND RAJMAL AND CO Vs. COMMISSIONER OF INCOME TAX
February 4, 1981
NEW CHEMI INDUSTRIES PVT LTD Vs. UNION OF INDIA
September 4, 1981
NICHANI HOTELS CORPORATION Vs. BOMBAY LABOUR UNION
March 26, 1981
NITYANAND A SHETTY Vs. VIKRAM JAYANTILAL BANGDIWALA
October 6, 1981
OBEDUR REHMAN Vs. AHMEDALI BHARUCHA
December 3, 1981
P Vs. P AND R
August 6, 1981
P K ANTIA Vs. SHRIDHAR SADASHIV KATDARE
July 20, 1981
P RAM NARAYAN Vs. L P PICHAN
April 27, 1981
P V GOPALKRISHNAN Vs. KANAKSHA GOPALKRISHNAN MRS
July 14, 1981
P V GOPALKRISHNAN Vs. KANAKSHA GOPALKRISHNAN
July 15, 1981
P. Vs. P. AND OTHERS
August 11, 1981
PADMAKAR BALKRISHNA SAMANT Vs. STATE OF MAHARASHTRA
September 23, 1981
PADMANNA MALKARI MALI Vs. BHOURAWWA PADMANNA MALI SOU
June 18, 1981
PANDURANG SAKHARAM PAWAR Vs. UNDER SECRETARY TO GOVERNMENT OF MAHARASHTRA HOME DEPARTMENT SPECIAL
February 16, 1981
PANDURANG SONBA MUTHE Vs. BHAMABAI PANDURANG MUTHE
November 23, 1981
PARLE BEVERAGES P LTD Vs. UNION OF INDIA
October 15, 1981
PASHUPATI TRADING CO. PVT. LTD. Vs. ELECTRICAL INSPECTOR
April 24, 1981
PATEL ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 1981
PATEL METAL PRODUCTION AND CONSTRUCTION COMPANY Vs. DEPUTY COLLECTOR PRIVATE FORESTS DIVISIONAL THANE
March 5, 1981
PATEL PRABHUDAS PURSHOTTAMDAS Vs. UNION OF INDIA
December 5, 1981
PATESINGHRAO ANANDRAO NAIK Vs. R.V. DESHMUKH
August 6, 1981
PIRAMAL SPG AND WVG MILLS LTD Vs. UNION OF INDIA
October 7, 1981
POONA JESUIT SCHOOLS SOCIETY Vs. PETTER DHAVJI BASUL
August 5, 1981
PRABHAKAR VASUDAV GADGIL Vs. P Y DESHPANDE SPECIAL LAND ACQUISITION OFFICER
August 28, 1981
PRADUMNA SHRINIWAS AURADKAR AND Vs. STATE OF MAHARASHTRA
April 15, 1981
PRAKASH D. KHODE Vs. ASHOK B. KHODE
June 29, 1981
PREMCHAND CHANDANMAL SONI Vs. DASRU HARI AND ANOTHER
July 23, 1981
PREMIER AUTOMOBILES LIMITED Vs. STATE OF MAHARASHTRA
February 17, 1981
PREMIER AUTOMOBILES LTD Vs. ENGINEERING MAZDOOR SABHA
September 18, 1981
PREMLATA SUDHAKAR SATHE Vs. GOVERNING BODY OF G. S. TOMPE COLLEGE
March 12, 1981
PUKHRAJ NAGRAJ RANKA AND SUBHASCHANDRA KANHAYALAL LONAVAT AND SHIVJIRAM RAGHUNATHDAS ATTAL AND RAGHUNATH GAMBIR WANI AND OTARMAL GULABC Vs. STATE OF MAHARASHTRA
June 25, 1981
PUNJA CHINDHU AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
December 23, 1981
PYARIBI WD/O ISMAILKHAN Vs. ULFATBI WD/O MOHAMMAD IBRAHIM KHAN
August 24, 1981
QUIMAGRAO JAIN Vs. RASIKLAL DAVE
June 18, 1981
R C TRIVEDI Vs. A H PARANJAPE
July 22, 1981
R J MENZIES Vs. SURYAKANT KARUTI CHIDRAWAR
September 7, 1981
R PARMESHWAR MENON AND GANESH DATTATRAYA KOLI Vs. STATE OF MAHARASHTRA
July 7, 1981
RADHABAI BAPURAO SHELAR Vs. TRIMBAK MADHAVRAO SHIROLE
August 5, 1981
RADHELAL JAGANNATH BITHOLIA Vs. STATE OF MAHARASHTRA
July 7, 1981
RAGHUNATH S O GABANJI GAVALI Vs. STATE OF MAHARASHTRA
October 1, 1981
RAHIMTULLA ABDUL RAHIMAN NAKIB Vs. CHANDRAKANT ANANT MOOG
August 10, 1981
RAHIMTULLA ABDUL REHIMAN NAKIB Vs. CHANDRAKANT ANANT MOOG AND OTHERS
February 10, 1981
RAJENDRA BHATI Vs. BABULAL TARACHAND AND CO
August 25, 1981
RAJENDRA KUMAR SABHARWAL Vs. LILA K JAGTIANI
February 10, 1981
RAJESHBAI Vs. SHANTABAI
April 28, 1981
RAJNIKANT NARMADASHANKAR Vs. MUNSHI C L
August 29, 1981
RAMASAMUZ NARSING UPADHYAYA Vs. VINUBHAI M MITRA
September 29, 1981
RAMBHAU SAKHARAM PATIL AND ANOTHER Vs. BABAN SADU MARATHE
August 31, 1981
RAMCHANDRA KASHIRAM NEHARIA Vs. NARAYANDAS VALLABHDAS AND OTHERS
November 25, 1981
RAMCHANDRA S O TUKARAM CHOUDHARI Vs. STATE OF MAHARASHTRA
December 18, 1981
RAMESHCHANDRA G VARMA SUCCEEDED Vs. GENERAL MANAGER W RLY
April 16, 1981
RAMGOPAL KHANNA Vs. SHAKUNTALA CHAWLA
March 19, 1981
RAMSEVAK DURGAPRASAD TIWARI Vs. RAMESH DULLABHJI
August 19, 1981
RAMSOMER HABAI YADAV Vs. STATE OF MAHARASHTRA
March 10, 1981
RAVINDRA HINDUSTAN PLATINUM PRIVATE LTD Vs. UNION OF INDIA
October 5, 1981
RAVJI INDUSTRIAL CORPORATION Vs. UNION OF INDIA AND OTHERS
September 11, 1981
RIYASATBI SHAIKH JANI Vs. SHAIKH JANI SHAIKH KASAM
December 8, 1981
RUPRAO NAGORAO MAHULKAR Vs. MURLIDHAR DAGDUSETH DABHADE
March 12, 1981
S K MAHBOOB S O ABDUL KADAR Vs. STATE OF MAHARASHTRA
August 27, 1981
SABIRA BEGUM HABIBULLAH SHAIKH Vs. DISTRICT MAGISTRATE THANE
August 24, 1981
SADASHIV BAJRANG SUTAR Vs. STATE OF MAHARASHTRA
March 3, 1981
SADASHIV ISHWARA POWAR Vs. SUSHILABAI NARAYAN BHANDURGA
October 12, 1981
SADASHIV RAMCHANDRA NICHAL Vs. SAGANDHABAI GOVINDA SHELKE AND OTHERS
August 10, 1981
SADASHIV RANGNATH Vs. SHAIKH BIBAN SHAIKH BALAMBHAI
March 10, 1981
SAHADEO DHAKU GHADIGAONKAR Vs. VASUDEO MAHADEO SAWANT
January 7, 1981
SAHEBAL RASULKHAN PATHAN Vs. NANUBI KASIMSAHEB SHAIKH
October 15, 1981
SAKHARAM SAWLARAM Vs. STATE OF MAHARASHTRA
January 7, 1981
SAKHUBAI Vs. CATHERINE ANTONI NICOLAS
November 24, 1981
SAMBHAJIRAO ABAJIRAO PATHARKAR Vs. LEELABAI VASUDEO PATHARKAR
April 23, 1981
SAMSUN YUNUS KHOMA Vs. THE STATE OF MAHARASHTRA AND ANOTHER
November 4, 1981
SANTDAS S O SADROMAL CHAWLA Vs. STATE OF MAHARASHTRA
November 17, 1981
SARANA TUKARAM DENDO Vs. SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED
August 10, 1981
SARDAR AMOLAK SINGH Vs. SEWAKRAM TAHILRAM LALWANI
August 31, 1981
SARDARILAL SUPERINTENDENT OF POLICE C B I S I C NEW DELHI Vs. NARENDRA NAROTTAMDAS KAPADIA CHAIRMAN INDUSTRIAL CONSULTING BUREAU LIMITED
May 22, 1981
SARDARKHAN RAHIMKHAN PATHAN Vs. STATE OF MAHARASHTRA
December 16, 1981
SAROJ DATTARAM SALVI Vs. COMMISSIONER OF POLICE GR BOMBAY
August 27, 1981
SASSOON SPINNING AND WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 10, 1981
SAVALRAM DINAJI WAGHIRE Vs. STATE OF MAHARASHTRA
October 12, 1981
SAVITRIBAI Vs. VITHAL HARI PATAKAR
April 30, 1981
SHAH CHAMPALAL RAVCHAND (FIRM) Vs. RAMANLAL LAHERCHAND SHAH (FIRM)
July 16, 1981
SHAIKH FARID HUSSAINSAB Vs. STATE OF MAHARASHTRA
February 9, 1981
SHAKTI INSULATED WIRES PVT LIMITED Vs. UNION OF INDIA
October 3, 1981
SHAKUNTALA CHAWLA Vs. OFFICIAL ASSIGNEE BOMBAY
March 19, 1981
SHALIGRAM CHANDRABHAN BODKHE AND ANOTHER Vs. STATE OF MAHARASHTRA
September 11, 1981
SHAMRAO ABAJI JADHAV Vs. CHATURBAI SIDHESHWAR JAVERI
September 1, 1981
SHAMRAO JAIRAM ARBHAT Vs. UTTAM BHOMAJI MODAK
March 2, 1981
SHANKAR ANANT BANDAL Vs. SUMAN SHANKAR BANDAL
October 13, 1981
SHANKAR BABARAO DESHMUKH Vs. STATE OF MAHARASHTRA
March 25, 1981
SHANKAR GANPAT SARPHARE Vs. MARUTI HAIBAT SARPHARE
August 22, 1981
SHANKARLAL DAMODAR AND OTHERS Vs. GAYABAI SHESHRAO MARATHA AND OTHERS
November 26, 1981
SHANKARRAO ABASAHEB PAWAR Vs. L V JADHAV
December 22, 1981
SHANTABAI Vs. STATE OF MAHARASHTRA
August 24, 1981
SHANTABAI TAJARAM KUNBI Vs. KASHIRAM DOMA KUNBI AND OTHERS
February 5, 1981
SHANTARAM S O APPA ZUNJARKAR Vs. RAMBHAU S O NARHARI UDAWANT
September 25, 1981
SHANTILAL J PARESH Vs. STATE OF MAHARASHTRA
September 28, 1981
SHARDABEN MAFATLAL AND OTHERS Vs. V.N. KARANDIKAR AND ANOTHER
July 14, 1981
SHARYAU ARMANDO PEREIRA Vs. VISHNU YESHWANT SAWANT
April 20, 1981
SHASHI NAIR Vs. R C MEHTA
October 16, 1981
SHAUKATALI ISIMDAR Vs. NARGESH DHANJISHAW JASSOOMANI
July 30, 1981
SHEELA SCHIDANANDA DAMLE Vs. DEPUTY DIRECTOR OF EDUCATION, AMRAVATI DIVISION, AMRAVATI AND OTHERS
September 23, 1981
SHEILA UMESH TAHILIANI Vs. SALI PHIROZSHAW SHROFF
February 3, 1981
SHESHDATTA GANESH Vs. GANPAT REVASHANKAR
December 4, 1981
SHESHRAO RAGHOBA SURYAWANSHI Vs. SONCHAND SOBHAGMALJI DARDA
September 8, 1981
SHIPPING CORPN OF SAUDI ARABIA Vs. ADDL COLLR OF CUSTOMS (PREV )
August 20, 1981
SHIVAJI BAPU CHAVAN Vs. SHARWARI GOKHALE
September 9, 1981
SHREENIWAS COTTON MILLS LTD Vs. UNION OF INDIA
September 4, 1981
SHRIKRISHNA ANNAJI SONATAKE Vs. RAMNARAYAN PANNALAL LATHI
October 6, 1981
SHRIPATI MADHAV DURE Vs. FULABAI BALAJI DURE
April 2, 1981
SHUKLA P M Vs. COMMISSIONER OF INCOME TAX
January 16, 1981
SINNA VANKATESH KANCHAN Vs. STATE OF MAHARASHTRA
October 12, 1981
SITARAM SHIVCHANDRAI GADODIA Vs. GORDHANDAS SHIVCHANDRAI
December 10, 1981
SK JAMEEL AHMAD S O SK FARID Vs. NASEEM GULAB SK
April 29, 1981
SORAB JAMSHED IRANI AND OTHERS Vs. HIRAJI C. MISTRY AND OTHERS
March 11, 1981
SPUN PIPE AND CONSTRUCTION COMPANY OF INDIA LIMITED Vs. SEWARAM POPATMAL ASANANI
August 17, 1981
STATE OF MAHARASHTRA Vs. ANIL BALOBA DONBE
August 18, 1981
STATE OF MAHARASHTRA Vs. JAGANNATH DATTATRAYA MAHAJAN
September 4, 1981
STATE OF MAHARASHTRA Vs. RADHESHYAM GOPIKISHAN MANTRI
September 7, 1981
STATE OF MAHARASHTRA Vs. NARAYAN NIVARATI BODLE
September 7, 1981
STATE OF MAHARASHTRA Vs. NARAYAN LAXMAN THATTE
July 2, 1981
STATE OF MAHARASHTRA Vs. KISHAN GAJARAM KAPATE
January 22, 1981
STATE OF MAHARASHTRA Vs. SHANKARLAL SITARAM SHARMA AND LAXMINARAYAN CHUNILAL BHARADIYA
January 8, 1981
STATE OF MAHARASHTRA Vs. PUNJAJI AMRUTA GITE AND SHRIRAM BABARAO GITE
February 2, 1981
STATE OF MAHARASHTRA Vs. GOVINDRAO NARAYANRAO GHORPADE
March 26, 1981
STATE OF MAHARASHTRA Vs. DHANLAXMI V MEISHERI
March 19, 1981
STATE OF MAHARASHTRA Vs. NANAJI KALU JADHAV
March 9, 1981
STATE OF MAHARASHTRA Vs. CHANDRAKANT KRISHNA BANKAR
September 28, 1981
STATE OF MAHARASHTRA Vs. WASUDEO MAHADEO BUTKE
April 30, 1981
STATE OF MAHARASHTRA Vs. ANUBAI KASHIRAO NALWADE AND OTHERS
October 7, 1981
STATE OF MAHARASHTRA Vs. SHAIKH JAFAR SHAIKH SANDU
September 30, 1981
STATE OF MAHARASHTRA Vs. RAMLAL S O HANMANTLAL MALPANI AND OMPRAKASH S O RAMCHANDRA SHARMA
September 11, 1981
STATE OF MAHARASHTRA Vs. KISHORE RAMJI ROKADE
November 6, 1981
STATE OF MAHARASHTRA Vs. MOHANLAL S O PURSHOTTAMDAS PATEL
November 20, 1981
STATE OF MAHARASHTRA Vs. MANOHAR GOVING RANT
November 12, 1981
STATE OF MAHARASHTRA Vs. CYCLE RICKSHAW UNION NANDED
November 24, 1981
SUDHAKAR DINKAR MALEKAR Vs. HEMU PRABHUDAS THAKUR
July 24, 1981
SUDHAKAR VITHALRAO WELANKIWAR Vs. LIBERTY SERVICES AND OTHERS
October 16, 1981
SUKHDA SAYED Vs. MASOOD SAYED
June 26, 1981
SUNDARLAL VITHALTIWARI Vs. PRABHAVATI VITHAL TIWARI
June 17, 1981
SUNDERDAS KARSONDAS VED Vs. KARSANDAS JETHAMAL BHATIA
January 14, 1981
SURESH ANANT CHAUGLE AND STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA AND SURESH ANANT CHAUGLE AND BAPU MARUTI MANDALE
February 3, 1981
SURESH MOHANLAL GORADIA Vs. HIRALAL G THAKKAR
February 4, 1981
SURESH TRADING COMPANY Vs. STATE OF MAHARASHTRA
February 24, 1981
SUSHILA BHIKU SHINDE Vs. SULOCHANA BABURAO BHOJ
April 9, 1981
SVADESHI MILLS COMPANY LTD Vs. UNION OF INDIA AND OTHERS
December 16, 1981
SWARUP D ITO Vs. GAMMON INDIA LIMITED
November 13, 1981
T C G INDUSTRIES PVT LTD Vs. UNION OF INDIA
August 27, 1981
TAJ MOHAMMAD Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE NAGPUR
January 28, 1981
TANTULAL BIHARILAL PARWAR Vs. PURSHOTTAM SHANKARRAM PUROHIT
July 17, 1981
TARUBAI DAMU SAWANT Vs. BHIKU ANTU YADAV
September 4, 1981
TATA SONS LIMITED Vs. UNION OF INDIA AND OTHERS
September 19, 1981
THE STATE OF MAHARASHTRA Vs. HIRACHAND SHAMDAS CHHOBRIM
August 31, 1981
TRUSTEES AND EXECUTORS OF THE LATE SHRI SHAMJI KHETA Vs. INCOME TAX OFFICER
August 21, 1981
TULSHIRAM KASHIRAM TIJARE Vs. SUSHMA W/O KESHAO RAICH AND ANOTHER
August 5, 1981
TWO STAR Vs. ASSISTANT COLLECTOR OF CUSTOMS CENTRAL EXCISE BOMBAY
September 22, 1981
UDHAVDAS KEWALRAM Vs. COMMISSIONER OF INCOME TAX
September 28, 1981
UGAR SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1981
UNI-SANKYO LIMITED Vs. UNION OF INDIA
September 4, 1981
UNION CARBIDE INDIA LTD Vs. UNION OF INDIA
April 9, 1981
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LIMITED
January 8, 1981
UNION OF INDIA (UOI) AND ANOTHER Vs. JAYASHREE AND OTHERS
November 27, 1981
V N NABAR Vs. STATE OF MAHARASHTRA
February 13, 1981
V VENKATESH Vs. UNION OF INDIA
April 28, 1981
VASANT AMBADAS PANDIT Vs. BOMBAY MUNICIPAL CORPORATION
April 6, 1981
VASANT NAGJI BHATT Vs. STATE OF MAHARASHTRA AND OTHERS
August 14, 1981
VASANTRAO S O VENKATRAO TIRTHKAR Vs. COLLECTOR OF OSMANABAD
September 25, 1981
VED PARKASH PRABHUDAYAL AGARWAL Vs. INCOME-TAX OFFICER
August 31, 1981
VED PRAKASH PRABHUDAYAL AGARWAL Vs. INCOME TAX OFFICER
August 31, 1981
VIDYADHAR GAJANAN MHATRE Vs. VIKRAMSINGH P SOLANKI
April 14, 1981
VILAS GANGARAM KHETLE Vs. S D RANE PRESIDING OFFICER
November 16, 1981
VILAS VASANTRAO MAHAJAN Vs. CENTRAL BANK OF INDIA
September 22, 1981
VINAYAK MAHADEO NIRGUM Vs. SADANAND SHANTARAM BANDEKAR
September 10, 1981
VINAYAKRAO PRALHADRAO DESMUKH Vs. AMBADASRAO PRALHADRAO DESHMUKH
February 20, 1981
VINITA DATTATRAYA SAMANT Vs. COMMISSIONER OF POLICE THANE
July 28, 1981
VINOD WAMANRAO NEHULKAR Vs. MANGALA VINOD NEHULKAR
July 31, 1981
VITHAL MORESHWAR KHANDAGALE Vs. J F RIBERIO
November 9, 1981
WASUDEO INDUSTRIES GINNING FACTORY AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
October 15, 1981
WIPRO PRODUCTS LTD Vs. UNION OF INDIA
June 26, 1981
WORKMEN OF MUKUND IRON AND STEEL WORKS LTD Vs. MUKUND IRON AND STEEL WORKS LTD
March 30, 1981
WYETH INDIA PVT LIMITED Vs. N D BHATT INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
October 19, 1981
YESHWANT GUNAJI SORTE Vs. STATE OF MAHARASHTRA
April 6, 1981
YOUSUF ALI ABDULLA FAZALBHOY Vs. M S KASBEKAR
April 16, 1981
ZILLA SAHAKARI KENDRIYA BANK MARYADIT Vs. NATIONAL INSURANCE COMPANY LTD
October 7, 1981