Case Index

Title
Date
A KANAGASABAPATHY Vs. SUB INSPECTOR OF POLICE C B I S P E MADRAS 6
March 6, 1981
A M AHAMED AND CO MADRAS Vs. UNION OF INDIA
October 1, 1981
A N KANNAPPAN Vs. AMMANI AMMAL
November 19, 1981
A PARAMASIVAN Vs. STATE
March 20, 1981
A PUSHPANATHAN Vs. SREE DEVI FINANCIERS KARUR TOWN
December 18, 1981
A SOUNDARAPANDIAN NADAR Vs. S MADASAMY MUDALIAR
October 27, 1981
A V MOHAMED ALI SAHIB Vs. NAINA MOHAMMED MARACAIR
December 21, 1981
ABDUL AZEEZ SAHIB Vs. DHANA-BAGIAMMAL
November 24, 1981
ABDUL JABBAR Vs. ABDUL MUTHALIFF
March 11, 1981
ABDUL MAJEED Vs. STATE BY FOOD INSPECTOR
November 13, 1981
ABDUL RASHEED Vs. STATE
November 25, 1981
ABDUL WAHEED SAHIB Vs. A N NAINA MOHAMED
January 12, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NEW INDIA MARITINE AGENCY P LIMITED
October 21, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PERUMALSWAMY T K
November 4, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX TAMIL NADU-II Vs. T K PERUMALSWAMY
November 4, 1981
AL MURUGAN CHETTIA Vs. STATE OF TAMIL NADU
December 1, 1981
AMIRTHAMMAL Vs. M K MANI IYER
September 25, 1981
ANAMA GOUNDER Vs. A C PONNUSAMI
February 17, 1981
ANDAL SWEET STALL AND TIFFIN DINING HALL Vs. STATE OF TAMIL NADU
January 22, 1981
ANGAPPA GOUNDER Vs. RAJAVELU GOUNDER
February 6, 1981
ANIL SOUND CAPS Vs. COMMISSIONER OF INCOME-TAX, MADRAS
October 12, 1981
ANNAMALAI CHETTIAR Vs. UNION OF INDIA
April 1, 1981
ANUMA GOUNDER Vs. C PONNUSAMI
February 17, 1981
ARASU Vs. STATE
September 22, 1981
AROKIASAMY Vs. MARTIAL MARGARET
April 30, 1981
ARUMUGAM Vs. D R SRINIVASAN
October 23, 1981
ARUMUGHAM Vs. FOOD INSPECTOR PERIA NAGAMAM COIMBATORE DISTRICT
April 30, 1981
ARUMUGHAM CHETTIAR Vs. GANAPATHI CHETTIAR
October 16, 1981
ASHOK LEYL AND LIMITED Vs. GOVERNMENT OF INDIA
September 28, 1981
ASSOCIATED PUBLISHERS MADRAS LTD Vs. GOVT OF TAMIL NADU
September 22, 1981
ATHIANNA GOUNDER AND OTHERS Vs. NACHIAPPAN AND OTHERS
March 16, 1981
AUTHORISED OFFICER L REFS THANJAVUR NOW AT KUMBAKONAM Vs. B N ABDUL RAHIMAN SAHIB
April 22, 1981
AUTHORISED OFFICER LAND REFORMS ERODE Vs. M RAMASWAMY GOUNDER
October 23, 1981
AVON PLASTICS Vs. STATE OF TAMIL NADU
October 15, 1981
B K C M PALANICHAMY Vs. T R SUBRAMANIAM
July 9, 1981
B LAKSHMICHAND Vs. GOVERNMENT OF INDIA
September 18, 1981
B M ISHAK MARICAR Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE AND
September 17, 1981
B PANKAJAMMAL PROPRIETRIX BASKARAN MOTOR Vs. RATHIKANTHAMMAL
February 18, 1981
B SOUNDARAPANDIAN Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
July 16, 1981
BALAKRISHNAN Vs. KRISHNAMOORTHY
June 6, 1981
BALAKRISHNAN Vs. KRISHNA MOORTHY
June 16, 1981
BALU CHETTIAR Vs. STATE OF TAMIL NADU
June 17, 1981
BALUCHAMY Vs. THAYAMMAL
December 18, 1981
BANK OF MADURA LTD Vs. ADDITIONAL COMMISSIONER FOR WORKMENÏ¿½S COMPENSATION MADURAI 20
December 4, 1981
BAPJEE ALIAS MUSTAFA BAIG SABIB Vs. MINOR PARSONCHAND
November 6, 1981
BHAGATHYAMMAL Vs. DHANABAGYATHAMMAL
February 26, 1981
BHAGYALAKSHMI Vs. K N NARAYANA RAO
September 21, 1981
BHARAT TRADING COMPANY A PARTNERSHIP FIRM Vs. K SHANMUGHASUNDARAM
September 8, 1981
BHORUKA STEELS LIMITED Vs. STATE OF TAMIL NADU
November 12, 1981
BOARD OF REVENUE MADRAS Vs. ASSOCIATED PHARMACEUTICAL INDUSTRY PRIVATE LIMITED
March 4, 1981
BRIGHT SON JOSE Vs. MADURAI KAMARAJ UNIVERSITY
March 11, 1981
BURN STANDARD COMPANY LIMITED Vs. STATE OF TAMIL NADU
August 12, 1981
C G NATARAJAN Vs. DEPUTY COMMERCIAL TAX OFFICER POLLACHI WEST
January 8, 1981
C KALYANAM Vs. GOVERNMENT OF TAMIL NADU
October 16, 1981
C MANUEL Vs. MANAGEMENT OF NEEDLE INDUSTRIES INDIA LTD
March 5, 1981
C MUNUSWAMY Vs. SARADA COLLEGE EDUCATIONAL TRUST
December 22, 1981
C P KUPPUSWAMY Vs. STATE OF TAMIL NADU
July 30, 1981
C P M ABDUL HAMEED Vs. AJEETHA AMMAL
February 6, 1981
C P RADHAKRISHNAN Vs. DEPUTY COMMERCIAL TAX OFFICER PERAMBUR II ASSISTANT CIRCLE MADRAS
October 15, 1981
C RAMAKRISHNA Vs. CHIEF INSPECTOR OF FACTORIES MADRAS
September 30, 1981
C TARACHAND Vs. TAHSILDAR FORT TONDIARPET TALUK MADRAS
December 22, 1981
C UMAPATHY Vs. MANAGER MARKETING TAMILNADU DAIRY
December 7, 1981
C V RANGANATHAN Vs. UNION OF INDIA
February 13, 1981
C VARAMAIN DAVID Vs. BANK OF MADURAI LTD
March 2, 1981
C.S. PILLAI Vs. CAPTAIN M.A. MURUGARA
November 23, 1981
CALCUTTA INSURANCE MADRAS Vs. THIRUMALAI ANIMAL
February 10, 1981
CAUVERY AND COMPANY BUS TRANSPORTERS Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL (V ADDITIONAL SUB COURT) AND ORS
October 21, 1981
CHAINRAJ RAMCHAND REGISTERED PARTNERSHIP FIRM OF BANKERS CHAINRAJ RAMCHAND REGISTERED PARTNERSHIP FIRM OF BANKERS Vs. V S NARAYANASWAMY
August 31, 1981
CHANDRAKUMARI Vs. T N AGASTHIAPPANAINAR
February 26, 1981
CHELLAMMAL Vs. R T SEETHALAKSHMI AMMAL
December 21, 1981
CHETTINAD CORPORATION P LIMITED Vs. COMMISSIONER OF INCOME TAX
October 14, 1981
CHEVENTHIPAUL NADAR Vs. SRINIVASA NADAR
August 28, 1981
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. TVL INCA CABLES PVT LTD
August 3, 1981
CHIEF ENGINEER HIGH WAVS AND RURAL WORKS MADRAS Vs. A CHENGALVARAYAN
November 4, 1981
CHINNARAJU NAIDU Vs. BAVANI BAI
March 24, 1981
CHITHIRAIVADIVU AMMAL Vs. MOSES T SUNDAR
December 24, 1981
CHITRAM AND COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU
September 17, 1981
COLLECTOR OF CENTRAL EXCISE Vs. R SESHAMMAL
September 21, 1981
COLLECTOR OF NILGIRIS AT OOTACAMUND Vs. MAHAVIR PLANTATIONS PVT LTD
January 12, 1981
COMMISSIONER OF GIFT TAX Vs. RASIYA BANU E S M P SMT
August 6, 1981
COMMISSIONER OF GIFT TAX Vs. RAMESH K
December 9, 1981
COMMISSIONER OF GIFT TAX Vs. VENU SURESH SANJAY TRUST
December 9, 1981
COMMISSIONER OF GIFT TAX Vs. VENU SRINIVASAN
December 9, 1981
COMMISSIONER OF INCOME TAX Vs. TRICHY UNITED BANK LIMITED
December 2, 1981
COMMISSIONER OF INCOME TAX Vs. PAUL A C
December 8, 1981
COMMISSIONER OF INCOME TAX Vs. PIONEER ENGINEERING SYNDICATE
December 2, 1981
COMMISSIONER OF INCOME TAX Vs. UMEDUMAL BHANDARI
November 30, 1981
COMMISSIONER OF INCOME TAX Vs. RAJA D V SEETHARAMAYYA BHADUR
November 30, 1981
COMMISSIONER OF INCOME TAX Vs. IMPERIAL AUTOMOBILES
November 24, 1981
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS MADURAI LIMITED
November 25, 1981
COMMISSIONER OF INCOME TAX Vs. DEVI FILMS P LIMITED
November 20, 1981
COMMISSIONER OF INCOME TAX Vs. PRAKASAM READYMADE STORES
November 24, 1981
COMMISSIONER OF INCOME TAX Vs. APSARA TALKIES
November 24, 1981
COMMISSIONER OF INCOME TAX Vs. METTUR SPINNING MILLS
November 17, 1981
COMMISSIONER OF INCOME TAX Vs. MADRAS AUTO SERVICE P LIMITED
November 17, 1981
COMMISSIONER OF INCOME TAX Vs. CROMPTON ENGINEERING CO MADRAS LIMITED
November 17, 1981
COMMISSIONER OF INCOME TAX Vs. SRINIVASA IYER T S LATE
November 18, 1981
COMMISSIONER OF INCOME TAX Vs. NADAR PRESS LIMITED
November 18, 1981
COMMISSIONER OF INCOME TAX Vs. GEMINI PICTURES CIRCUIT P LIMITED
November 18, 1981
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA V AND SONS PRIVATE LIMITED
November 2, 1981
COMMISSIONER OF INCOME TAX Vs. BUSH BOAKE ALLEN INDIA LIMITED
October 21, 1981
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED
October 21, 1981
COMMISSIONER OF INCOME TAX Vs. SANJAN CHETTIAR S K AND SONS
October 21, 1981
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL INSURANCE COMPANY LIMITED
October 29, 1981
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA GOUNDER N
August 25, 1981
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS P LIMITED
August 25, 1981
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS COMPANY LIMITED
September 14, 1981
COMMISSIONER OF INCOME TAX Vs. RAMANLAL KAMDAR
September 15, 1981
COMMISSIONER OF INCOME TAX Vs. UNITED NILGIRI SERVICE PRIVATE LIMITED
September 16, 1981
COMMISSIONER OF INCOME TAX Vs. TEXTOOL COMPANY LIMITED
September 8, 1981
COMMISSIONER OF INCOME TAX Vs. KATPADI CO OPERATIVE TIMBER WORKS LIMITED
September 22, 1981
COMMISSIONER OF INCOME TAX Vs. HIND MERCANTILE CORPORATION
September 22, 1981
COMMISSIONER OF INCOME TAX Vs. V S THYAGARAJA MUDALIAR
September 22, 1981
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA VISCOSE LIMITED
September 28, 1981
COMMISSIONER OF INCOME TAX Vs. CHITRA PALAYAKAT CO
September 28, 1981
COMMISSIONER OF INCOME TAX Vs. TRACTORS AND FARM EQUIPMENTS LIMITED
September 29, 1981
COMMISSIONER OF INCOME TAX Vs. RUKMANI MILLS LIMITED
September 29, 1981
COMMISSIONER OF INCOME TAX Vs. MALA R
October 14, 1981
COMMISSIONER OF INCOME TAX Vs. INLAND AGENCIES PRIVATE LIMITED
October 14, 1981
COMMISSIONER OF INCOME TAX Vs. SAROJ GOENKA SMT
September 30, 1981
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LIMITED
October 13, 1981
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED
October 13, 1981
COMMISSIONER OF INCOME TAX Vs. M N RAJAM
January 12, 1981
COMMISSIONER OF INCOME TAX Vs. THANTHI TRUST
January 29, 1981
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROTHERS PRIVATE LIMITED
March 30, 1981
COMMISSIONER OF INCOME TAX Vs. GANESH FIRE WORKS INDUSTRIES
February 24, 1981
COMMISSIONER OF INCOME TAX Vs. V K D RAMANATHAN CHETTIAR AND COMPANY
August 3, 1981
COMMISSIONER OF INCOME TAX Vs. J K K ANGAPPA CHETTIAR
August 4, 1981
COMMISSIONER OF INCOME TAX Vs. GEORGEPOLOUS
August 5, 1981
COMMISSIONER OF INCOME TAX Vs. BALASUBRAMANIAN S
July 27, 1981
COMMISSIONER OF INCOME TAX Vs. KUPPUSWAMY CHETTIAR L
July 29, 1981
COMMISSIONER OF INCOME TAX Vs. SUNDARAM CLAYTON LIMITED
July 29, 1981
COMMISSIONER OF INCOME TAX Vs. A V M LIMITED
July 14, 1981
COMMISSIONER OF INCOME TAX Vs. RAMAL AMMAL S
July 7, 1981
COMMISSIONER OF INCOME TAX Vs. EBRAHIM S M
July 1, 1981
COMMISSIONER OF INCOME TAX Vs. WAVIN INDIA LIMITED
June 17, 1981
COMMISSIONER OF INCOME TAX Vs. SOUTHERN SEA FOODS PRIVATE LIMITED
June 17, 1981
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED
June 22, 1981
COMMISSIONER OF INCOME TAX Vs. KOTHARI C M CHARITABLE TRUST
June 24, 1981
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LIMITED
December 18, 1981
COMMISSIONER OF INCOME TAX Vs. RUDRAPPAN AND COMPANY
December 22, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. N PALANIAPPA GOUNDER
August 25, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU -II Vs. E S M P RASIYA BANU
August 6, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. S BALASUBRAMANIAN
March 27, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. A V M LIMITED
March 14, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. V RAMAKRISHNA AND SONS PRIVATE LIMITED
November 2, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. LATE T S SRINIVASA IYER BY L/R BALASUBRAMANIAM
November 18, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU II Vs. S RAMAL AMMAL
March 7, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. S M EBRAHIM
March 1, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. SUNDARAM CLAYTON LIMITED
March 29, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU III Vs. S K SANJAN CHETTIAR AND SONS
October 21, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. A C PAUL
December 8, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU V Vs. L KUPPUSWAMY CHETTIAR
March 29, 1981
COMMISSIONER OF INCOME TAX TAMIL NADU-IV Vs. C M KOTHARI CHARITABLE TRUST
June 24, 1981
COMMISSIONER OF WEALTH TAX Vs. RAMALINGAM B M
August 5, 1981
COMMISSIONER OF WEALTH TAX Vs. RAMASWAMI S
December 8, 1981
COMMISSIONER OF WEALTH TAX Vs. SATISH CH
September 9, 1981
COMMISSIONER OF WEALTH TAX Vs. RAMAKRISHNAN K
October 12, 1981
COMMISSIONER OF WEALTH TAX Vs. ANNAMALAI S A P
September 29, 1981
COMMISSIONER OF WEALTH TAX TAMIL NADU Vs. B M RAMALINGAM
August 5, 1981
COMMISSIONER OF WEALTH TAX TAMIL NADU-I Vs. CH SATISH
September 9, 1981
COMMISSIONER OF WEALTH TAX TAMIL NADU-II Vs. S A P ANNAMALAI
September 29, 1981
CONTROLLER OF ESTATE DUTY Vs. VENKATACHALAM R M
March 11, 1981
CONTROLLER OF ESTATE DUTY Vs. AMEEN KHALEELI S T B SMT
March 12, 1981
CONTROLLER OF ESTATE-DUTY TAMIL NADU Vs. S T B AMEEN KHALEELI
March 12, 1981
CONTROLLER OF ESTATE-DUTY TAMIL NADU II Vs. R M VENKATACHALAM
March 11, 1981
CORPORATION OF MADURAI Vs. K SUNDARA THEVAR
March 5, 1981
D RAMAMURTHY Vs. STATE
March 23, 1981
D SHANTHALAKSHMI Vs. STATE OF TAMIL NADU
August 21, 1981
DALMIA CEMENT BH LTD Vs. KAMALA PILLAI
September 1, 1981
DASAPPA CHETTIAR Vs. S R VENKATARAMA CHETTIAR AND SONS
July 23, 1981
DEPUTY COMMISSIONER C T COIMBATORE DIVISION Vs. SOUTH INDIA TRADERS
July 23, 1981
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. KARTHIKEYA PRESS
October 15, 1981
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. P V PERUMAL SWAMI
October 15, 1981
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. VENKATESWARAN DYEING FACTORY
January 21, 1981
DEPUTY DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE MADRAS 6 Vs. SRIRAM SHANKAR PRASAD
October 19, 1981
DEVI TALKIES P LIMITED Vs. V R PARTHASARATHI IYENGAR
February 23, 1981
DHARUL ULAM MADARSHA Vs. STATE OF TAMIL NADU
July 24, 1981
DOOM DOMA TEA COMPANY LIMITED CALCUTTA 16 Vs. UNION OF INDIA OWNING THE NORTH FRONTIER RAILWAY
August 10, 1981
DRUGS INSPECTOR CENTRAL DRUGS STANDARD CONTROL Vs. MODERN DRUGS
November 3, 1981
DURAISAMI REDDIAR Vs. SAROJA AMMAL
February 3, 1981
E A V KRISHNAMURTHY AND SON Vs. COMMISSIONER OF INCOME TAX
March 25, 1981
E JOSEPH Vs. ASSISTANT COLLECTOR OF CUSTOMS TUTICORIN
September 21, 1981
EAGIAMMAL Vs. SUBRAMANIAM
January 30, 1981
ELGI EQUIPMENTS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
June 18, 1981
ELLAMMAL Vs. RANGASWAMY KOUNDAR
August 27, 1981
ELLAPURAM PANCHAYAT UNION Vs. BHAVANIAMAMAN
December 24, 1981
ELLAPURAM PANCHAYAT UNION PERIAPALAYAM Vs. BHAVANIAMMAN DEVASTANAM
February 24, 1981
EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. AMALGAMATIONS REPCO LIMITED MADRAS
April 3, 1981
EVEREST PICTURES CIRCUIT SALEM Vs. S KARUPPANNAN
October 30, 1981
FABRIMATS MADRAS P LIMITED IN LIQUIDATION IN RE AND OFFICIAL LIQUIDATOR Vs. BEST AND CROMPTON ENGINEERING LIMITED
August 7, 1981
FOOD INSPECTOR PONDICHERRY Vs. T S SUBRAMANIA IYER
July 23, 1981
G ALAGIRI Vs. COLLECTOR OF THANJAVUR
December 1, 1981
G DHYANAND Vs. ZAAMNI BI
April 21, 1981
G DHYANAND Vs. ZAAMNI BI
April 27, 1981
G KUPPATHI MUDALIAR Vs. V MURUGESAN
September 4, 1981
G N DASS Vs. STATE
September 23, 1981
G SESHAGIRI Vs. D PERUMAL
October 29, 1981
GANESAN Vs. K V PANDURANGAN
September 14, 1981
GANESAN Vs. VALAMBAL AMMAL
February 11, 1981
GANGABAI Vs. STATE OF TAMIL NADU
March 5, 1981
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. M S SARANGAPANI
July 24, 1981
GENERAL TRAVELS BANGALORE Vs. CHANDRAKALA SHETTY
February 16, 1981
GHANSHAM SINGH Vs. COMMISSIONER OF INCOME TAX
July 19, 1981
GHANSHAM SINGH Vs. COMMISSIONER OF INCOME TAX TAMIL NADU
July 10, 1981
GLAXO OPERATIONS U K LIMITED AND GLAXO LABORATORIES INDIA LIMITED Vs. RAMA BHAKTHA HANUMAN CANDLE AND CAMPHOR WORKS
November 23, 1981
GNANASOUNDARAPANDIAN Vs. THOMAS NADAR
December 23, 1981
GOPAL GOUNDER Vs. KOTHANDARAMA GOUNDER
January 2, 1981
GOPIKISHAN AND RAMKISHAN Vs. COMMISSIONER OF INCOME TAX
October 21, 1981
GOVERNMENT OF INDIA Vs. MADRAS ALUMINIUM COMPANY LIMITED COIMBATORE
April 30, 1981
GOVINDA GOUDER Vs. DEENAPPA GOUDER
February 4, 1981
GOVINDAN Vs. GOVINDAN
September 18, 1981
GOVINDARAJAN Vs. FOOD INSPECTOR MUNICIPAL SANITARY INSPECTOR PALNI
April 30, 1981
GURUSWAMI CHETTIAR Vs. SAVITHRI ANIMAL
February 17, 1981
GURUSWAMY Vs. STATE
September 21, 1981
HAMSAMMAL Vs. P V THAKKAR
September 23, 1981
HAZARIMAL PANAJI Vs. TILOKCHAND DEEPAJI
June 26, 1981
HEMALATHA TEXTILES LIMITED Vs. STATE OF TAMIL NADU
July 23, 1981
HIS HOLINESS CHITRAMUTHU ADIGAL ATHMA SANTHI NILAYAM PANNAIKULAM POST RAMANATHAPURAM DISTRICT Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT AT MADURAI MADURAI
April 30, 1981
IN RE: D. RAMAMURTHY Vs. STATE
March 3, 1981
IN RE: KUTTAPPAN ALIAS SUGATHAN AND SUDAKAR ALIAS SUDAKARAN Vs. STATE
October 17, 1981
IN RE: KUTTIYAPPAN AND OTHERS Vs. STATE
June 30, 1981
IN RE: M A ANTHONY Vs. STATE
January 29, 1981
IN RE: SUBBIAH ALIAS RAJU GOUNDER AND OTHERS Vs. STATE
August 26, 1981
INDIA OVERSEAS BANKKOMARALINGAM Vs. G RAMALINGA GOUNDER
November 12, 1981
INDIA PISTONS REPCO LIMITED Vs. COMMISSIONER OF INCOME TAX
December 18, 1981
INDIAN BANK Vs. FEDERATION OF INDIAN BANK EMPLOYEES UNION AND
March 9, 1981
INDIAN BANK MADRAS Vs. B D KOTHANDAPANI
September 30, 1981
INDIAN OIL CORPORATION LTD Vs. NAINSUKDAS BALDEODAS
October 19, 1981
INDIAN OIL CORPORATION LTD Vs. NAINSUKDAS BALDEODAS
October 29, 1981
INDIAN OVERSEAS BANK Vs. N A SELLAMUTHU
March 24, 1981
INDIAN OVERSEAS BANK Vs. N A SELLAMUTHU
February 6, 1981
IQBAL AND COMPANY Vs. ABDUL RAHIM
November 26, 1981
ISAAC JUDSON Vs. GOVERNMENT OF PONDICHERRY
February 6, 1981
IVOR FERNANDEZ Vs. MANAGEMENT OF STANES MOTORS SOUTHERN INDIA
July 24, 1981
J K A RAJAPPA CHETTIAR Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
March 30, 1981
JAGADEESWARI OIL TRADING COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER COLLECTION WING MADRAS
October 16, 1981
JAGANNATHAN Vs. STATE
July 27, 1981
JANNET CHIT FUNDS PVT LTD Vs. M N ETHIRAJAN
February 6, 1981
JEEVANLAL 1929 LIMITED Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF
June 19, 1981
JEEWANLAL 1929 LIMITED Vs. STATE OF TAMIL NADU
March 12, 1981
K C MARAN Vs. M JAYARAMAIAH
December 14, 1981
K GANAPATHIA PILLAI Vs. MAHESWARAN PILLAI
December 18, 1981
K GURUMURTHY AUTHORISED Vs. SIMPSON AND COMPANY
April 9, 1981
K GURUMURTHY AUTHORISED REPRESENTATIVE OF CERTAIN Vs. SIMPSON AND CO MADRAS
April 9, 1981
K JAYAPRAKASH Vs. EXECUTIVE AUTHORITY TIRUTHANGAL TOWN PANCHAYAT
September 25, 1981
K K SANKARANARAYANAN Vs. SUB INSPECTOR OF POLICE TANK FACTORY POLICE STATION AVADI
September 21, 1981
K M R SULTAN AKBARSHA Vs. SULTANASOFIA BEGUM
November 18, 1981
K MARANAICKEN Vs. R S SARADHAMBAL
June 26, 1981
K MOHIDEEN HUSSAIN JAFFER LICENCEE ANDAVAR MATCH WORKS KOVILPATTI TIRUNELVELI DT Vs. ASSISTANT DIRECTOR MATCH DIRECTORATE OF MARKETING MATCH DIVISION KHADI AND VILLAGE INDUSTRIES COMMISSION SATTUR
November 17, 1981
K NARAYANASWAMY Vs. DEPUTY DIRECTORENFORCEMENT DIRECTORATEMADRAS
September 17, 1981
K P AYYEEMUTHUSWAMI GOUNDER Vs. LAND COMMISSIONER BOARD OF REVENUE LAND REFORMS MADRAS
December 8, 1981
K P LONAPPAN AND SONS Vs. S MOHAMED IQBAL
February 20, 1981
K P SIVASUNDARA PILLAI Vs. C P JAGANNATHA THEVAR
September 17, 1981
K POOCHAMMAL Vs. P CHINAASAMY THEVAR
November 23, 1981
K PUGAL Vs. P ASOKA
November 6, 1981
K R KUPPUSWAMI IYENGAR Vs. SAMIKKANNU PADAYACHI
November 9, 1981
K RENGASWAMY NAIDU Vs. TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED
September 8, 1981
K S NARAYANAN Vs. S GOPINATHAN
December 22, 1981
K S RAMAMURTHI Vs. STATE INSPECTOR OF POLICE COMMERCIAL CRIME INVESTIGATION WING C I D COIMBATORE
December 24, 1981
K S SEKARAN Vs. DIRECTOR OF HANDLOOM AND TEXTILES
August 25, 1981
K T M S UMMA SALMA Vs. COMMISSIONER OF INCOME TAX
December 10, 1981
K VISALAKSHI Vs. MARUTHAMUTHU PILLAI
February 3, 1981
KAISER OTMAR Vs. STATE OF TAMIL NADU
June 2, 1981
KALIYAPERUMAL Vs. STATE
April 30, 1981
KALYANASUNDARAM UDAYAR Vs. PAZHANIAYYA UDAYAR
August 17, 1981
KANCHEEPURAM MUNICIPALITY Vs. GOVERNMENT OF TAMIL NADU
October 28, 1981
KANDASAMI Vs. FOOD INSPECTOR ATHOOR
July 31, 1981
KANDASWAMI GOUNDER Vs. T SUBRAMANIA GOUNDER
November 6, 1981
KANI AMMAL Vs. TAMIL NADU WAKF BOARD
January 6, 1981
KANNU KONAR Vs. REVENUE DIVISIONAL OFFICER THIRUVANNAMALAI
December 16, 1981
KARAYANDI KOUSALYA Vs. KUNHAYI SAHIA
December 1, 1981
KARUPPANA THEVAR Vs. S R KARUPPIAH THEVAR
December 18, 1981
KARUPPANNAN Vs. N MOHAN AND ANOTHER
June 22, 1981
KARUPPIAH SERVAI Vs. NAGAVALLI AMMAL
July 28, 1981
KASAPPARAI Vs. STATE
December 7, 1981
KASIVISWANATHAN AMBALAM Vs. RM MUTHIAH CHETTIAR
April 24, 1981
KHAJA MOHIDEEN Vs. STATE
November 19, 1981
KHANMAL Vs. S GANAPATHY CHETTIAR
October 12, 1981
KHIVRAJ MOTORS LIMITED Vs. COMMERCIAL TAX OFFICER CT IV CENTRAL ASSESSMENT CIRCLE III MADRAS 6
December 10, 1981
KRISHNA MINES Vs. STATE OF TAMIL NADU
August 3, 1981
KRISHNAMOORTHY KOUNDAR Vs. PARAMASIVA KOUNDAR
April 2, 1981
KRISHNAMOORTHY THONDAMAN Vs. D RAMANATHAN
November 18, 1981
KRISHNAMURTHI IYER Vs. S GOVINDARAJA PILLAI
January 29, 1981
KRISHNAN Vs. STATE OF TAMIL NADU
January 28, 1981
KRISHNAN Vs. KRISHNAMURTHI
July 23, 1981
KULLAPPAN Vs. MEENAKSHI
February 17, 1981
KUSHIRAM BAHARILAL Vs. STATE OF TAMIL NADU
January 8, 1981
L.A.K. SHANMUGHASUNDARAM CHETTIAR AND ANR. Vs. MUNICIPAL COUNCIL AND ANR.
September 8, 1981
LA SRI SIVA SHANMUGHA ARUMUGHA MEIJNANA SIVACHARIAR TIRNPAPULIYUR Vs. S SUBRAMANIAN
November 11, 1981
LAKSHMI AMMAL Vs. RAMACHANDRA NAICKER
November 23, 1981
LAKSHMIAMMAL Vs. BOOBALAN
September 21, 1981
LIGHT ROOFINGS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE KANCHEEPURAM
February 20, 1981
M A RAJARATHNAM Vs. T RAJAMMAL
November 19, 1981
M ANBALAGAM Vs. STATE
January 30, 1981
M BASHEER AHMAD Vs. R GOVINDARAJULU
December 2, 1981
M DEVARAJA PADAYACHI Vs. DISTRICT REVENUE OFFICER
August 4, 1981
M GOVINDASWAMI PILLAI Vs. C T BALASUBRAMANIA THEVAR
August 31, 1981
M K S ABUBACKER Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE NEW DELHI
January 29, 1981
M K SRIMATHI AMMAL Vs. P CHELLAMMAL
February 9, 1981
M KASIM KHALEELI Vs. STATE OF TAMIL NADU
October 29, 1981
M KHASIM KHALEALI Vs. STATE OF TAMIL NADU
October 29, 1981
M MANIRAJAN Vs. ASSISTANT COMMISSIONER OF POLICE MYLAPORE RANGE MADRAS
November 9, 1981
M MEENAKSHISUNDARAM Vs. S VENKATESAN
March 4, 1981
M N SUBRAMANIAN Vs. S PASUPATHY
September 25, 1981
M R ELECTRONIC COMPONENTS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 8, 1981
M R S SANKARA MUDALIAR Vs. B M HAJI ABUBACKER MARICAR
April 16, 1981
M THANGIAH NADAR Vs. R RAJATHI AMMAL
September 18, 1981
M V SUNDARACHAR DIED Vs. ALAGAPPAN
December 14, 1981
M VENKATESAN Vs. COMMISSIONER OF INCOME TAX
February 25, 1981
M. MUTHU KRISHNA Vs. R. BRINDHA AND OTHERS
August 12, 1981
M.G. BROS. LORRY SERVICE AND ANOHER Vs. S. ANDALAMMAL AND OTHERS
August 11, 1981
M/S. KORES INDIA LTD., BOMBAY Vs. DINESH MOTHILAL
February 4, 1981
M|S CHILDRENÏ¿½S CHOICE Vs. G K ADISESHIAH
December 23, 1981
M|S GILLANDERS ARBUTHNOT AND CO LTD Vs. V R BADHRUNNISSA
December 22, 1981
MADRAS ALUMINIUM COMPANY LIMITED Vs. STATE OF TAMIL NADU
September 17, 1981
MADRAS RUBBER FACTORY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS
January 12, 1981
MADURA COATS LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
June 30, 1981
MADURAI MOSAIC INDUSTRIES THROUGH ITS PARTNER G. RAMAKRISHNAN Vs. THE REGIONAL DIRECTOR, THE REGIONAL OFFICE, TAMIL NADU STATE INSURANCE CORPORATION AND ANR.
September 7, 1981
MAHALAKSHMI METAL INDUSTRIES 201 APPA RAO GARDENS SYDENHAMS ROAD MADRAS 7 Vs. K SUSEELA DEVI
December 14, 1981
MALAYALEE STORES Vs. STATE OF TAMIL NADU
November 5, 1981
MALLIKA Vs. S V ALAGARSAMI DIED
April 9, 1981
MANAGEMENT OF CRAIGMORE ESTATE KULLAKAMBY POST Vs. LABOUR COURT COIMBATORE
January 6, 1981
MANAGEMENT OF M/S. ANGLO FRENCH TEXTILES LTD., PONDICHERRY Vs. PRESIDING OFFICER, LABOUR COURT, PONDICHERRY AND OTHER
March 30, 1981
MANGALAMMA Vs. EXPRESS NEWSPAPERS LTD
July 2, 1981
MANICKA MUDALIAR Vs. SHANMUGASUNDARA MUDALIAR
December 18, 1981
MARICAR MOTORS LTD Vs. NEELAMBAL RAMASWAMY
August 19, 1981
MASILAMANI UDAYAR Vs. RAMAKRISHNA CHETTIAR
October 16, 1981
MEENAMBIKA TRADING COMPANY Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY PARK TOWN MADRAS
February 3, 1981
MEHAR BABA BRICK WORKS Vs. STATE OF TAMIL NADU
July 30, 1981
MELUR PANCHAYAT UNION Vs. L SUNDARARAJAN
March 11, 1981
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
February 20, 1981
MOHAMED ALI Vs. M K ABDUL SALAM SAHEB
January 21, 1981
MOHAMED KASIM S K Vs. CONTROLLER OF ESTATE DUTY
March 17, 1981
MOHAMMED NACHIAR Vs. DISTRICT REGISTRARCHIDAMBARAM
October 20, 1981
MOHAMMED SALEHA Vs. SYED NOORUDDIN
December 22, 1981
MONSANTO CHEMICALS OF INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
October 15, 1981
MUNIANDI KONE Vs. RAMANATHA SETHUPATHI HEREDITARY TRUSTEE OF ARULMIGU MANGALANATHASWAMI TEMPLE
July 6, 1981
MUNIANDI KONE Vs. RAMANATHA SETHUPATHI HEREDITARY TRUSTEE OF ARULMIGU MANGALANATHASWAMI TEMPLE
June 6, 1981
MUTHAMMAL Vs. MARUTHATHAL
March 13, 1981
MUTHIAH S Vs. COMMISSIONER OF INCOME TAX
July 29, 1981
MUTHULAKSHMI Vs. SWAMINATHAN
March 26, 1981
MUTHULAKSHMI Vs. ARUMUGA PADAYACHI
September 30, 1981
MUTHUSWAMI UDAYAR Vs. SAMINATHA UDAYAR
December 18, 1981
N C T CHIDAMBARAM CHETTIAR Vs. A CT SUBRAMANIAM
April 6, 1981
N CHELLAPPAN PILLAI Vs. A ANTHONI
June 24, 1981
N DEVARAJAN Vs. D V MUNIRATHANAM
February 24, 1981
N E VENKATARAMA IYER Vs. C N KRISHNASWAMY
November 17, 1981
N JOGIE GOUNDER Vs. REGIONAL P F COMMISSIONER MADRAS
September 17, 1981
N KAILASAM Vs. SECRETARY TO GOVERNMENT TO TAMIL NADU CINEMA FORT ST GEORGE MADRAS 9
April 8, 1981
N KANDASAMY Vs. BOARD OF REVENUE LAND REVENUE CHEPAUKMADRAS AND
December 14, 1981
N KRISHNA RAO Vs. INDIAN OIL CORPORATION LTD
June 26, 1981
N NATARAJ Vs. GANGAWAR MAHAJANA TRUST
October 16, 1981
N SAMBASIVAM Vs. ABDUL SATTAR
September 8, 1981
NAGAIAH Vs. P A KALIYAPPAN
July 8, 1981
NAMASIVAYAM Vs. STATE
June 16, 1981
NARASIMHAN Vs. STATE
September 3, 1981
NARAYANA GURUVIAH CHETTYÏ¿½S ESTATE AND CHARITIES Vs. K V VENKATESWARAN
December 24, 1981
NATARAJAH J K K Vs. WEALTH TAX OFFICER
December 15, 1981
NATARAJAN R Vs. CONTROLLER OF ESTATE DUTY
July 27, 1981
NATIONAL INSURANCE CO LTD Vs. MAHADEVAYYA
February 17, 1981
NATIONAL INSURANCE CO LTD Vs. P SARASWATHI MOHAN
December 16, 1981
NATIONAL INSURANCE CO LTD Vs. P SARASWATHI MOHAN
October 16, 1981
NATIONAL INSURANCE COMPANY LIMITED FORMERLY KNOWN AS CALCUTTA INSURANCE MADRAS Vs. THIRUMALAI AMMAL
February 19, 1981
NATIONAL TEXTILE WORKERS UNION Vs. RAMAKRISHNAN
September 30, 1981
NEW INDIA INSURANCE CO LTD Vs. N GANAPATHY
July 30, 1981
NEW INDIA INSURANCE COMPANY LIMITED Vs. N GANAPATHY
July 13, 1981
O R SESHADRI Vs. B SUNDARSANA GUPTA
May 4, 1981
O R SESHADRI Vs. B SUNDARSANA GUPTA
November 4, 1981
OPERATIVE SOCIETY LIMITED Vs. THANJAVUR LEATHER AND AUTOLINERS INDUSTRIAL CO THE STATE OF TAMIL NADU
September 24, 1981
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. ALAMELU
September 9, 1981
P APPAVU GOUNDER Vs. COLLECTOR OF SOUTH ARCOT DT AT CUDDALORE
April 28, 1981
P GOKULAKRISHNAN MINOR Vs. ASIATIC AUTOMOBILES NO ] 19 GENERAL PATTERS ROAD MOUNT ROAD MADRAS 2
December 24, 1981
P K ABU BACKER Vs. STATE
July 23, 1981
P KANDASWAMY Vs. HAJEE K S MOHAMED MOHIDEEN ROWTHER
September 8, 1981
P KASTURI BAI Vs. T VARADAN
April 22, 1981
P M ABDUL LATIF Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TRICHIRAPALLI
January 6, 1981
P NAGESWARA RAO Vs. BALAJI FINANCE CORPORATION
April 21, 1981
P R LAKSHMI Vs. STATE OF TAMIL NADU
November 5, 1981
P R PANDURANGA CHETTIAR Vs. EZUMALAI AND KANNAN ALIAS ANNA STORES
December 17, 1981
P RAMAN Vs. COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION
March 18, 1981
P S GUNA KUMAR Vs. RAMAMURTHY METAL DECORATING INDUSTRIES PRIVATE LIMITED
July 7, 1981
P S RAMAMURTHY AND COMPANY Vs. SALVAR PAINTS AND VARNISH WORKS P LTD
September 29, 1981
P SELLA PILLAI Vs. L BALARAMAN
December 8, 1981
P SIVAPUTHIRAN Vs. STATE
September 23, 1981
P SOMASUNDARAM Vs. M GOVINDASWAMY
July 20, 1981
P SRINIVASULU Vs. SHANTHI TRADERS
November 13, 1981
P SWAMINATHAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR
August 6, 1981
P VENKATAVARADAN Vs. LAKSHMI AMMAL
June 26, 1981
P VENKATESAN Vs. ADDITIONAL COMMISSINER OF GIFT TAX
July 28, 1981
PACKWELL INDUSTRIES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
January 22, 1981
PALANI GOUNDAR Vs. THIRUMALAI GOUNDAR
March 12, 1981
PALLAVAN TRANSPORT CORPORATION LTD Vs. DHAULAT K NICHANI
April 24, 1981
PANDIAN ROADWAYS CORPORATION MADURAI Vs. KARUNANITHI
July 2, 1981
PANDURANGAN Vs. SARANGAPANI
August 19, 1981
PARVATHAM MUTHU Vs. UNION OF INDIA RAILWAYS
February 17, 1981
PERIASWAMY GOUNDER T Vs. AGRICULTURAL INCOME TAX OFFICER
January 20, 1981
PERIYA ANGAMMAL Vs. STATE OF TAMIL NADU
November 16, 1981
PERUMAL Vs. CHINNA KUPPANNA GOUNDER
April 16, 1981
PERUMAL Vs. KUMBAKONAM MUNICIPALITY
June 23, 1981
PICHAI MOHAMED Vs. P P MUTHU MOHAMED
January 27, 1981
PIONEER KUMARASWAMY COLLEGE NAGERCOIL Vs. CENTRAL SCIENTIFIC SUPPLIES COMPANY
December 22, 1981
POLY CLINIC NAGERCOIL Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND
September 24, 1981
PONDICHERRY FERTILISER COMPANY Vs. UNION TERRITORY OF PONDICHERRY
September 24, 1981
PONNUCHAMI SERVAI Vs. BALASUBRAMANIAN
March 10, 1981
PROPRIETOR M/S SRI RAJESWARI TRANSPORTS FIRM THENI Vs. M G RAJAN
July 21, 1981
PUNITHAMMAL Vs. KRISHNA MUDALIAR
December 2, 1981
PUSHPA MALLICK PROPRIETOR TUPLEX DRY CLEANERS Vs. JAMMAL MOHAMMED
October 16, 1981
R BALAKRISHNA BRICK WORKS Vs. STATE OF TAMIL NADU
October 22, 1981
R GOVINDARAJULU Vs. SUPERINTENDENT OF POLICE SALEM
October 19, 1981
R K MANUFACTURERS Vs. BOARD OF REVENUE COMMERCIAL TAXES MADRAS
January 29, 1981
R KRISHNASAMI NAIDU Vs. PAVAYEE
September 18, 1981
R MOHMOOD Vs. EBRAHIM SAIFUDDIN
January 30, 1981
R NATARAJAN Vs. CONTROLLER OF ESTATE DUTY
March 27, 1981
R PURUSHOTHAMAN Vs. K B VIJAYALAKSHMI
February 2, 1981
R RAJAMANICKAM FOR HIMSELF AND ON BEHALF OF ORS Vs. INDIAN BANK
October 1, 1981
R RAMAKRISHNAN Vs. V S DHANASEKAR
July 31, 1981
R RAMANUJAM CHETTIAR Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF TAMIL NADU FOOD AND CO OPERATIVE DEPT MADRAS
September 30, 1981
R RANGASWAMI GOUNDER Vs. INCOME TAX OFFICER
March 23, 1981
R SARAVANAN Vs. VEDARANYASWARASWAMI DEVASTANAM
March 5, 1981
R SESHIER Vs. T AYYACHI AMBALAM
September 28, 1981
R SRINIVASAN Vs. UNION OF INDIA
October 29, 1981
R SUBBARAJULU Vs. SULAIMAN PROPRIETOR OF NAAZ DRY CLEANERS 18 19 EAST CHITHRAI STREET MADURAI DIED
September 18, 1981
R SUBBNRAMAN Vs. VENKATARAJULU NAIDU
December 18, 1981
R SUNDARESAN Vs. A RAMACHANDRAN AND COMPANY
March 30, 1981
R V APPASWAMY Vs. AUTHORISED OFFICER LAND REFORMS KOVILPATTI TIRUNELVELI DISTRICT
November 26, 1981
R V DHARMALINGA MUDALIAR Vs. K ANNAMALAI
April 1, 1981
R V E VENKATACHALA GOUNDER Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT SIVANANDA NAGAR COIMBATORE 12
January 22, 1981
R VEERAPPAN Vs. SHANMUGAVELU
March 20, 1981
RAGHAVAN R K ALIAS SELVARAJ R K Vs. UNION OF INDIA
September 3, 1981
RAGUBATHY PAUL ROSLAN Vs. UNDER SECRETARY EDUCATION MINISTRY OF EXTERNAL AFFAIRS STUDENTS CELL NEW DELHI
December 4, 1981
RAHMATH BI Vs. A AHAMED SHERIFF
April 16, 1981
RAHMATH BI Vs. STATE WAKF BOARD
July 23, 1981
RAJAGOPAL Vs. SANKARAN
October 13, 1981
RAJESHWARI DEVI Vs. S M RABI
September 9, 1981
RAKKAYI AMMAL Vs. MURUGAIYYAN PILLAI
November 13, 1981
RAM PRODUCTS Vs. STATE OF TAMIL NADU
January 28, 1981
RAMA REDDIAR Vs. RAJA REDDIAR
September 1, 1981
RAMALINGA NADAR Vs. STATE
November 4, 1981
RAMASAMY Vs. STATE OF TAMIL NADU
September 1, 1981
RAMASWAMY GOUNDER Vs. STATE
March 4, 1981
RAMASWAMY PATHAR Vs. THIAGARAJA CHETTIAR
December 17, 1981
RAMCO CEMENT DISTRIBUTION COMPANY PRIVATE LIMITED Vs. STATE OF TAMIL NADU
December 23, 1981
RAMNATH GOENKA Vs. A R RAJI
June 19, 1981
RANE BRAKE LININGS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 18, 1981
RANGANATHA NAIDU Vs. BALARAMA NAIDU
January 6, 1981
RANGANATHAN Vs. CHELLAMMAL
February 27, 1981
RANGANATHAN Vs. K GANGABAI
August 12, 1981
RANGANATHAR TRANSPORTS P LTD Vs. TANJORE CO OPERATIVE MARKETING FEDERATION LTD
August 28, 1981
RAPHAEL Vs. S CHELLAPPAN EXECUTIVE OFFICER
December 24, 1981
RATHINASAMY Vs. KOMALAVALLI
July 14, 1981
RAY AND ALLIED PRODUCTS Vs. X THE STATE OF TAMIL NADU
January 28, 1981
RAYAR Vs. STATE
October 15, 1981
REGIONAL DIRECTOR OF EMPLOYEES Vs. AMALGAMATION
April 3, 1981
RETHINAM AND OTHERS Vs. KUPPUSWAMI ODAYAR
February 2, 1981
S A APPAL RAJA Vs. COMMON FUND OF SENGUNTHA MUDALIAR COMMUNITY OF POOPALRAJAPATTI RAJAPALAYAM
August 28, 1981
S CHELLAIYAN Vs. S SATHIAK TISHRAN
February 27, 1981
S D USMAN Vs. STATE
April 30, 1981
S GAYATHRI Vs. COMMISSIONER OF POLICE MADRAS
June 6, 1981
S GAYATRI Vs. COMMISSIONER OF POLICE MADRAS
June 24, 1981
S JAGADEESAN Vs. AYYA NADAR JANAKI AMMAL COLLEGE SIVAKASI
August 4, 1981
S K MUNUSWAMI MUDALIAR Vs. AUTHORISED OFFICER LAND REFORMS KANCHEEPURAM
December 22, 1981
S LOUIS RAJ ACCUSED Vs. ROSLYN L RAJ
February 20, 1981
S M S V NAGARAJA NADAR Vs. SPECIAL TAHSILDAR LAND ACQUISITION HARIJAN WELFARE VUSALAMPATTI MADURAI
September 25, 1981
S MOSES NADAR Vs. STATE
October 15, 1981
S MUTHIAH V COMMISSIONER OF INCOME TAX MADRAS M SUBBARAYA MUDALIAR Vs. COMMISSIONER OF INCOME TAX
March 29, 1981
S NEELA KANTA SARMA Vs. K GOVINDARAJULU
June 23, 1981
S P SUBRAMANIAN Vs. S CHOCKALINGAM
November 16, 1981
S RAJALAKSHMI Vs. D SATYAMURTHY
November 5, 1981
S RAJAN Vs. DEVI CINE PROPRIETOR MANUFACTURING COMPANY
October 13, 1981
S RAMIAH THEVAR Vs. BALASUNDARAM
April 22, 1981
S S S A VIVEKANANDAM Vs. S V KAMALA BAI
November 27, 1981
S SRINIVASAN DIED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPALLI
July 20, 1981
S SRINIVASARAGHAVAN Vs. THIRU MUTHUKARUPPA MUTHIRIAR
October 21, 1981
S TIMBER DEPOT Vs. ST ANTONYTHE STATE OF TAMIL NADU
August 20, 1981
S VADIVEL MUDALIAR Vs. STATE OF TAMIL NADU
December 23, 1981
SAKUNTALA AMMAL Vs. SEETHARAMA REDDIAR
July 14, 1981
SALEM MUNICIPAL COUNCIL Vs. KARUPANNA PILLAI
September 29, 1981
SARAVANA OILS REPRESENTED BY RAM RAJ Vs. BHASKARAN
June 16, 1981
SATHYAMURTHY Vs. VASAN FINANCE CORPORATION
November 12, 1981
SATYENDRA KUMAR Vs. COMMISSIONER OF INCOME TAX
April 1, 1981
SEBASTIAN Vs. STATE
October 22, 1981
SECRETARY M/S SPENCER AND COMPANY LIMITED MADRAS 2 Vs. ADDITIONAL COMMISSIONER FOR WORKMENÏ¿½S COMPENSATIONS II AT D M S COMPOUND TEYNAMPET MADRAS 6
November 23, 1981
SECRETARY SPENCER Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
September 28, 1981
SELAMBAL Vs. MANNANKATTI
March 27, 1981
SENNIAPPA GOUNDER Vs. V K VENKATARAMAN
January 20, 1981
SESHASAYEE PAPER AND BOARDS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER THIRUCHENGODE SALEM DISTRICT
July 23, 1981
SHRIRAM CHITS AND INVESTMENTS P LTD Vs. S PADMANABAN
January 12, 1981
SIVAGAMI AMMAL Vs. P S ELANGO
December 8, 1981
SOFT BEVERAGES PRIVATE LIMITED MADURAI Vs. UNION OF INDIA
September 29, 1981
SOMASUNDARA T M N M NADAR SONS Vs. COMMISSIONER OF INCOME TAX
July 29, 1981
SOUTH INDIA STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX
November 2, 1981
SOUTH INDIA VISCOSE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 23, 1981
SOUTHERN MOTORS MADURAI Vs. C SIVAJOTHIAMMAL
June 17, 1981
SOUTHERN SYNTHETICS LTD Vs. STATE OF TAMIL NADU
September 11, 1981
SPECIAL TAHSILDAR L A MODERNISATION OF VAIGAI CHANNEL SCHEME UNIT 5 THIRUPPUVANAM Vs. MANAGING DIRECTOR ALAVAI INDUSTRIES P LIMITED MADURAI
October 15, 1981
SREENIVAS AND COMPANY Vs. JOINT COMMERCIAL TAX OFFICER PERIAMET ASSESSMENT CIRCLE MADRAS
August 13, 1981
SRI GANESHAR ALUMINIUM FACTORY C/O JEEWANLAL Vs. INDUSTRIAL TRIBUNAL MADRAS
October 12, 1981
SRI JAYARAM MOTOR SERVICE Vs. PITCHAMMAL
February 20, 1981
SRI RAJENDRA MILLS LIMITED Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT
August 24, 1981
SRINIVASAN Vs. S S ARUMUGAM
January 28, 1981
SRINIVASAN Vs. ARURNUAHAM
January 28, 1981
STATE Vs. RANGASWAMI
February 27, 1981
STATE Vs. MUTHUSWAMI
March 6, 1981
STATE Vs. VENKATESWARAN
April 10, 1981
STATE Vs. K IPI PETER
April 28, 1981
STATE Vs. PANCHANADHAM
April 6, 1981
STATE Vs. RENGASAMY NAIDU
April 27, 1981
STATE Vs. SUBHAN ALIAS KALIYANA SUBHAN
July 31, 1981
STATE Vs. T PONNIAH
August 28, 1981
STATE Vs. RANGASAMY NAIDU
August 27, 1981
STATE Vs. SOKKANNA MUDALIAR
August 7, 1981
STATE Vs. SUBRAMANIAM
November 12, 1981
STATE Vs. RAMASAMY M
October 27, 1981
STATE Vs. V M NARAYANASWAMI MUDALIAR
November 25, 1981
STATE Vs. NARAYANA KONAR
June 25, 1981
STATE (FOOD INSPECTOR, TOWN PANCHAYAT, ERAL) Vs. BEERBATH AND COMPANY AND OTHERS
June 15, 1981
STATE (THE FOOD INSPECTOR, AVANASHI) Vs. ESWARAN
January 13, 1981
STATE BANK OF BIKANER AND JAIPUR EMPLOYEES Vs. STATE BANK OF INDIA
November 24, 1981
STATE BANK OF INDIA TIRUCHIRAPALLI Vs. J S RAMAMOORTHY
August 13, 1981
STATE BANK OF TRAVANCORE Vs. DY COMMISSIONER OF LABOUR COIMBATORE
January 28, 1981
STATE BY FOOD INSPECTOR DINDIGUL MUNICIPALITY Vs. SAMSUDEEN AND OTHERS
November 12, 1981
STATE BY PUBLIC PROSECUTOR Vs. PAZHANAL
July 31, 1981
STATE BY PUBLIC PROSECUTOR Vs. POONAM JAIN
December 18, 1981
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD Vs. ARVIND DISTILLERY AND CHEMICALS LTD
September 14, 1981
STATE OF TAMIL NADU Vs. GOPAL NAIR
October 15, 1981
STATE OF TAMIL NADU Vs. P M A MATHURAI VEERASAMY AND COMPANY
October 15, 1981
STATE OF TAMIL NADU Vs. KAPADIA PAINTS AND ALLIED INDUSTRIES
September 24, 1981
STATE OF TAMIL NADU Vs. K ALAGESAN
December 7, 1981
STATE OF TAMIL NADU Vs. TATA OIL MILLS COMPANY LIMITED
December 7, 1981
STATE OF TAMIL NADU Vs. K M PICHAI AMMAL
October 22, 1981
STATE OF TAMIL NADU Vs. SELVAKUMAR TIMBER TRADERS
October 29, 1981
STATE OF TAMIL NADU Vs. DUNLOP INDIA LIMITED
January 13, 1981
STATE OF TAMIL NADU Vs. NAVA BHARATH ENTERPRISES PRIVATE LIMITED
January 5, 1981
STATE OF TAMIL NADU Vs. CEYVERE SOUTHERN INC
February 11, 1981
STATE OF TAMIL NADU Vs. K M NATARAJAN
February 16, 1981
STATE OF TAMIL NADU Vs. RAMANATHAN FARMS PRIVATE LIMITED
March 9, 1981
STATE OF TAMIL NADU Vs. A RAFEEQ AHMED AND COMPANY
July 16, 1981
STATE OF TAMIL NADU Vs. P M MADHAVAN NAIR
March 31, 1981
STATE OF TAMIL NADU AND Vs. P K ANANDAN
August 11, 1981
STRUCTEE MECH INDIA PARTNERSHIP FIRM Vs. BHARATKUMAR PAHLAJRA
March 18, 1981
SUBRAMANIAN Vs. VELLAIYA CHETTY
December 11, 1981
SUDARSAN CHIT FUND Vs. JAGADAMBAL
December 24, 1981
SUNDARAM Vs. STATE OF TAMIL NADU
September 23, 1981
SUNDARAM TEXTILES LIMITED MADURAI Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
July 7, 1981
SUNDARIBAI ALSO KNOWN AS JAYALAKSHMI Vs. STATE S I OF POLICE B 2 POLICE STATION
September 23, 1981
SUSEELA Vs. STATE
September 25, 1981
SWAMINATHAN Vs. KOONAVALLI
June 26, 1981
SYED ABDUL RAHMAN MARAKAYAR Vs. SAHUL HAMEED
October 14, 1981
SYED AHAMED MOHIDEEN Vs. MOHAMED ZAINULABUDEEN
November 17, 1981
T C THIAGARAJAN ACCUSED Vs. STATE
August 14, 1981
T G K RAMAN HUF Vs. COMMISSIONER OF INCOME TAX
June 30, 1981
T M N M SOMASUNDARA NADAR SONS Vs. COMMISSIONER OF INCOME TAX TAMIL NADU IV
March 29, 1981
T N HABIB KHAN Vs. AROGYA MARY SHANTHI LUCIEN
June 26, 1981
T R SRINIVASA CHETTY Vs. G NAGARAJAN
September 4, 1981
T S G RAJAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 9, 1981
T S KANNAN Vs. HIGH COURT OF JUDICATURE OF TAMIL NADU HIGH COURT BUILDINGS
August 10, 1981
T S YUSUF Vs. TAMIL NADU WAKF BOARD
October 23, 1981
T SHANMUGHAM Vs. EXECUTIVE OFFICER SRI KAILASANATHASWAMI SRI NITHYAKALYANA PERUMAL DEVASTHANAM KARAIKAL
September 9, 1981
T SUNDARAMOORTHY Vs. P KANAKARAJ
July 3, 1981
T THANGAMUTHU Vs. A GOWRISHANKER
February 16, 1981
T THIRUPPATHI Vs. MAIMOON BIBI
September 8, 1981
TAMIL NADU AGENCIES Vs. COMMERCIAL TAX OFFICER SIVAKASI TOWN
August 11, 1981
TAMIL NADU TRADING COMPANY Vs. STATE OF TAMIL NADU
December 15, 1981
TAMIL NADU WAKF BOARD Vs. KHADER BADSHA SAHEB
January 21, 1981
TAMIL NADU WAKF BOARD Vs. SANNASI MUNAYATHIRIYAN
March 16, 1981
TATA OIL MILLS COMPANY LIMITED MADRAS Vs. SUPERINTENDENT OF CENTRAL EXCISE MADHAVARAM RANGE MADRAS
August 12, 1981
TAX Vs. COMMISSIONER OF INCOME SESHASAYEE BROTHERS PRIVATE LIMITED
August 25, 1981
THAKUR SHIPPING CO LTD Vs. FOOD CORPORATION OF INDIA
August 7, 1981
THANDAVACHARI Vs. MUTHUVEL PILLAI
December 11, 1981
THANGAPANDI NADAR Vs. STATE
September 22, 1981
THANGARAJU Vs. STATE
March 11, 1981
THANGAVEL Vs. STATE
March 25, 1981
THAVASUMUTHU NADAR Vs. RAMASAMI PILLAI
November 24, 1981
THIAGARAJA TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES MADRAS 5
November 13, 1981
THILLAN Vs. STATE
November 12, 1981
THIRUMALAIAPPA GOUNDER ALIAS C CHINNASWAMY Vs. STATE
January 9, 1981
THIRUPURANTHAKASWAMY DEVASTHANAM COOVAM VILLAGE THIRUVALLUVAR TALUK Vs. V SUNDARESA MUDALIAR
July 28, 1981
THIRUVALLUR FINANCE CORPORATION REGD Vs. V T SUBRAMANIAM
June 19, 1981
THULASIBAI AMMAL Vs. KANNA PANDITHAR
April 17, 1981
TRICHY MARKET COMMITTEE PERAMBALUR Vs. S SAVARIDOSS
August 14, 1981
TUDOR GUNASEKHAR JAYAVARDENE Vs. GOVERNMENT OF INDIA
July 10, 1981
UDAYAPPAN Vs. GOVERNMENT OF TAMIL NADU
August 26, 1981
ULAGANATHAN CHETTIAR Vs. DURAIRAJAN
July 17, 1981
UNION Vs. NATIONAL TEXTILE WORKERSRAMAKRISHNAN
September 30, 1981
UNION OF INDIA Vs. SOUTH INDIAN BANK LIMITED
September 3, 1981
UNION OF INDIA Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LTD
March 31, 1981
UNION OF INDIA Vs. J K PARLESHA
April 9, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. M S DURAIRAJ
February 23, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. M S DURAIRAJ
February 25, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. VADIVATHA AND ANR.
October 26, 1981
UTHIRAPATHI SERVAI Vs. K S THIRUMALAI IYENGAR
July 30, 1981
V A NARAYANA RAJA Vs. RANGANAYAKI ACHI DIED
March 5, 1981
V A PALAYYAN Vs. CHANDRAMOHAN
October 30, 1981
V K DORAIRAJAN Vs. STATE
October 16, 1981
V NAGESWARAN Vs. AUTHORISED OFFICER LAND REFORMS TIRUCHIRAPALLI
August 12, 1981
V NATARAJAN Vs. N SALAI MUTHU
December 21, 1981
V P S HAMEED Vs. FOOD INSPECTOR CORPORATION OF MADRAS
April 30, 1981
V R SANTHANAM IYER Vs. V S SUNDRA HAMMAL
January 30, 1981
V RAMAKRISHNA AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 8, 1981
V S ALWAR AYYANGAR Vs. GURUSAMY THEVAR
April 3, 1981
V S PARTHASARATHY MUDALIAR Vs. AUTHORISED OFFICER LAND REFORMS KANCHEEPURAM
March 25, 1981
V SELLAPPAN Vs. DISTRICT REVENUE OFFICER THANJAVUR
September 3, 1981
VAITHILINGA VELALAR Vs. VELAYUTHA VELALAR
July 3, 1981
VALIVALAM DESIKAR HIGH SCHOOL TRUST Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 13, 1981
VALLIAMMAI ACHI Vs. DIRECTOR OF ENFORCEMENTMADRAS
September 7, 1981
VELLORE MUNICIPALITY Vs. RAJESWARI AMMAL
December 9, 1981
VELU NAIDU Vs. STATE
October 22, 1981
VENKATAKRISHNA RICE COMPANY Vs. COMMISSIONER OF INCOME TAX
March 5, 1981
VENKATESH EMPORIUM Vs. COMMISSIONER OF INCOME TAX TAMIL NADU
March 20, 1981
VENKATESH EMPORIUM Vs. COMMISSIONER OF INCOME TAX
July 20, 1981
VICTORY LAMINATIONS Vs. PLASTOLITE INDUSTRIES
November 5, 1981
VISWANATHAN Vs. STATE SUPERINTENDENT OF POLICE COMMERCIAL CRIME INVESTIGATION WING NAGAPATTINAM
November 17, 1981
VYAPURI MUDALIAR Vs. VALLAMMI
June 19, 1981
WHEELS INDIA LIMITED Vs. STATE OF TAMIL NADU
December 1, 1981
WITCO MATCH WORKS KALUGUMALAI Vs. UNION OF INDIA
November 10, 1981
ZAIBUNISSA BIVI Vs. MADRAS STATE WAKF BOARD MADRAS
October 20, 1981