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Case Index
Title
Date
A A JOSEPH Vs. STATE OF KERALA
January 28, 1981
A P KOCHUDEVASSY Vs. STATE OF KERALA
November 5, 1981
A P SANKARA WARIYAR Vs. NORTH MALABAR DIST COOPERATIVE SUPPLY AND MARKETING SOCIETY LTD
July 13, 1981
A PADMANABHAN Vs. DISTRICT COLLECTORTRIVANDRUM
August 25, 1981
A S N NAIR Vs. SULOCHANA
June 1, 1981
A S THOMAS Vs. STATE OF KERALA
March 2, 1981
A Y AYPE Vs. STATE OF KERALA
November 25, 1981
A.K. BALAKRISHNAN NAIR Vs. THE SUPERINTENDENT OF POST OFFICES, ERNAKULAM DIVISION
December 23, 1981
ABDUL BASHEER Vs. STATE OF KERALA
March 20, 1981
ABDULLA HAJI Vs. MAYAN
July 13, 1981
ABHAY LALAN Vs. YOGENDRA MADHAVLAL
September 3, 1981
ABOOBACKER HAJI AND ANOTHER Vs. KURIKKALAKATH PATHUMMA AND OTHERS
January 29, 1981
ABU Vs. STATE OF KERALA
October 29, 1981
ABUBAKER Vs. KUNHAVARAN
December 2, 1981
ACHUTHAN Vs. DISTRICT COLLECTOR
December 9, 1981
AGRICULTURAL INCOME TAX OFFICER Vs. PUTHUMOOLE KRISHNA BHAT
August 4, 1981
AHMEDKUTTY Vs. ISMALU
February 24, 1981
ALEYAMMA Vs. INDICULA
April 15, 1981
ALEYKUTTY JOHN Vs. TALUK LAND BOARD
July 28, 1981
AMMINI Vs. STATE OF KERALA
March 3, 1981
ANTONY Vs. RETURNING OFFICER
January 20, 1981
ASAN THARAYIL BABY Vs. STATE OF KERALA
March 12, 1981
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MAMMU
January 14, 1981
B A CORNEL Vs. M RODRIGUES
March 16, 1981
B MADHAVA Vs. LALITHA S N BHAT
November 5, 1981
BALAN Vs. STATE
July 31, 1981
BALAN Vs. STATE OF KERALA
February 27, 1981
BARKATHALI Vs. DIRECTOR OF ENFORCEMENT
February 14, 1981
BERG ICE FACTORY Vs. CORPORATION OF COCHIN
April 8, 1981
BHAGEERATHI AMMA Vs. JEEVANKUMAR
November 5, 1981
BHARATH MOTORS Vs. KERALA STATE TRANSPORT APPELLATE TRIBUNAL, ERNAKULAM
April 6, 1981
BHASKARAN Vs. STATE OF KERALA
July 22, 1981
C I VARGHESE Vs. STATE OF KERALA
June 3, 1981
C K KUTTAPPAN Vs. KARTHIYAYANI
January 14, 1981
C THANKA Vs. NARAYANI
June 25, 1981
C. GOVINDA MENON Vs. STATE OF KERALA AND ANOTHER
April 24, 1981
C.T. SANKARANARAYANAN NAIR Vs. ACHUTHEN NAIR
November 26, 1981
CALICUT REFRIGERATION CO. Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
December 14, 1981
CANARA BANK Vs. STATE OF KERALA
June 1, 1981
CANARA BANK Vs. APPELLATE AUTHORITY
April 5, 1981
CARDAMOM MARKETING CO. (TRAVANCORE) LTD. AND ANR. Vs. N. KRISHNA IYER
March 16, 1981
CARDAMOM MARKETING COMPANY Vs. KRISHNA IYER
March 17, 1981
CELINE Vs. STATE OF KERALA
July 26, 1981
CHACKO VARGHESE Vs. TALUK LAND BOARD
November 20, 1981
CHANDRAMATHI Vs. PAZHETTI BALAN
August 20, 1981
CHANDRASEKHARAN Vs. JENNAT
November 10, 1981
CHANDUKUTTY Vs. STATE OF KERALA
June 26, 1981
CHEEKKU JOSEPH AND ANR. Vs. PALLIPPURAM PANCHAYAT AND ANR.
August 27, 1981
CHERU OUSEPH Vs. KUNJIPATHUMMA
March 13, 1981
CHIDAMBARA VADHYAR Vs. RAMASWAMY IYER
September 9, 1981
CHOCKALINGAM Vs. FOOD INSPECTOR
March 16, 1981
COLLECTOR OF CENTRAL EXCISE Vs. KALLATRA MOHIM
February 18, 1981
COLLIS LINE PRIVATE LIMITED Vs. INCOME TAX OFFICER
November 28, 1981
COLLIS LINE PRIVATE LTD Vs. NEW INDIA ASSURANCE CO LTD
September 7, 1981
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. THALAYAR RUBBER INDUSTRIES LIMITED
April 6, 1981
COMMISSIONER OF INCOME TAX Vs. FORBES EWART AND FIGGIS PRIVATE LIMITED
June 2, 1981
COMMISSIONER OF INCOME TAX Vs. K A KARIM AND SONS
June 19, 1981
COMMISSIONER OF INCOME TAX Vs. CLITTRES
March 24, 1981
COMMISSIONER OF INCOME TAX Vs. NOROTH OIL MILL COMPANY LIMITED
November 24, 1981
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED
November 27, 1981
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED
November 23, 1981
COMMISSIONER OF INCOME TAX Vs. M GEORGE AND BROTHERS
November 13, 1981
COMMISSIONER OF INCOME TAX Vs. ASHOK TEXTILES PRIVATE LIMITED
September 30, 1981
COMMISSIONER OF INCOME TAX Vs. V S KUMARASWAMY REDDIAR TRUST
October 15, 1981
COMMISSIONER OF WEALTH TAX Vs. P N RAJAKRISHNA MENON
November 5, 1981
COMMONS CLUB Vs. P M MATHEW
November 24, 1981
DAKSHAYINI Vs. MADHAVAN
September 1, 1981
DEPUTY COMMISSIONER OF SALES TAX ERNAKULAM Vs. SHETH BRORS
November 19, 1981
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. NEROTH OIL MILLS COMPANY LTD
August 20, 1981
DEVAKI Vs. SUKUMARAN NAIR
March 11, 1981
DEVAKI AMMA Vs. STATE OF KERALA
March 27, 1981
DEVASSIA JOSEPH Vs. STATE OF KERALA
November 23, 1981
DHARMA NATESAN Vs. THANKAPPAN HARIDAS
June 24, 1981
DY COMMR OF SALESTAX LAW Vs. INTERNATIONAL FISHERIES LTD
July 16, 1981
E.C. JOY Vs. THE PRINCIPAL, BHARATHAMATHA COLLEGE
July 14, 1981
EDAVANNA SERVICE CO OP BANK Vs. P V SHOUKATHALI
February 13, 1981
FEDERAL BANK LTD Vs. S K ROWTHER
July 7, 1981
FOOD INSPECTOR Vs. GOPINATHAN
November 25, 1981
FOOD INSPECTOR Vs. MOOSA
November 6, 1981
FOOD INSPECTOR Vs. JOY
December 14, 1981
FOOD INSPECTOR CORORATIION OF COCHIN Vs. U K K HASSAN
August 12, 1981
FOOD INSPECTOR CORPORATION OF COCHIN Vs. HASSAN
July 30, 1981
FR ABRAHAM MATHEWS Vs. ILLANI PILLAI
March 16, 1981
FR AVIRAH Vs. STATE OF KERALA
June 11, 1981
FR K AARON Vs. TALUK LAND BOARD
February 17, 1981
FR. VARGHESE Vs. FR. SEBASTIAN
July 31, 1981
FRANCINA PODUTHAS AND OTHERS Vs. DIRECTOR GENERAL, POSTS AND TELEGRAPHS, NEW DELHI AND OTHERS
December 23, 1981
FRANCIS Vs. STATE OF KERALA
August 31, 1981
GANAPATHY NAIR Vs. STATE OF KERALA
January 20, 1981
GENERAL SECRETARY COCHIN PORT WHARF STAFF Vs. CHAIRMAN COCHIN PORT TRUST
June 11, 1981
GEORGE Vs. STATE OF KERALA
February 25, 1981
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
July 17, 1981
GOPALAKRISHNAN Vs. EXECUTIVE OFFICER
June 18, 1981
GOPALAN Vs. STATE OF KERALA
March 20, 1981
GOPALAN ACHARI Vs. STATE OF KERALA
June 17, 1981
GOPALAN NAIR Vs. TALUK LAND BOARD TALIPARAMBA
March 26, 1981
GOVINDA PILLAI Vs. STATE OF KERALA
April 6, 1981
GOVINDAN Vs. FOOD INSPECTOR
August 26, 1981
GRACE GEORGE MRS AND M K THOMAS Vs. INCOME TAX OFFICER ADDL
October 29, 1981
HARIDASAN PILLAI Vs. APPELLATE AUTHORITY
December 23, 1981
HOMEO DR T K PRABHAWATI Vs. C P KUNHATHABI UMMA
June 1, 1981
HYDRU Vs. GOVINDANKUTTY NAIR
February 26, 1981
INDIAN RARE EARTHS LTD Vs. SUBAIDA BEEVI
July 14, 1981
ISMAIL MATCH WORKSFEROKE Vs. DIVISIONAL FOREST OFFICERPALGHAT DIVISION
November 17, 1981
J DAS Vs. STATE OF KERALA
March 6, 1981
J. SELVARAJ Vs. UNION OF INDIA
August 25, 1981
JACOB Vs. STATE OF KERALA
May 25, 1981
JAMEELA Vs. MOOSA
July 27, 1981
JANAKI AMMA Vs. RAVEENDRA MENON
June 3, 1981
JANAKI PILLAI PONNAMMA PILLAI Vs. K AZHAKIYA NAMBI
March 24, 1981
JANATHA EXPELLER CO Vs. ASST COMMR SALESTAX
December 2, 1981
JAYAMOHAN Vs. STATE OF KERALA
March 6, 1981
JAYAPRAKASH Vs. STATE
January 22, 1981
JOHN Vs. STATE OF KERALA
December 8, 1981
JOHN CHERIAN Vs. STATE OF KERALA
December 9, 1981
JOHNSON Vs. GENERAL MANAGER KERALA STATE ROAD TRANSPORT
January 21, 1981
JOSE Vs. FOOD INSPECTOR
August 27, 1981
JOSE KUTTIYANI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIESKERALATRIVANDRUM
July 28, 1981
JOSEPH Vs. JOSEPH
November 12, 1981
JOSEPH Vs. THOMMEN JOSEPH
December 16, 1981
JUPITER CASHEW COMPANY Vs. STATE OF KERALA
December 11, 1981
K A LONA Vs. DADA HAJI IBRAHIM HILARI and CO
January 20, 1981
K AMBUNHI Vs. TALUK LAND BOARD
July 9, 1981
K ANANTHA BHAT Vs. K M GANAPATHY BHATTA
January 14, 1981
K KRISHNANKUTTY NAIR Vs. STATE
November 13, 1981
K M KUNJUKORU CHINNAPPAN Vs. NEELAKANTAN CHETTIAR
April 3, 1981
K P VIJAYAN Vs. P DAMODARAN
September 26, 1981
K S E BOARD Vs. MARTHOMA RUBBER CO LTD
July 28, 1981
K.C. PAPPU Vs. STATE OF KERALA
June 23, 1981
K.K. PRABHAKARAN Vs. STATE OF KERALA
November 9, 1981
K.V.N. SHENOY Vs. CANNANORE DISTRICT MOTOR TRANSPORT WORKERS CO-OPERATIVE SOCIETY
June 30, 1981
KADKEJA UMMA Vs. TALUK LAND BOARD
August 11, 1981
KADUNGOTH ALAVI Vs. STATE OF KERALA
November 4, 1981
KALIYANNI VELAYDHAN Vs. THANKAMMA
September 25, 1981
KALLIANI Vs. APPELLATE AUTHORITY
August 13, 1981
KALLIANI Vs. APPELLATE AUTHORITY
August 31, 1981
KALLIANIKUTTY AMMA Vs. GOVINDAN NAIR
July 20, 1981
KAMALA BAI NELSON Vs. SAM VEDARAJ
January 2, 1981
KANARATH VALAPPIL KUNHAPPA Vs. FOOD INSPECTOR KANAPURAM PANCHAYAT AND
November 26, 1981
KANDUMUTHAN Vs. KRISHNAN
December 17, 1981
KARICHERRY CHARADAN NAIR Vs. EDAYILLAM KUNHAMBU NAIR
September 2, 1981
KARTHIYANI Vs. APPELLATE AUTHORITY
January 30, 1981
KARUNAKARAN NAIR Vs. STATE
June 3, 1981
KARUNAKARAN NAMBIAR AND ANOTHER Vs. STATE OF KERALA AND OTHER
November 5, 1981
KAVUPADICKAL DEVASWOM Vs. NARAYANAN POTTY
February 26, 1981
KEECHERI HANDLOOM WEAVERS CO OP SOCIETY LTD Vs. SUB DIVL MAGISTRATE R D O FORT COCHIN
September 22, 1981
KEETHADATH ABDULKHADER Vs. AGRICULTURAL INCOME TAX OFFICER
November 6, 1981
KERALA STATE ELECTRICITY BOARD Vs. CYRIAC STEPHEN
October 6, 1981
KERALA STATE ELECTRICITY BOARD Vs. CHACKO PILLAI
December 3, 1981
KERALA STATE ELECTRICITY BOARD Vs. MARTHOMA RUBBER COMPANY LTD
July 29, 1981
KESAVAN Vs. PHILOMINA
November 13, 1981
KOCHUNNI Vs. KURIAKOSE
January 31, 1981
KONATH MOHAMMED MASTER Vs. MUNSIFF TIRUR
July 23, 1981
KOROTH SOOPPI HAJI Vs. TALUK LAND BOARD TELLICHERRY
August 3, 1981
KOTTARATHIL MAVUNNI Vs. STATE OF KERALA
August 26, 1981
KRISHNA BHATTA Vs. AGRICULTURAL INCOME TAX OFFICER
January 13, 1981
KRISHNA KUMAR Vs. TALUK LAND BOARD
July 20, 1981
KRISHNA PANICKER Vs. STATE OF KERALA
August 21, 1981
KRISHNAMOORTHI PILLAI Vs. LEKSHMI RAJAMMA
March 5, 1981
KRISHNANKUTTY Vs. GENERAL MANAGER KSRTC
July 13, 1981
KRISHNANKUTTY NAIR Vs. JOSEPH
January 14, 1981
KRISHNANKUTTY NAIR Vs. FOOD INSPECTOR
November 13, 1981
KUITIMALU Vs. SUBRAMONIAN
July 17, 1981
KUMARA MENON Vs. STATE OF KERALA
June 10, 1981
KUMARAN Vs. LABOUR COURT
November 17, 1981
KUMARANUNNI Vs. MATHRUBHUMI PRINTING AND PUBLISHING CO. LTD.
September 9, 1981
KUNCHUMERRA RAWTHER ALI RAWTHER Vs. MATHAI THOMAS
March 5, 1981
KUNHIKANNAN Vs. ADJUTANT GENERAL
July 7, 1981
KUNHIKRISHNAN Vs. STATE OF KERALA
December 10, 1981
KUNJIPATHUMMA Vs. OUSEPH
March 10, 1981
KUNJU MOHAMMED Vs. COURT OF JUDICIAL 1ST CLASS MAGISTRATE
November 13, 1981
KUNNUMMAL CHOVVARU Vs. A K JANAKI
July 7, 1981
KURIAN Vs. STATE OF KERALA
November 18, 1981
KURIAN Vs. STATE OF KERALA
November 23, 1981
KURUPPASSERI CHEEKU JOSEPH Vs. PALLIPPURAM PANCHAYAT
August 27, 1981
LAKSHMANAN Vs. VARKALA CANE INDUSTRIES CO OPERATIVE SOCIETY LTD
September 4, 1981
M CHANDRAN Vs. B JAGADAMMA
August 12, 1981
M N PAUL Vs. STATE OF KERALA
September 1, 1981
M P CHANDRAMATHY AMMA Vs. K N BALAKRISHNAN NAIR
March 6, 1981
M RAJAN Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY
July 10, 1981
M SYED ALAVI Vs. STATE OF KERALA
May 5, 1981
M. P. SREEDHARAN NAIR Vs. STATE OF KERALA AND ANOTHER
April 21, 1981
M.GOPALAKRISHNA IYER Vs. STATE OF KERALA
December 8, 1981
M.K. GOPALAN Vs. SCIENTIFIC ENTERPRISES
December 10, 1981
MADATHIL THATTANTAVITA KHALID Vs. PALOTT MOOTHAMMANTAKATH SAINABI
July 8, 1981
MADHAVAN NAMBIAR Vs. GOVINDAN
December 21, 1981
MADHAVAN NAMBIAR K Vs. WEALTH TAX OFFICER
January 28, 1981
MALLIKA Vs. AYYAPPY KARUNAKARAN
April 10, 1981
MAMMU Vs. ASSTT. COLLECTOR OF CENTRAL EXCISE
January 14, 1981
MAMMUTTY Vs. BEEPATHUMMA
August 5, 1981
MANAGEMENT OF ARYA VAIDYA PHARMACY COIMBATORE Vs. SECRETARY ARYA VAIDYA PHARMACY EMPLOYEES UNION
July 29, 1981
MANAGER ST THOMAS HIGH SCHOOL Vs. DIST EDUCATIONAL OFFICER
March 20, 1981
MANIKANTAN AND ANOTHER Vs. THE KERALA STATE ELECTRICITY BOARD AND OTHERS
March 24, 1981
MARIKAR MOTORS LTD. Vs. RAVI KUMAR
June 1, 1981
MARIYUMMA Vs. C MUHAMMAD MOYIN
August 6, 1981
MARIYUMMA Vs. LAND TRIBUNALNOL
July 31, 1981
MARY PHILIPOSE Vs. STATE OF KERALA
March 25, 1981
MARY PHILIPOSE Vs. STATE OF KERALA
March 24, 1981
MATHEN EAPEN Vs. TALUK LAND BOARD KANJIRAPPALLAY
July 14, 1981
MATHEW MATHAI Vs. STATE OF KERALA
June 8, 1981
MATHEW MICHAEL Vs. TEEKOY RUBBER (INDIA LTD.)
March 30, 1981
MAYA DEVI Vs. M K KRISHNA BHATTATHIRI
January 25, 1981
MERCHANTS ASSOCIATIONSHERTHALLAI Vs. SHERTHALLAI MUNICIPALITY
September 26, 1981
MOHAMMED Vs. STATE OF KERALA
October 28, 1981
MOHAMMED Vs. STATE OF KERALA
November 27, 1981
MOHAMMEDABDULKHADER RAFEEK Vs. STATE OF KERALA
March 25, 1981
MONCOMPU EGG STORES Vs. STATE OF KERALA
June 24, 1981
MOSA RAJAYYAN Vs. JACOB HARIS
January 23, 1981
MRS. REBEECA THOMAS Vs. C.J. JOSEPH
April 2, 1981
MUHAMMED MASTER Vs. ABU HAJI
July 23, 1981
MUTHAYYAN Vs. MANAGER KADALUR ESTATE
July 13, 1981
N DINESAN Vs. K V BABY
July 30, 1981
N SREEDHARAN Vs. N KRISHNAN
February 11, 1981
N SUNDARESWARAN Vs. K K BABU
March 16, 1981
NACHIMUTHU Vs. TALUK LAND BOARD CHITTUR
July 9, 1981
NARAYANAN Vs. STATE OF KERALA
January 29, 1981
NARAYANAN Vs. KRISHNAN
January 20, 1981
NARAYANAN Vs. MATHAN MATHAI
August 13, 1981
NARAYANAN Vs. MUHAMMED
November 12, 1981
NARAYANAN Vs. GANGADHARAN
October 27, 1981
NARAYANAN NAMBOODIRI Vs. PARUKUTTY
March 11, 1981
NARAYANI AMMA VILASINI AMMA Vs. EYO POULOSE OF VATTATHARA
December 4, 1981
NELLIKKA ACHUTHAN Vs. MADRAS MOTOR AND GENERAL INSURANCE CO.
March 16, 1981
NEW INDIA ASSURANCE CO LTD Vs. M JAYARAMA NAIK
August 6, 1981
NEW WOODLANDS Vs. COMMISSIONER OF INCOME TAX
November 27, 1981
NOOR MOHAMMED Vs. DISTRICT COLLECTOR
July 17, 1981
O K SREEDHARAN NAMBIAR Vs. GOVT OF KERALA
December 10, 1981
OFFICIAL LIQUIDATOR Vs. INDIRA KARTHA
November 5, 1981
ORIENTAL EXPORT AGENCIES Vs. REGIONAL P F COMMISSIONER
December 11, 1981
P C JOSEPH AND SONS Vs. STATE OF KERALA
July 7, 1981
P CHOCHALINGAM Vs. FOOD INSPECTOR TRIVANDRUM CORPORATION
March 16, 1981
P H DANIEL Vs. K N KRISHNA IYER
October 5, 1981
P INDIRA DEVI Vs. KUMARAN
August 6, 1981
P K VASUDEVA RAO Vs. K C HARI MENON
September 22, 1981
P KUNHEEMA UMMA Vs. P AYISSA UMMA
February 19, 1981
P M JACOB Vs. EXECUTIVE OFFICER MULANTHURUTY PANCHAYAT
May 5, 1981
P N KRISHNAN NAMBISAN Vs. REGISTRAR RETURNING OFFICER FOR THE CONDUCT OF ELECTIONS
September 9, 1981
P S BARKATHALI Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
February 4, 1981
P T KAMALAKSHI AMMA Vs. M NARAYANAN NAIR
December 14, 1981
P V MATHEW Vs. BANK OF COCHIN LTD
December 11, 1981
P. DAMODARAN Vs. STATE OF KERALA
September 4, 1981
P. KRISHNAN NAMBIAR Vs. THE EXECUTIVE ENGINEER, ADDITIONAL BUILDINGS DIVISION, CALICUT
September 1, 1981
PADMANABHA BHAT Vs. STATE OF KERALA
March 27, 1981
PADMANABHA SHENOI Vs. SRIMAD ANANTHESWAR TEMPLE
September 22, 1981
PADMANABHAN Vs. STATE OF KERALA
October 22, 1981
PADMANABHAN RAVEENDRAN Vs. PARAMESWARAN APPUKUTTAN
March 6, 1981
PADMAVATHY Vs. THE MANAGER S. M. H. SCHOOL, CHERAI
March 5, 1981
PARAMESWARAN NAIR Vs. RAMACHANDRAN PILLAI
November 20, 1981
PARMESWARA KURUP JANARDHANAN PILLAI Vs. STATE OF KERALA
October 1, 1981
PARVATHY Vs. STATE OF KERALA
April 3, 1981
PARVATHY RUDRANI Vs. LEKSHMI YESODA
February 12, 1981
PAVITHRAN MADUKKANI Vs. KONJUKOCHU
August 14, 1981
PERUMAL PILLAI Vs. PARAMESWARAN NAIR
July 1, 1981
PERUNGOTTUKURISSI SERVICE COOPERATIVE BANK LTD Vs. BALAKRISHNAN
July 2, 1981
PETER JOSEPH Vs. APPELLATE AUTHORITY L R ERNAKULAM
July 2, 1981
PHILIP RAYMOND Vs. KUMARA PILLAI DEMADARAN NAIR
September 17, 1981
PILATHOTTATHIL MUHAMED ABDULLA Vs. STATE OF KERALA
September 8, 1981
PONNU Vs. TALUK LAND BOARDCHITTUR
July 31, 1981
PONNU Vs. LEKSHMANAN
June 12, 1981
POULOSE Vs. R T A TRICHUR
November 20, 1981
PRABHAVATHI Vs. KUNHATHABI UMMA
June 1, 1981
PRADEEPAN Vs. STATE OF KERALA
July 15, 1981
R A USMANKUTTY Vs. STATE
July 16, 1981
R C MATHEW Vs. K M JOSE
August 12, 1981
R GAC ELECTRODES LTD Vs. UNION OF INDIA
April 24, 1981
R K V MOTORS AND TIMBERS P LTD Vs. REGIONAL TRANSPORT OFFICER
December 23, 1981
R P AHAMMADKUTTY HAJI Vs. VATTAKANDY AHAMMADKUTTY HAJI
November 13, 1981
R RAVINDRAN NAIR Vs. SUPERINTENDENT OF POLIC SPECIAL POLICE
March 2, 1981
RADHAS FANCY PIECE GOODS MERCHANTS Vs. STATE OF KERALA
July 3, 1981
RAGHAVA PANICKER Vs. ADMINISTRATORUNION TERRITORYLAKSHDWEEP
December 1, 1981
RAGHAVAN NAIR Vs. STATE OF KERALA
April 7, 1981
RAGHUNANDANAN Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
March 10, 1981
RAJAGOPALAN Vs. K S R T U MANNARGHAT
June 23, 1981
RAJAGOPALAN Vs. DY. REGISTRAR OF COOPERATIVE SOCIETIES
December 1, 1981
RAJAN Vs. STATE
March 3, 1981
RAJAYYAN NADAR Vs. TALUK LAND BOARD
September 29, 1981
RAMAN Vs. KUNHIPENNU
September 26, 1981
RAMESAN Vs. STATE OF KERALA
February 6, 1981
RAMMOHAN Vs. JAYAKRISHNAN
September 29, 1981
RAYIRAKURUP Vs. TALUK LAND BOARD
October 16, 1981
REGIONAL DIRECTOR E S I C Vs. MARIKKAR ENGINEERS LIMITED
February 23, 1981
REHMATH BAI ABDUREHIM SAIT Vs. M.H. SAHUL HAMEED
March 2, 1981
RETNABAI Vs. STATE OF KERALA
October 24, 1981
ROBERT SEBATIAN Vs. STATE
July 20, 1981
SALIM Vs. CORPORATION OF GOCHIN
February 17, 1981
SANKARA PILLAI Vs. STATE OF KERALA
December 15, 1981
SANKARA VARMA Vs. ABDULLAKUTTY
April 10, 1981
SANKARAN NAIR Vs. GOVINDAN
January 19, 1981
SASIDHARAN Vs. REGIONAL P F COMMISSIONER
November 18, 1981
SATHI DEVI Vs. RAMALINGAM PILLAI
January 23, 1981
SATYAN Vs. STATE
August 5, 1981
SAVITHRI AMMA SEETHAMMA Vs. VELAYUDHAN BHARGAVAN
November 16, 1981
SEASON RUBBERS Vs. STATE OF KERALA
July 17, 1981
SECRETARY BOARD OF REVENUE Vs. S S SANKARANARAYANA REDDIAR
July 1, 1981
SIVATHANU PILLAI Vs. LAKSHMI RAJAMMA
July 13, 1981
SIYANANDAN Vs. FOOD INSPECTOR
March 11, 1981
SREEDHARAN Vs. ITTY
January 31, 1981
SREEEDHARAN Vs. REGISTRAR
August 25, 1981
SREEKANTAN NAIR Vs. CHANCELLOR, UNIVERSITY OF KERALA
September 8, 1981
STANDARD POTTERY WORKS Vs. STANDARD POTTERY WORKS EMPLOYEES UNION
February 17, 1981
STATE Vs. SOMASEKHARA KURUP
March 16, 1981
STATE Vs. SADANADAN
December 4, 1981
STATE Vs. MOHAMMAD ISMAIL
September 2, 1981
STATE OF KERALA Vs. MUNDAN
July 31, 1981
STATE OF KERALA Vs. THALAYAR TEA CO LTD
December 8, 1981
STATE OF KERALA Vs. THALAYAR TEA COMPANY LTD
December 9, 1981
STATE OF KERALA Vs. K K VASUDEVAN AND CO
October 16, 1981
STATE OF KERALA Vs. RAJU
October 14, 1981
STATE OF KERALA Vs. KRISHNAN
October 30, 1981
STATE OF KERALA Vs. RENY GEORGE
July 14, 1981
STATE OF KERALA Vs. KOCHEEPPAN GEORGE
April 8, 1981
STATE OF KERALA Vs. LUKOSE
April 15, 1981
STATE OF KERALA Vs. KAIPRAVAN MEETHALE VEETTIL NARAYANAN NAIR
June 10, 1981
STATE OF KERALA Vs. JOHN MARIAKUTTY
January 28, 1981
STEEL COMPLEX LIMITED Vs. ASSISTANT LABOUR OFFICER
November 30, 1981
SUKUMARAN NAYAR Vs. STATE OF KERALA
April 24, 1981
SUNDRAM Vs. S K MOHAMMED KHANI
December 25, 1981
T R PARVATHY AMMAL Vs. V SANKARA MENON
December 21, 1981
T V ANANDAN Vs. STATE OF KERALA
July 6, 1981
T V SUBHADRA AMMA Vs. KERALA BOARD OF REVENUE
May 5, 1981
T. UNNI PANICKER Vs. M/S. C.C. AUTOMOBILES LTD., CALICUT, AND OTHERS
January 7, 1981
T.K. JOSEPH Vs. APPELLATE TRIBUNAL AND OTHERS
July 22, 1981
TAHARALI ABDU HUSSAIN BARBHAYA Vs. STATE OF KERALA
November 18, 1981
THATTARATHU MATATHIL KOOTHERI KARUNAKARAN NAMBIAR Vs. TALUK LAND BOARDTELLICHERRY
August 7, 1981
THE CANARA BANK AND ORS. Vs. THE APPELLATE AUTHORITY
April 8, 1981
THE MANAGER, S.N. SCHOOL AND ANR. Vs. THE SECRETARY TO GOVERNMENT AND ORS.
June 30, 1981
THOMA VARKEY Vs. KRISHNAN NAIR NARAYANAN NAIR
July 31, 1981
THOMAS Vs. MUSTHAFA
July 30, 1981
THOMAS Vs. KUNJI THOMMAN
August 26, 1981
THOMAS MATHEW Vs. JOSEPH MANI
June 22, 1981
THOMAS RAJAN Vs. PHILIP JOHN
November 28, 1981
THOMAS VARKEY Vs. ARUNDHATHI AMMAL
August 31, 1981
TRACO CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 24, 1981
TRAVANCORE RUBBER AND TEA CO LTD Vs. STATE OF KERALA
June 18, 1981
ULAHANNAN ISAAC Vs. ULAHANNAN JOHN
February 13, 1981
V BHASKARAN Vs. UNION OF INDIA UOI
December 4, 1981
V J. PAUL AND ANOTHER Vs. IBRAHIM AND OTHERS
August 13, 1981
V M MATHEW Vs. CICITY JOHN
February 17, 1981
V. P. SREEDHARAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
August 12, 1981
V. VEERAN Vs. UNION OF INDIA
July 2, 1981
V.P. MOHAMMED Vs. DIST. COLLECTOR
September 4, 1981
VALSALA KUMARI Vs. BEEYATHUMMA
December 22, 1981
VAMAKASITY Vs. EXECUTIVE OFFICER OCHIRA PANCHAYAT
December 14, 1981
VARGHESE Vs. DEVASIA
March 19, 1981
VARGHESE MATHEWS Vs. FAKIR RAWTHER ABDUL RAZACK RAWTHER
March 6, 1981
VARKEY VARKEY Vs. N M KURIAN
September 30, 1981
VASANTHY G KAMATH Vs. KERALA STATE ROAD TRANSPORT CORPORATION
January 22, 1981
VASU Vs. KALLIANIKUTTY
December 3, 1981
VAYALAR RAVI Vs. GOVT. OF INDIA AND OTHERS
December 10, 1981
VELAYUDHAN Vs. STATE OF KERALA
July 24, 1981
VELAYUDHAN Vs. AISHABI
June 12, 1981
VENKATACHALAPATHY Vs. ASST EXCISE COMMISSIONER
October 28, 1981
VENKETESWARAN Vs. STATE OF KERALA
August 14, 1981
VENKITASWAMI CHETTIAR Vs. INDIRA BAI
September 25, 1981
VENKITESWARA NAIDU Vs. TALUK LAND BOARD
June 30, 1981
VENUGOPALAN Vs. TEHSILDAR
August 31, 1981
VENUGOPALAN Vs. TAHSILDAR
July 31, 1981
VIJAYAMMA Vs. STATE OF KERALA
September 22, 1981
VIMALA DEVI Vs. NARAYANAN NAIR
February 18, 1981
VISHNUDATHA ANTHERTANAM Vs. TAHSILDAR
March 24, 1981
WE-BUILD PVT LTD Vs. C KAMALESWARAN
August 28, 1981
WEA TO Vs. MADHAVAN NAMBIAR K
August 18, 1981