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Case Index
Title
Date
A LAKSHMAN KINI Vs. REGR OF CO OP SOCIETIES
November 6, 1981
A M GOWDAFAH Vs. R T O MANDYA
February 13, 1981
A P KRISHNAMURTHY Vs. SOUTHERN RLY GEN MANAGER
February 10, 1981
A PRASAD Vs. STATE OF KARNATAKA
May 28, 1981
A PULLIAH Vs. TAHSILDAR SINDHANOOR
June 16, 1981
A R ANANTHARAMAN Vs. SPL LAND ACQN OFFICER BANGALORE
August 21, 1981
A R KHANDASARI SUGAR WORKS Vs. ASST COMMR OF C T ASST
March 31, 1981
A S MACHAIAH Vs. G M GOPALAKRISHNA
March 20, 1981
A SADASHIVA Vs. STATE OF KARNATAKA
July 20, 1981
A V VENKATARATNAM Vs. CHANCELLOR UNIVERSITY OF MYSORE
January 15, 1981
A. C. LAKSHMANA AND OTHERS Vs. THE UNION OF INDIA AND ANOTHER
January 15, 1981
ABDUL JALEEL Vs. S T A T
January 21, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HUTTI GOLD MINES COMPANY LIMITED
January 13, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KAPILA TEXTILES PRIVATE LIMITED
March 2, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. B S DALL MILLS
March 25, 1981
Addl. Commissioner of Income Tax Vs. Kapila Textiles (P.) Ltd.
March 2, 1981
AMRITHAPPA Vs. STATE OF KARNATAKA
July 13, 1981
ANANDRAO SHIVAJI RAO Vs. ASHOK KUMAR
April 13, 1981
ANANTHAKRISHNA Vs. STATE OF KARNATAKA
September 5, 1981
ANANTHAPADMANABHAIAH Vs. TAHSILDAR EXECUTIVE MAGISTRATE T NARSIPURA
February 16, 1981
ANATHASEVASHRAMA TRUST MALLADIHALU Vs. H C RAMAKRISHNA RAO
November 30, 1981
ANDANUR KOTRABASAPPA Vs. DEPUTY COMMISSIONER C T BANGALORE DIVISION
September 16, 1981
ANITHA CHANDRAIAH Vs. SELECTION COMMITTEE FOR MBBS
February 17, 1981
ANNAJI BABAJI Vs. PATSON AGENCIES
October 14, 1981
ANTHONY SWAMY M R Vs. COMMISSIONER OF INCOME TAX
May 27, 1981
ASHOK Vs. STATE OF KARNATAKA
June 2, 1981
ASST COMMR and COMPETENT AUTHORITY URBAN LAND CEILING Vs. IBM WORLD TRADE CORPN
August 11, 1981
ASST COMMR LAO CHITRADURGA Vs. SANNA BASAIAH
November 26, 1981
B A KORAGA SHETTY Vs. DY COMMR OF KODAGU
August 5, 1981
B C SANKANNAVAR Vs. COMMR OF COMML TAXES
November 2, 1981
B DURGAPPA Vs. PRINCIPAL BASAVESHWARA ENG COLLEGE BAGALKOT
October 15, 1981
B G SANKANNAVAR Vs. COMMISSIONER OF COMMERCIAL TAXES
November 2, 1981
B GANGANNA Vs. RETURNING OFFICER
April 15, 1981
B K BADAWADAGI Vs. RTO BIJAPUR
January 15, 1981
B L BASAVANGOUD Vs. DEPUTY COMMISSIONER BELLARY
February 2, 1981
B S NAGESH RAO Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTION
October 16, 1981
B SHANKAR Vs. DIVISIONAL FOREST OFFICER MANGALORE
July 22, 1981
BABU Vs. NAWAB KHAN
December 16, 1981
BABY Vs. NATHU
August 6, 1981
BALAPPA MALLAPPA Vs. STATE OF KARNATAKA
June 9, 1981
BANGALORE UNIVERSITY Vs. VIDYA GANAPATHI EDUCATION SOCIETY
December 17, 1981
BASALINGAPPA NINGAPPA Vs. DY COMMR DHARWAR
October 30, 1981
BASAMMA Vs. PEERAPPA
January 8, 1981
BASAPPA Vs. K H SREENIVASA REDDY
June 19, 1981
BASHETTIYAVAR Vs. IV I T O HUBLI
November 13, 1981
BHAKTAVARMAL SHIVALAL OSTWAL Vs. CONTROLLER OF ESTATE DUTY
March 10, 1981
BHOGEGOWDA Vs. HALEBIDU KEMPEGOWDA
July 10, 1981
BIBISAHEBT Vs. MAKTUM HUSSIANSAB
January 13, 1981
BICHAL HANUMANTHAYYA Vs. BICHAL YENKATASWAMY
April 3, 1981
BOGESHA REDDY K H Vs. STATE OF KARNATAKA
July 12, 1981
BORAIAH H B Vs. K S R T C
August 28, 1981
BORE GOWDA Vs. ASST REGR OF CO OP SOCIETIES PANDAVAPURA
June 24, 1981
BOREGOWDA Vs. ASSISTANT REGISTRAR OF CO OP SOC
June 24, 1981
BRITISH PHYSICAL LABORATORIES INDIA PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE THE APPELLATE COLLECTOR CENTRAL EXCISE
January 2, 1981
BROOKE BOND INDIA LTD Vs. ROYAL PRODUCTS
April 9, 1981
BYALAPPA Vs. STATE OF KARNATAKA
June 23, 1981
BYRAPPA Vs. STATE OF KARNATAKA
April 3, 1981
C J PAUL Vs. SYED PEER
July 15, 1981
C P DAYANANDA Vs. CHAIRMAN SELECTION COMMITTEE
February 5, 1981
C S SURYANARAYAN Vs. UNION OF INDIA
August 17, 1981
C SANNAIAH Vs. PADMA
October 21, 1981
CANARA PUBLIC CONVEYANCE LTD Vs. UNION OF INDIA
October 22, 1981
CHANBASAPPA HOLIYAPPA KOLLJ Vs. SOMAPPA HOLIYAPPA KOLLI
June 17, 1981
CHANDRASEKHAREGOWDA Vs. STATE OF KARNATAKA
August 21, 1981
CHIKKEGOWDA Vs. STATE OF KARNATAKA
August 31, 1981
CHOKKANNAGARI NARAYANAPPA Vs. LAND TRIBUNAL CHINTAMANI
December 17, 1981
COLLECTOR OF CUSTOMS and CENTRAL EXCISE Vs. LAL M BUDRANI
December 17, 1981
COMMISSIONER CORPORATION OF CITY OF BANGALORE Vs. KAPOORCH
February 11, 1981
Commissioner of Income Tax Vs. Smt. P. Mahalakshmi and others
October 14, 1981
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI P
October 13, 1981
COMMISSIONER OF INCOME-TAX Vs. P MAHALAKSHMI
October 13, 1981
CONTROLLER OF ESTATE DUTY Vs. K C D SWAMY
March 10, 1981
D DEVAJAVAKUMAR Vs. TFIPPA RUDIRAH
July 16, 1981
D S LAKSHMIDEVI Vs. STATE OF KARNATAKA
August 24, 1981
DALMIA CEMENT BHARATH LTD Vs. STATE OF KARNATAKA
December 4, 1981
DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE MYSORE Vs. VIDYA GANAPATHI MANDALI CHAMARAJANAGAR
July 23, 1981
DESHANUR OIL MILLS Vs. C T O CIRCLE III BELGAUM
February 6, 1981
DEVA RAO Vs. VYAVASAYA SEVA SAHAKARI SANGH PATTAN
June 2, 1981
DEVASUNDAR Vs. SECY DEPT OF PUBLIC LIBRARIES
February 19, 1981
DEVICHAND PANNAJI and CO Vs. COMMR OF I T
November 19, 1981
DIVISIONAL SUPERINTENDENT WORKS SOUTHERN RAILWAY MYSORE Vs. STATE OF KARNATAKA
January 2, 1981
DIVL FOREST OFFICER MANGALORE Vs. A ADRAMA
February 19, 1981
DODDAPPA MARITAMMAPPA Vs. ERAPPA MUDAKAPPA
September 18, 1981
DRIVE IN ENTERPRISES Vs. COMMR. OF COMML. TAXES & ANR.
February 4, 1981
DY GEN MANAGER K S R T C Vs. SAROJAMMA
January 2, 1981
E S I C Vs. M B NAGARAJ
August 4, 1981
E S I C BANGALORE Vs. BROOKE BOND INDIA LTD
September 11, 1981
ELECTRONIC INDUSTRIAL CORPORATION Vs. COLLECTOR OF CUSTOMS BANGALORE
July 29, 1981
ESTATE OFFICER UNIVERSITY OF AGRL SCIENCES Vs. KAR GOVT INCE DEPT
November 20, 1981
G C SIDDALINGAPPA Vs. G C VEERANNA
June 18, 1981
G MARAPPA Vs. STATE BANK OF MYSORE
December 10, 1981
G NAGARAJU Vs. PRINCIPAL S T J POLYTECHNIC HARAPANAHALLI
July 30, 1981
G SREEDHARAMURTHY Vs. BELLARY MUNICIPAL COUNCIL
August 26, 1981
G.N. Vishwanath and another Vs. Andal and others
December 10, 1981
GANAPPAYYA GOVIND Vs. DY SUPDT OF POLICE KARAWAR
December 16, 1981
GANTAIAH C V Vs. CTO ARSIKERE
February 2, 1981
GAURIBIDANUR SAHAKARASAKKARE KARKHANE Vs. GOVT OF ANDHRA PRADESH
February 13, 1981
GENERAL MECHANICAL WORKS Vs. INCOME TAX OFFICER THIRD
April 6, 1981
GHALEPPA Vs. GUNDEPPA
February 4, 1981
GIRIDHAR R Vs. COMMISSIONER OF INCOME TAX
April 8, 1981
GOVINDARAJA V Vs. SUVEYOR GENERAL OF INDIA
April 10, 1981
GOVINDARAJU S Vs. COMMISSIONER OF INCOME TAX
February 5, 1981
GRACE JAYAMANI Vs. E P PETER
July 17, 1981
GULBURGA CEN COOP WHOLE SALE STORE LTD Vs. CHANDRAKANT DAL MILL
February 9, 1981
GURULINGAPPA SHIVANANDAPPA Vs. STATE OF KARNATAKA
June 19, 1981
GURUSIDDAPPA NURANDAPPA UPPIN Vs. STATE OF KARNATAKA
March 24, 1981
GWALIOR RAYON SILK MFG WVG CO LTD Vs. LAKSHMAVVA
July 29, 1981
H KRISHNAMURTHY Vs. STATE OF KARNATAKA
March 17, 1981
H L JAKATI Vs. R T O DHARWAR
January 13, 1981
H NORONHA Vs. INCOME TAX OFFICER
August 31, 1981
H R SURYANARAYANA RAO Vs. STATE OF KARNATAKA
October 20, 1981
H SIDDAPPA Vs. ASST COMMR SHIMOGA
March 27, 1981
H VITTAL SHETTY Vs. ANNAYYA NAYAK
February 25, 1981
H Y HARISH Vs. SELECTION COMMITTEE FOR SELECTION AND ADMISSIONTO GOVERNMENT MEDICAL
February 17, 1981
HEGDE and GOLAY LTD Vs. E S I C
April 1, 1981
HINDUSTAN AERONAUTICS LTD Vs. COMMISSIONER OF INCOME TAX
March 6, 1981
HIRALAL J Vs. CORPN OF CITY OF BANGALORE
August 12, 1981
HOSALI PRESS P LTD Vs. K N GURUSWAMY AND CO P LTD
May 27, 1981
INDRA PRAKASH CHABRA Vs. DY COMMR OF TRANSPORT
May 25, 1981
INSTITUTE OF COMMERCE Vs. STATE OF KARNATAKA
July 2, 1981
INTERNATIONAL INSTRUMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 24, 1981
J L MORISON SON and JONES INDIA LTD Vs. COMMISSIONER FOR EXCISE IN KARNATAKA
March 13, 1981
JAGADISH PATIL Vs. STATE OF KARNATAKA
March 23, 1981
JAGANNATH B Vs. N C NARAYANAPPA
August 14, 1981
JAGANNATH DATTATRAYA Vs. COLLECTOR OF CEN EXCISE
February 10, 1981
JAYALAKSHMAMMA Vs. VASANTHA AMMAL
March 19, 1981
JAYAMMA Vs. EXECUTIVE ENGINEER PWD MADUGIRI
June 25, 1981
JAYAMMA D Vs. S GOVINDASWAMY
December 8, 1981
JAYANTHILAL R TUNK Vs. COMMISSIONER OF INCOME TAX
June 15, 1981
JINNAPPA THAVANAPPA Vs. KALLAVVA
August 11, 1981
JUGGAT PHARMA P LTD Vs. DEPUTY COMMISSIONER OF LABOUR DIVISION I MADRAS 6
August 24, 1981
K C AYYA Vs. M PARASMAL
July 6, 1981
K C CHINNAMANNAVAR Vs. HUBLIDHARWAR MUNICIPAL CORPN
August 21, 1981
K C TELSONG SONS Vs. C T O I CIRCLE BELGAUM
March 30, 1981
K G PRABHAVATHI Vs. K NIRMALA
December 17, 1981
K KEMPAMMA Vs. PEECEEYES INDUSTRIES P LTD
August 7, 1981
K KONAPPA AND BROS Vs. STATE OF KARNATAKA
February 2, 1981
K P KRISHNAPPA Vs. B GANGAPPA
July 23, 1981
K RAMAKRISHNA RAO Vs. STATE OF KARNATAKA
September 21, 1981
K S AYODHYANATH Vs. COMMISSIONER OF WEALTH TAX
April 7, 1981
K S BANAKAR Vs. CHIEF MARKETING OFFICER
January 27, 1981
K S R T C Vs. K S T A T
February 11, 1981
K S R T C Vs. STATE OF KARNATAKA
August 3, 1981
K S R T C Vs. N LAKSHMINARAYANA
July 10, 1981
K S R T C Vs. SUNDARI
July 13, 1981
K SIDDALINGAIAH Vs. INCOME TAX OFFICER
February 6, 1981
K T RAJASHEKAR Vs. STATE OF KARNATAKA
September 21, 1981
K T RAJASHEKHAR Vs. STATE OF KARNATAKA
August 21, 1981
K VENU Vs. STATE OF KARNATAKA
July 7, 1981
K.G. Prabhavathi and others Vs. K.G.I.D. and others
December 17, 1981
KALLAIAH K Vs. NINGEGOWDA
April 13, 1981
KAMATH M A Vs. KARNATAKA STATS FINANCIAL CORPN
February 20, 1981
KANDOBA TEMPLE COMMITTEE KHANAPUR Vs. A P M C BHALKI
July 13, 1981
KANTHAMMA Vs. S A SUDARSHAN
June 29, 1981
KAR STATE BD OF WAKFS Vs. MOHD AZEEMUDDIN
November 3, 1981
KARNATAKA AGRO INDUSTRIES CORPN Vs. KRISHNAPPA
January 29, 1981
KARNATAKA STATE FINANCIAL CORPORATION Vs. NITYANANDA BHAVAN
June 29, 1981
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K H RATNA
August 10, 1981
KERALA TRANSPORT CO Vs. D S SOMASHEKHAR
September 25, 1981
KHANCHAND THAKURDAS Vs. COMMISSIONER OF INCOME TAX
March 25, 1981
KHATIJABI Vs. ZAHIDABI
July 10, 1981
KHAZI MOHAMMAD KASIM SAB Vs. SECRETARY KARNATAKA BOARD OF WAKFS
August 25, 1981
KHODAY BREWING DISTILLING INDUSTRIES P LTD Vs. STATE OF KARNATAKA
July 1, 1981
KISHORILAL RADHEYSHAM Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGALORE CITY DIVISION
February 3, 1981
KONDA REDDY N S C Vs. UNION OF INDIA
July 15, 1981
KULUSUMBI Vs. SECRETARY STA BANGALORE
September 28, 1981
KUMTA COOP ARECANUT SALE SOCIETY Vs. REGR OF COOP SOCIETIES
February 3, 1981
KUNDUR RUDRAPPA Vs. DY TRANSPORT COMMR SHIMOGA
February 12, 1981
KUPPASWAMY GOUNDER Vs. STATE OF KARNATAKA
July 11, 1981
L R S MARAPPA Vs. THIMME GOWDA
March 3, 1981
LAKSHMAIAH Vs. K S R T C
July 3, 1981
LEKHRAJ JASSUMAL and SONS Vs. COLLECTOR OF CUSTOMS and CENTRAL EXCISE
December 3, 1981
LINGAIAH Vs. SIDDAMMA
September 1, 1981
LINGAPPAIAH Vs. STATE OF KARNATAKA
April 9, 1981
M A KAMATH AND Vs. KARNATAKA STATE FINANCIAL CORPORATION AND
February 20, 1981
M ABDUL JABBAR Vs. SAIRA KHATOON
February 24, 1981
M B ANNEGOWDA Vs. KALAMMA
July 2, 1981
M K ANJANEYASWAMY Vs. C NARAYANASWAMY
December 11, 1981
M LAXMAN GOWDA Vs. TAHSILDAR MUDIGERE
December 1, 1981
M MUNIREDDY Vs. STATE OF KARNATAKA
August 17, 1981
M N VEERAPPA Vs. T NARASIPUR TALUK SILK REELERS INDUSTRIAL CO OPERATIVE SOCIETY
September 4, 1981
M NARASIMHA BHAKTA Vs. JAYANTHILAL GOKULDAS
November 5, 1981
M NARAYANA AND ETC Vs. STATE OF KARNATAKA
January 22, 1981
M P BALASU BRAMANYAM Vs. T K NAGARATHNAMMA
June 30, 1981
M R KRISHNAPPA Vs. BHAGYALAKSHMAMMA
July 10, 1981
M S SHAMANNA Vs. STATE OF KARNATAKA
November 9, 1981
MADHU TRADING COMPANY Vs. INTERNATIONAL INSTRUMENTS LTD
July 24, 1981
MAHABLESWAR PANDRINATH NAIK Vs. STATE OF KARNATAKA
September 18, 1981
MAHADESHWARA STORES Vs. STATE OF KARNATAKA
December 4, 1981
MAHADEVAMMA Vs. B S LINGARAJU
July 15, 1981
MAHADEVAPPA Vs. MARITHAYAMMA
August 19, 1981
MAHADEVAPPA K Vs. STATE OF KARNATAKA
August 21, 1981
MAHAMMAD IQBAL Vs. MOHAMADGOUS LALMIYA
August 31, 1981
MAHARANI SAHEB OF GONDAL Vs. COMMISSIONER OF INCOME TAX
April 15, 1981
MALLAPPA BASAPPA Vs. NINGAWWA
November 23, 1981
MALLAPPA DURGAPPA Vs. DURGAVVA
November 10, 1981
MALLIKARJUNA T C Vs. KALAMMA
August 25, 1981
MARAPPAR Vs. CHIEF MARKETING OFFICER
August 7, 1981
MASTAN Vs. STATE OF KARNATAKA
June 10, 1981
METAL BOX OF INDIA LTD Vs. M V APPIAH
July 21, 1981
MIR AHMED ALI Vs. THE STATE OF KARNATAKA, AND OTHERS
June 3, 1981
MODI RUBBER LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
April 2, 1981
MOHAMMED M Vs. B VASUMAL
December 12, 1981
MOHD OBEIPULLA M Vs. SPL DY COMMR BANGALORE
June 4, 1981
MOTOR INDUSTRIES CO LTD Vs. ASST COMMISSIONER OF COMMERCIAL TAXES ASST I BANGALORE CITY
December 15, 1981
MOULASAB AHAMADSAB Vs. MOHAMMAD JAFARSAB
February 25, 1981
MRUTHUNJAYA M Vs. DURGAPPA
August 28, 1981
MUDHU ALIAS BELLA KUDTARKAR Vs. STATE OF KARNATAKA
July 10, 1981
MUNIBYRAPPA Vs. K RAMARAJU
April 13, 1981
MURABI Vs. NABISAB
August 20, 1981
MUTHAYA MOILY Vs. RTO D K DIST
February 5, 1981
MYSORE ELECTRO CHEMICAL WORKS LTD Vs. XII ITO CIRCLE I BANGALORE
October 19, 1981
MYSORE INDUSTRIES DALL MILL Vs. DY COMMR GULBURGA
April 10, 1981
MYSORE MANUFACTURERS AND TRADERS Vs. STATE OF KARNATAKA
March 27, 1981
MYSORE NOW KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SOMASHANKAR N R
August 10, 1981
N G GADEKAR Vs. K S R T C
June 24, 1981
N H MANJUNATHA Vs. KARNATAKA PUBLIC SERVICE COMMISSION
August 13, 1981
N NARAYANASWAMY Vs. MADANLAL
August 6, 1981
N S SAMPANGIRAMAIAH Vs. OFFICER COMMANDING KAR BATTALION NCC
December 14, 1981
NABI SAD AKBER SAHEB MULLA Vs. COMMISSIONER FOR TRANSPORT IN KARNATAKA BANGALORE
February 17, 1981
NABISAB Vs. COMMR FOR TRANSPORT
February 17, 1981
NAGAPPAIAH Vs. BHASKARA
March 13, 1981
NAGAPPAIAH Vs. NEW INDIA ASSCE CO
July 13, 1981
NAGARAJA RAO S N Vs. CHIKKACHENNAPPA
January 2, 1981
NANJAPPA Vs. ASST C T O MANDYA
February 19, 1981
NARASIMHAIAH Vs. STATE OF KARNATAKA
August 13, 1981
NARASIMHAIAH SETTY Vs. GOVINDAPPA NAIDU
December 17, 1981
NARAYAN Vs. NINGAPPA
April 13, 1981
NARAYAN SHIVARAM KULKARNI Vs. STATE OF KARNATAKA
August 12, 1981
NARAYANA ACHAR Vs. SELECTION COMMITTEE FOR TO SHORT TERM B A M S
October 22, 1981
NARAYANA NAGESH GUNAJI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 3, 1981
NARAYANA RAO K D Vs. STATE OF KARNATAKA
February 9, 1981
NATIONAL INSURANCE CO LTD Vs. JULEKHABI
April 15, 1981
NEELAWWA Vs. BASAPPA
August 7, 1981
NEELKANTAPPA Vs. P L D BANK GULBARGA
June 1, 1981
NEW INDIA ASSURANCE COMPANY Vs. VENKATAMMA
June 4, 1981
NEW INDIA CORPORATION Vs. NANDANVAN MANUFACTURERS AND TRADERS P LTD
January 23, 1981
NEWSPAPERS and PERIODICALS Vs. STATE OF KARNATAKA
October 14, 1981
NOREEN JUDITH SANDHURST Vs. RAYMOND BERNARD SANDHURST
July 9, 1981
O S ANCHAN Vs. GRACE W ENTHAT
January 1, 1981
OFFICIAL LIQUIDATOR HIGH COURT Vs. JAMES EDVIN
October 30, 1981
OIRIYAPPAGOWDA MALLANGOWDA Vs. LAND TRIBUNAL
September 25, 1981
OPALAKRISHNA SETTY B R Vs. KANAKAIAH SETTY
October 19, 1981
ORIENTAL FIRE and GEN INSCE CO LTD Vs. HANUMAKKA
June 16, 1981
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. TIPPANNA GADAGEPPA KUNDGOL
July 7, 1981
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. TIPPANNA GADAGEPPA KUNDGOL
March 7, 1981
Oriental Fire and General Insurance Co. Ltd. Vs. Hanumakka and others
June 16, 1981
P GOWRISHANKAR GUPTA Vs. HOUSE RENT and ACCOMMODATION CONTROLLER
March 16, 1981
P N KRISHNAMOORTHY BHAT Vs. SHIVAPRASAD
July 3, 1981
P NAGARAJ Vs. ASST RTO BANGALORE
June 18, 1981
P RAMAKRTSHNA TANTRI Vs. VIJAYA BANK LTD
August 6, 1981
P SRINIVASIAH Vs. DY COMMR BANGALORE
February 26, 1981
PAPIAH Vs. CHIKKABIDDAPPA
August 20, 1981
PARAMANAND L BAJAJ Vs. COMMISSIONER OF INCOME TAX
April 13, 1981
PARIJATHA Vs. KAMALAKSHA NAYAK
September 29, 1981
PATEL CHIKKATHIMME GOWDA Vs. AGRICULTURAL INCOME TAX OFFICER
February 17, 1981
PAVADAPPA YELLAPPA Vs. GOVINDACHARYA
November 22, 1981
PEERAPPA Vs. BASAMMA
January 8, 1981
PREMCHAND Vs. CORPN OF THE CITY OF BANGALORE
February 2, 1981
PUJARI SUBBAIAH Vs. LAKKAPPANAVARA
October 20, 1981
PUNJAB AND SIND BANK Vs. S LAKSHMINARAYANA RAO
February 23, 1981
PUTTANNA SETTY Vs. NAGARATNAMMA
August 4, 1981
R ANANTHAPADMANABHAIAH Vs. TAHSILDAR and EX MAG T NARSIPUR
February 16, 1981
R G JANTHAKAL Vs. BHARAT PARIKH CO
February 23, 1981
R GANGAPPA Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE YESWANTAPUR
July 22, 1981
R JANARDHANA Vs. SELECTION COMMITTEE FOR ADMISSION TO ENGINEERING DEGREE COURSE
December 7, 1981
R NAGARAJU Vs. UNIVERSITY OF MYSORE
July 29, 1981
R S NAIK Vs. STATE OF KARNATAKA
September 29, 1981
R SHAMANNA Vs. STATE BANK OF MYSORE
October 16, 1981
R SIDAMMA Vs. R T AKOLAR
September 18, 1981
RACHAPPA MUDAKAPPA Vs. TIPPANNA ALMAPPA
March 10, 1981
RAJEEV AIWA AND ETC. Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE, AND ETC.
June 30, 1981
RAMAKKA Vs. K MUNIYAPPA
June 24, 1981
RAMAMURTHY T N Vs. UNION OF INDIA
October 19, 1981
RAMANNA Vs. RAJAGOPAL
August 4, 1981
RAMESH PANDE Vs. STATE OF KARNATAKA
November 4, 1981
RANAJIT K Vs. IBCON P LTD
October 16, 1981
RAO and CO Vs. STATE OF KARNATAKA
March 3, 1981
RATNAKAR RAO A Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 13, 1981
RATNAPRABHA Vs. SHADAKSHARAYYA
July 24, 1981
REGIONAL DIRECTOR ESIC Vs. L RANGA RAO
June 24, 1981
REVANAPPA Vs. GUNDE RAO
November 2, 1981
ROSE L TAUR Vs. STATE OF KARNATAKA
February 20, 1981
ROUBEN Vs. MAMTA
November 30, 1981
RUDRAGOUDA BASAVANAGOUDA Vs. FAKIRAPPA ADIVEPPA
January 6, 1981
RUDRAPPA Vs. DANAPPA MALASIDDAPPA
August 10, 1981
RUDREGOWDA K Vs. STATE OF KARNATAKA
December 17, 1981
RUKMANI AMMAL Vs. HOUSE RENT CONTROLLER
January 16, 1981
S B NAIK PATIL Vs. COMMISSIONER OF WEALTH TAX
February 24, 1981
S NARAYANA BHATTA Vs. ASST R T O BANGALORE
January 15, 1981
S R PAPANNA Vs. UNION OF INDIA
April 10, 1981
S RAJENDRAN Vs. RAMA APPASWAMW
February 25, 1981
S RAJENDRAN Vs. K A S RAMA APPASWAMY
August 13, 1981
S RANGANATHA RAO Vs. ACCOUNTANT GENERAL KARNATAKA
January 21, 1981
S SUBRAMANYASWAMY Vs. DY COMMR BANGALORE
February 26, 1981
S VIRUPAKSHAIAH Vs. CHANCELLOR BANGALORE UNIVERSITY
July 16, 1981
S YASEEN Vs. STATE OF KARNATAKA
August 31, 1981
S. P. MALIMATH Vs. STATE OF KARNATAKA AND OTHERS
April 13, 1981
S. Rajendran Vs. K.A.S. Rama Appaswamy and others
August 13, 1981
S.A. RAMAKRISHNA REDDY, AND ETC. Vs. KARNATAKA PUBLIC SERVICE COMMISSION AND ANOTHER
August 21, 1981
SADANANDA RAO Vs. CTO TIPTUR
March 10, 1981
SADASHIV Vs. STATE OF KARNATAKA
September 1, 1981
SAKHARAM ANANT SATHAYE Vs. DEPUTY COMMISSIONER DHARWAR DISTRICT DHARWAR
August 12, 1981
SANGANGOWDA Vs. SPL L A O U K PROJECT
July 10, 1981
SANNEGOWDA Vs. L T PERIYAPATNA
February 24, 1981
SARDJ INI BABU Vs. STATE OF KARNATAKA
August 26, 1981
SAVITHRI AMMA Vs. DEVAKI AMMA
January 1, 1981
SEBASTIN ANTONY Vs. RAMANANDA BHATT
August 11, 1981
SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES Vs. VIDYA RAJAGOPAL
November 12, 1981
SHAIKH MEHABOOB Vs. RAILWAY BOARD
September 1, 1981
SHAMA RAO HANUMANTHARAO Vs. STATE OF KARNATAKA
January 1, 1981
SHAMANNA Vs. CHINNAMMA
September 22, 1981
SHANKARAPPA RAMAPPA Vs. STATE OF KARNATAKA
July 10, 1981
SHARANAPPA Vs. HAFEEZUDDIN ANSARI
September 16, 1981
SHARIFF SHIVA YOGI GURU GOVIND SHIVA YOGI PANCHAGNIMATH TRUST Vs. DIRECTOR OF PUBLIC INSTRUCTION
February 20, 1981
SHIDLINGAPPA MALLAPPA Vs. DHONDAPPA SHIDLINGAPPA
July 14, 1981
SHIVANGOUDA BASANGOUDA Vs. MUTTAYYA PANAYYA
July 23, 1981
SHIVANGOUDA BASANGOUDA PATIL Vs. KUTTAYYA DANAYYA CHIKKANATH
March 23, 1981
SHIVAPUTRAPPA S UMADI Vs. RABKAVI BANAHATTI MUNICIPALITY
June 8, 1981
SHRIMAJ JAGADGURU MUMMADI SHRI NEELAKANTHA PATTADARYA MAHASWAMYGALU Vs. SHANKAR SHIVACHARYASWAMY GURUNANJUNDASWAMY NEELAKANTHAMATH
August 27, 1981
SHRISAILAPPA Vs. MUTTAWWA
August 31, 1981
SHTRLAKOPPA TOWN MUNICIPALITY Vs. SHARADA RICE MILLS
October 15, 1981
SIDDESHWAR YUVAK MANDAL Vs. STATE OF KARNATAKA AND OTHERS
August 4, 1981
SMITHA CHITS AND TRADING CO. P. LTD. Vs. STATE
October 30, 1981
SOMAPPA NINGAPPA Vs. TALUKA EXECUTIVE MAGISTRATE
March 27, 1981
SRIKANTACHAR Vs. SIDDALINGAPPA
November 27, 1981
SRINIVASIAB P. Vs. DR. COMMISSIONER BANGALORE AND OTHERS
February 26, 1981
STANDARD ELECTRONIC ENG CORPN Vs. COLLECTOR OF CUSTOMS
March 11, 1981
STATE BANK OF HYDERABAD Vs. DHANALAKSHMI TRADING CO
September 4, 1981
STATE OF KARNATAKA Vs. M P SHYLAJA
July 24, 1981
STATE OF KARNATAKA Vs. SHAW WALLACE and CO LTD
March 18, 1981
STATE OF KARNATAKA Vs. CHANDRAPPA
March 3, 1981
STATE OF KARNATAKA Vs. DASTAGIRSAB
March 10, 1981
STATE OF KARNATAKA Vs. CHIKKABASAVAIAH
April 6, 1981
STATE OF KARNATAKA Vs. PANDURANGARAO MADHAVARAO
January 15, 1981
STATE OF KARNATAKA Vs. NAZIRUDDIN KARIM SAHEB PATEL
April 13, 1981
STATE OF KARNATAKA Vs. RAGHURAMA SHETTY
March 24, 1981
STATE OF KARNATAKA Vs. M RAJEEVI BAI
December 4, 1981
STATE OF KARNATAKA Vs. D K RAMAKRISHNA
November 9, 1981
STATE OF MYSORE Vs. C L MAHESWARI WEST COAST PAPER MILLS
November 6, 1981
SUBBAIAH T V Vs. DEPUTY COMMISSIONER BANGALORE
October 19, 1981
SUBRAMANYA GUPTHA K.S. Vs. TOWN MUN. COUNCIL, MADHUGIRI
August 17, 1981
SUDERSHAN BOURY AND Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
September 25, 1981
Sudershan Boury and another Vs. Director of Enforcement, New Delhi
September 25, 1981
SUDHAKAR SYNDICATE P LTD Vs. H M CHANDRASEKHARIAH
March 20, 1981
Sudhakar Syndicate Pvt. Ltd. Vs. H.M. Chandrashakaraiah and others
March 20, 1981
SUDHERSHAN BOURY Vs. DIRECTOR OF ENFORCEMENT
September 27, 1981
SUNDARA SHETTY Vs. K SANJEEVA RAO
June 29, 1981
SURATI ABDUL SATTAR Vs. HAJEE MD. ABDUL RAHIM SURATI & ANR.
July 22, 1981
SURI & NAYAR LTD. Vs. SPRAYMETAL (PVT.) LTD.
November 12, 1981
SURI NAYAR LTD Vs. STATE
November 12, 1981
SURYANARAYANA UPADHYAYA Vs. STATE OF KARNATAKA
August 25, 1981
SWAMY VIVEKANANDA VIDYASHALA SECRETARY Vs. S N THUNGA BAI
June 12, 1981
SYED PATEL Vs. N H DODDABASAPPA
April 13, 1981
SYNDICATE BANK Vs. SOWDAGAR MOINUDDIN AND SONS
August 12, 1981
SYNDICATE BANK Vs. SOWDAGAR MOINUDDIN and SON
August 6, 1981
T G SRINIVASA MURTHY Vs. BHARAT EARTH MOVERS LTD
December 17, 1981
T G VENKAMMA Vs. BELLARY AGRICULTURAL PRODUCE MARKET COMMITTEE
October 16, 1981
T K VEERANGAIAH Vs. STATE OF KARNATAKA
July 21, 1981
T KRISHNAPPA Vs. H LINGAPPA
June 19, 1981
T M CHANNABASAMMA Vs. T M RUDRIAK
August 28, 1981
T RANGASWAMY SETTY Vs. KAR AGRO INDUSTRIES CORPN LTD
June 24, 1981
T VEERANNA Vs. R T A CHITRADURGA
February 4, 1981
T. S. CHANDRASEKHARIAH AND OTHERS Vs. COFFEE BOARD BANGALORE AND OTHERS
June 19, 1981
TANAJI JEEVAPA Vs. DY COMMR FOR TRANSPORT BELGAUM
March 2, 1981
TAX RO Vs. HANSABEN
January 16, 1981
TOWN MUN. COUNCIL, NAREGAL Vs. STATE OF KARNATAKA AND OTHERS
December 14, 1981
TOWN MUNICIPAL COUNCIL LAKSHMESWAR Vs. SIDDALINGAPPA
February 10, 1981
U GOPALAKRISHNA BHAT Vs. ASST COMMR and RENT CONTROLLER
March 5, 1981
U V SHENOY Vs. KARNATAKA ENG PRODUCTS CO P LTD
January 2, 1981
UMA BAI Vs. NARAYANA GOKHALE
May 25, 1981
UMA SHIVA ANANT Vs. SRIPAD BHAVANI SHANKAR
January 5, 1981
UMESH RAI Vs. S SAIFULLA
May 29, 1981
UNICO TRADING and CHIT FUNDS INDIA P LTD Vs. S H LOHATI
March 20, 1981
UNION OF INDIA Vs. SRINIVASA RAO SHIVARAO
April 8, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO Vs. AZEERUNNISA
March 10, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO Vs. AZEERUNNISA
July 10, 1981
UNITED INDIA INSURANCE CO Vs. GANGAMMA
August 14, 1981
UNITED MEDICAL AGENCIES Vs. ABDULGAFER MAHMUDSETH
August 26, 1981
UNIVERSAL MACHINERY CO Vs. VINAG MINING CO
March 18, 1981
V GOVINDARAJAN Vs. SURVEYOR GENERAL OF INDIA DEHRADUN
April 10, 1981
V K PARAMESWARAN Vs. UNION OF INDIA
August 6, 1981
V R MANJUNATH Vs. M V VEERENDRA KUMAR
January 12, 1981
VAIKUNTHRAO RAYAPPA Vs. C T O SIRSI
February 13, 1981
VASANTHA K S Vs. K S R T C
September 18, 1981
VATSALA Vs. SUB REGISTRAR and MARRIAGE OFFICER
January 29, 1981
VEERABHADRAPPA GIRMALLAPPA Vs. LAND TRIBUNAL GOKAK
June 22, 1981
VEERANGOUDA Vs. BASANGOUDA
July 16, 1981
VELLAYYA GOUNDER Vs. N RAMANATHAN
September 16, 1981
VENKATALAKSHMAMMA Vs. SUB INSPECTOR OF POLICE
November 13, 1981
VENKATAPPA NINGAPPA Vs. STATE OF KARNATAKA
January 9, 1981
VENKATESWARA TRADERS Vs. STATE OF KARNATAKA
April 9, 1981
VENUGOPALA RAO Vs. STATE OF KARNATAKA
November 6, 1981
VIJAYAMMA Vs. STATE OF KARNATAKA
July 10, 1981
VILLAGE PANCHAYAT NAGANOOR Vs. AGRL PRODUCE MKT COMMITTEE SHORAPJUR
January 12, 1981
VINOD HERUR Vs. DEPUTY COMMISSIONER BANGALORE
August 5, 1981
VISVESWARAYA IRON and STEEL LTD Vs. PRESS WELD ENGINEERS
September 10, 1981
VOKKALIGARA LAXMIAH Vs. VOKKALIGARA DEVEGOWDA
December 9, 1981
VONTI CHENNAPPA Vs. STATE OF KARNATAKA
May 28, 1981
YASHWANT CHANDRANATH UPADHYA Vs. SHANTABAI
October 1, 1981