Case Index

Title
Date
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT Vs. UNION OF INDIA
December 28, 1981
A V NAGHANE S N BHOWMIK S S JAIN B S DOGRA T N KRISHNAN Vs. UNION OF INDIA
December 28, 1981
ABDUL KARIM ALLARAKHA Vs. STATE OF RAJASTHAN
September 22, 1981
ABDUL SATTAR Vs. STATE OF MADHYA PRADESH
March 27, 1981
ABUUI AZIZ ALIAS AJJO Vs. DELHI ADMINISTRATION
April 7, 1981
ADMINISTRATOR RANCHI MUNICIPAL CORPORATION Vs. KAMAKHYA NARAIN SINGH
April 24, 1981
AELTEMESH REIN Vs. CHANDULAL CHANDRAKAR
March 10, 1981
AHMED IBRAHIM SAHIGRA DHORAJI Vs. COMMISSIONER OF WEALTH TAX GUJARAT
April 7, 1981
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. WORKMEN
March 12, 1981
AHURA CHEMICAL PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA
September 3, 1981
AIDAL SINGH Vs. STATE OF MADHYA PRADESH
August 27, 1981
AIR INDIA LIMITED Vs. NERGESH MEERZA
August 28, 1981
AITHA CHANDER RAO Vs. STATE OF ANDHRA PRADESH
January 8, 1981
AJIT SINGH THAKUR SINGH Vs. STATE OF GUJARAT
January 9, 1981
AKHILESH PRASAD Vs. UNION TERRITORY OF MIZORAM
February 11, 1981
ALL SAINTS HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
December 9, 1981
ALLAHABAD DISTRICT COOPERATIVE LIMITED Vs. HANUMAN DUTT TEWARI
July 29, 1981
ALLIED TRANSPORT COMPANY RAMGOPAL SATYANARAYAN TANDON AND SONS BUS OPERATOR KRISHNA TRANSPORT COMPANY REWA VINDHYA MOTOR TRANSPORT COOPERATIVE SOCIETY Vs. STATE OF MADHYA PRADESH
May 8, 1981
AMAR SINGH Vs. STATE OF MADHYA PRADESH
March 6, 1981
AMATHABHAI ARJANBHAI Vs. C D PATEL
March 2, 1981
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. UNION OF INDIA
February 27, 1981
AMOLAK RAM KHOSLA Vs. COMMISSIONER OF INCOME TAX DELHI II
August 19, 1981
ANA GARELINA DSOUZA Vs. UNION OF INDIA
April 7, 1981
ANNAPURNA BISCUIT MANUFACTURING CO KANPUR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
July 28, 1981
ANUPAMA SEN GUPTA Vs. DEB KUMAR SEN SARMA
September 22, 1981
ANWAR HUSSAIN Vs. STATE OF UTTAR PRADESH
February 13, 1981
ARTI SAPRU Vs. STATE OF JAMMU AND KASHMIR
February 27, 1981
ASA RAM Vs. UNION OF INDIA
July 21, 1981
ASGHAR KHAN Vs. STATE OF UTTAR PRADESH
May 1, 1981
ASHOK KUMAR Vs. FIRST ADDITIONAL DISTRICT JUDGE NAINITAL
January 9, 1981
ASHOK KUMAR Vs. STATE OF JAMMU AND KASHMIR
January 22, 1981
ASHOK KUMAR BINNY HANS RAJ Vs. STATE OF JAMMU AND KASHMIR
December 10, 1981
ASSESSING AUTHORITY CUM EXCISE AND TAXATION OFFICER GURGAON Vs. EAST INDIA COTTON MFC CO LTD
July 23, 1981
ASSISTANT COLLECTOR CENTRAL EXCISE BANGALORE Vs. C FERNANDES
July 22, 1981
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. PRAYAG DASS AGARWAL
April 23, 1981
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER KOTA
September 2, 1981
ATMA SINGH Vs. STATE OF PUNJAB
April 2, 1981
AVTAR SINGH Vs. STATE OF MADHYA PRADESH
December 8, 1981
AYODHYA DUBE Vs. RAM: SUMER SINGH
April 28, 1981
B P SHARMA Vs. STATE OF UTTAR PRADESH
April 10, 1981
B R RAMABHADRIAH Vs. SECRETARY FOOD AND AGRICULTURE DEPARTMENT ANDHRA PRADESH
July 30, 1981
BABU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 5, 1981
BADRUDDIN RUKONDDIM KARPUDE Vs. STATE OF MAHARASHTRA
February 23, 1981
BAL RAM PRASAD RAWAT RAM ASREY MALVIYA NARENDER SINGH GANGWAR DASRATH TRIPATHI PRAHLAD SINGH RAMA SHANKAR SHUKLA Vs. STATE OF UTTAR PRADESH
April 10, 1981
BALJIT SINGH Vs. STATE OF JAMMU AND KASHMIR
November 30, 1981
BALMUKUND Vs. STATE OF MADHYA PRADESH
August 17, 1981
BANSHI LAL YADAV Vs. STATE OF BIHAR
March 16, 1981
BANSI LAL Vs. STATE OF MADHYA PRADESH
February 10, 1981
BARENDRA PRASAD RAY Vs. INCOME TAX OFFICER A WARD FOREIGN SECTION
April 7, 1981
BEGUM PARA NASIR KHAN Vs. LUIZA MATILDA FERNANDES
September 14, 1981
BEHARILAL RAMCHARAN Vs. INCOME TAX OFFICER SPECIAL CIRCLE B WARD KANPUR
July 21, 1981
BENI SHANKAR SHARMA Vs. SURYA KANT SHARMA
March 9, 1981
BENIRAM Vs. GAIND
July 30, 1981
BETI PADIA Vs. STATE OF ORISSA
February 20, 1981
BHAGWAN DASS JAIN Vs. UNION OF INDIA
February 11, 1981
BHAICHAND RATANSHI Vs. LAXMISHANKER TRIBHOYAN
July 29, 1981
BHAIYA RAMANUJ PRATAP DEO Vs. LALU MAHESHANUJ PRATAP DEO
August 26, 1981
BHAPPA SINGH Vs. RAM PAL SINGH
February 6, 1981
BHOLARAM Vs. AMEERCHAND
March 13, 1981
BHUDEO MANDAL Vs. STATE OF BIHAR
March 24, 1981
BHUPENDRA SINGH Vs. ADDITIONAL DISTRICT JUDGE
March 6, 1981
BIBI RAHMANI KHATOON Vs. HARKOO GOPE
April 22, 1981
BIHAR STATE ELECTRICITY BOARD Vs. BHOWRA KANKANEE COLLIERIES LIMITED
September 10, 1981
BIKRAM SINGH Vs. RAM BABOO
January 21, 1981
BILESHWAR KHAND UDYOG KHEDUT SAHAKARIMANDAU LIMITED KODINAR Vs. KHAND UDYOG KAMDAR MANDAL KODINAR
July 22, 1981
BIMAL CHAND JAIN Vs. GOPAL AGARWAL
July 27, 1981
BISHAMBHAR DAYAL CHANDRA MOHAN JAGDISH PRASAD AGARWAL HARYANA DALL INDUSTRIES KALYANMAL DEEP CHAND AGGARWAL TRADING COMPANY ATTAR SINGH SANTOSH KUMAR J B FLOUR MILLS ANNUPCHAND SHYAMLAL K Vs. STATE OF UTTAR PRADESH
November 5, 1981
BOYA NARASIMHUDU Vs. STATE OF ANDHRA PRADESH
March 17, 1981
BRIG SAHIB SINGH KALHA Vs. AMRITSAR IMPROVEMENT TRUST
October 1, 1981
BRIJ BASI LAL Vs. STATE OF UTTAR PRADESH
April 14, 1981
BROOKE BOND INDIA LIMITED Vs. WORKMEN
July 22, 1981
C GIRIJAMBAL Vs. GOVERNMENT OF ANDHRA PRADESH
February 11, 1981
CHAKARESHWAR NATH JAIN Vs. STATE OF UTTAR PRADESH
January 9, 1981
CHANDRA KANTI DAS Vs. STATE OF UTTAR PRADESH
March 10, 1981
CHANDUBHAI SHANABHAI PARMAR Vs. STATE OF GUJARAT
March 18, 1981
CHETUMAL Vs. STATE OF MADHYA PRADESH
April 24, 1981
CHHAGANLAL KESHAVLAL MEHTA Vs. PATEL NARANDAS HARIBHAI
December 11, 1981
CHHAGANLAL MANSUKHLAL Vs. K K BHATT
February 5, 1981
CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH Vs. V J CORNELIUS
February 18, 1981
CHINNAMARKATHIAN ALIAS MUTHU GOUNDER CHINNA GOUNDER RAJA GOUNDER Vs. AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER
December 10, 1981
CHIRANJI LAL Vs. STATE OF UTTAR PRADESH
February 24, 1981
CHOUDHARY SAHU SURAJBALLI SAH Vs. STATE OF BIHAR
December 14, 1981
COMMISSIONER OF INCOME TAX BANGALORE COMMISSIONER OF INCOME TAX KERALA Vs. B C SRINIVASA SETTY:SHRI SYED HUSSAIN SAHEB:M N SANKARANARAYANAN NAIR
February 19, 1981
COMMISSIONER OF INCOME TAX BOMBAY Vs. BAR COUNCIL OF MAHARASHTRA BAR COUNCIL OF INDIA INTERVENER; BAR COUNCIL OF GUJARAT
April 22, 1981
COMMISSIONER OF INCOME TAX BOMBAY Vs. NIRLON SYNTHETICS FIBRES AND CHEMICALS LIMITED
April 29, 1981
COMMISSIONER OF INCOME TAX GUJARAT III AHMEDABAD Vs. AHMEDABAD RANA CASTE ASSOCIATION AHMEDABAD
April 7, 1981
COMMISSIONER OF INCOME TAX NEW DELHI Vs. FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRIES NEW DELHI
April 15, 1981
COMMISSIONER OF WEALTH TAX AMRITSAR Vs. SURESH SETH
April 7, 1981
COMMODORE COMMANDING SOUTHERN NAVAL AREA COCHIN Vs. V N RAJAN
March 10, 1981
CORPORATION OF THE CITY OF NAGPUR CIVIL LINES NAGPUR Vs. RAMCHANDRA
February 26, 1981
D KAUR Vs. KANTI KHARE
August 10, 1981
DAGADU Vs. STATE OF MAHARASHTRA
March 24, 1981
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SHAMBHU NATH MUKHERJEE
August 17, 1981
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAK ULAM KERALA Vs. UMA JEWELLERY
February 11, 1981
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA Vs. T P RANTASABHAPATY
February 11, 1981
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM KERALA Vs. KAYCEE PLANTATIONS AND CANNINGS TRICHUR
February 11, 1981
DEV RAJ DOGRA Vs. GYAN CHAND JAIN
March 10, 1981
DEVI DATTA Vs. STATE OF JAMMU AND KASHMIR
March 9, 1981
DHARAM PAL Vs. STATE OF UTTAR PRADESH
March 25, 1981
DINA NATH ANAND Vs. ADMINISTRATOR
April 21, 1981
DIVISIONAL FOREST OFFICER Vs. BISHWANATH TEA GO LIMITED
May 5, 1981
DIVISIONAL PERSONNEL OFFICER WESTERN RAILWAY KOTA Vs. SUNDER DASS
October 16, 1981
DRUGS INSPECTOR PALACE ROAD BANGALORE Vs. B K KRISHNAIAH
February 20, 1981
DUDH NATH PANDEY Vs. STATE OF UTTAR PRADESH
February 11, 1981
DULERAI R. MEHTA Vs. COMMISSIONER OF WEALTH
April 7, 1981
DUSHYANT SOMAL CAPT DUSHYANT SOMAL Vs. SUSHMA SOMAL:SUSHMA SOMAL
February 18, 1981
E MAHBOOB SAHEB Vs. N SABBARAYAN CHOWDHARY
December 18, 1981
EAPEN EAPEN Vs. ABDUL MAJEED SHANAVAS
February 16, 1981
EXPRESS NEWSPAPERS LIMITED Vs. STATE OF MADRAS
February 19, 1981
F R JESURATNAM Vs. UNION OF INDIA
July 22, 1981
FAHIMUDDIN Vs. STATE OF UTTAR PRADESH
January 15, 1981
FIRM RAMDEO ONKARMAL Vs. STATE OF UTTAR PRADESH
July 21, 1981
FITRAT RAZA KHAN Vs. STATE OF UTTAR PRADESH
December 1, 1981
FLRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED Vs. WORKMEN EMPLOYED
July 22, 1981
FRANCIS CORALIE MULLIN Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
January 13, 1981
FREE LEGAL AID COMMITTEE JAMSHEDPUR Vs. STATE OF BIHAR
September 10, 1981
G S BROCA Vs. STATE OF JAMMU AND KASHMIR
November 18, 1981
GANAPATI SITARAM BALVALKAR Vs. WAMAN SHRIPAD MAGE SINCE DEAD
August 10, 1981
GANGABAI Vs. CHHABUBAI
November 6, 1981
GARG R K Vs. UNION OF INDIA
October 20, 1981
GAYASI Vs. STATE OF UTTAR PRADESH
March 17, 1981
GENERAL GOVERNMENT SERVANTS COOPERA TIVE HOUSING SOCIETY LTD Vs. WAHAB UDDIN:SOBHRAJ:KEDAR NATH
March 2, 1981
GOKARAJURANGARAJU ACHANTI SREENIVASA RAO Vs. STATE OF ANDHRA PRADESH
April 15, 1981
GOKUL PARASHRAM PATIL Vs. STATE OF MAHARASHTRA
May 4, 1981
GOSWAMI KRISHNA MURARILAL SHARMA Vs. DHAN PRAKASH
September 7, 1981
GOVIND SHARAN AGGARWAL Vs. PT HARDEO SHARMA TRIVEDI
May 5, 1981
GOVINDJI VATHAL LAL BHOJAM Vs. GUJARAT HOUSING BOARD AHMEDABAD
October 21, 1981
GUDAVIJAYALAKSHMI Vs. GUDA RAMACHANDRA SEKHARA SASTRY
March 13, 1981
GULAM ABBAS Vs. STATE OF UTTAR PRADESH
November 3, 1981
GULSHAN S O KALLU HIRA LAL BISHAMBER SINGH ZILA PARISHAD MORADABAD Vs. ZILA PARISHAD ETAWAH UTTAR PRADESH:ZILA PARISHAD KANPUR:ZILA PARISHAD MUKEHYA ADHIKARI MUZAFFAR NAGAR STATE OF UTTAR PRADESH:LALOO RAM
August 12, 1981
GURDAYAL SINGH FIJI Vs. STATE OF PUNJAB
October 14, 1981
GURDIP SINGH Vs. UNION OF INDIA
November 24, 1981
GURU NANAK FOUNDATION Vs. RATTAN SINGH AND SONS
September 29, 1981
HARCHAND SINGH Vs. STATE OF PUNJAB
January 9, 1981
HARCHARAN SINGH Vs. SHIVRANI
February 20, 1981
HARIDAS AILDAS THADANI Vs. GODREJ RUSTOM KERMANI
November 16, 1981
HARISH PAHWA Vs. STATE OF UTTAR PRADESH
March 18, 1981
HARKARAN DAS MANGILAL Vs. UNION OF INDIA
April 3, 1981
HARNEK SINGH Vs. STATE OF PUNJAB
December 9, 1981
HASMAT RAI Vs. RAGHUNATH PRASAD
April 28, 1981
HEMLATA KANTILAL SHAH Vs. STATE OF MAHARASHTRA
October 30, 1981
HINDU SINGH Vs. STATE OF UTTAR PRADESH
January 29, 1981
HINDUSTAN ALUMINIUM CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
July 28, 1981
HINDUSTAN BROWN BOVERI LIMITED ELECON ENGINEERING CO LIMITED Vs. STATE OF GUJARAT
April 7, 1981
IDANDAS Vs. ANANT RAMCHANDRA PHADKE DBAD
November 20, 1981
INDO INTERNATIONAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH
March 25, 1981
INDU BALA BOSE Vs. MANINDRA CHANDRA BOSE
November 18, 1981
IRSHAD ALI KHAN Vs. STATE OF UTTAR PRADESH
February 25, 1981
J D JAIN Vs. MANAGEMENT OF STATE BANK OF INDIA
December 17, 1981
J K SYNTHETICS LIMITED KAMLA TOWER KANPUR Vs. COMMISSIONER OF INCOME TAX KANPUR
April 29, 1981
JAGDISH PRASAD Vs. STATE OF DELHI
September 15, 1981
JAGDISH S O DARYAO SINGH Vs. STATE OF MADHYA PRADESH
February 18, 1981
JAGRUP SINGH Vs. STATE OF HARYANA
May 7, 1981
JAIN MALLEABLES Vs. BHARAT SAHAY
December 8, 1981
JAMNAPRASAD KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX M P BHOPAL
May 8, 1981
JANESHWAR DAS AGGARWAL Vs. STATE OF UTTAR PRADESH
March 25, 1981
JANGA RAVAJI MALI Vs. NASRAT JAHANBEGAM
October 20, 1981
JARNAIL SINGH Vs. STATE OF PUNJAB
April 15, 1981
JASBIR SINGH DHILLON Vs. UNION OF INDIA
July 29, 1981
JAYANTILAL K KATAKIA Vs. P GOVINDAN NAIR
February 5, 1981
JAYENDRA Vs. STATE OF UTTAR PRADESH
July 24, 1981
JEEWANTIPANDEY Vs. KISHAN CHANDRA PANDEY
October 20, 1981
JETHABHAI KHATAU AND COMPANY Vs. LUXMI NARAYAN COTTON MILLS LIMITED
April 10, 1981
JITENDRA PRATAP SINGH Vs. ADDITIONAL DISTRICT JUDGE TENTH ALLAHABAD
March 27, 1981
JORA Vs. STATE OF MADHYA PRADESH
March 6, 1981
K C KAPOOR Vs. RADHIKA DEVI
October 15, 1981
K DURAISWAMY Vs. STATE OF TAMIL NADU
February 25, 1981
K GARG Vs. STATE OF HIMACHAL PRADESH
April 22, 1981
K JAGANNADHA RAO Vs. STATE OF ANDHRA PRADESH
July 23, 1981
K JANARDHAN PILLAI Vs. UNION OF INDIA
January 23, 1981
K P VARGHESE Vs. INCOME TAX OFFICER ERNAKULAM
September 4, 1981
K V NARASIMHA RAO P CHOUDHURY J A SABERA S K S HUSSAIN Vs. UNION OF INDIA
February 5, 1981
KADRA PAHADIYA Vs. STATE OF BIHAR
May 6, 1981
KAKE SINGH ALIAS SURENDRA SINGH Vs. STATE OF MADHYA PRADESH
April 2, 1981
KALIMATA THAKURANI AND RAGHUNATH JEW ISHWAR DHARMARAJ THAKUR SHASHANKASEKHAR JANA SIB KUMAR BANERJEE SITALAMATA THAKURANI NARYANA CHANDRA SINGHA Vs. UNION OF INDIA
February 20, 1981
KALOO Vs. GAURI SHANKAR
March 24, 1981
KAMAL KUMAR PURI Vs. BOMBAY MARINE ENGINEERING WORKS
November 25, 1981
KAMLA KANYALAL KHUSHALANI Vs. STATE OF MAHARASHTRA
January 6, 1981
KAMLABAI Vs. BHIKCHAND KISHANLAL
November 18, 1981
KAMLESH KUMARI Vs. STATE OF UTTAR PRADESH
February 19, 1981
KANSHI RAM VERMA Vs. MUNICIPAL COMMITTEE MANSA
January 7, 1981
KAPURCHAND SHRIMAL Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
August 28, 1981
KARBALAI BEGUM Vs. MOHAMMAD SAYEED
October 23, 1981
KARTAR SINGH Vs. STATE OF UTTAR PRADESH
March 13, 1981
KAVITA WIFE OF SHRI SUNDER SHANKARDAS DEVIDASANI Vs. STATE OF MAHARASHTRA
August 26, 1981
KESHO NATH KHURANA Vs. UNION OF INDIA
April 10, 1981
KHACHERU SINGH Vs. STATE OF UTTAR PRADESH
February 23, 1981
KHATOON BEGUM AFSARI BEGUM FATIMA KHATOON Vs. UNION OF INDIA
March 9, 1981
KHATRI III Vs. STATE OF BIHAR
January 14, 1981
KHATRI IV Vs. STATE OF BIHAR
March 10, 1981
KIRIT KUMAR CHAMAN LAL KUNDALIYA KIRIT KUMAR CHAMAN LAL KUNDALIYA KIRIT KUMAR CHAMAN LAL KUNDALIYA Vs. UNION OF INDIA
January 30, 1981
KISHANLAL BIHARILAL MAHESHWARI Vs. RAMRAO HANUMANT RAO PATIL
March 18, 1981
KM SONIA BHATIA Vs. STATE OF UTTAR PRADESH
March 17, 1981
KRISHAN LAL ALIAS BADA Vs. STATE DELHI ADMINISTRATION
January 16, 1981
KRISHAN LAL PRAVEEN KUMAR OTHERS MOHAN LAL ULA DHAR Vs. STATE OF RAJASTHAN
September 4, 1981
KRISHNA PILLAI SREE KUMAR Vs. STATE OF KERALA
March 12, 1981
KRISHNA SINGH Vs. MATHURA AHIR
September 7, 1981
KRISHNADEO NARAYAN AGGARWAL Vs. RAM KRISHAN RAI
February 25, 1981
KSHITISH CHANDRA BOSE Vs. COMMISSIONER OF RANCHI
February 6, 1981
KULJEET SINGH ALIAS RANGA Vs. UNION OF INDIA
April 21, 1981
KULJEET SINGH ALIAS RANGA Vs. LT GOVERNOR DELHI
November 7, 1981
KULWANT RAI Vs. STATE OF PUNJAB
August 7, 1981
KUNDAN SINGH Vs. STATE OF PUNJAB
April 20, 1981
L M S UMMU SALEEMA Vs. B B GUJARAL
May 4, 1981
LAJPAT RAI Vs. STATE OF PUNJAB
April 24, 1981
LAKHI RAM Vs. STATE OF HARYANA
February 18, 1981
LAKSHMAN PRASAD Vs. STATE OF BIHAR
March 26, 1981
LALA DATA RAM GUPTA Vs. HARI KRISHAN
March 31, 1981
LALAPPA LINGAPPA MAHADU SITARAM Vs. LAXMI VISHNU TEXTILE MILLS LIMITED :LAXMI VISHNU TEXTILE MILLS LIMITED
February 11, 1981
LALIT MOHAN MONDAL Vs. BENOYENDRA NATH CHATTERJEE
April 14, 1981
LAXMI KHANDSARI Vs. STATE OF UTTAR PRADESH
March 9, 1981
LIFE INSURANCE CORPORATION OF INDIA Vs. P SINGARAVELU
November 24, 1981
LILA DHAR Vs. STATE OF RAJASTHAN
August 19, 1981
LUDHICHEM AGENCIES Vs. AHMED R V PEER MOHAMED
September 15, 1981
M KALYANASUNDARAM Vs. M KARUNANIDHI
April 30, 1981
M M QUASIM Vs. MANOHAR LAL SHARMA
April 7, 1981
M MAYANDI Vs. DIRECTOR TAMIL NADU STATE TRANSPORT DEPARTMENT
January 22, 1981
MADHYA PRADESH RATION VIKRETA SANGH SOCIETY RAVIGHANDRA MISHRA MOHAMMED ALI BADAMI PREM CHAND ABDUL GAFFUR Vs. STATE OF MADHYA PRADESH
September 22, 1981
MADI GANGA Vs. STATE OF ORISSA
February 19, 1981
MAINUDDIN Vs. STATE OF UTTAR PRADESH
March 6, 1981
MAITREYEE BANERJEE Vs. PRABIR KUMAR MUKHERJEE
February 23, 1981
MAJOR RAM DAYAL Vs. UNION OF INDIA
November 17, 1981
MALKIAT SINGH Vs. STATE OF PUNJAB
February 27, 1981
MAN MOHAN TULI SMT UMA DEVI Vs. MUNICIPAL CORPORATION OF DELHI:MUNICIPAL CORPORATION OF DELHI
February 18, 1981
MANAGING DIRECTOR CHALTHAN VIBHAG SAHAKARI KHAND UDYOG CHALTHAN DISTRICT SURAT Vs. GOVERNMENT LABOUR OFFICER
February 4, 1981
MANAZIR HUSSAIN Vs. DEPUTY DIRECTOR CONSOLIDATION U P
February 25, 1981
MANGAL SEN Vs. KANCHHID MAL
August 20, 1981
MANMOHAN VIG DELHI Vs. STATE OF HARYANA
January 13, 1981
MASUM HUSSAIN S O MAQBOOL HUSSAIN Vs. STATE OF MADHYA PRADESH
August 10, 1981
MASUMA Vs. STATE OF MAHARASHTRA
August 12, 1981
MATH SAUNA Vs. KEDAR NATH ALIAS UMA SHANKAR
September 4, 1981
MATHURA ELECTRIC SUPPLY COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
May 6, 1981
MEHDI MOHAMED JOUDI Vs. STATE OF MAHARASHTRA
January 6, 1981
MEHRUNISSA Vs. STATE OF MAHARASHTRA
February 17, 1981
MOHAMMAD AKBAR DAR Vs. STATE OF JAMMU AND KASHMIR
January 28, 1981
MOHAMMAD ATAULLAH Vs. RAM SARAN MAHTO
February 23, 1981
MOHAMMAD NAIM SIDDIQUI Vs. SULTANA KHATOON
February 10, 1981
MOHAMMAD USMAN MOHAMMAD HUSSAIN MANIYAR Vs. STATE OF MAHARASHTRA
March 3, 1981
MOHAMMAD ZAKIR Vs. DELHI ADMINISTRATION
April 2, 1981
MOHAMMADMUSTAKHAN Vs. U P SUNNI CENTRAL BOARD OF WAQF
February 6, 1981
MOHAN LAL Vs. MANAGEMENT OF BHARAT ELECTRONICS LIMITED
April 21, 1981
MOHAR SINGH Vs. STATE OF PUNJAB
March 31, 1981
MOTOR OWNERS INSURANCE COMPANY LIMITED Vs. JADAVJI KESHAVJI MODI
September 29, 1981
MULK RAJ BATRA Vs. DISTRICT JUDGE DEHRA DUN
April 14, 1981
MUNIAPPAN Vs. STATE OF TAMIL NADU
March 18, 1981
MUNICIPAL CORPORATION OF DELHI Vs. GIRDHARILAL SAPURU
February 11, 1981
MUNICIPAL CORPORATION OF DELHI Vs. BHAWANI SHANKER
February 20, 1981
NAND LAL BAJAJ Vs. STATE OF PUNJAB
September 15, 1981
NARAYANSINGH NATHUSINGH Vs. NATVARLAL HARILAL THAKKAR
March 27, 1981
NARESH Vs. STATE OF UTTAR PRADESH
April 24, 1981
NATHI RAI Vs. STATE OF UTTAR PRADESH
February 23, 1981
NATIONAL INSURANCE COMPANY LIMITED Vs. K M SHAH
August 17, 1981
NATRAJ STUDIOS PRIVATE LIMITED Vs. NAVRANG STUDIOS
January 7, 1981
NAUNIDH Vs. STATE OF UTTAR PRADESH
March 2, 1981
NEEDLE INDUSTRIES INDIA LIMITED Vs. NEEDLE INDUSTRIES NEWEY INDIA HOLDING LIMITED
May 7, 1981
NEW BIHAR BIRI LEAVES CO NATHALAL DOSHI AMRITAMOY GHATAK ALIAS GHATA HARSHAD KUMAR NATWARLAL DALAL SHANKAR PRASAD BHAGAT Vs. STATE OF BIHAR:STATE OF WEST BENGAL:STATE OF BIHAR
January 6, 1981
NEW INDIA SUGAR WORKS SINGHAL SUGAR WORKS KASTA SUGAR INDUSTRY RATAN RAJENDRA PRASAD HIRDAY RAM AND SON S S S SUGAR WORKS BANDA KHANDSARI UDYOG BANSAL KHANDSARI UDYOG AGR Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA :UNION OF INDIA
February 27, 1981
NOORULLA GHAZANFARULLA Vs. MUNICIPAL BOARD OF ALIGARH
January 15, 1981
NORTH BIHAR AGENCY Vs. STATE OF BIHAR
April 16, 1981
OM PARKASH YOGESH KUMAR Vs. MARKET COMMITTEE AMRITSAR
October 16, 1981
OM PRAKASH Vs. STATE OF MADHYA PRADESH
April 10, 1981
OM PRAKASH SUD SHRI SHAMLAL KAPOOR PAWAN KUMAR SHARMA Vs. STATE OF JAMMU AND KASHMIR
February 16, 1981
P G WADHWA Vs. STATE OF HARYANA
March 5, 1981
P KASILINGAM Vs. P S G COLLEGE OF TECHNOLOGY
January 8, 1981
P V SHETTY Vs. B S GIRIDHAR
October 31, 1981
P VENKAIAH Vs. G KRISHNA RAO
August 25, 1981
PANDURANG JIVAJI APTE Vs. RAMCHANDRA GANGADHAR ASHTEKAR DBAD
October 29, 1981
PARAMJIT SINGH Vs. MUNICIPAL CORPORATION OF DELHI
September 15, 1981
PATHUMMA DAUGHTER OF KOOPILAN UNEEN Vs. KUNTALAN KUTTY
August 6, 1981
PRABHA DUTT Vs. UNION OF INDIA
November 7, 1981
PRABHU DAYAL AGARWAL Vs. MURARI LAL AGARWAL
January 27, 1981
PRADEEP KUMAR PATHAK Vs. STATE OF UTTAR PRADESH
March 6, 1981
PRAKASHAMICHANDSHAH Vs. STATE OF GUJARAT
July 24, 1981
PRALHAD Vs. STATE OF MAHARASHTRA
March 24, 1981
PRASAD K P RAMAMURTHI Vs. V GOVINDASWAMI MUDALIAR:V GOVINDASWAMI MUDALIAR
December 8, 1981
PRITAM SINGH Vs. STATE DELHI ADMINISTRATION
April 1, 1981
R K GARG Vs. STATE OF HIMACHAL PRADESH
April 23, 1981
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI Vs. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA
November 13, 1981
R K KHANDELWAL Vs. STATE OF UTTAR PRADESH
August 11, 1981
R S MAKASHI Vs. I M MENON
December 8, 1981
R V MURTHY Vs. STATE OF MAHARASHTRA
July 24, 1981
RADHAKANTA DEB Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS ORISSA
February 13, 1981
RADHARANI Vs. STATE OF MADHYA PRADESH
August 14, 1981
RADHEY SHYAM Vs. NAZAR SINGH
July 30, 1981
RAFIQ Vs. MUNSHILAL
April 16, 1981
RAGHBIR Vs. STATE OF HARYANA
March 17, 1981
RAGHBIR Vs. STATE OF HARYANA
September 8, 1981
RAHAMATULLAH Vs. STATE OF BIHAR
September 28, 1981
RAINBOW STEELS LIMITED MUZAFFARNAGAR AND BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED DELHI Vs. C S T U P AND STATE OF UTTAR PRADESH
January 30, 1981
RAJAMMAL Vs. MOOKAN ALIAS PERIA PERUMAL THEVAL
August 6, 1981
RAJARAM GOVIND GAVADE Vs. STATE OF MAHARASHTRA
April 14, 1981
RAJASTHAN PHARMACEUTICAL LABORATORY BANGALORE Vs. STATE OF KARNATAKA:UNION OF INDIA:STATE OF KARNATAKA
January 14, 1981
RAJBIR SINGH Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
April 20, 1981
RAJENDRA Vs. STATE OF RAJASTHAN
March 30, 1981
RAJENDRAPRASHAD Vs. STATE OF UTTAR PRADESH
July 28, 1981
RAJINDRA KUMAR AND COMPANYMPANY Vs. VIJAYA RANI
January 22, 1981
RAM ASHRIT RAM Vs. STATE OF BIHAR
January 13, 1981
RAM BAOCHAN DUBEY Vs. STATE OF MAHARASHTRA
March 6, 1981
RAM CHANDER Vs. STATE OF HARYANA
February 25, 1981
RAM GOPAL Vs. SARUBAI
March 12, 1981
RAM MANORATH CHHOTEY Vs. STATE OF UTTAR PRADESH
March 10, 1981
RAM NARAYAN SINGH Vs. STATE OF UTTAR PRADESH
March 31, 1981
RAM SHANKER Vs. STATE OF UTTAR PRADESH
April 24, 1981
RAMA NAND Vs. STATE OF HIMACHAL PRADESH
January 6, 1981
RAMESH CHANDRA Vs. STATE OF MADHYA PRADESH
January 27, 1981
RAMESH CHANDRA MISHRA Vs. VIJAY SHANKAR
April 15, 1981
RAMESH KUMAR PAWAN KUMAR RAKESH KUMAR DUREJA ARUN KUMAR GUDEJA SANJAY AGGARWAL Vs. TECHNOLOGICAL INSTITUTE OF TEXTILES:MAHARISHI DAYANAND UNIVERSITY:MAHARISHI DAYANAND UNIVERSITY ROHTAK:MAHARISHI DAYANAND UNIVERSITY ROHTAK:STATE OF HARYANA
January 28, 1981
RAMESHCHANDRA KACHARDAS PORWAL NARAYANDAS GOVINDDAS SHA MOTEEJEE VIRCHANDJI PRAVINCHANDRA KESHAVLAL M V MANJUNATH APPASAHEB BHARAMAPPA VANKUNDRE BASUDEO PRASAD BHAGWAN DAS G Vs. STATE OF MAHARASHTRA
February 17, 1981
RAMESWARLAL MURLIDHAR Vs. STATE OF ORISSA
April 27, 1981
RAMRAI MAHADEV NAYAK Vs. STATE OF MAHARASHTRA
April 1, 1981
RANCHHOD Vs. STATE OF MADHYA PRADESH
December 1, 1981
RANDHIR SINGH ALIAS DHIRE Vs. STATE OF PUNJAB
September 18, 1981
RANDHIR SINGH DHULL EX CAPT Vs. S D BHAMBRI
March 2, 1981
RATTAN LAL Vs. STATE OF RAJASTHAN
August 26, 1981
RATTAN SINGH SHINGARA SINGH S O TEJA SINGH Vs. STATE OF PUNJAB
October 22, 1981
RESERVE BANK OF INDIA BOMBAY A V RAGHURAMAN G B KHADE Vs. C T DIGHE:PRESIDING OFFICER NATIONAL INDUSTRIAL TRIBUNAL BOMBAY:RESERVE BANK OF INDIA
July 27, 1981
RIGHPAL SINGH Vs. DESH RAJ SINGH
August 25, 1981
ROSHANALI BURHANALI SYED Vs. STATE OF GUJARAT
March 26, 1981
RUKHAMANBAI Vs. SHIVRAM
September 3, 1981
S A SUNDARARAJAN Vs. A P V RAJENDRAN
January 13, 1981
S C WADHAWAN Vs. PUNJAB UNIVERSITY
September 8, 1981
S GANGA SARAN AND SONS PRIVATE LIMITED CALCUTTA Vs. INCOME TAX OFFICER
April 23, 1981
S GAYATHRI Vs. COMMISSIONER OF POLICE MADRAS
August 13, 1981
S GOPA KUMAR Vs. STATE OF KERALA AND KERALA PUBLIC SERVICE COMMISSION
September 21, 1981
S MUNISHAMAPPA B VENKATARAYAPPA Vs. B VENKATARAYAPPA:T A KEMPAGOWDA
March 30, 1981
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA Vs. UNION OF INDIA
December 30, 1981
S P KAPOOR JIWAN LAL Vs. STATE OF HIMACHAL PRADESH:STATE OF HIMACHAL PRADESH
November 2, 1981
S S DHANOA Vs. MUNICIPAL CORPORATION DELHI
May 8, 1981
S S MOGHE Vs. UNION OF INDIA
May 8, 1981
S T C SECTOR II KANPUR Vs. JWALA PRASAD
March 18, 1981
SACHINDRA MOHAN DASGUPTA Vs. GOVERNOR OF TRIPURA
November 3, 1981
SAGIR AHMAD Vs. IV ADDITIONAL DISTRICT JUDGE AGRA
April 24, 1981
SAHKARI GANNA VIKAS SAMITI LIMITED Vs. MAHABIR SUGAR MILLS PRIVATE LIMITED
July 20, 1981
SANKARI CEMENT ALAI THOZHILALAR MUNNETRA SANGAM TAMIL NADU MANAGEMENT OF INDIA CEMENT LIMITED Vs. GOVERNMENT OF TAMIL NADU:SANKARI CEMENT ALAI THOZHILALAR
February 2, 1981
SANT JAGANNATH MADAN & ORS. Vs. UNION OF INDIA & ORS. ETC. ETC.
May 4, 1981
SANT SINGH NALWA Vs. FINANCIAL COMMISSIONER HARYANA
March 30, 1981
SANTOSHI TEL UTPADAK KENDRA Vs. DEPUTY COMMISSIONER OF SALES TAX
July 24, 1981
SARDAR GOVINDRAO MAHADIK Vs. DEVI SAHAI
December 15, 1981
SARJOO PRASAD Vs. GENERAL MANAGER
January 27, 1981
SARKARI SASTA ANAJ VIKRETA SANGH TAHSIL BEMETRA MOHANLAL GUPTA KRIPARAM DEWANGAN PURUSHOTTAM LAL SURESH KUMAR SEHGAL Vs. STATE OF MADHYA PRADESH
August 25, 1981
SATBIR Vs. STATE OF HARYANA
January 8, 1981
SATPAL Vs. HIRA LAL
February 25, 1981
SATPAL Vs. STATE OF PUNJAB
November 10, 1981
SAVED MOHOMED BAQUIR EL EDROOSS Vs. STATE OF GUJARAT
October 1, 1981
SEVI KOODAKKAL KARIAN ALIAS ALAGAPPAN Vs. STATE OF TAMIL NADU
March 3, 1981
SEWAKRAM SOBHANI Vs. R K KARANJIA CHIEF EDITOR WEEKLY BLITZ
May 1, 1981
SHADI Vs. RAM PAL
April 15, 1981
SHAH BABULAL KHIMJI Vs. JAYABEN D KANIA
August 10, 1981
SHAH NOOR Vs. STATE OF ANDHRA PRADESH
July 27, 1981
SHAHZADE Vs. STATE OF UTTAR PRADESH
January 28, 1981
SHAIK HUSSAIN AND SONS Vs. M G KANNAIAH
March 12, 1981
SHAKTI PATRA Vs. STATE OF WEST BENGAL
March 25, 1981
SHANTI DEVI Vs. AMAL KUMAR BANERJEE
January 9, 1981
SHANTI KUMARI Vs. REGIONAL DEPUTY DIRECTOR HEALTH SERVICES PATNA DIVISION PATNA
January 8, 1981
SHAUKINSINGH Vs. STATE OF UTTAR PRADESH
March 30, 1981
SHEO DAYAL SINHA Vs. STATE OF BIHAR
April 8, 1981
SHETH DAHYABHAI CHIMANLAL Vs. SHETH AMBALAL HIMATLAL
May 6, 1981
SHIELA KAUSHISH Vs. COMMISSIONER OF INCOME TAX DELHI
August 18, 1981
SHIV PARSAD BHATNAGAR Vs. STATE OF MADHYA PRADESH
March 5, 1981
SHYAM SUNDER Vs. STATE OF RAJASTHAN
February 25, 1981
SIRAJMOHMEDKHAN JANMOHAMADKHAN Vs. HAFIZUNNISA YASINK HAN
September 14, 1981
SIRPUR PAPER MILLS LIMITED Vs. DIRECTOR OF INSPECTOR C C E
May 8, 1981
SKAVITA Vs. STATE OF MAHARASHTRAS:B B GUJRAL
July 28, 1981
SMITA JOHNBHAI MASTER Vs. STATE OF GUJARAT
May 8, 1981
SONE LAL Vs. STATE OF UTTAR PRADESH
November 19, 1981
SONE LAL Vs. STATE OF UTTAR PRADESH
April 3, 1981
SONI Vs. STATE OF UTTAR PRADESH
March 6, 1981
SOORAJ DEVI Vs. PYARE LAL
January 8, 1981
SOUTH INDIA VISCOSE LIMITED Vs. STATE OF TAMIL NADU
July 22, 1981
SOUTHERN PHARMACEUTICALS AND CHEMICALS TRICHUR P KRISHNA WARIYAR Vs. STATE OF KERALA
September 1, 1981
SPECIAL LAND ACQUISITION OFFICER BANGALORE ABDUL BASITH HAJI S MOHAMED ISMAIL SPECIAL LAND ACQUISITION OFFICER Vs. ABDUL BASITH:SPECIAL LAND ACQUISITION OFFICER BANGALORE:SPECIAL LAND ACQUISITION OFFICER:HAJI S MOHAMED ISMAIL
April 1, 1981
STATE BANK OF TRAVANCORE Vs. MOHAMMAD MOHAMMAD KHAN
August 21, 1981
STATE OF ASSAM Vs. BANSHIDHAR SHEWBHAGAVAN AND COMPANY
September 1, 1981
STATE OF ASSAM Vs. JITENDRA KUMAR SENAPATI
February 17, 1981
STATE OF BIHAR Vs. CHANDRADIP RAI
January 22, 1981
STATE OF BIHAR Vs. GULAB CHAND PRASAD
July 24, 1981
STATE OF BIHAR Vs. MADAN LAL JAIN
August 14, 1981
STATE OF GUJARAT Vs. SAYED MOHAMMAD BAQUIR EL EDROSS
September 1, 1981
STATE OF GUJARAT Vs. MOHAMMAD ISMAIL JUMMA
October 23, 1981
STATE OF GUJARAT Vs. JAT HARUN DADA
November 6, 1981
STATE OF GUJARAT Vs. DHARAMDAS VIRANAND:LAXMANDAS HOTCHAND:SHAIKH ABDUL RAHIM HAJIMOHAMMED
November 18, 1981
STATE OF GUJARAT Vs. CHAMANLAL MANJIBHAI SONI
January 8, 1981
STATE OF GUJARAT Vs. SMT YOGINIBAI
April 2, 1981
STATE OF HARYANA Vs. SHER SINGH
February 24, 1981
STATE OF HARYANA Vs. KRISHNA RICE MILLS
July 30, 1981
STATE OF KARNATAKA Vs. KRISHNA BHIMA WALVAKAR
May 7, 1981
STATE OF KARNATAKA Vs. MARIGOWDA
August 19, 1981
STATE OF KARNATAKA Vs. HEMAREDDY ALIAS VEMAREDDY
January 27, 1981
STATE OF KARNATAKA Vs. UDIPIKRISHNA BHAVAN
January 27, 1981
STATE OF KARNATAKA Vs. B RAGHURAMA SHETTY
March 24, 1981
STATE OF KARNATAKA Vs. PRATAP CHAND
March 11, 1981
STATE OF KERALA Vs. CHELLAPPAN SANAL KUMAR
March 12, 1981
STATE OF MADHYA PRADESH Vs. DAYARAM S O HEMRAJ
February 17, 1981
STATE OF MADHYA PRADESH Vs. INDIAN MEDICAL ASSOCIATION M P:ALIMUDDIN SIDDIQUE:ALIMUDDIN:STATE OF UTTAR PRADESH:STATE OF MADHYA PRADESH
September 22, 1981
STATE OF MADHYA PRADESH Vs. KUMARI NIVEDITA JAIN
September 22, 1981
STATE OF MADHYA PRADESH Vs. PRABHU
April 2, 1981
STATE OF MAHARASHTRA Vs. CHANDRAKANT ANANT KULKARNI
September 8, 1981
STATE OF MAHARASHTRA Vs. VITHAL RAO PRITIRAO CHAWAN
July 20, 1981
STATE OF MAHARASHTRA Vs. CHAMPALAL PUNJAJI SHAH
August 12, 1981
STATE OF MAHARASHTRA Vs. VIJAY SADANAND SHENOY
January 30, 1981
STATE OF MAHARASHTRA Vs. KAPUR CHAND KESARIMAL JAIN
January 30, 1981
STATE OF MAHARASHTRA Vs. EKNATH YESHWANT PAGAR
January 7, 1981
STATE OF MAHARASHTRA Vs. WASUDEO RAMGHANDRA KAIDALWAR
May 6, 1981
STATE OF PUNJAB Vs. MULAKH RAJ NAND LAL
March 17, 1981
STATE OF PUNJAB Vs. SARWAN SINGH
April 2, 1981
STATE OF PUNJAB Vs. WASSAN SINGH
January 15, 1981
STATE OF PUNJAB Vs. RAJA RAM
January 29, 1981
STATE OF PUNJAB Vs. KULDIP PRAKASH
January 30, 1981
STATE OF PUNJAB Vs. CHARAN SINGH
February 20, 1981
STATE OF PUNJAB Vs. AJUDHIA NATH
May 7, 1981
STATE OF RAJASTHAN Vs. MANBHAR:SHEOKARAN:KALYAN
March 12, 1981
STATE OF RAJASTHAN Vs. KALKI
April 15, 1981
STATE OF TAMIL NADU Vs. HIND STONE
February 5, 1981
STATE OF TAMIL NADU Vs. PADMAVATHIAMMAL
January 12, 1981
STATE OF UTTAR PRADESH Vs. MANOHARLAL
January 8, 1981
STATE OF UTTAR PRADESH Vs. SAHAI
April 14, 1981
STATE OF UTTAR PRADESH Vs. RAM GOPAL SHUKLA:B P SHARMA
April 10, 1981
STATE OF UTTAR PRADESH Vs. SURESH ALIAS CHHAVAN
May 5, 1981
STATE OF UTTAR PRADESH Vs. ARSHAD ALI KHAN:ABDUL GHAFFAR
August 18, 1981
STATE OF UTTAR PRADESH Vs. JAIRAM
December 1, 1981
STATE OF UTTAR PRADESH ASHOK KUMAR Vs. SHIV CHARAN SHARMA:UNION OF INDIA
April 6, 1981
STATE OF WEST BENGAL Vs. SHEW MANGAL SINGH
August 25, 1981
SUBA SINGH Vs. STATE OF PUNJAB
April 10, 1981
SUBRAMANIA MUDALIAR Vs. KOLAPUR TRADERS
August 10, 1981
SUKHWINDER PAL BIPAN KUMAR GANGA BISHAN SUBH KARAN INDER MAL GOPI RAM Vs. STATE OF PUNJAB
December 2, 1981
SUNILDUTT Vs. UNION OF INDIA
May 12, 1981
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. SATYEN BHOWMICK
January 15, 1981
SURAJ MAL KAILASH CH Vs. UNION OF INDIA
September 25, 1981
SURESH Vs. STATE OF UTTAR PRADESH
March 17, 1981
SURESH PAL Vs. STATE OF UTTAR PRADESH
February 23, 1981
SURJEET SINGH KULWANT SINGH Vs. UNION OF INDIA
March 12, 1981
SUSHIL CHANDRA PANDEY Vs. FACTORY MANAGER, NEW VICTORIA MILLS AND ANR.
January 16, 1981
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA Vs. UNION OF INDIA
January 13, 1981
SWASTIK RUBBER PRODUCTS LIMITED RAJA BAHADUR MOTI LAL POONA MILLS LIMITED MASVY AND COMPANY PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF THE CITV OF POONA ANO ANOTHER:POONA MUNICIPAL CORPORATION:MUNICIPAL CORPORATION OF THE CITY OF POONA
September 16, 1981
SYED ASADULLAH KAZMI Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
July 23, 1981
SYED ISRAR MASOOD FOREST CONTRACTOR RET GHAT BHOPAL Vs. STATE OF MADHYA PRADESH
October 1, 1981
T D SUBRAMANIAM ALIAS SATYAPALAN Vs. UNION OF INDIA
July 28, 1981
TAHIRA BEGUM Vs. B B GUJRAL
February 6, 1981
TANNU LAL Vs. STATE OF UTTAR PRADESH
March 2, 1981
TARAMATI CHANDULAL SEJPAL Vs. STATE OF MAHARASHTRA
January 23, 1981
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. THEIR WORKMEN
October 16, 1981
TEA TRADING CORPORATION OF INDIA LIMITED UNION OF INDIA TEA TRADING CORPORATION OF INDIA LIMITED Vs. PASHOK TEA COMPANY LIMITED:PASHOK TEA COMPANY LIMITED:PASHOK TEA COMPANY LIMITED
August 11, 1981
THAKOR MULCHANDANI Vs. ASSISTANT SECRETARY TO THE GOVERNMENT OF MAHARASHTRA
January 13, 1981
THARAYIL SARADA Vs. GOVINDAN
March 16, 1981
TUKARAM DNYANU GURAV Vs. STATE OF MAHARASHTRA
October 14, 1981
TULSI RAM Vs. STATE OF UTTAR PRADESH
April 27, 1981
UDAY CHAND Vs. SHEIKH MOHAMMAD ABDULLAH CHIEF MINISTER J AND K
March 12, 1981
UJJAGAR SINGH Vs. UNION OF INDIA
January 12, 1981
UMA CHARAN Vs. STATE OF MADHYA PRADESH
August 20, 1981
UMMILAL Vs. STATE OF MADHYA PRADESH
March 12, 1981
UMRAO SINGH Vs. STATE OF HARYANA
April 10, 1981
UNION OF INDIA Vs. M B PATNAIK:P N L DAS
February 11, 1981
UNION OF INDIA Vs. R C JAIN
February 17, 1981
UNION OF INDIA Vs. P S BHATT
February 11, 1981
UNION OF INDIA Vs. ZORAWAR SINGH AND JAGDISH PRASAD
December 2, 1981
UNION OF INDIA Vs. MARIO CABRAL E SA
December 10, 1981
UNITED COMMERCIAL BANK Vs. BANK OF INDIA
March 26, 1981
UPENDRA BAXI I Vs. STATE OF UTTAR PRADESH
July 31, 1981
V M TARKUNDE Vs. UNION OF INDIA
June 6, 1981
V VELLASWAMY Vs. INSPECTOR GENERAL OF POLICE TAMIL NADU MADRAS
August 3, 1981
VALIAMMAL RANGARAO RAMACHAR Vs. MUTHUKUMARASWAMY COUNDER
July 22, 1981
VAZIR SULTAN TOBACCO CO LIMITED HYDERABAD BALLARPUR INDUSTRIES LIMITED CALCUTTA BENGAL PAPER MILLS CO LIMITED CALCUTTA ECHJAY INDUSTRIES PRIVATE LIMITED BOMBAY HYCO PRODUCTS PRIVATE LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD:COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX CITY V BOMBAY
September 25, 1981
VEENA KAPOOR Vs. VARINDER KUMAR KAPOOR
April 6, 1981
VIDYA CHARAN SHUKLA Vs. PURSHOTTAM LAL KAUSHIK
January 15, 1981
VIJAY KUMAR MOTI LAL Vs. STATE OF MAHARASHTRA
March 12, 1981
VINODKUMAR SHANTILAL GOSALIA Vs. GANGADHAR NARSINGDAS AGARWAL
August 26, 1981
VIRENDRA KUMAR Vs. UNION OF INDIA
February 2, 1981
VIRENDRA SINGH Vs. STATE OF MAHARASHTRA
January 6, 1981
VISHUNDAS HUNDUMAL Vs. STATE OF MADHYA PRADESH
March 13, 1981
WADHYA MAL Vs. PREM CHAND JAIN
April 14, 1981
WAKIL SINGH Vs. STATE OF BIHAR
March 31, 1981
WASIUDDIN AHMED Vs. DISTRICT MAGISTRATE ALIGARH U P
October 16, 1981
WEALTH TAX OFFICER CALICUT Vs. C K MAMMED KAYI
April 7, 1981
WESTERN COALFIELDS LIMITED BHARAT ALUMINIUM COMPANY LIMITED Vs. SPECIAL AREA DEVELOPMENT AUTHORITY KORBA:SPECIAL AREA DEVELOPMENT AUTHORITY KORBA
November 26, 1981
WING COMMANDER J KUMAR Vs. UNION OF INDIA
February 18, 1981
WORKMEN Vs. WILLIAMSON MAGOR AND COMPANY LIMITED
December 7, 1981
WORKMEN OF METRO THEATRE BOMBAY Vs. METRO THEATRE LTD
July 31, 1981
Y R S RAO Vs. DEPUTY DIRECTOR OF AGRICULTURE KARIMNAGAR ANDHRA PRADESH
March 30, 1981
ZOHARA KHATOON Vs. MOHAMMAD IBRAHIM
February 18, 1981