Case Index

Title
Date
BARNES PEACOCK, MONTAGUE E. SMITH Vs. MUSSUMMAT BEBEA SAHODRA AND LUTCHMAN SAHAI CHOWDHRY
June 12, 1881
CHAUDHRI UJAGUR SINGH Vs. CHAUDHRI PITAM SINGH
June 17, 1881
DOOLI CHAND Vs. RAM KISHEN SINGH
April 5, 1881
FAKHARUDDIN MAHOMED AHSAN CHOWDHRY Vs. OFFICIAL TRUSTEE OF BENGAL
June 16, 1881
HAJI MAHOMMED FAIZ AHMED KHAN Vs. HAJI GHULAM AHMED KHAN
January 27, 1881
MAHARAVAL MOHANSINGJI JEYSINGJI Vs. GOVERNMENT OF BOMBAY
March 8, 1881
MUNGUL PERSHAD DICHIT Vs. GRIJA KANT LAHIRI CHOWDHRY
June 18, 1881
MUTTA VADUGANADHA TEVAR AND OTHERS SON AND DAUGHTERS OF RANI KATTAMA NATCHIAR Vs. DORASINGA TEVAR
May 14, 1881
PRINCE SULEMAN KADR Vs. DARAB ALI KHAN
May 24, 1881
PUDMA COOMARI DEBI Vs. THE COURT OF WARDS
November 12, 1881
PULUKDHARI ROY Vs. RAJAH RADHA PERSHAD SINGH
June 23, 1881
RAJAH NILMONI SINGH Vs. RAM BUNDHOO ROY
March 9, 1881
RAJAH UDAYA ADITYA DEB Vs. JADUB LAL ADITYA DEB
July 1, 1881
RAJENDRONATH DUTT Vs. SHAIK MAHOMED LAL
May 13, 1881
RAM LAL MOOKERJEE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 1, 1881
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RANI ANUNDMOYI DEBI
July 9, 1881
SETH JAIDIAL Vs. SETH SITA RAM
July 9, 1881
SUDISHT LAL Vs. MUSSUMMAT SHEOBARAT KOER
February 4, 1881
THE "BRENHILDA Vs. BRITISH INDIA STEAM NAVIGATION COMPANY
March 15, 1881
VENKATESWARA IYAN Vs. SHEKHARI VARMA, VALIYA RAJAH AVERGAL OF PALGHAUTCHERRY
June 18, 1881