Case Index

Title
Date
ABDUS SALAM Vs. THE STATE OF BIHAR AND ORS.
February 17, 1971
ABINASH PRASAD Vs. B P GYANI
November 18, 1971
AJODHYA PRASAD PANDEY Vs. UNION OF INDIA AND ORS.
July 1, 1971
AKHAURI RAMESH CHANDRA SINHA Vs. THE STATE OF BIHAR AND DEVENDRA PD. SRIVASTAVA
September 2, 1971
AMARDEI DEVI Vs. RAMNATH MODI
November 10, 1971
ANAND MISHRA Vs. BIHAR SCHOOL EXAMINATION BOARD
October 8, 1971
ANANDI RAM Vs. SAILENDRA PRASAD SEN AND OTHERS
March 4, 1971
ANIRUDH SINGH Vs. TARKESHWAR SINGH
November 12, 1971
ANWAR ALAM Vs. BIBI KHADIJA KHATOON
September 12, 1971
ARJUN VISHWA KARMA Vs. ASSISTANT PERSONNEL OFFICER INDIAN OIL CORPORATION
January 7, 1971
ASHARFI SAH Vs. RAMNARAIN SAH
January 8, 1971
ATAL BIHARI SINGH AND ORS. Vs. THE STATE OF BIHAR AND LAKHANDEO SINGH
August 12, 1971
AWADH SINGH Vs. STATE OF BIHAR
February 1, 1971
AYODHYA BHAGAT Vs. STATE OF BIHAR
September 10, 1971
B.N. PRASAD Vs. THE SUB-DIVISIONAL MAGISTRATE,
November 29, 1971
B.N. SAHAY Vs. STATE OF BIHAR AND OTHERS
March 3, 1971
BABU NANDAN MALLAH Vs. STATE
August 10, 1971
BADO SAO Vs. STATE OF BIHAR
April 2, 1971
BADRI PRASAD SARAOGI AND ANOTHER Vs. SHYAM NARAIN RAHTOGI
April 5, 1971
BAIJU PRASAD SINGH Vs. SHEO DANI SHARMA
November 1, 1971
BAIKUNTH NATH UPADHYAYA Vs. STATE OF BIHAR
October 8, 1971
BALDEO RAJ SACHDEVA AND ORS. Vs. MAHABIR OJHA AND ANR.
August 31, 1971
BALESHWAR PRASAD CHOUDHARY Vs. LAL BAHADUR PRASAD CHOUDHARY
February 24, 1971
BANARSI YADAV Vs. KRISHNA CHANDRA DASS
August 30, 1971
BANKIM CHANDRA ROY Vs. ANJALI ROY
March 4, 1971
BASUDEO HISSARIA Vs. STATE OF BIHAR
August 27, 1971
BHAGWAN GOPE Vs. KAMESHWAR SHARMA
December 21, 1971
BHAGWAN MAHTO AND ANOTHER Vs. BAL KARAN CHAMAR AND OTHERS
February 12, 1971
BHAGWAT RAI Vs. STATE OF BIHAR
November 3, 1971
BIBI SAKHO Vs. SHAHABUDDIN MIAN
September 10, 1971
BIHAR STATE CO OPERATIVE MARKETING UNION LTD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETY JUDICIAL
September 7, 1971
BINAPANI SARKAR Vs. INDERDEO SINGH
November 17, 1971
BIPIN BIHARI DAS Vs. STATE OF BIHAR
April 27, 1971
BISHUNDEO NARAIN SINGH Vs. BABULAL SAH
August 10, 1971
CHANDRAHANS PRASAD SINGH Vs. STATE OF BIHAR
October 14, 1971
CHANDRAMA SINGH Vs. NAWARATAN KUMARI
October 23, 1971
CHANDRAMA SINGH Vs. YASODANANDAN SINGH
September 14, 1971
COMMISSIONER OF COMMERCIAL TAXES Vs. BHAG SINGH MILKHA SINGH
October 11, 1971
DEOKINANDAN PRASAD AND ORS. Vs. THE PRESIDING OFFICER AND ORS.
July 9, 1971
DEOLALL SAH Vs. SHEONANDAN SINGH
November 25, 1971
DEVI KANT MISHRA Vs. KANT PATHAK
December 21, 1971
DILWARA SINGH Vs. STATE OF BIHAR
August 10, 1971
DISTRICT BOARD Vs. PURE MANDRA COLLIERY AND ORS.
January 29, 1971
DR. C.M. SRIVASTAVA Vs. THE STATE OF BIHAR AND ORS.
December 21, 1971
DUKHARAN MIAN Vs. THE STATE OF BIHAR
February 5, 1971
EMPLOYERS IN RELATION Vs. THEIR WORKMEN
February 2, 1971
EMPLOYERS IN RELATION TO JAMADOBA Vs. VICE-PRESIDENT KOYALA MAZDOOR
November 9, 1971
FATEH SINGH Vs. STATE OF BIHAR
August 16, 1971
FULCHI MANDAL Vs. STATE OF BIHAR
January 19, 1971
GANGA MOTOR SERVICE Vs. UNDER SECY TO GOVT OF BIHAR POLITICAL GENERAL AND TRANSPORT DEPARTMENT
April 7, 1971
GARIB JHA Vs. STATE OF BIHAR
July 27, 1971
GAURI SHANKAR JAIN Vs. STATE OF BIHAR
October 9, 1971
GAURI SHANKAR TIWARY Vs. MAHARANI DURGESHWARI SANI
October 28, 1971
GIRJA SHANKAR SAHAY Vs. STATE OF BIHAR
December 15, 1971
GOBARDHAN DAS Vs. JANKIDAS BANSIDHAR
July 30, 1971
GOPAL SARAN Vs. RAMYASH RAI
September 9, 1971
H A BROTHERS Vs. STATE OF BIHAR
April 16, 1971
HARI PRASAD Vs. STATE OF BIHAR
January 6, 1971
HARNARAIN SAH Vs. TRIBENI LAL
August 23, 1971
HASIBUDDIN AND 39 OTHERS Vs. THE STATE OF BIHAR
February 11, 1971
HAZARI MULL JAIN Vs. NAZIR
April 23, 1971
INDIAN COPPER CORPORATION LIMITED Vs. THE STATE OF BIHAR AND OTHERS
July 15, 1971
INDU BHUSHAN CHAKRAVARTY Vs. HARERAM NARAYAN DEO
October 9, 1971
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. THAKUR PAPER MILLS LTD
February 27, 1971
ISRAFIL MIAN Vs. MOSTT. BIBI TAIBUNNISA
September 15, 1971
J V BHAVE Vs. UNION OF INDIA
August 31, 1971
JAGESHWAR MANDAL Vs. T SAFIA
August 3, 1971
JAINANDAN SAO Vs. THE STATE OF BIHAR
December 14, 1971
JAMUNA PRASAD SINGH Vs. PRESIDING OFFICER LABOUR COURT
February 26, 1971
JANARDAN SINGH Vs. BANARSHI SINGH AND ORS.
April 26, 1971
JOGINDRA MANNA Vs. STATE OF BIHAR
September 1, 1971
JOGINDRA SINGH ALIAS JOGI SINGH Vs. THE STATE OF BIHAR
September 9, 1971
JOKHAN SINGH Vs. MARJAD KOERI
August 12, 1971
JUNG BAHADUR THAKUR Vs. DURGA PRASAD THAKUR
January 4, 1971
KALYANI BANERJEE Vs. STATE OF BIHAR
September 17, 1971
KAMAL KANTA SAH Vs. STATE OF BIHAR
September 1, 1971
KAMAL NARAYAN JHA Vs. THE SECRETARY, UNIVERSITY SERVICE COMMISSION AND OTHERS
February 16, 1971
KAMALAKANT THAKUR Vs. ELECTION TRIBUNAL
October 7, 1971
KAMALESHWARI PRASAD YADAV Vs. ELECTION TRIBUNAL
October 14, 1971
KAUSHALYA DEVI AND ORS. Vs. THE BLOCK DEVELOPMENT OFFICER AND ORS.
April 2, 1971
KHANNA COMMERCIAL CORPORATION PRIVATE LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, DHANBAD AND OTHERS
February 19, 1971
KISHUNJEE RAI Vs. JAINARAIN PRASAD THAKUR
April 23, 1971
KOKI Vs. CHETWA CHAMAR
September 13, 1971
KRIPAL SINGH Vs. STATE OF BIHAR
July 23, 1971
KRISHNA CHANDRA PRASAD SINGH Vs. THE VICE CHANCELLOR, BHAGALPUR UNIVERSITY AND OTHERS
March 23, 1971
KRISHNA DEO JHA Vs. THE UNION OF INDIA AND ORS.
August 6, 1971
KU CHAMPA BANERJEE Vs. CHOTANAGPUR CHEMICALS AND INDUSTRIES LTD
July 30, 1971
KUMAR JIBESHWAR SINGH Vs. THE STATE
April 2, 1971
KUNJAN MISHRA Vs. JHAGRU JHA AND ORS.
February 8, 1971
LAKSHMI NARAIN RAM NARAIN Vs. STATE OF BIHAR
July 29, 1971
LALNARAYAN PRASAD Vs. AMERESHWARI PD NARAIN SINGH
September 3, 1971
LAXMI NARAIN SAH Vs. STATE OF BIHAR
August 2, 1971
M/S. RICHPAL BIRMADUTTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 21, 1971
MAHABIR PRASAD SARAOGI Vs. BIBHUTI MOHAN BHATTACHARJEE
July 19, 1971
MAHABIR SINGH Vs. SHAYAM NANDAN PRASAD
July 7, 1971
MAHADEO CHAUDHARY Vs. STATE
January 6, 1971
MAHADEO GIR Vs. LALITA DEVI
November 12, 1971
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF WEALTH TAX
September 17, 1971
MAHESH THAKUR AND SIX ORS. Vs. LAKSHMAN PD. THAKUR AND ANR.
March 3, 1971
MANAGEMENT OF SARAN ENGINEERING CO LTD Vs. STATE OF BIHAR
August 4, 1971
MATHURA SINGH Vs. MIRZA JAMAL
May 26, 1971
MATHURA SINGH Vs. RAMAKANT MISSIR
September 3, 1971
MATRANI DEVI Vs. CHHATHU PRASAD
April 30, 1971
MESSRS NATIONAL TRANSPORT COMPANY Vs. THE STATE OF BIHAR
April 16, 1971
MOJIBUR RAHMAN, Vs. MOHAMMAD SIDDIQUE
September 3, 1971
MOTIPUR ZAMINDARI COMPANY PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
March 18, 1971
MUNSHI GOPE AND BUJHAWAN GOPE Vs. RAGHO PD. SINGH
July 22, 1971
MURARI Vs. KUMARI DEVI
March 15, 1971
MUSTAQUE AHMAD SIDDIQUE Vs. S AJMAL HUSSAIN
September 8, 1971
MUZAFFARPUR ELECTRIC SUPPLY CO Vs. STATE OF BIHAR
May 12, 1971
N P MATHUR Vs. STATE OF BIHAR
June 28, 1971
NAND KISHORE PRASAD Vs. BLOCK DEVELOPMENT OFFICER AND ORS.
July 7, 1971
NARAIN BARAIK Vs. STATE
January 15, 1971
NARENDRA KUMAR GHOSE Vs. SHEODENI RAM
February 3, 1971
NASIBAN Vs. MANAGING OFFICER EVACUEE PROPERTY
April 29, 1971
NASIRUDDIN Vs. STATE OF BIHAR
March 24, 1971
NIRANJAN KUMAR GOENKA Vs. UNIVERSITY OF BIHAR
July 13, 1971
OM PRAKASH Vs. ASHU MANDAL
October 13, 1971
PATNA MUNICIPAL CORPORATION Vs. BIHARIJI MILLS LTD
July 22, 1971
PRASANTA KUMAR GHOSE Vs. STATE OF BIHAR AND OTHERS
March 19, 1971
RADHA RAMAN MANDAL Vs. GULABI MANDAL AND ORS.
April 6, 1971
RAGHUNI SINGH Vs. STATE OF BIHAR
July 29, 1971
RAJ KUMAR LAL Vs. UNION OF INDIA AND OTHERS
January 6, 1971
RAJENDRA MISRA Vs. STATE OF BIHAR
July 8, 1971
RAJESHWAR PRASAD Vs. STATE OF BIHAR
May 21, 1971
RAJPUR FARMS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BIHAR PATNA
September 17, 1971
RAM AUGUST TEWARI Vs. BINDESHWARI TEWARI
August 6, 1971
RAM JIBAN RAY Vs. BLOCK DEVELOPMENT OFFICERS
October 22, 1971
RAM LAKHAN PRASAD Vs. VIJAY KUMAR AND ANR.
June 30, 1971
RAM MAHESH RAI Vs. STATE BOARD OF TECHNICAL
January 5, 1971
RAM NARAYAN YADAV Vs. GARIB YADAVA
August 5, 1971
RAM PRASAD SAHNI Vs. REGISTRAR CO OPERATIVE SOCIETIES
July 29, 1971
RAM PRASAD YADAV Vs. JAGDISH PRASAD AND OTHERS
February 22, 1971
RAMASHANKAR TEWARI Vs. GOPAL BANERJEE AND ORS.
February 12, 1971
RAMCHANDRA PRASAD BAID Vs. STATE OF BIHAR
July 20, 1971
RAMCHHARI SINGH Vs. LAKHAN SINGH
January 15, 1971
RAMDEO PRASAD SINGH Vs. ELECTION OFFICER SARMERA GRAM PANCHAYAT ELECTIONS
November 18, 1971
RAMGULAM CHOUDHARY Vs. NAWIN CHOUDHARY
December 13, 1971
RAMKISHORE PRASAD SINGH Vs. STATE OF BIHAR
July 6, 1971
RAMNARESH SINGH Vs. RAMLAL RAI
January 5, 1971
RANI PROBHABATI DEVI AND OTHERS Vs. THE ADDL. COLLECTOR AND ORS.
May 3, 1971
RATAN LAL AGRAWAL Vs. DAULAT RAM AGRAWAL
December 14, 1971
RESHAM RAI Vs. UNION OF INDIAMAINI DEVI
November 17, 1971
SAHEBGANJ MOTOR TRANSPORT CO OPERATIVE SOCIETY LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES
September 2, 1971
SANTOSH KUMAR BHATTACHARYA Vs. STATE OF BIHAR AND OTHERS
August 30, 1971
SARDAR MOHAN SINGH BEDI Vs. MANU MAYA THAPPA
August 23, 1971
SARJU BALA KUSHIARY Vs. UNDER SECRETARY TO GOVT OF BIHAR
February 19, 1971
SATYA KINKAR CHATTERJEE Vs. M.S. GUJRAL AND OTHERS
March 16, 1971
SATYA NARAIN PRASAD Vs. ADYA PRASAD SINGH
December 2, 1971
SATYADEO SINGH Vs. STATE OF BIHAR
November 26, 1971
SAUDAGAR MIAN Vs. HEAVY ENGINEERING CORPORATION
November 8, 1971
SHANTI SAROOP GUPTA Vs. CHANDRA KANT BOLE
September 6, 1971
SHEO KUMAR SINGH Vs. HANUMAT PRASAD SINGH
August 6, 1971
SHEO NATH PRASAD Vs. THE STATE OF BIHAR AND ORS.
February 1, 1971
SHEONARAIN JAISWAL Vs. KRIPA SHANKAR JAISWAL
March 23, 1971
SHIVASHANKAR DOKANIA Vs. THE STATE OF BIHAR AND ORS.
July 30, 1971
SHREE RAM SARANGAT SINHA AND 16 OTHERS Vs. THE STATE OF BIHAR AND 88 OTHERS
November 24, 1971
SHRI D.K. BARUA Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
August 6, 1971
SHYAM SUNDAR PRASAD Vs. PRESIDENT BOARD OF SECONDARY EDUCATION
May 21, 1971
SHYAM SUNDER PRASAD SINGH Vs. PRESIDENT OF SECONDARY EDUCATION BIHAR, PATNA AND OTHERS
April 2, 1971
SHYAMSUNDAR PATHAK Vs. JAGIDUTTA JHA
November 16, 1971
SIAI SINHA Vs. SHIVADHARI SINHA
March 3, 1971
SIAWATI KUER Vs. STATE OF BIHAR
December 14, 1971
SINGHASANI PRASAD Vs. STATE OF BIHAR AND ANOTHER
January 6, 1971
SITA OIL AND FLOUR MILLS Vs. STATE OF BIHAR
September 7, 1971
SITAMARCHI CENTRAL CO-OPERATIVE Vs. STATE OF BIHAR
December 14, 1971
SRI BIPIN BIHARI SINHA Vs. THE PRESIDENT, BOARD OF SECONDARY EDUCATION AND ORS.
March 3, 1971
SRI PATURAN SINGH AND OTHERS Vs. SRI CHANDRADIP SINGH AND ORS.
May 25, 1971
SRINATH SINGH Vs. KALI BHAWANI PRASAD
August 24, 1971
STATE OF BIHAR Vs. SAUBHAGYA SUNDARI DEVI
August 17, 1971
STATE OF BIHAR Vs. LOHRA TOPPO
July 27, 1971
SURESHWAR NARAIN SRIVASTAVA Vs. GOVERNMENT OF BIHAR
March 26, 1971
SURESHWAR PRASAD SINGH Vs. KEDARNATH VERMA
November 26, 1971
SYPE MD SALIM Vs. PRESIDENT BOARD OF SECONDARY EDUCATION
November 25, 1971
TAPESHWAR MISRA Vs. STATE OF BIHAR
January 8, 1971
TATA IRON AND STEEL CO LTD Vs. THEIR WORKMEN REPRESENTED BY TATA
July 14, 1971
TATA IRON AND STEEL CO LTD Vs. AMRIT LAL BISWAS
August 23, 1971
TEKNARAYAN MAHESH PRASAD Vs. STATE OF BIHAR
February 15, 1971
THAKKO CHOUDHARY Vs. THE STATE OF BIHAR AND 3 ORS.
February 9, 1971
THAKUR MAHTO Vs. STATE OF BIHAR
September 1, 1971
THE INDIAN IRON AND STEEL CO. LTD. Vs. THE STATE OF BIHAR AND OTHERS
August 25, 1971
THE MANAGEMENT OF BALIHARI COLLIERY Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT AND ANOTHER
March 24, 1971
THE REGIONAL DIRECTOR, GOVERNMENT OF INDIA Vs. SHRI N.G. IYER AND ORS.
October 15, 1971
THE STATE OF BIHAR Vs. NATHUNI PANDEY AND ORS.
August 27, 1971
THE STATE OF BIHAR Vs. SUDHIR KUMAR MANDAL AND RATNESHWAR THAKUR
March 18, 1971
THE STATE OF BIHAR Vs. D.N. MUNDGIL
February 27, 1971
TITU TANTI AND ORS. Vs. THE STATE OF BIHAR
August 25, 1971
UDAY KUMAR SINHA Vs. STATE BOARD OF TECHNICAL EDUCATION
July 1, 1971
UGRAH KAHAR AND ORS. Vs. THE STATE OF BIHAR
December 9, 1971
UNION OF INDIA AS OWNER OF THE NORTH EASTERN RLY ADMINISTRATION Vs. SUPRIYA GHOSH
December 22, 1971
VULCAN INSURANCE CO LTD Vs. KONGASARI LAL BANERJI
August 3, 1971
WARASAT HUSSAIN MD Vs. COMMISSIONER OF INCOME TAX
February 24, 1971
WASI AHMAD PARWANA & ANOTHER Vs. THE STATE OF BIHAR
March 28, 1971