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Case Index
Title
Date
ANANT RAM THAKUR Vs. DEPUTY COMMISSIONER COLLECTOR
June 9, 1971
ATMA RAM Vs. PARAS RAM
March 23, 1971
B.S. SINDHU Vs. UNION OF INDIA AND ORS.
August 31, 1971
BALLO Vs. PARAS RAM
June 3, 1971
BANSI RAM SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 16, 1971
BUDHI SINGH Vs. SEWA RAM
July 14, 1971
CHET RAM Vs. STATE
April 2, 1971
CHINTI Vs. TARLOK CHAND
May 17, 1971
CHUHA Vs. BHAG SINGH
June 16, 1971
DHAN DEVI Vs. KISHAN KUMAR AND ANOTHER RESPONDENTS
August 6, 1971
DHARAM PAL Vs. STATE
March 29, 1971
DHARMU Vs. ZALAM
November 30, 1971
DHIAN SINGH Vs. COLLECTOR
May 25, 1971
DURGA DASS SUD Vs. UNION OF INDIA
June 28, 1971
GOHADA Vs. SHRI DUTT
April 28, 1971
GOMTU Vs. STATE
November 10, 1971
GULAM ALI Vs. STATE
December 7, 1971
GURPAL SINGH Vs. RAMSWAROOP
March 31, 1971
HARISH KUMAR MALHOTRA Vs. STATE
September 17, 1971
HARNAM SINGH Vs. KAMLA DEVI
June 2, 1971
HARSARUP DASS Vs. S PADAMANABHAIAH
November 25, 1971
HARSARUP DASS Vs. PHUL CHAND
August 18, 1971
HUKUM CHAND Vs. SANSAR CHAND
June 1, 1971
JAGDISH RAM AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
August 10, 1971
JOGINDER SINGH GREWAL Vs. UNION OF INDIA AND OTHERS
August 10, 1971
KARTARI Vs. KEWAL KRISHAN
October 14, 1971
KHEMBU RAM Vs. STATE
August 9, 1971
KM MANJU Vs. STATE
September 10, 1971
KRISHNA DEVI Vs. STATE
December 21, 1971
LACHHI Vs. GHANSARA SINGH
May 19, 1971
LACHHMAN Vs. THUNIA
August 25, 1971
LIM AND CO Vs. K M SAYEED
June 9, 1971
MANDIR SHIVJI MAHARAJ DARLA Vs. NEGI
June 29, 1971
MOTI Vs. ROSHAN
March 10, 1971
NAND GOPAL Vs. LAND ACQUISITION COLLECTOR
March 17, 1971
NAND GOPAL AND ORS Vs. LAND ACQUISTION COLLECTOR AND ORS
December 23, 1971
NARAIN DASS Vs. BHAGWAN DASS
May 11, 1971
NARSINGH DAVAL Vs. C.D. DOGRA
November 25, 1971
NASIB CHAND ETC Vs. PERSHOTAM ETC
April 4, 1971
NIKA RAM Vs. STATE
September 16, 1971
PARKASH CHAND ANAND Vs. DHANWANT SINGH
June 10, 1971
PINJA Vs. HOSHIARA
April 29, 1971
PIYARE LAL Vs. SHANKAR DASS
July 30, 1971
RAJ KUMARI SURI Vs. PREM LAL DHIMAN
May 28, 1971
RAJINDER SINGH CHAHAL Vs. THE CHIEF ENGINEER, WESTERN COMMAND AND OTHERS
April 19, 1971
RAJKUMARI SONI Vs. STATE OF HIMACHAL PRADESH
June 1, 1971
RAM SAIN Vs. BHAGIRATH
May 24, 1971
RANI SARLA DEVI Vs. NASIB SINGH
May 19, 1971
RATTAN CHAND Vs. SHARAB CHHOZAM
May 31, 1971
ROOP SINGH Vs. NIRMOO
March 29, 1971
SHIV DITTA Vs. KIDAR NATH
June 23, 1971
SHIV NATH Vs. MILKHI RAM
April 16, 1971
SODHA Vs. MANSHA RAM
April 8, 1971
STATE Vs. SHIV RAM
April 8, 1971
SWAKU Vs. HEMANAND
June 21, 1971
T.R. THAKUR Vs. UNION OF INDIA AND OTHERS
May 21, 1971
THE UNION PUBLIC SERVICE COMMISSION Vs. NARPINDRA CHAND SOOD
November 18, 1971
TODAR SINGH Vs. JOGESHWAR
July 20, 1971
TRIBANI M KUMAR Vs. ELLEN KAULA
August 10, 1971
UNION OF INDIA Vs. RANA HIMAL CHAND
July 28, 1971