Case Index

Title
Date
ABHE RAM Vs. THE FINANCIAL COMMISSIONER, ETC.
February 16, 1971
ADMINISTRATOR MUNICIPALITY YAMUNANAGAR Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
September 2, 1971
AJAY ENTERPRISES Vs. SUPERINTENDENT OF CENTRAL EXCISE AND 5 ORS
January 11, 1971
AMAR CHAND Vs. HARJI
March 2, 1971
AMAR NATH Vs. LAKHSMI DEVI, ETC.
January 12, 1971
AMAR SINGH Vs. CHHAJU SINGH AND ANOTHER
February 5, 1971
AMAR SINGH Vs. STATE OF HARYANA ETC
September 24, 1971
AMAR SINGH MODI LAL Vs. STATE OF HARYANA
March 25, 1971
AMARJIT SINGH Vs. SAROJ MALIK
April 7, 1971
AMARJIT SINGH Vs. THE STATE OF PUNJAB
January 27, 1971
AMIN LAL Vs. FINANCIAL COMMISSIONER (REVENUE) AND ORS.
July 15, 1971
AMIR CHAND Vs. THE PUNJAB STATE ETC.
March 8, 1971
AMRIK SINGH Vs. INSPECTOR GENERAL OF POLICE, ETC.
July 20, 1971
AMRITSAR CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF PUNJAB
May 26, 1971
ANAND Vs. KISHAN CHANDER
January 11, 1971
ANUP KUMAR Vs. BHAGWAT ETC.
November 3, 1971
ASA RAM, ETC Vs. MEHAR SINGH, ETC
November 15, 1971
ASA SINGH Vs. STATE OF HARYANA
July 30, 1971
ATLAS CYCLE INDUSTRIES LTD Vs. STATE OF HARYANA
October 14, 1971
ATLAS CYCLE INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL
December 21, 1971
AVTAR SINGH RANJIT SINGH Vs. STATE OF PUNJAB
October 11, 1971
B C DAS ETC Vs. STATE OF ASSAM ETC
April 23, 1971
BABU Vs. GANESHA ETC
October 7, 1971
BACHAN SINGH Vs. ARJAN SINGH
September 17, 1971
BACHAN SINGH Vs. THE FINANCIAL COMMISSIONER AND OTHERS
April 16, 1971
BAL KRISHAN Vs. MUNICIPAL COMMITTEE
November 1, 1971
BALBIR KAUR Vs. THE FINANCIAL COMMISSIONER TAXATION AND ORS.
September 27, 1971
BALDEV KRISHAN PURI Vs. STATE OF HARYANA
October 15, 1971
BALDEV RAJ SHARMA Vs. THE STATE OF PUNJAB AND ANR.
November 16, 1971
BALDEV SINGH AND OTHERS Vs. HIRA AND OTHERS
May 8, 1971
BALDEV SINGH, ETC. Vs. HIRA, ETC.
May 18, 1971
BALKESH Vs. SHANTI DEVI
August 26, 1971
BALWANT RAI Vs. RAM GOPAL
July 14, 1971
BALWANT SINGH Vs. STATE OF PUNJAB
August 19, 1971
BALWANT SINGH Vs. GURDIAL SINGH ETC.
October 27, 1971
BANSARI LAL Vs. STATE OF PUNJAB
August 4, 1971
BANTA SINGH AND OTHERS Vs. PHUMAN SINGH AND ANOTHER
November 11, 1971
BANTASINGH Vs. KABAL SINGH
July 21, 1971
BARAR LION BUTTONS P LTD Vs. COMMISSIONER OF INCOME-TAX
February 15, 1971
BEHARI LAL ETC. Vs. SHMT. KAUSHALYA DEVI
March 10, 1971
BHAGAT SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS.
May 27, 1971
BHAGO Vs. BACHNI
August 24, 1971
BHAGWAN DAS Vs. FINANCIAL COMMISSIONER PUNJAB
October 20, 1971
BHAGWAN SINGH Vs. STATE OF HARYANA
July 21, 1971
BHAGWAN SINGH Vs. KASHMIR SINGH
February 16, 1971
BHAGWANT KAUR ETC. Vs. SIKH GURDWARA JUDICIAL COMMISSION ETC.
April 28, 1971
BHAJNA Vs. MIHAN ETC
November 26, 1971
BHAKRA MANAGEMENT BOARD Vs. S.C. SARIN ETC.
March 26, 1971
BHAN SINGH Vs. COMMISSIONER
February 12, 1971
BHARAT SINGH AND COMPANY Vs. THE STATE OF HARYANA, ETC.
November 12, 1971
BHIWANI TEXTILE MILLS Vs. THE EMPLOYEES STATE INSURANCE CORPORATION, ETC.
May 25, 1971
BHUPINDER SINGH Vs. STATE OF PUNJAB AND ORS.
November 7, 1971
BIMAL KISHORE KAPUR Vs. THE CHARTERED BANK AMRITSAR
December 6, 1971
BIR BIKRAMJIT KHULLER Vs. STATE OF PUNJAB THROUGH THE EDUCATION COMMISSIONER AND ANR.
February 23, 1971
BIRBAL ETC. Vs. STATE
May 20, 1971
BIRJINDER SINGH Vs. KURUKSHETRA UNIVERSITY
February 4, 1971
BIRO Vs. MOHINDER SINGH
August 6, 1971
BRIJ LAL KHERA Vs. RAKSHA DEVI AND ANR.
November 16, 1971
BUDH RAM Vs. SAWNI
September 10, 1971
BUDH RAM BALAK RAM Vs. DHURI CO-OPERATIVE-CUM-MARKETING-CUM-PROCESSING
July 26, 1971
CH. INDER SINGH Vs. SHRI GULZARI LAL NANDA AND OTHERS
September 21, 1971
CHANAN SINGH Vs. HARBANS LAL
February 23, 1971
CHANAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 1, 1971
CHANDGI RAM Vs. STATE OF HARYANA AND OTHERS
December 20, 1971
CHARAN SINGH Vs. JAGIR SINGH
February 8, 1971
CHARANJIT LAL ETC Vs. TARA SINGH ETC
August 31, 1971
CHHIMA DEVI Vs. DEVI DASS
August 19, 1971
CHHINKU RAM Vs. FINANCIAL COMMISSIONER
February 12, 1971
CHIEF SETTLEMENT COMMISSIONER Vs. RAM SINGH
October 12, 1971
COMMISSIONER OF GIFT-TAX Vs. TEJ NATH
November 9, 1971
COMMISSIONER OF INCOME TAX Vs. ORIENTAL CARPET MANUFACTURERS INDIA PRIVATE LIMITED
September 7, 1971
COMMISSIONER OF INCOME TAX Vs. ORIENTAL CARPET MANUFACTURERS INDIA PRIVATE LIMITED
July 27, 1971
COMMISSIONER OF INCOME-TAX Vs. SARDARI LAL MEHRA
July 22, 1971
COMMISSIONER OF INCOME-TAX Vs. RAM SARAN INDER SINGH
July 22, 1971
COMMISSIONER OF INCOME-TAX Vs. SHAM LAL NARULA
January 6, 1971
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN MILK FOOD MANUFACTURERS LTD
May 3, 1971
COMMISSIONER OF INCOME-TAX Vs. GIAN CHAND
March 22, 1971
COMMISSIONER OF INCOME-TAX Vs. JAI HIND PICTURE CO P LTD
August 26, 1971
COMMISSIONER OF INCOME-TAX Vs. ARJAN SINGH
October 12, 1971
COMMISSIONER OF INCOME-TAX Vs. GIAN CHAND AND CO
October 20, 1971
COMMISSIONER OF INCOME-TAX CENTRAL Vs. NATIONAL EXHIBITORS
March 4, 1971
CONTROLLER OF ESTATE DUTY Vs. JAI GOPAL MEHRA
March 10, 1971
D A V COLLEGE SOCIETY Vs. SARVADA AND ANGLO SANSKRIT HIGHER SECONDARY SCHOOL MANAGING COMMITTEE
September 9, 1971
DALIP KAUR Vs. STATE OF PUNJAB
July 14, 1971
DALIP SINGH Vs. DIRECTOR OF PANCHAYATS
May 12, 1971
DALIP SINGH Vs. STATE OF PUNJAB
February 17, 1971
DALIP SINGH Vs. PARAMJIT KAUR
February 5, 1971
DALIP SINGH Vs. RAJINDER SINGH
September 17, 1971
DALMIA DADRI CEMENT LTD Vs. COMMISSIONER OF INCOME-TAX
February 1, 1971
DALMIA DADRI CEMENT LTD Vs. COMMISSIONER OF INCOME-TAX
August 24, 1971
DAMYANTI DEVI AND ORS. Vs. SITA DEVI AND ORS.
November 19, 1971
DARBARA SINGH Vs. THE UNION OF INDIA AND ANOTHER
August 31, 1971
DARSHAN SINGH Vs. THE STATE OF PUNJAB
February 11, 1971
DASSU Vs. SUPERINTENDING CANAL OFFICER ROHTAK
March 31, 1971
DAULAT RAM Vs. RAMA KANT
October 12, 1971
DAULAT SINGH Vs. DEPUTY COMMISSIONER KARNAL
April 23, 1971
DAYA CHAND Vs. STATE OF PUNJAB
February 2, 1971
DAYA CHAND Vs. RAM PHAL
May 27, 1971
DAYA KAUR Vs. JASWANT SINGH
April 30, 1971
DAYAL SINGH Vs. BHAJAN KAUR
November 9, 1971
DAYANAND ANGLO-VEDIC COLLEGE MANAGING COMMITTEE NEW DELHI Vs. STATE OF PUNJAB
August 12, 1971
DELCO ENGINEERING WORKS Vs. GENERAL MOTORS CORPORATION
October 13, 1971
DERA BABA RAM GIR Vs. THE STATE OF HARYANA, ETC.
December 13, 1971
DES RAJ Vs. THE TREASURY OFFICER AND ASSESSING AUTHORITY ETC.
January 8, 1971
DEVI CHAND Vs. CHATAR SINGH, ETC.
January 4, 1971
DEVI SHANKER PARBHAKAR Vs. THE STATE OF HARYANA ETC.
January 5, 1971
DEVINDER KUMAR KEWAL KUMAR Vs. STATE
September 14, 1971
DHAJA RAM Vs. GRAM SABHA OF VILLAGE MANANA
September 1, 1971
DHARAM CHAND Vs. RAM CHAND
August 3, 1971
DHARAM PAL SINGH PANWAR Vs. B S OJHA
December 2, 1971
DILBAGH RAI Vs. BRAHM DATT AND ORS.
November 8, 1971
DILBHARI Vs. THE MUNICIPAL COMMITTEE
September 13, 1971
DINA NATH BHANDARI Vs. PARKASH CHAND JAIN
December 9, 1971
DONGAR RAM Vs. SUPERINTENDING CANAL OFFICER
May 21, 1971
DROPTI Vs. CHINTA AND ORS.
September 13, 1971
DYAL KAUR Vs. UJAGAR SINGH
January 6, 1971
EMPLOYEES STATE INSURANCE CORPORATION Vs. SH. B.S. KAPOOR, CENERAL MANAGER AND PROPRIETOR OF M/S. ORGANO CHEMICAL INDUSTRIES, SONEPAT AND OTHERS
March 17, 1971
EXPRESS DAIRY COMPANY LIMITED Vs. ASSESSING AUTHORITY
January 14, 1971
FANCY NETS AND FABRICS Vs. STATE OF PUNJAB
May 5, 1971
FAQIR SINGH Vs. GURBACHAN SINGH
January 7, 1971
FATEH CHAND JAIRAM DASS Vs. COMMISSIONER OF INCOME-TAX
August 26, 1971
G H ORD Vs. RAJ MAL
November 15, 1971
GAJJAN SINGH AND OTHERS Vs. BACHAN SINGH AND OTHERS
November 11, 1971
GANGA SINGH WASAWA SINGH Vs. NARINJAN SINGH GANGA SINGH
May 19, 1971
GARIB SINGH Vs. HARNAM SINGH
February 2, 1971
GARIB SINGH KISHAN SINGH Vs. HARNAM SINGH KISHAN SINGH
July 15, 1971
GIAN CHAND Vs. M/S. G. KAY (KAY) INDUSTRIES
April 26, 1971
GIAN CHAND Vs. TIRATH RAM GUPTA
October 21, 1971
GIAN CHAND Vs. CHHAJU RAM
December 3, 1971
GIAN CHAND TANGRI Vs. THE STATE OF PUNJAB ETC.
February 11, 1971
GILLU TEEKAN Vs. DAMODAR DASS SHIB LAL
April 5, 1971
GOBIND RAM BATRA Vs. UNION OF INDIA
July 14, 1971
GORAN Vs. FINANCIAL COMMISSIONER
October 27, 1971
GOVERNMENT MEDICAL STORE DEPOT Vs. STATE OF HARYANA
May 18, 1971
GOYAL OIL MILLS Vs. THE STATE
August 2, 1971
GRAM PANCHAYAT MURTHAL Vs. LAND ACQUISITION COLLECTOR
August 5, 1971
GRAM PANCHAYAT OF VILLAGE BARROT AND ANOTHER Vs. SHRI SUNIL AHUJA SUB-DIVISIONAL OFFICER (CIVIL) THANESAR AND OTHERS
February 19, 1971
GRAM PANCHAYAT RANWAN Vs. AMAR NATH
January 25, 1971
GROZ-BECKERT SABOO LTD Vs. COMMISSIONER OF INCOME-TAX
September 20, 1971
GUJJAR SINGH Vs. MUNSHI SINGH
December 17, 1971
GULSHAN RAI ETC Vs. HANS RAJ ETC
September 10, 1971
GUMANI RAM SIRI RAM Vs. COMMISSIONER OF INCOME-TAX
August 17, 1971
GURANDITTA Vs. BALBIR SINGH
September 22, 1971
GURCHARAN SINGH Vs. THE STATE OF PUNJAB
February 10, 1971
GURDAS SINGH BADAL Vs. THE ELECTION COMMISSION OF INDIA AND ORS.
May 18, 1971
GURDEEP KAUR Vs. SURINDER SINGH
February 19, 1971
GURDEV KAUR Vs. CHANAN KAUR
January 29, 1971
GURDEV SINGH Vs. THE STATE OF PUNJAB ETC.
August 10, 1971
GURDIAL KAUR Vs. ASSO
May 25, 1971
GURDIAL SINGH Vs. SEWA SINGH
September 13, 1971
GURDIAL SINGH Vs. THE STATE OF PUNJAB
April 16, 1971
GURDIAL SINGH BAWA Vs. THE DIRECTOR OF INDUSTRIES, HARYANA, ETC.
February 24, 1971
GURDIAL SINGH UPPAL Vs. COMMISSIONER OF INCOME-TAX
September 8, 1971
GURDIT SINGH Vs. STATE OF PUNJAB
May 21, 1971
GURDWARA AND BABA HUNDAL Vs. SHIV SINGH
September 23, 1971
GURDWARA PARBANDHAK COMMITTEE Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
September 20, 1971
GURMEL SINGH Vs. STATE OF PUNJAB AND OTHERS
February 3, 1971
GURMUKH SINGH Vs. DALIP SINGH
January 29, 1971
GURNAM SINGH Vs. S JAGJIT SINGH ROSHA
December 20, 1971
GURU NANAK EX SERVICEMEN CO-OPERATIVE T F SOCIETY GROUP NO Vs. STATE OF HARYANA
April 15, 1971
HAR LAL Vs. FINANCIAL COMMISSIONER
September 3, 1971
HAR NAND Vs. COMMISSIONER AMBALA CANTT
May 21, 1971
HARBANS SINGH Vs. THE STATE
January 12, 1971
HARBANS SINGH Vs. STATE OF PUNJAB ETC.
September 29, 1971
HARBANS SINGH AZAD Vs. VINOD KUMAR, ETC
January 7, 1971
HARBANS SINGH UBEROI Vs. STATE OF PUNJAB ETC.
October 19, 1971
HARBHAGWAN DAS Vs. DALJIT SINGH
April 15, 1971
HARBHAJAN SINGH Vs. STATE OF PUNJAB
September 9, 1971
HARDIAL SINGH Vs. BAGGA SINGH
August 24, 1971
HARGIAN SINGH ETC. Vs. THE STATE OF HARYANA ETC.
May 4, 1971
HARI CHAND BISHNA RAM Vs. STATE OF PUNJAB
April 30, 1971
HARI SINGH Vs. CHAND SINGH
July 29, 1971
HARI SINGH Vs. MOHAR SINGH
May 14, 1971
HARI SINGH KAKA SINGH Vs. HARIJAN CO-OPERATIVE SOCIETY OF CHUPKI SUB TEHSIL SAMANA DISTRICT PATIALA
February 3, 1971
HARJIT SINGH AHLUWALIA Vs. STATE OF PUNJAB ETC.
August 9, 1971
HARJIT SINGH AND ANOTHER Vs. HARDEV SINGH CHHINA AND OTHERS
December 3, 1971
HARMEL SINGH Vs. STATE OF HARYANA
August 5, 1971
HARNEK SINGH Vs. STATE OF PUNJAB
August 25, 1971
HAZARA SINGH AND OTHERS Vs. THE STATE OF PUNJAB
February 19, 1971
HAZARA SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
February 15, 1971
HAZURA SINGH Vs. THE STATE OF PUNJAB, ETC.
July 30, 1971
HET RAM Vs. ASSISTANT COLLECTOR
July 14, 1971
HINDUSTAN SANITARY-WARE AND INDUSTRIES LTD Vs. STATE OF HARYANA
May 24, 1971
HIRA NAND Vs. FINANCIAL COMMISSIONER
August 31, 1971
HOSHIARPUR EXPRESS TRANSPORT COMPANY LTD , HOSHIARPUR Vs. STATE TRANSPORT COMMISSIONER, PUNJAB, CHANDIGARH, ETC
April 16, 1971
INDER Vs. GURDIT SINGH
February 8, 1971
INDER KUMAR KAPUR Vs. STATE OF PUNJAB
July 21, 1971
INDER PARKASH ANAND Vs. THE STATE OF HARYANA AND ORS.
November 18, 1971
INDER SINGH Vs. STATE OF HARYANA
May 19, 1971
INDUSTRIAL CABLES INDIA LTD Vs. REGISTRAR OF COMPANIES
August 26, 1971
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. STATE OF PUNJAB
October 8, 1971
JAGAR SINGH Vs. SUPERINTENDING CANAL OFFICER AND ORS.
September 15, 1971
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD Vs. STATE
August 3, 1971
JAGDEV SINGH Vs. STATE OF PUNJAB
March 26, 1971
JAGDISH KHATTAR Vs. RAM KISHAN
February 25, 1971
JAI RAM HANS RAJ Vs. STATE OF HARYANA
July 26, 1971
JAI SINGH Vs. MOHINDER SINGH, ETC.
August 4, 1971
JAISI RAM Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
January 8, 1971
JANGIR SINGH Vs. AJMER SINGH, ETC
May 26, 1971
JARNAIL SINGH Vs. CHANAN KAUR
October 29, 1971
JARNAIL SINGH AND OTHERS Vs. INTZAMIA COMMITTEE, DHARAMSHALA AND OTHERS
October 13, 1971
JASWANT RAI Vs. BHAGWAN DASS
August 31, 1971
JASWANT SINGH Vs. STATE OF PUNJAB
April 5, 1971
JASWANT SINGH Vs. JAGIR SINGH
July 22, 1971
JASWINDER SINGH TOOR Vs. PUNJAB AGRICULTURAL UNIVERSITY LUDHIANA ETC
January 25, 1971
JATHEDAR SADHU SINGH Vs. CHARAN SINGH
August 23, 1971
JEE RAM AND OTHERS Vs. GOBIND AND OTHERS
September 20, 1971
JINDU RAM Vs. STATE OF PUNJAB
May 17, 1971
JIT RAM, ETC. Vs. THE STATE OF HARYANA
January 7, 1971
JIT SINGH Vs. MANGAL SINGH
February 18, 1971
JITA SINGH Vs. STATE OF PUNJAB
August 12, 1971
JIWAN SINGH Vs. STATE OF PUNJAB
February 23, 1971
JIWAN SINGH Vs. PUNJAB STATE
May 6, 1971
JIWAN SINGH AND SONS Vs. SENIOR SUPERINTENDENT OF CENTRAL EXCISE
January 12, 1971
JOGINDER SINGH Vs. STATE
July 19, 1971
JOGINDER SINGH Vs. STATE OF PUNJAB
April 30, 1971
JOGINDER SINGH SURMUKH SINGH Vs. BALKARAN KAUR
April 2, 1971
JUG LAL Vs. GRAM PANCHAYAT OF VILLAGE SIWA
February 5, 1971
JUGMINDER SINGH Vs. SUBHASH CHAND
November 17, 1971
JUMAN RAM ETC Vs. NARAIN DASS ETC
August 27, 1971
K K JAGGIA, SUPERINTENDING ENGINEER, HARYANA PWD IRRIGATION DEPARTMENT Vs. STATE OF HARYANA ETC
November 7, 1971
KAILASH CHANDER JAIN Vs. STATE OF HARYANA ETC
July 18, 1971
KALWANT SINGH, ETC. Vs. SHER SINGH ETC.
January 22, 1971
KAMLA RANI Vs. RAJ KUMAR
January 27, 1971
KAPUR SINGH Vs. FIRM BHAGWAN DASS SAT PAL
February 12, 1971
KARAM CHAND KAKKAR Vs. INCOME-TAX OFFICER
October 22, 1971
KARAM SINGH Vs. CHARAN SINGH
July 16, 1971
KARAM SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
January 29, 1971
KARAMBIR KAUR Vs. KANWAR VIJAY PAL SINGH, ETC.
January 12, 1971
KARAN SINGH Vs. ILLAQA MAGISTRATE PANIPAT ETC
April 7, 1971
KARNAIL SINGH Vs. FINANCIAL COMMISSIONER
November 11, 1971
KARNAIL SINGH Vs. KEHAR SINGH
August 16, 1971
KARNAIL SINGH Vs. UJJAGAR SINGH
August 4, 1971
KARNAL DISTILLERY COMPANY Vs. STATE OF PUNJAB
May 20, 1971
KARTAR CHAND BHALLA Vs. THE STATE OF PUNJAB ETC.
April 23, 1971
KARTAR SINGH Vs. DASAUNDHA SINGH, ETC
October 13, 1971
KARTAR SINGH Vs. JAGAT SINGH AND ORS.
March 10, 1971
KARTAR SINGH Vs. AMARJIT SINGH
September 7, 1971
KARTAR SINGH AND OTHERS Vs. ARJAN SINGH AND OTHERS
September 17, 1971
KAUR SINGH Vs. PURAN SINGH
April 26, 1971
KEHAR SINGH Vs. DEPUTY COMMISSIONER
July 13, 1971
KEHR SINGH Vs. SATBIR, ETC.
March 9, 1971
KESAR SINGH Vs. TARA CHAND AND ANOTHER
January 8, 1971
KESHO RAM Vs. STATE OF PUNJAB
December 7, 1971
KHAN CHAND ETC Vs. SUB-DIVISIONAL OFFICER (CIVIL), THANESAR, ETC
January 15, 1971
KHEMI BAI Vs. FINANCIAL COMMISSIONER
August 4, 1971
KHOSLA RICE MILLS Vs. STATE OF PUNJAB
May 25, 1971
KHUSHAL BEHAL Vs. REGISTRAR CO-OPERATIVE SOCIETIES PUNJAB
August 11, 1971
KIDAR NATH Vs. RAM CHAND
August 27, 1971
KISAN WORKERS TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME-TAX
February 22, 1971
KISHAN SINGH Vs. MOHINDER SINGH ETC.
February 23, 1971
KISHORE SINGH Vs. SUB-DIVISIONAL OFFICER
October 19, 1971
KRISHAN KUMAR SANAN AND ORS. Vs. THE PUNJAB STATE AND ANR.
March 2, 1971
KULBHUSHAN Vs. CONTROLLER OF ESTATE DUTY
February 2, 1971
KULBUSHAN AND BRIJ BHUSHAN Vs. CONTROLLER OF ESTATE DUTY
February 22, 1971
KUNDAN Vs. FATEH
September 7, 1971
KUNDAN LAL Vs. SUPERINTENDING CANAL OFFICER
March 19, 1971
KUNDAN SINGH Vs. ARJAN SINGH
January 29, 1971
KUNDANLAL VERMA Vs. SUSHILA DEVI
August 24, 1971
KUNJ BEHARI LAL Vs. VED PARKASH KANSRA
March 23, 1971
L.D. KATARIA Vs. K.N. KUTTY
August 3, 1971
LABH SINGH Vs. THE PUNJAB STATE ETC.
May 19, 1971
LABH SINGH Vs. THE STATE OF PUNJAB
October 7, 1971
LABH SINGH CHATTAR SINGH Vs. DIVISIONAL COMMISSIONER AMBLE DIVISION AMBALA AND
July 19, 1971
LACHHMAN DASS RAM KISHAN Vs. PUNJAB STATE
February 9, 1971
LAKSHMI OIL MILLS Vs. THAKUR DAS AND ORS.
September 17, 1971
LAL SINGH Vs. SURJIT SINGH
December 20, 1971
LEKH SINGH Vs. THE STATE
April 10, 1971
LT. COL. B. S. JAISWAL, DIRECTOR NATIONAL INSTITUTE OF SPORTS, PATIALA Vs. UNION OF INDIA AND ANOTHER
February 17, 1971
M.K. BAKSHI DEPUTY EXCISE AND TAXATION COMMISSIONER (DISTILLERIES), PUNJAB, PATIALA Vs. THE STATE OF PUNJAB AND OTHERS
February 5, 1971
M/S. DELUXE DHABA AMBALA CANTT Vs. STATE OF HARYANA AND OTHERS
November 10, 1971
M/S. LAHORE SARGODHA TRANSPORT COMPANY Vs. THE STATE OF PUNJAB AND OTHERS
October 14, 1971
M/S. NIRULA BROTHERS PVT. LTD. Vs. KRISHAN KUMAR KHURANA
October 30, 1971
MADAN LAL Vs. LAJWANTI DEVI
August 6, 1971
MADAN MOHAN Vs. SUPERINTENDING CANAL OFFICER
December 10, 1971
MADAN SINGH Vs. SHAM KAUR
November 30, 1971
MADHO DASS TEK CHAND Vs. MIDHA SINGH
September 21, 1971
MADHO SINGH Vs. MUKHTIAR SINGH AND ANOTHER
October 29, 1971
MADHO SINGH Vs. FINANCIAL COMMISSIONER HARYANA
May 21, 1971
MAGHAR SINGH ETC Vs. CHET SINGH ETC
December 1, 1971
MAHABIR PARSHAD Vs. FINANCIAL COMMISSIONER
February 19, 1971
MAHANT SAHIB SINGH Vs. SHROMANI GURDWARA PRABANDHAK COMMITTEE AND ANR.
January 14, 1971
MAHANT SHIV NATH Vs. PUNJAB WAKF BOARD
September 28, 1971
MAHESH CHANDER SEHGAL Vs. KRISHNA KUMARI
April 23, 1971
MAJOR MANOHAR LAL Vs. THE UNION OF INDIA (UOI) ETC.
September 16, 1971
MAL SINGH Vs. RAM KAUR
September 29, 1971
MAM CHAND AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 2, 1971
MAM RAJ AND ORS. Vs. DARSHAN SINGH ALIAS RANJIT SINGH AND ORS.
September 14, 1971
MANDIR MAUSUMA GITA BHAWAN, ETC. Vs. THE TAXING OFFICER (REGISTRAR) PUNJAB AND HARYANA HIGH COURT, ETC.
July 29, 1971
MANGAL SINGH Vs. THE STATE OF PUNJAB ETC.
December 10, 1971
MANGAT RAI Vs. MOHAN LAL
February 4, 1971
MARKET COMMITTEE, BATALA THROUGH S. JAGIR SINGH, CHAIRMAN OF THE COMMITTEE, BATALA, DISTRICT GURDASPUR Vs. STATE OF PUNJAB AND ORS.
August 17, 1971
MEGHI SINGH Vs. STATE OF HARYANA
October 20, 1971
MEHAR CHAND Vs. STATE OF HARYANA
April 21, 1971
MESSRS DOABA ROADWAYS LIMITED, HOSHIARPUR Vs. THE LABOUR COURT AND OTHERS
May 14, 1971
MESSRS NEW LUDHIANA INDUSTRIAL CORPORATION Vs. THE STATE OF PUNJAB AND OTHERS
January 29, 1971
MESSRS SOHAN LAL & SONS AND OTHERS Vs. UNION OF INDIA
November 16, 1971
MESSRS TIP TOP DRYCLEANERS AND DYERS Vs. UNION OF INDIA AND ANOTHER
January 12, 1971
MIAN MOHINDER SINGH Vs. PALLA SINGH
April 30, 1971
MILKHA SINGH Vs. SUPERINTENDING CANAL OFFICER
August 6, 1971
MODEL TOWN WELFARE COUNCIL LUDHIANA Vs. BHUPINDER PAL SINGH
April 19, 1971
MOHINDER KAUR Vs. MAJOR SINGH
July 28, 1971
MOHINDER KAUR Vs. SARDARA SINGH
May 26, 1971
MOHINDER SINGH Vs. STATE OF PUNJAB, ETC
March 10, 1971
MOHINDER SINGH Vs. PRITAM KAUR
November 5, 1971
MOHINDER SINGH KOHLI, BOTTLE MARCHANT, CHOWK ARYA SAMAJ, BHATINDA Vs. THE STATE OF PUNJAB AND OTHERS
November 9, 1971
MOHINDER SINGH NAND SINGH Vs. STATE OF PUNJAB
April 19, 1971
MST CHINTI Vs. RATTAN DEVI ETC
November 30, 1971
MST. CHAND KAUR Vs. SUCHA SINGH AND ANOTHER
May 7, 1971
MULKH RAJ KRISHAN KUMAR AND CO Vs. STATE OF PUNJAB
December 21, 1971
MULKH RAJ NAND LAL Vs. EXCISE AND TAXATION COMMISSIONER
July 27, 1971
MULTANI RAM Vs. CHUHARA RAM
August 5, 1971
MUNICIPAL COMMITTEE Vs. JASWINDER SINGH
July 27, 1971
MUNICIPAL COMMITTEE Vs. KARAM SINGH
May 12, 1971
MUNICIPAL COMMITTEE LUDHIANA Vs. VED PARKASH JOSHI
July 28, 1971
MUNICIPAL COMMITTEE, AMRITSAR Vs. SHRI DHERU RAM
November 12, 1971
MUNICIPAL COMMITTEE, AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
February 8, 1971
MUNICIPAL COMMITTEE, HANSI Vs. THE STATE OF HARYANA AND ANOTHER
April 20, 1971
MUNSHI RAM KRISHAN KUMAR Vs. MARKET COMMITTEE
November 11, 1971
MUNSHI SINGH Vs. THE STATE OF PUNJAB, ETC.
August 25, 1971
MUSTAFABAD CANE GROWERS CO-OPERATIVE SOCIETY LTD. Vs. SURAJ BHAN TAYAGI EX-SECRETARY MUSTAFABAD, CANE GROWERS CO-OPERATIVE SOCIETY, MUSTAFABAD
April 30, 1971
NACHHATTAR SINGH Vs. BABU KHAN
August 2, 1971
NAHAR SINGH Vs. MOHAN LAL
March 15, 1971
NAND RAM Vs. FINANCIAL COMMISSIONER PLANNING PUNJAB NOW HARYANA CHANDIGARH AND
March 24, 1971
NAND SINGH ETC Vs. MST SUJAN KAUR
May 21, 1971
NARINDER SINGH Vs. STATE OF PUNJAB
December 8, 1971
NARINDER SINGH Vs. RANDHAWA TRANSPORT CO PRIVATE LTD
August 12, 1971
NASIB SINGH AND ORS. Vs. THE STATE OF PUNJAB
September 2, 1971
NATHU RAM Vs. THE FATEHABAD CO-OPERATIVE MARKETING SOCIETY LTD.
March 24, 1971
NATIONAL RICE AND DAL MILLS Vs. FOOD CORPORATION OF INDIA NEW DELHI
September 8, 1971
NAZAR SINGH SARWAN SINGH Vs. THE STATE OF HARYANA, ETC.
November 29, 1971
NICHHATAR SINGH Vs. FINANCIAL COMMISSIONER TAXATION
December 7, 1971
NIRANJAN SINGH Vs. SHER SINGH
August 2, 1971
NIRBHAI SINGH DHILLON Vs. SOHAN SINGH BASSI AND ORS.
January 8, 1971
NIRMLA DEVI Vs. RAM DASS
July 14, 1971
NIRULA BROTHERS PRIVATE LTD. Vs. KRISHAN KUMAR KHURANA
August 30, 1971
NITA RAM Vs. VASDEV
December 21, 1971
O.P. OBEROI AND COMPANY Vs. CHARU RAM
April 6, 1971
OM PARKASH Vs. JUGAL KISHORE ETC
February 19, 1971
OM PARKASH CHAWLA Vs. THE UNION OF INDIA
February 5, 1971
OM PRAKASH Vs. DIRECTOR POSTAL SERVICES POSTS AND TELEGRAPHS
December 7, 1971
ONKAR SINGH Vs. STATE OF HARYANA AND OTHERS
July 12, 1971
P C JAIN Vs. UNION OF INDIA ETC
May 13, 1971
PANESAR MECHANICAL WORKS (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 29, 1971
PANNA Vs. MUKHTIAR SINGH
July 29, 1971
PANTA SINGH AND OTHERS Vs. PHUMAN SINGH, S/O JIWAND SINGH AND OTHERS
October 11, 1971
PARKASH CHAND SETH Vs. SANT SINGH
September 24, 1971
PARKASH NATH SAIDA Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND OTHERS
March 23, 1971
PAVITAR KAUR Vs. STATE OF PUNJAB
November 8, 1971
PISHORI LAL Vs. HUKAMA ALIAS HUKAMAN
December 20, 1971
POHIYA Vs. CHHABIL DASS
October 25, 1971
PRATAP KUMAR BUDHWAR Vs. COLONY BANK LTD
March 19, 1971
PREM CHAND Vs. STATE OF HARYANA
May 24, 1971
PREM CHAND Vs. DISTRICT COMMITTEE ETC
February 24, 1971
PUNJAB AND SINDH BANK LTD Vs. JAGDISH LAL
August 12, 1971
PUNJAB STATE Vs. K K K MILLS
July 27, 1971
PUNJAB TRANSPORT CO-OPERATIVE SOCIETY Vs. STATE TRANSPORT COMMISSIONER PUNJAB CHANDIGARH AND
August 31, 1971
PUNJAB UNIVERSITY Vs. KHALSA COLLEGE AMRISTAR
January 13, 1971
RACHHPAL Vs. STATE OF HARYANA
August 6, 1971
RAGHUBANS SAUDAGAR SINGH Vs. STATE OF PUNJAB
July 23, 1971
RAGHUNANDAN LAL BHASIN Vs. UNION OF INDIA
August 24, 1971
RAGHVIR PARSHAD ETC. Vs. CHET RAM
April 20, 1971
RAJ KUMAR Vs. RAM KANWAR
December 17, 1971
RAJ KUMAR Vs. GIRJA SHANKER
April 20, 1971
RAJ KUMAR ETC Vs. GENERAL PUBLIC ETC
April 28, 1971
RAJINDER KAPUR Vs. MAN MOHAN SINGH TANDON
September 13, 1971
RAJINDER LAL Vs. OM PARKASH MADAN
October 8, 1971
RAM BAHU Vs. GRAM PANCHAYAT
May 4, 1971
RAM CHAND Vs. THE STATE OF HARYANA ETC.
April 15, 1971
RAM CHANDER Vs. STATE OF HARYANA
May 25, 1971
RAM GOPAL ETC Vs. RAMPAT ETC
November 25, 1971
RAM KISHAN Vs. MOOLA RAM
July 19, 1971
RAM KISHAN Vs. SHARBATI
October 22, 1971
RAM KUMAR ETC. Vs. THE STATE OF HARYANA ETC.
August 17, 1971
RAM LAL Vs. PARSHOTAM LAL
November 10, 1971
RAM PARSHAD Vs. GOBINDA ETC.
March 17, 1971
RAM RANG AND ANR. Vs. NARAIN SINGH AND ORS.
January 27, 1971
RAM SARAN DAS Vs. PUNJAB STATE
November 19, 1971
RAM SARUP Vs. SAMUNDER SINGH
September 7, 1971
RAM SARUP JUG LAL Vs. HARPHUL JAGGU
August 30, 1971
RAM SARUP MOHAN SINGH Vs. THE DEPUTY COMMISSIONER, ROHTAK AND ORS.
February 3, 1971
RAM SINGH Vs. MAM CHAND
March 23, 1971
RAM SINGH, ETC. Vs. BISHAN SARUP BANSAL, SUPERINTENDING CANAL OFFICER ETC.
March 17, 1971
RAMAN LAL KHANNA Vs. COMMISSIONER OF INCOME-TAX
February 24, 1971
RAMESHWAR DASS ASHOK KUMAR Vs. STATE OF HARYANA
September 21, 1971
RAMPURA GUJRAN CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
July 29, 1971
RANIAN Vs. SEWA SINGH
September 21, 1971
RANJIT KAUR Vs. SUKHDEV SINGH
November 9, 1971
RANJIT SINGH Vs. THE FINANCIAL COMMISSIONER AND OTHERS
September 28, 1971
RANJIT SINGH Vs. PUNJAB STATE
November 8, 1971
RANJIT SINGH Vs. THE STATE OF HARYANA, ETC.
March 24, 1971
RATTAN CHAND Vs. GAGMAN SINGH
July 19, 1971
RATTAN CHAND DHAWAN Vs. COMMISSIONER OF INCOME TAX
March 24, 1971
RATTAN SINGH CHAUDHARY Vs. THE STATE OF PUNJAB AND ANR.
April 5, 1971
REGIONAL TRANSPORT AUTHORITY PATIALA Vs. GURBACHAN SINGH
February 12, 1971
REGISTERED SOCIETY, ARYA PRITI NIDHI SABHA, PUNJAB GURUDATT BHAWAN, JULLUNDUR CITY AND OTHERS Vs. PARAS RAM
August 16, 1971
ROOP LAL NAND LAL RAWLA Vs. STATE OF PUNJAB
March 8, 1971
ROSHAN Vs. UNION OF INDIA
August 4, 1971
RULIA SINGH Vs. STATE OF PUNJAB
April 6, 1971
S GURCHARAN SINGH Vs. AMAR SINGH
July 13, 1971
S IQBAL SINGH Vs. S GURDAS SINGH BADAL
November 3, 1971
S SANT SINGH Vs. ASSESSING AUTHORITY
January 6, 1971
S. D. SACHDEVA Vs. COMMISSIONER INCOME TAX, PATIALA.
March 26, 1971
S. DAVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
May 27, 1971
SABU SINGH AND ANOTHER Vs. RAM LAL ALIAS PADAM LAL AND OTHERS
July 14, 1971
SACHDEVA S D Vs. COMMISSIONER OF INCOME TAX
July 26, 1971
SADHU Vs. PIARI
July 29, 1971
SADHU RAM Vs. DEPUTY COMMISSIONER KARNAL
July 27, 1971
SADHU SINGH Vs. INDER SINGH
January 13, 1971
SADHU SINGH Vs. DEVI DAYAL KOHLI
November 11, 1971
SADHU SUKH RAM Vs. STATE OF PUNJAB
January 4, 1971
SALIG RAM Vs. SHIV SHANKAR
February 17, 1971
SAMDU ETC. Vs. SUBHAN KHAN ETC.
November 3, 1971
SANATAN DHARM COLLEGE SOCIETY (LAHORE) NEW DELHI, Vs. RAM KRISHNA, M.SC., PRINCIPAL DAYAL SINGH COLLEGE, KARNAL AND OTHERS
January 7, 1971
SANTA SINGH Vs. STATE OF PUNJAB ETC.
April 15, 1971
SANTOKH SINGH KARAM SINGH OF MALOUT Vs. PUNJAB STATE
October 21, 1971
SARDARA SINGH Vs. SMT. PARVATI
April 28, 1971
SARDARA SINGH Vs. SUPERINTENDING CANAL OFFICER
December 6, 1971
SARDARNI VIRPAUL KAUR Vs. CONTROLLER OF ESTATE DUTY
July 12, 1971
SAROOP SINGH Vs. GIAN SINGH
July 23, 1971
SAT DEV Vs. THE PUNJAB STATE ETC.
August 25, 1971
SAT NARAIN Vs. FINANCIAL COMMISSIONER
April 2, 1971
SAT PAL GOBIND RAM Vs. RAM CHAND SADHU RAM
August 26, 1971
SAT PAL GUPTA AND OTHERS Vs. THE STATE OF HARYANA
October 12, 1971
SAT PAUL Vs. JAI BHAN ANANTA SAINI
December 22, 1971
SATISH KUMAR KOHLI Vs. KIRAN BALA
July 26, 1971
SATWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
September 21, 1971
SAWAN RAM Vs. GOBINDA RAM AND ANOTHER
October 15, 1971
SETH BROTHERS Vs. COMMISSIONER OF INCOME-TAX
November 30, 1971
SEWA RAM SINGAL Vs. THE PUNJABI UNIVERSITY, ETC.
May 26, 1971
SHAKUNTLA TANDAN Vs. SARDARI LAL TANDAN
March 8, 1971
SHAM KAUR Vs. HARI SINGH
February 5, 1971
SHAM LAL Vs. MUNI LAL
August 11, 1971
SHAM LAL BRIJ LAL Vs. DEPUTY COMMISSIONER PATIALA
May 29, 1971
SHAM LAL SOOD Vs. UNION OF INDIA
February 22, 1971
SHANGARA SINGH ETC Vs. CHUHAR SINGH ETC
April 7, 1971
SHANTI DEVI Vs. GENERAL MANAGER HARYANA ROADWAYS AMBALA
March 15, 1971
SHAZADA NAND AND SONS Vs. COMMISSIONER OF INCOME-TAX
August 18, 1971
SHEO LAL Vs. RAMPAT
February 1, 1971
SHEO RAM JOKHMI Vs. CHANDGI RAM
April 6, 1971
SHER SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB
September 6, 1971
SHINGARA SINGH AND OTHERS Vs. THE STATE OF PUNJAB
October 21, 1971
SHIV KUMAR MOOL CHAND ARORA Vs. MOOL CHAND JASWANT RAM ARORA
August 4, 1971
SHIV LAL Vs. ISHAR DAS
November 18, 1971
SHIV NARAIN Vs. JIWAN LAL
April 30, 1971
SHRI BALJIT SINGH BALI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 15, 1971
SHRI BHAGWATI PERSAN SINGH GUPTA Vs. THE UNION OF INDIA AND OTHERS
May 11, 1971
SHRI DURGA INDUSTRIES Vs. THE UNION OF INDIA (UOI)
October 20, 1971
SHRI JOGINDER SINGH Vs. SHRI DEV SINGH
October 6, 1971
SHRI K. D. VASUDEVA, I. A. S. AND OTHERS Vs. THE UNION OF INDIA, THROUGH HOME SECRETARY, GOVERNMENT OF INDIA,NEW DELHI AND OTHERS
April 2, 1971
SHRI MAHABIR PRASHAD AND OTHERS Vs. THE ROHTAK KRISHNA TRADING COMPANY LTD. AND OTHERS
November 8, 1971
SHRI NAGIN SINGH GREWAL Vs. THE STATE OF PUNJAB AND OTHERS
February 24, 1971
SHRI SALIM CHOHAN AND ANOTHER Vs. THE PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER
February 15, 1971
SHRIMATI DAMYANTI DEVI ETC. Vs. SHRIMATI SITA DEVI ETC.
November 19, 1971
SHRIMATI MOHINDER KAUR Vs. DESA SINGH
November 27, 1971
SINGHA Vs. THE STATE
November 25, 1971
SIRI RAM Vs. STATE OF PUNJAB ETC
September 20, 1971
SMT. BHAGAN AND OTHERS Vs. HET RAM
October 22, 1971
SMT. BHAGO Vs. BANT SINGH ALIAS BALWANT SINGH
April 23, 1971
SMT. KUSAM LATTA Vs. HARI CHARAN
December 10, 1971
SMT. MOHINDER KAUR Vs. SARDARA SINGH
May 16, 1971
SMT. VEENA KUMARI Vs. PREM KUMAR
November 5, 1971
SOHAN LAL ETC. Vs. CENTRAL GOVERNMENT ETC.
October 14, 1971
SOHAN LAL SURINDER PRAKASH AND ORS. Vs. NATIONAL INS. CO. LTD. AND ORS.
November 4, 1971
SOHAN SINGH Vs. JAWALA SINGH NATHA SINGH
October 15, 1971
SOHAN SINGH JIT SINGH Vs. GURTEJ SINGH
July 21, 1971
SOMA NAND Vs. STATE OF PUNJAB
November 10, 1971
SONAM SINGH Vs. STATE OF PUNJAB AND OTHERS
August 12, 1971
SOUTH PUNJAB ELECTRICY CORPORATION LTD Vs. STATE OF HARYANA
May 17, 1971
STATE Vs. RAJINDER SINGH
July 22, 1971
STATE Vs. MAJOR SINGH AND KISHAN SINGH
July 21, 1971
STATE Vs. RAGHBIR SINGH
April 30, 1971
STATE OF HARYANA Vs. PRAKASH CHAND
January 6, 1971
STATE OF HARYANA Vs. RAMJI LAL DEVI SAHAI
August 12, 1971
STATE OF HARYANA Vs. KARNAL GUR AND KHANDSARI INDUSTRIES
October 5, 1971
STATE OF HARYANA Vs. HARI SINGH
September 23, 1971
STATE OF PUNJAB Vs. BHAGAT RAM AMAR NATH
October 6, 1971
STATE OF PUNJAB Vs. BACHITTAR SINGH LAL SINGH
September 13, 1971
STATE OF PUNJAB Vs. MANGAT RAI
August 11, 1971
STATE OF PUNJAB Vs. HARINDER SINGH BRAR BANS BAHADUR
February 15, 1971
STATE OF PUNJAB Vs. OM PARKASH DHARWAL
May 18, 1971
STATE OF PUNJAB Vs. ARYAVARTA INDUSTRIES PVT LTD
December 8, 1971
STATE OF PUNJAB Vs. VIRSA SINGH
July 8, 1971
STATE OF PUNJAB Vs. SHAM KAUR
January 14, 1971
STATE OF PUNJAB, ETC Vs. JUGAL KISHORE GUPTA
April 1, 1971
STATE OF PUNJAB, ETC. Vs. MUNICIPAL COMMITTEE, ETC.
July 21, 1971
STATE ON BEHALF OF THE COURT Vs. AJIT SINGH JAWHAR SINGH
June 14, 1971
SUCHA SINGH Vs. STATE OF PUNJAB
April 29, 1971
SUCHHA SINGH BASSI Vs. STATE OF HARYANA
January 29, 1971
SUHAG RANI Vs. SUKHDEV
January 27, 1971
SUKHDEV PRASAD Vs. UNION OF INDIA AND OTHERS
May 26, 1971
SUKHDEV SINGH ETC. Vs. PHOOLA SINGH
July 19, 1971
SULTAN SINGH Vs. DEPUTY COMMISSIONER
April 30, 1971
SUNDER DASS BHAGWAN DASS Vs. UNION OF INDIA
March 15, 1971
SUPERINTENDING CANAL OFFICER FEROZEPUR Vs. HUKAM CHAND BAGHELA RAM
May 19, 1971
SURAJ BHAN Vs. BALWAN SINGH
November 4, 1971
SURAJ BHAN AND OTHERS Vs. BALWANT SINGH
March 16, 1971
SURAJ KAUR Vs. SHINGARA SINGH
August 25, 1971
SURESH VERMA Vs. STATE OF PUNJAB
December 17, 1971
SURINDER SINGH Vs. RAJINDER KAUR
November 8, 1971
SURJA Vs. ADDITIONAL DIRECTOR
February 5, 1971
SURJAN SINGH SETHI, ETC Vs. NEW RAIL TO CINEMA PRIVATE LTD , ETC
March 19, 1971
SURJIT SINGH ALIAS SITA AND ANOTHER Vs. MST. HARDEV KAUR AND OTHERS
October 21, 1971
SURJIT SINGH SUD Vs. THE STATE OF PUNJAB ETC.
October 8, 1971
SWARAN KAUR Vs. THE STATE OF PUNJAB
March 26, 1971
TARA CHAND Vs. PUNJAB STATE
August 2, 1971
TARA CHAND AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
October 13, 1971
TARA CHAND HARI RAM Vs. SALES TAX TRIBUNAL
September 16, 1971
TARA SINGH Vs. AJIT PAL SINGH
July 26, 1971
TEJ KAUR Vs. PUNJAB STATE ETC
December 2, 1971
TEK CHAND DAULAT RAI Vs. EXCISE AND TAXATION OFFICER
April 29, 1971
TEK CHAND MELAMAL Vs. FIRM AMAR NATH BASHESHAR DAS
May 27, 1971
TEK SINGH ISHAR SINGH Vs. JASWANT SINGH WARYAM SINGH
July 15, 1971
THAKAR DASS E. 458 NAYA BAZAR KARNAL Vs. THE STATE OF PUNJAB AND OTHERS
February 24, 1971
THAKAR SINGH Vs. RAM SINGH
May 14, 1971
THAMAN SINGH Vs. STATE OF PUNJAB
August 2, 1971
THE COMMISSIONER OF INCOME TAX Vs. KRISHAN PARSHAD AND COMPANY PVT. LTD.
September 20, 1971
THE DIVISIONAL PERSONNEL OFFICER, NORTHERN RAILWAYS, D.S. OFFICE Vs. PRITAM SINGH
September 28, 1971
THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI, AND ANR. Vs. MADAN LAL CHOPRA, LUGGAGE GUARD, NORTHERN RAILWAY AND ORS.
September 3, 1971
THE HIMALAYA TRANSPORT SYNDICATE (P.) LTD. KALKA Vs. THE REGIONAL TRANSPORT AUTHORITY, AMBALA
February 23, 1971
THE MALWA SUGAR FACTORY Vs. BHAGWAN KAUR ETC.
March 18, 1971
THE MUNICIPAL COMMITTEE Vs. SURINDER KUMAR
September 23, 1971
THE MUNICIPAL COMMITTEE, BANGA Vs. STATE OF PUNJAB AND OTHERS
December 23, 1971
THE MUNICIPAL COMMITTEE, PATIALA Vs. THE STATE OF PUNJAB AND OTHERS
March 26, 1971
THE PHAGWARA CO-OPERATIVE UNION LTD. Vs. THE INDIAN ENGINEERING CO-OPERATIVE SOCIETY LTD., ETC.
January 20, 1971
THE PUNJAB COPRA CRUSHING OIL MILLS Vs. THE STATE OF PUNJAB, ETC.
August 4, 1971
THE STATE OF HARYANA Vs. MOHAN SINGH
February 11, 1971
THE STATE OF PUNJAB Vs. NATHU, ETC.
May 20, 1971
THE STEEL AND GENERAL MILLS COMPANY LTD. NEW INDUSTRIAL AREA, SONEPAT, DISTRICT ROHTAK Vs. THE ADDITIONAL DISTRICT JUDGE, ROHTAK, AND OTHERS
February 3, 1971
UDE SINGH Vs. THE STATE OF HARYANA, ETC.
November 26, 1971
UMRAO SINGH Vs. DHARMA
November 5, 1971
UNION OF INDIA Vs. HARI KRISHAN JOSHI
July 29, 1971
UNION OF INDIA (UOI) Vs. RAM LAL, CONTRACTOR
January 6, 1971
UNION OF INDIA (UOI) Vs. MARKET AREA COMMITTEE
March 17, 1971
USHA Vs. SUDHIR KUMAR
March 8, 1971
UTTAM SINGH Vs. STATE OF PUNJAB
February 9, 1971
UTTAM SINGH SARPANCH Vs. STATE OF PUNJAB
April 16, 1971
VATOO RAM Vs. THE STATE OF HARYANA ETC.
January 7, 1971
VICTORY PUBLIC HILL MOTOR TRANSPORT CO PVT LTD Vs. KARTAR BUS SERVICE LTD
March 17, 1971
VIJEY SINGH YADAVA, EX Vs. THE STATE OF HARYANA AND OTTERS
September 7, 1971
VIR BHAN AGGARWAL Vs. KUNJ LAL
February 3, 1971
VISHAN DASS Vs. RANJIT SINGH
November 4, 1971
WARIAMA Vs. RAM SARAN
March 23, 1971
WARYAM SINGH Vs. THE STATE
August 12, 1971
WAZIR CHAND Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB AND ANOTHER
December 2, 1971
WORKMEN OF KUNDAN IRON AND STEEL INDUSTRIES Vs. PRESIDING OFFICER LABOUR COURT JULUNDUR
January 25, 1971
Y S KUMAR Vs. KULDIP SINGH JASPAL
December 17, 1971
ZILA PARISHAD, GURGAON Vs. PREM CHAND JAIN
January 20, 1971