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Case Index
Title
Date
ABDUL HAKIM LASKAR Vs. STATE
July 16, 1971
ASSOCIATED INDUSTRIES LTD. Vs. SUB-DIVISIONAL OFFICER (SADAR) AND ORS.
June 16, 1971
BABU SINGH AND ORS. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
February 12, 1971
BAJRANGLAL BERIA Vs. INCOME TAX OFFICER
May 7, 1971
BANDHANA GOALA Vs. ASSAM BOARD OF REVENUE AND ORS.
June 4, 1971
BANIKANTA SHARMA Vs. THE STATE OF ASSAM AND ORS.
July 27, 1971
BAPUDAS KALITA Vs. THE ASSAM BOARD OF REVENUE AND ORS.
February 12, 1971
BASANTA BASUMATRI AND ORS. Vs. DEHI RAM NATH
June 10, 1971
BHUTKANI NATH AND ORS. Vs. MT. KAMALESWARI NATH AND ANR.
March 9, 1971
DEVAJIT CHALIHA Vs. HARENDRA NATH BARUAH AND ORS.
April 12, 1971
DHIRENDRA CHANDRA DAS Vs. DISTRICT MAGISTRATE CACHAR AND ORS.
November 18, 1971
DINESH CHANDRA NATH AND ORS. Vs. SURENDRA CHANDRA NATH
February 12, 1971
DULAL CHANDRA HAZARIKA Vs. THE ASSAM BOARD OF REVENUE AND ORS.
March 19, 1971
DWIJENDRA MOHAN LAHIRI Vs. RAJENDRA NATH NATH
February 22, 1971
FAKAR ALI Vs. SUPDT. OF POLICE AND REGISTRATION OFFICER AND ORS.
May 31, 1971
GOLAK NATH Vs. BAPIRAM BORA
January 7, 1971
GOLAP CHAND SAHU Vs. JUGAL PRASAD SAHU
March 23, 1971
H.N. BHARADWAJ Vs. GANPAT RAI SERAUGI AND ORS.
January 25, 1971
HIRALAL DEB NATH Vs. UNION OF INDIA
February 12, 1971
JALALUDDIN AHMED Vs. STATE OF ASSAM AND ORS.
May 12, 1971
JAMUNA BIN Vs. RAMANI MOHAN BARMAN
March 9, 1971
JOGENDRA PRASAD SINGH Vs. JOY KANTA ROY
April 28, 1971
KASIMUDDIN SARKAR- ACCUSEDS Vs. STATE OF ASSAM,
October 28, 1971
KAYUMUDDIN MIA Vs. ABDUL GAFUR AND ORS.
June 8, 1971
KISHORI MOHAN SARKAR Vs. STATE TRANSPORT AUTHORITY AND ORS.
April 13, 1971
KONSAM THARONGOU SINGH Vs. THE UNION TERRITORY OF MANIPUR
December 13, 1971
KUSNU MURARI Vs. STATE
February 26, 1971
MAHAMAD ALI AND ORS. Vs. HAJI RASHID ALI AND ORS.
April 28, 1971
MAHENDRA CHANDRA MALAKAR Vs. CHANDRA KANTA MAHANTA AND ORS.
April 30, 1971
MALE BORONI Vs. THE STATE
January 18, 1971
MANAGEMENT OF MESSRS. ASSOCIATED INDUSTRIES LTD. Vs. BIPIN BEHARI SINGH AND ANR.
September 8, 1971
MANGILAL AGARWALLA Vs. JAMUNALAL AGARWALLA AND ORS.
March 30, 1971
MANINDRA KUMAR RAI Vs. PARESH CHANDRA DEY
March 10, 1971
MEDU SEKH AND ANR. Vs. THE STATE OF ASSAM
November 10, 1971
MIRA RANI DAS AND ANR. Vs. FORMAN ALI AND ANR.
May 7, 1971
MOHIM CHANDRA CHAKRAVARTY Vs. NATIONAL TRANSPORT (INDIA) PVT LTD AND ANR
November 23, 1971
MOHIM CHANDRA CHAKRAVARTY Vs. NATIONAL TRANSPORT (INDIA) PVT. LTD. AND ANR.
November 23, 1971
MONORANJAN DAS Vs. STATE,
January 16, 1971
MONTOOR AHMED Vs. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL AND ORS.
February 15, 1971
NAOREM LEIKHAM SINGH Vs. STATE
February 4, 1971
NAOREM LEIKHAM SINGH AND ORS. Vs. THE STATE AND ANR.
September 20, 1971
NARESH CHANDRA SEN Vs. DEPUTY COMMISSIONER (SUPPLY) UNITED KHASI AND JAINTIA HILLS AND ORS.
March 9, 1971
PADMESWAR PHUKAN Vs. THE STATE
May 28, 1971
PARMA SINGH Vs. DEPUTY COMMISSIONER AND ORS.
June 16, 1971
PURSHOTTAM BAHEL Vs. A.C. BARUAH AND ORS.
May 7, 1971
R.K. DOLANSANA SINGH AND ORS. Vs. R.K. NARJITSANA SINGH AND ORS.
March 6, 1971
RABI DEB BARMA AND ANR. Vs. THE STATE
February 16, 1971
RABINDRA, KUMAR BHATTACHARJEE Vs. DHARMA GOUR
January 19, 1971
RAJENDRA NATH SARMA Vs. PELLANT RAMDHIN RAJBHOR
April 30, 1971
RANGALANG G S Vs. DEBARDAO LANGTHASA
April 27, 1971
RASAMAYEE DAS Vs. NAKUL CH. DEB
November 25, 1971
SAMAUDDI SEKH AND ANR. Vs. ABINAS CHANDRA SHARMA
June 23, 1971
SAMIRUDDIN AHMED Vs. S.D.O. MANGALDOI AND ORS.
July 23, 1971
SARANGTHEM IBOCHOUBA SINGH Vs. MANIPUR ADMINISTRATION
October 15, 1971
SARAT NATH Vs. DIGENDRA NATH
March 11, 1971
SAWKAT ALI Vs. THE SUPERINTENDENT OF POLICE
February 12, 1971
SIBA PRASAD BARUAH Vs. DIBRUGARH UNIVERSITY AND ORS.
April 30, 1971
SILCHAR MUNICIPAL BOARD Vs. SUDHIR CHANDRA DAS
July 15, 1971
SITA KANTA SARMA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES CUM SALE OFFICER, CO-OPERATIVE LAND MORTGAGE BANK LTD. AND ORS.
February 19, 1971
STATE Vs. SHRI HANJABAM HARIDEVA SARMA
March 3, 1971
STATE Vs. HETEP BORO AND ORS.
November 12, 1971
STATE OF ASSAM Vs. BHABANANDA SARMA AND ORS.
November 24, 1971
SUDHANGSU RANJAN DASGUPTA AND ORS. Vs. MANINDRA KUMAR PAUL AND ORS.
June 4, 1971
SUNAHAR ALI AND ORS. Vs. ON THE DEATH OF SARAT CHANDRA SUKLOBAIDYA, HIS HEIRS SYTHENDRA SUKLOBAIDYA AND ORS.
May 7, 1971
SUREN DAS Vs. DHANBAR ALI
August 31, 1971
SURESH CHANDRA DAS Vs. STATE OF MAGHALAYA
January 7, 1971
T.O. FRANCIS Vs. STATE OF ASSAM AND OTHERS
July 9, 1971
THE SIBSAGAR MUNICIPAL BOARD Vs. DOYAL CHANDRA BARTHAKUR AND ORS.
April 21, 1971
THE STATE OF TRIPURA Vs. NIRANJAN DEB BARMA AND ORS.
February 9, 1971
U. SPAN SUCHIANG Vs. JOWAI AUTONOMOUS DISTRICT COUNCIL AND ORS.
January 19, 1971
U.G. KORING SING Vs. EXECUTIVE COMMITTEE, DISTRICT COUNCIL AND ORS.
April 12, 1971
UNION TERRITORY Vs. MOIRANGTHEM KHOMEI SINGH
July 16, 1971
WAHENGBAM IBOTON SINGH Vs. THOKCHOM AMUTOMBI SINGH
February 9, 1971
ZAKIAMLOVA Vs. DEPUTY COMMISSIONER
July 22, 1971