Case Index

Title
Date
A SEDDIQUE Vs. STATE OF ORISSA
February 26, 1971
ACHUT KALSAI AND ANR. Vs. MADHU KALSAI
December 8, 1971
ADHAR MALIK Vs. KANHOO
October 13, 1971
AHMAD KHAN Vs. SHAIK MAIJAR
February 25, 1971
ALLIED DEALERS Vs. STATE OF ORISSA
October 14, 1971
ANADI CHARAN ROUT Vs. COLLECTOR OF CUTTACK
July 15, 1971
ANADI PRADHAN Vs. INSPECTOR GENERAL OF POLICE AND ORS.
July 9, 1971
ANANDA CHANDRA PRADHAN Vs. NILAKANTHA TRIPATHY
July 9, 1971
ANANDA PRAKASH DEY Vs. SOVA RAY
May 10, 1971
ANUPAMA MISRA Vs. BHAGABAN MISRA
November 1, 1971
APURBA SUNA Vs. D KOSALA
March 25, 1971
ASHOK KUMAR GHOSH Vs. STATE OF ORISSA AND ANOTHER
April 28, 1971
B BALIARSING Vs. BAMDEV MISRA
February 16, 1971
B. VENKATA RAO AND ORS. Vs. STATE
October 20, 1971
BABAJI ROUT AND ORS. Vs. RAGHUNATH JIEW AND ORS.
April 22, 1971
BAIRA BAIRAGI MOHANTY AND ANR. Vs. STATE
March 30, 1971
BAIRAGI MEKAP Vs. SRI JAGANNATH TEMPLE MANAGING COMMITTEE
May 14, 1971
BALAKRISHNA SAHU Vs. RADHA GOBIND DAS
November 19, 1971
BALARAM DAS Vs. JAYAKRUSHNA DAS
November 15, 1971
BALLAV PADHAN AND TWO ORS. Vs. STATE
April 12, 1971
BANCHHANIDHI SATPATHY Vs. GHANASHYAMA SATPATHY
February 5, 1971
BANSIDHAR MALIK Vs. STATE OF ORISSA
January 28, 1971
BARIKO BAURI Vs. SARIAMONI PANDIANI
April 27, 1971
BASUDEB MOHAPATRA Vs. STATE OF ORISSA
December 14, 1971
Basudev Sarangi Vs. Inspector of Schools
March 10, 1971
BHAGABAN CHANDRA BEHERA Vs. RANASAHI GRAMA PANHAYAT AND ANR.
July 28, 1971
BHAGABAN SAHU Vs. COLLECTOR
November 29, 1971
BHAGIRATH AGARWAL AND BRORS Vs. SALES TAX OFFICER GANJAM I CIRCLE
October 28, 1971
BHAGIRATHI ROUT Vs. GOPAL CHARAN ROUT
January 15, 1971
BHAGIRATHI SAHA Vs. GIFT TAX OFFICER
January 29, 1971
BHAGIRATHI SHAW Vs. MEMBER, BOARD OF REVENUE AND ANR.
April 9, 1971
BHARDIA BROTHERS Vs. UNION OF INDIA
November 29, 1971
BHIKARI CHARAN NAIK Vs. BHABA BEWA
May 6, 1971
BHIMA PADHAN Vs. PARAMANANDA SETHI
August 10, 1971
BHRAMARBAR SAHU AND ORS. Vs. BASUDEV DAS
September 2, 1971
BIJAYA KUMAR MOHANTY Vs. SARASWATI SUBUDHI AND ORS.
April 19, 1971
BIPIN BEHARI PANSARI Vs. ASOKA MARKETING LTD
July 12, 1971
BIRA JENA Vs. TAULI DEI
November 15, 1971
BIRABARA ROUT AND ORS. Vs. DULLABH ROUT AND ORS.
November 15, 1971
BISHNU CHARAN MOHAPATRA AND ANR. Vs. MSHESWAR SAHU
July 27, 1971
BISWANATH RANA Vs. LAXMAN RANA
January 19, 1971
BISWANATH SAHU Vs. STATE OF ORISSA
April 15, 1971
BRUNDABAN CH MOHANTY Vs. D I OF SCHOOLS
February 17, 1971
BRUNDABAN CHANDRA DAS Vs. STATE OF ORISSA
May 3, 1971
CHAITAN BARAL Vs. RATHIA PATRA
June 21, 1971
CHAKRADHAR MOHANTY Vs. KUMUDUNI DEI
April 20, 1971
CHANCHALA SINGH Vs. STATE
September 18, 1971
CHANDRA SEKHAR PADHI AND ORS. Vs. STATE AND ORS.
March 4, 1971
CHANDRA SEKHAR SAHU Vs. STATE OF ORISSA AND ORS.
August 30, 1971
CHANDRASEKHAR PATNAIK Vs. STATE
July 6, 1971
CHHINU KARE Vs. KATA KARE
October 20, 1971
CHIMANLAL HIRJEE Vs. STATE OF ORISSA REPRESENTED BY COLLECTOR
July 6, 1971
CHINARI ARJU PATRA Vs. SADI RAMAMOHAN RAY
August 31, 1971
CHITRANANDA PRAHARAJ Vs. DIRECTOR OF HEALTH SERVICES AND ANR.
March 31, 1971
COLLECTOR Vs. BRAHMANANDA NAIK
August 11, 1971
COLLECTOR CUTTACK Vs. PADMA CHARAN PANI
July 12, 1971
COLLECTOR CUTTACK Vs. RAJIB BHOL
July 16, 1971
COMMISSIONER OF INCOME TAX Vs. BIJOY KUMAR DAS
August 25, 1971
D. BHUBANMOHAN PATNAIK AND 3 ORS. Vs. STATE
December 10, 1971
DAMODAR PRASAD SHARMA Vs. STATE
November 1, 1971
DASARATH NAIK Vs. GURA BEWA
January 15, 1971
DHANU MALIK SINCE DECEASED THROUGH L.RS. SAVITRI BEWA AND ORS. Vs. LAL SITANSHU SEKHAR SINGH DEO AND ANR.
October 14, 1971
DHRUBA CHARAN SAHU Vs. STATE OF ORISSA AND ORS.
March 8, 1971
DIBAKAR ACHARYA Vs. STATE OF ORISSA AND ANOTHER.
July 20, 1971
DIGAMBAR PRADHAN Vs. ARJUNA PRADHAN
December 7, 1971
DILIP KUMAR GUHS AND ORS. Vs. RAJA DHIRENDRA NARAYAN RAY AND ORS.
December 10, 1971
DOLAGOBINDA SAHU Vs. NITYANANDA SAHU
September 23, 1971
DONARDHAN DONDASENA Vs. SRIMATI TULUSA DEVI AND ANR.
April 2, 1971
DR. RAJENDRALAL GHOSE AND ORS. Vs. STATE OF ORISSA AND ORS.
July 22, 1971
DULA GANDA Vs. SENAPATI GANDA
February 5, 1971
DURYODHAN KHUNTIA Vs. ALI AHMED
May 14, 1971
FAKIR CHARAN DAS Vs. SATCHIDANANDA RAIGURU
April 27, 1971
G AZEEZ BASHA AND CO Vs. SALES TAX OFFICER
September 20, 1971
GADADHAR PANDA Vs. GANGADHAR PANDA
April 28, 1971
GANESH CHANDRA DASH Vs. STATE OF ORISSA AND ORS.
December 15, 1971
GANGADHAR PRUSTY AND ANR. Vs. BABAJI SETHI AND ORS.
October 12, 1971
GANGU MUNDA AND 7 ORS. Vs. THE STATE OF ORISSA
April 28, 1971
GOLAK CHANDRA BHADRA Vs. CHINTAMANI BHADRA
July 16, 1971
GOLAKH BEHARI Vs. STATE OF ORISSA
June 21, 1971
GOPABANDHU DAS Vs. STATE OF ORISSA
March 8, 1971
GOPINATH DEV REPRESENTED BY GOBIND CHANDRA DAS ADHIKARI Vs. ADDITIONAL DISTRICT MAGISTRATE AND ANR.
May 14, 1971
GOURANGA SI Vs. STATE
March 31, 1971
GURU CHARAN BEHARA Vs. ADIKANDA BEHARA
March 8, 1971
HARI SAHU Vs. UNION OF INDIA (UOI) REPRESENTED BY DIVISIONAL COMMERCIAL SUPERINTENDENT, SOUTHERN EASTERN RAILWAY
July 26, 1971
HARIHAR DAS Vs. THE I.G. OF POLICE AND ANR.
July 12, 1971
HARINARAYAN BOHIDAR Vs. SAMBALPUR UNIVERSITY
April 5, 1971
HARISANKAR GOUTAM Vs. ARJUN ORAM AND ORS.
July 8, 1971
HERBETUS ORAM Vs. STATE
March 16, 1971
HINDUSTAN GENERAL INS. SOCIETY LTD. Vs. KAUSALYA RANI DAS AND ANR.
October 22, 1971
HINDUSTHAN STEEL LTD Vs. AMARNATH SHARMA
March 8, 1971
HIRAKUD AUTOMOBILES Vs. SALES TAX OFFICER ROURKELA
December 2, 1971
IPPILY RAMAMURTHY Vs. KHETRA PRAJA RATNA
January 21, 1971
J.B. PATEL AND COMPANY Vs. STATE OF ORISSA AND ORS.
August 9, 1971
JAI SINGH Vs. S D O PANPOSH UDITNAGAR
January 12, 1971
JALADHAR KAR Vs. SADHU CHARAN KAR AND ORS.
March 15, 1971
JAMI BHIMARAJU Vs. KONCHADA KEDARNADHA SUBUDHI
January 21, 1971
JOGENDRANATH MOHANTY AND ANR. Vs. JAGANNATH MOHANTY AND ORS.
November 30, 1971
JOINT DIRECTOR OF AGRICULTURE ENGG Vs. BANAMBAR ROUTRAY
July 21, 1971
JUDHISTIR DAS Vs. EKAMRA CHAUDHURY AND ORS.
November 22, 1971
JUDHISTIR PALATA Vs. STATE
September 17, 1971
K. BHIMA RAJU Vs. THE STATE
January 12, 1971
K.K. RATHOR Vs. K.S. VASUDEVAN AND ANR.
July 9, 1971
KALI DEI Vs. BRUNDABAN MALIK
November 15, 1971
KALINGA OTTO P Vs. CHARANJIT KOCHHAR
October 7, 1971
KANDIA SAHU Vs. STATE
June 21, 1971
KANDRA ALIAS KANKA MAJHI Vs. THE STATE
June 21, 1971
KANGALI SWAIN Vs. DINABANDHU ROUT
February 2, 1971
KANUNGO KHAGENDRANATH DAS MOHAPATRA Vs. JADABENDRA NARAYAN PATNAIK
November 29, 1971
KARUNAKAR RONA Vs. GANAPATI SWAIN
April 27, 1971
KASHINATH SAHU Vs. DEVI
February 25, 1971
KHIRODNATH GOUNTIA Vs. ARJUN PANDA
July 12, 1971
KIRTAN SAHU AFTER HIM UMA SAHUANI Vs. THAKUR SAHU
December 24, 1971
KISHORI CHARAN MOHANTY Vs. STATE OF ORISSA, REPRESENTED BY THE INSPECTOR GENERAL OF REGISTRATION AND ANR.
February 16, 1971
KRISHNA NAIK AND ORS. Vs. STATE AND ORS.
February 26, 1971
KRUSHNA CHANDRA SAHU Vs. KHETRABASI PANDA AND ORS.
July 22, 1971
KRUSHNA SINGH Vs. STATE
January 27, 1971
KULWANTRAI GOAL Vs. JOHAN CHRISTIAN AND ORS.
December 23, 1971
LADUKISHORE PANIGRAHI Vs. THE STATE
September 7, 1971
LAKSHMAN MOHAPATRA Vs. STATE OF ORISSA
January 19, 1971
LAMBODAR PANIGRAHI Vs. STATE OF ORISSA
December 18, 1971
LAXMAN BHOI Vs. PIRA OJHA AND ORS.
July 20, 1971
LAXMIDHAR BEHERA Vs. UPENDRA BEHERA AND ORS.
October 7, 1971
LINGARAJ NANDA Vs. STATE OF ORISSA
February 9, 1971
LOKANATH NAIK AND 2 ORS. Vs. RADHASYAM SUNDAR THAKUR MARFATDAR AND 17 ORS.
October 20, 1971
MADAN MOHAN PANI Vs. STATE OF ORISSA
February 9, 1971
MADAN MOHAN SAMAL Vs. LABANI BEWA AND ORS.
September 13, 1971
MADAN PATI AND ORS. Vs. BIRABARA DAS AND ORS.
April 16, 1971
MADHAB PRASAD MISRA Vs. STATE
September 4, 1971
MADHABANANDA DAS Vs. STATE OF ORISSA AND OTHERS
June 21, 1971
MADHUSUDAN PANI Vs. UNION OF INDIA (UOI) AND ORS.
November 3, 1971
MAHADEV GHOSE Vs. ANTARJYAMI DAS
July 5, 1971
MAHANT SRINIWAS RAMANUJ DAS Vs. AGRICULTURAL INCOME TAX OFFICER
November 30, 1971
MAHESWAR MAHAPATRO Vs. STATE OF ORISSA
January 19, 1971
MALIRAM CHOWDHURY Vs. JAGANNATH MODI
April 27, 1971
MALLI PADHANUNI Vs. SAMBARU PODHAN
May 7, 1971
MANA Vs. UJAL BISI
May 4, 1971
MANAGEMENT OF ORISSA ROAD TRANSPORT CO. LTD. BERHAMPUR Vs. WORKMEN OF ORISSA ROAD TRANSPORT CO. LTD. BERHAMPUR AND ANOTHER. OPPOSITE PARTIES.
May 11, 1971
MANGARAJ Vs. ELECTION OFFICER-CUM-S D O
February 25, 1971
MANGULU BEHERA Vs. STATE
August 12, 1971
MANGULU MALIK AND ORS. Vs. STATE
September 6, 1971
MAYADHAR PARAMANIK Vs. THE STATE
April 9, 1971
MCLEOD AND COMPANY LTD. Vs. STATE OF ORISSA AND ORS.
April 16, 1971
MD JAFFER HAJI EBRAHIM Vs. UNION OF INDIA
September 24, 1971
MD. ELLAHI Vs. STATE
September 14, 1971
MITHUNLAL Vs. STATE
February 26, 1971
MURALIDHAR PATNAIK Vs. STATE OF ORISSA AND ANR.
September 7, 1971
MURARI CHARAN MAHAKUR Vs. STATE OF ORISSA
March 9, 1971
N.S. RAMAKRISHNA RAO Vs. UNION OF INDIA AND OTHERS
May 3, 1971
NABAGHAN NAIK Vs. SADANANDA DAS
November 29, 1971
NABAGHANA DAS AND ORS. Vs. SORI BEWA AND ORS.
March 15, 1971
NANDA SENAPATI AND 16 ORS. Vs. STATE
November 16, 1971
NARAYAN MISRA Vs. SURENDRANATH DAS
July 30, 1971
NARAYAN PRUSTI Vs. STATE
September 10, 1971
NARAYAN SWAIN Vs. NARENDRA KUMAR SAHU
April 9, 1971
NARENDRANATH TRIPATHY Vs. DIRECTOR OF PUBLIC INSTRUCTIONS SCHOOLS AND
February 8, 1971
NATABAR PRADHAN Vs. STATE
November 15, 1971
NELIRANI SARKAR Vs. PARESH CH. SARKAR
April 15, 1971
NILAMANI LENKA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
January 12, 1971
NIRANJAN SAHU AND ORS. Vs. KEONJHAR MUNICIPALITY REPRESENTED BY ITS CHAIRMAN
July 14, 1971
NORBET KISPATTA Vs. MST TERSA KERKETA
February 10, 1971
NORTH ORISSA WORKERS UNION Vs. STATE OF ORISSA
May 13, 1971
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. KAMAL KAMINI DAS
November 19, 1971
PADMALOCHAN PANDA Vs. STATE OF ORISSA
July 21, 1971
PADMALOCHAN PANDA Vs. STATE OF ORISSA
July 27, 1971
PADMANAV PRADHAN Vs. STATE OF ORISSA
July 30, 1971
PADMANAV SINGH DEO Vs. RAJKISHORI DEVI
July 5, 1971
PANCHANANA NAIK Vs. BALIARSINGH NAIK
August 12, 1971
PENMATI DORAYA Vs. BIBHUTI RANJAN DUBEY AND ORS.
December 14, 1971
PITABAS PATNAIK Vs. THE MANAGING COMMITTEE, RADHASHYAM M.E. SCHOOL
November 1, 1971
PITEI BEWA AND 6 ORS. Vs. STATE
October 19, 1971
PRANAKRUSHNA PRADHAN Vs. HAREKRISHNA PRADHAN
July 22, 1971
PRASANNA KUMAR PRAHARAJ Vs. JAGANNATH JEW
April 26, 1971
PRATAP CHANDRA MOHANTY Vs. UNION OF INDIA UOI
April 22, 1971
R.K. DE Vs. STATE OF ORISSA
March 2, 1971
RABINDRA MOHAPATRA Vs. BHAGIRATHI MOHAPATRA AND 30 ORS.
December 7, 1971
RAGHUNATH JEW THAKUR Vs. STATE OF ORISSA AND ORS.
April 12, 1971
RAGHUNATH SAHU Vs. KATHIA DEVI AND ORS.
March 18, 1971
RAISAHAB CHANDANMULL INDRAKUMAR PRIVATE LTD Vs. STATE OF ORISSA
June 21, 1971
RAJA TRILOCHAN MANSINGH HARICHANDAN MOHAPATRA Vs. ARJUNA BISWAL AND ORS.
June 21, 1971
RAJKISHORE MOHANTY Vs. KANGALI MOHARANA
December 20, 1971
RAM CHAND LAKHANI Vs. SK UMAR ALI
January 12, 1971
RAMA CHANDRA DEO Vs. SUB-DIVISIONAL OFFICER AND
December 13, 1971
RAMA CHANDRA SAHU Vs. SANYASI BEHERA
February 15, 1971
RAMAKRISHNA ACHARYA Vs. BAURI PADHAN AND ORS.
July 1, 1971
RAMESH CHANDRA SAHU Vs. STATE OF ORISSA
March 3, 1971
REGISTRAR OF COMPANIES Vs. ROWE PAL
September 13, 1971
RENTA ALIAS SANKAR MAJHI ALIAS SUNDARA MAJHI Vs. THE STATE
April 20, 1971
S SADASIVA RAO Vs. GOVERNMENT OF ORISSA
February 19, 1971
S. VAIKUNTHAM Vs. REGISTRAR, ORISSA HIGH COURT, CUTTACK AND ANOTHER
November 1, 1971
S.F. JAQUE Vs. STATE OF ORISSA
May 11, 1971
SARBESWAR BISWAL Vs. STATE
November 9, 1971
SAVITRI DEI Vs. BHASKAR BHUYAN
October 26, 1971
SHANTI DEVI AGARWALLA Vs. KUSUM KUMARI SARKAR
September 16, 1971
SHRI RADHASHYAM MAHAPRABHU Vs. BHASKAR PADHI AND ANR.
September 20, 1971
SHYAM SUNDAR BEHURA Vs. BASANTA SAMAL
January 19, 1971
SHYAMA SUNDAR PADHI Vs. DHARNIDHAR PADHI AND ANR.
April 26, 1971
SIDHESWAR MOHARANA Vs. NARAYAN TRIPATHY
July 6, 1971
SILLA RAMULU Vs. STATE
January 4, 1971
SK. GARIBULLA SAH Vs. ANAM CHARAN MOHANTY AND ANR.
March 25, 1971
SK. RAFFIQUIDDIN Vs. SK. SAMSUDDIN AND ORS.
October 7, 1971
SM. GOURI DEI AND ANR. Vs. AGADHU SAHU AND ANR.
May 14, 1971
SMT. AJMAT BEGUM Vs. STATE OF ORISSA AND ORS.
December 8, 1971
SMT. BICHINI DEI Vs. DASARATHI MATAGAGSINGH AND ANR.
March 31, 1971
SMT. PARVATI DEVI Vs. RAGHABDAS BANERJEE
August 2, 1971
SRI GOURANGA SUNDAR MOHANTY Vs. DISTRICT TRANSPORT MANAGER
March 8, 1971
SRIMATI DEI ALIAS DAS AND ANR. Vs. BIDYADHAR PRADHAN AND ORS.
March 16, 1971
STATE Vs. NRUSINGHA PADHIARY AND 23 ORS.
March 23, 1971
STATE Vs. RAJENDRA SINGH
May 12, 1971
STATE Vs. NARAYAN PADHAN AND ORS.
July 26, 1971
STATE Vs. RAJA PARIDA
May 14, 1971
STATE OF ORISSA Vs. SARAT CHANDRA PANIGRAHI
June 21, 1971
STATE OF ORISSA Vs. GOVIND CHAUDHURY
April 15, 1971
STATE OF ORISSA Vs. UNION OF INDIA
April 16, 1971
STATE OF ORISSA Vs. BIBHUTI BHUSAN SINGH
July 27, 1971
STATE OF ORISSA Vs. DAMODAR PENTIA AND GORA PENTIA
April 30, 1971
STATE OF ORISSA Vs. MEMBER SALES TAX TRIBUNAL
August 19, 1971
STATE OF ORISSA AND ANR. Vs. INDUPALI BABAJI
September 9, 1971
STATE OF ORISSA AND ANR. Vs. GOVINDA CHOUDHURY
July 22, 1971
SUBODH KR BEURIA Vs. BHAIRAB CH MOHANTY
November 1, 1971
SUDARSAN SWAIN Vs. JAGANNATH ROUTH
August 2, 1971
SUDARSHAN SHAHA Vs. EXECUTIVE OFFICER, CUTTACK MUNICIPALITY AND ANR.
May 14, 1971
SUDHA DIBYA Vs. SWAPNESWAR DEB
November 9, 1971
SUDHIR CH DAS Vs. STATE OF ORISSA
February 12, 1971
SULEI BEWA Vs. GURUBARI RANA
January 29, 1971
SURENDRA KR ROUT Vs. STATE OF ORISSA
February 25, 1971
SUSHIL CHANDRA PALIT Vs. DHANI BEHERA AND ORS.
August 10, 1971
SUSILA DEI Vs. MADHUSUDAN KISAN
January 19, 1971
TEPPALA LAKSHMINARAYANA Vs. STATE OF ORISSA
April 27, 1971
THE STATE Vs. TRIBIKRAM BOHIDAR
May 13, 1971
THE STATE Vs. BHIMA PATRA
June 21, 1971
THE STATE Vs. NARASINGHA KHUNTIA
April 2, 1971
THE STATE Vs. KHIRA SAHU
April 19, 1971
THE STATE OF ORISSA Vs. PRAVAKAR SARANGI
April 19, 1971
TRILOCHAN Vs. BAMADEV PRADHAN
September 24, 1971
TRILOCHAN MABAKUL Vs. UTKAL UNIVERSITY
April 23, 1971
UCHAB CHANDRA DAS Vs. KHIROD CH DAS
December 3, 1971
UDAYANATH PADHAN AND ANR. Vs. DAITARI MAHARANA AND ANR.
October 15, 1971
UJALI PADHANI Vs. RUSHI PATRA AND ORS.
November 15, 1971
UNION OF INDIA Vs. SALES TAX OFFICER BALASORE CIRCLE
March 22, 1971
UPENDRA DAS Vs. KRUSHNA SAHU
May 11, 1971
UTTARESWARI RICE MILLS Vs. SALES TAX OFFICER INTELLIGENCE WING VIGILANCE B BERHAMPUR
February 24, 1971