Home
Case Index
Title
Date
A AKOOJI JADWAT PVT LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
July 16, 1971
A C MUKHERJEE Vs. UNION OF INDIA
December 10, 1971
A K BASU Vs. STATE
May 24, 1971
ABDUL RAHIM Vs. DY CONTROLLER OF RATIONING
November 17, 1971
ABU TAHER SK. Vs. MOSLEM SK.
February 15, 1971
ABUL HOSSAIN Vs. MASADUL HAQ
January 14, 1971
ABUL HOSSAIN Vs. STATE OF WEST BENGAL
January 14, 1971
ACHINTA KUMAR SAHA & ANR. Vs. RAJKISHORE SARKAR
May 27, 1971
AJAY MUKHERJI Vs. STATE
April 27, 1971
AKHTAR MIRZA Vs. COMMISSIONER OF WAKFS
March 15, 1971
AKRAM SHEIKH Vs. MAKID SHEIKH
March 25, 1971
ALAK PROKASH JAIN Vs. UNION OF INDIA
September 16, 1971
AMAL KR GHATAK Vs. STATE OF WEST BENGAL
March 26, 1971
ANANDA BEHARI MEHROTRA Vs. TARACHAND AGARWALLA
January 20, 1971
ANJALI DEBI Vs. JOHN STEPHEN
May 7, 1971
ARATI RANI PAUL Vs. BALAI CHANDRA PAUL
August 12, 1971
ARUN GENERAL INDUSTRIES LTD Vs. RISHABH MANUFACTURERS PRIVATE LTD
September 1, 1971
ASANSOL ELECTRIC SUPPLY CO Vs. CHUNILAL DAW
February 24, 1971
ASHOKA MARKETING LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA III
March 30, 1971
ASIATIC OXYGEN LTD Vs. STATE
June 16, 1971
ASSOCIATED INDUSTRIES DEVELOPMENT CO PVT LTD Vs. KRISHNA KUMAR KHEMKA
February 19, 1971
ASWINI KUMAR BANERJEE Vs. STATE
July 21, 1971
B BHIMRAJEE Vs. UNION OF INDIA
February 3, 1971
B K GUHA I C S RETD Vs. COMMISSIONER OF INCOME TAX
April 27, 1971
B K PLASTIC INDUSTRIES Vs. JAYANTILAL KALIDAS SAYANI
December 8, 1971
B P LAHIRI Vs. JYOTIRMAYEE DEVI
February 3, 1971
BAIJNATH PRASAD SURAJLAL Vs. UNION OF INDIA
March 24, 1971
BALDEV SINGH Vs. INDIAN EXPLOSIVES LIMITED
September 16, 1971
BANSILAL MADANLAL Vs. EAST BENGAL RIVER STEAM SERVICE
January 8, 1971
BANWARILAL JAIPURIA Vs. SITARAM JAIPURIA
March 16, 1971
BARUN GANGULI Vs. DISTRICT MAGISTRATE
March 24, 1971
BASANTA KUMARI JOARDAR Vs. ILA MUKHERJEE
March 15, 1971
BATA SHOE COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA and ORISSA
December 24, 1971
BATA SHOE COMPANY PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 24, 1971
BENGAL COAL CO LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND OTHERS
June 15, 1971
BENGAL CORPORATION PRIVATE LTD Vs. COMMISSIONER FOR THE PORT OF CALCUTTA
January 19, 1971
BENGAL LUXMI COTTON MILLS LTD Vs. INCOME TAX OFFICER M WARD
January 20, 1971
BENODE BEHARI MANDAL Vs. STATE OF WEST BENGAL
May 7, 1971
BENOY CHAKRAVARTY Vs. THE STATE
August 12, 1971
BHABATARAN CHATTERJEE Vs. DINANATH DATTA
January 29, 1971
BHAGBATI BUILDER Vs. KARIM BUX
February 8, 1971
BHAGBATI DEVI GOENKA Vs. SUNIL KUMAR GANGULY
January 25, 1971
BHARAT COMMERCE AND INDUSTRIES LTD. Vs. ABC
November 16, 1971
BHATTACHARJEE AGENCY AND CO PVT LTD Vs. TARAK NATH BANERJEE
June 16, 1971
BHOLANATH CHATTERJEE Vs. SOMENDRA CHANDRA NANDI
March 15, 1971
BHUPATI BHUSAN DALAL Vs. REGISTRAR OF THE ORIGINAL SIDE
January 27, 1971
BHUPENDRA NATH BOSE Vs. ANIL KUMAR MITTER
February 5, 1971
BHYALAL SHA Vs. SM RANUBALA DEY
November 9, 1971
BIJOLI PROVA BANERJEE Vs. STATE OF WEST BENGAL
December 10, 1971
BIJOY KUMAR BURMAN Vs. INCOME TAX OFFICER E WARD
February 10, 1971
BINODE BEHARI DEV Vs. CHAIRMAN KHARDAH MUNICIPALITY AND OTHERS
August 6, 1971
BINOY KUMAR SAHA Vs. REVENUE OFFICER MALDA
July 30, 1971
BISADENDU BISWAS Vs. SAKINA BEGUM
December 20, 1971
BISWANARTH Vs. UNION OF INDIALTD
July 9, 1971
BISWANATH CHATTERJEE Vs. AJIT KUMAR SARKAR
June 7, 1971
BISWAPATI DEY Vs. KENNSINGTON STORES
February 18, 1971
BOSE MANNA AND CO PVT LTD Vs. ADDITIONAL LAND ACQUISITION OFFICER HOWRAH
April 21, 1971
CENTRAL BANK OF INDIA Vs. SRISH CHANDRA GUHA
November 15, 1971
CENTRAL INLAND WATER TRANSPORT CORPORATION LTD. Vs. SECOND LABOUR COURT. WEST BENGAL AND OTHERS
June 29, 1971
CHANDRA KUMAR DUTTA Vs. SECRETARY FRANK ROSS and CO LTD
January 8, 1971
CHARTERED BANK Vs. COMMISSIONER FOR THE PORT OF CALCUTTA
November 22, 1971
CHHABILAL SINGHA Vs. JHARULAL SINGHA
June 8, 1971
CHHEDI LAL KHATIK Vs. STATE
June 17, 1971
CHINMOY DAS Vs. UNIVERSITY OF CALCUTTA
January 22, 1971
CHINOY CHABLANI AND COMPANY Vs. COLLECTOR OF CUS , CALCUTTA
June 11, 1971
CHITTA RANJAN MONDAL Vs. BHUPENDRANATH DAS
January 7, 1971
CHITTARANIAN BASU Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI AND OTHERS
November 26, 1971
CHUNILAL DAMANI Vs. COLLR OF CUS AND C EX , WEST BENGAL
July 7, 1971
CHUNILAL DAMANI Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
July 30, 1971
COLLECTOR OF CUSTOMS CALCUTTA Vs. BISWANATH MUKHERJEE
February 18, 1971
COMMISSIONER OF INCOME TAX Vs. TEA ESTATES INDIA PRIVATE LTD
January 13, 1971
COMMISSIONER OF INCOME TAX Vs. NAWN ESTATE PRIVATE LTD
February 9, 1971
COMMISSIONER OF INCOME TAX Vs. CAREW AND CO LTD
July 8, 1971
COMMISSIONER OF INCOME TAX Vs. EDWARD KEVENTER PRIVATE LTD
June 22, 1971
COMMISSIONER OF INCOME TAX Vs. RAJNAGAR TEA COMPANY LTD
May 6, 1971
COMMISSIONER OF INCOME TAX Vs. CLIVE INSURANCE CO LTD
May 11, 1971
COMMISSIONER OF INCOME TAX Vs. TURNER MORRISON AND CO PRIVATE LTD
December 8, 1971
COMMISSIONER OF INCOME TAX Vs. UNITED BANK OF INDIA LTD
September 16, 1971
COMMISSIONER OF NAIHATI MUNICIPALITIY Vs. KANCHAN THAKUR MISTRI ALIAS KANCHAN THAKUR
January 27, 1971
COMMISSIONER OF WEALTH TAX Vs. F W HEILGERS AND CO P LTD
April 1, 1971
D MACROPOLO AND CO Vs. UNION OF INDIA
May 26, 1971
DAMODAR VALLEY CORPORATION Vs. IKRAH NANDI COAL CO
July 30, 1971
DEBABRATA MUKHERJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
May 19, 1971
DEBI DAS GHOSH Vs. RAMANI MOHAN ROY
March 18, 1971
DEBI MATA Vs. STATE OF WEST BENGAL
December 14, 1971
DEPUTY DIRECTOR OF TAX CREDIT Vs. NATIONAL COMPANY LTD
July 5, 1971
DHANIRAM GUPTA AND CO Vs. UNION OF INDIA
March 18, 1971
DHANOMOY THAPA Vs. STATE OF WEST BENGAL
August 6, 1971
DHARAMCHAND DHTMAN Vs. OM PROKASH MOHTA
May 20, 1971
DHIRENDRA NATH BOSE Vs. ADDITIONAL MEMBER BOARD OF REVENUE
April 27, 1971
DIAMOND SUGAR MILLS LTD Vs. MAKHAN LAL MURARKA
January 15, 1971
DULAL PAL Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY
May 19, 1971
DUNCAN BROS AND CO Vs. STATE
February 19, 1971
DURGA PRASANNA GUPTA Vs. STATE OF WEST BENGAL
November 29, 1971
DWARKA SHAW Vs. RAM CHABIKA MISHRA
January 22, 1971
E H TIPPOO Vs. HONBLE THE CHIEF JUSTICE OF INDIA
January 25, 1971
ESAM SK Vs. SATTAR MULLICK
July 30, 1971
FATECHAND MAHESRI Vs. STATE OF WEST BENGAL
September 17, 1971
G AMBALAL EXPORT PRIVATE LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS CALCUTTA
February 11, 1971
G S SHUKLA Vs. STATE
March 5, 1971
GANASHYAMDAS JATIA Vs. INCOME TAX OFFICER CENTRAL
February 25, 1971
GANESH CHANDRA DUTTA Vs. CHUNILAL MONDAL
February 18, 1971
GAYA MUZAFFURPUR ROADWAYS CO Vs. FORT GLOSTER INDUSTRIES LTD
May 20, 1971
GENERAL COUNCIL OF THE CHURCH OF INDIA Vs. NIRANJAN GHOSE
February 23, 1971
GOPAL Vs. STATE OF UTTAR PRADESH
June 15, 1971
GOSTHA BEHAR GHOSE Vs. UNIVERSITY OF CALCUTTA
August 6, 1971
GOURI SHANKAR NEVATIA Vs. MRINALINI GUPTA
January 27, 1971
GREAT EASTERN SHIPPING CO LTD Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
June 28, 1971
HAJI MAHABUB HOSSAIN Vs. BISWANATH NANDY
April 20, 1971
HARADHAN PAL Vs. STATE
March 17, 1971
HARBANS LAL MALHOTRA AND SONS PRIVATE LTD Vs. INCOME TAX OFFICER C WARD
April 23, 1971
HARI PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
July 1, 1971
HARI SANKAR BANERJEE Vs. CORPORATION OF CALCUTTA
April 30, 1971
HEMANTA KUMAR DEY Vs. TARAMANI DEVI TIBRIWALLA
February 9, 1971
HIMANGSU SEKHAR PAUL Vs. KISHORI LAL PAUL
February 16, 1971
HINCHCLIFFE Vs. CRABTREE
November 13, 1971
HINDUSTAN MOTORS LIMITED AND OTHERS Vs. T.N. KAUL AND OTHERS
March 25, 1971
HUNGERFORD INVESTMENT TRUST LIMITED Vs. HARIDAS MUNDHRALTD
February 19, 1971
I.C.I. (INDIA) PRIVATE LTD Vs. 2ND INDUSTRIAL TRIBUNAL
March 24, 1971
INDUBALA DEVI Vs. JITENDRA NATH GHOSE
March 3, 1971
INDUSTRIAL ELECTRODES AND GANGES LTD Vs. HANOVER INSURANCE CO
March 15, 1971
INLAND REVENUE COMMISSIONERS Vs. BROWN
May 26, 1971
INLAND REVENUE COMMISSIONERS Vs. PARK AND OTHERS
December 9, 1971
INTERNATIONAL COAL CORPORATION Vs. PURE SITALPUR COAL CONCERN LTD
June 21, 1971
ISWAR MADAN MOHUN JIEW Vs. PRIYAMONI DASI
September 16, 1971
J C DONZE Vs. SUPERINTENDENT ALIPORE CENTRAL JAIL
November 19, 1971
JAIDEV JAIN AND CO Vs. UNION OF INDIA
July 5, 1971
JANAKI NATH ROY NARENDRA NATH ROY AND CO LTD Vs. SAMBHU NATH MULLICK
June 17, 1971
JATINDRA NATH PARAMANICK THIKA TENANT Vs. DEBIPRASAD MITRA LANDLORD-TENANT
February 10, 1971
JAYANTA MOHAN CHATTERJEE Vs. JAGAT MOHAN CHATTERJEE
September 7, 1971
JESSOP AND CO. LTD. Vs. STATE OF WEST BENGAL AND OTHERS
July 14, 1971
JHAJHARIA N K Vs. CHANDAR L
September 17, 1971
JOGENDRA NATH CHATTERJEE Vs. STATE OF WEST BENGAL
June 11, 1971
JOINT SECRETARY TO THE MINISTRY OF HOME AFFAIRS Vs. B N CHATTERJEE
June 29, 1971
JOSODA NANDAN MUKHERJEE Vs. STATE
January 21, 1971
JOY KISSEN ARORA Vs. RAGHUNATH PROSAD GUPTA
January 15, 1971
JUGAL KISHORE DHANDHANIA Vs. STATE
April 9, 1971
JUTE AND JUTE GOODS BUFFER STOCK ASSOCIATION Vs. SECOND INDUSTRIAL TRIBUNAL OF WEST BENGAL AND OTHERS.
July 28, 1971
K C CHATTERJEE Vs. DURGAPUR PROJECTS LTD
August 24, 1971
K K KAR Vs. DAMODAR VALLEY CORPORATION
January 25, 1971
K P ROY ALIAS RAMAPADA ROY Vs. D RUDRA DISTRICT MAGISTRATE HOWRAH
March 6, 1971
K.B. SIKDAR Vs. UNION OF INDIA AND OTHERS
May 18, 1971
K.L. BHASIN Vs. SUNDAR SINGH
May 28, 1971
KALI KINKAR DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
May 3, 1971
KALINGA AIR LINES PRIVATE LTD Vs. INCOME TAX OFFICER CENTRAL CIRCLE
February 3, 1971
KALYANI DUTT Vs. PRAMILA BALA DASSI
September 7, 1971
KALYANJI MAVJI AND CO Vs. COMMISSIONER OF INCOME TAX
August 5, 1971
KAMAL SINGH KOTHARI Vs. KHEMCHAND RAJKUMAR
February 24, 1971
KARAM CHAND THAPAR AND BROS COAL SALES Vs. INDER MOHAN KAPOOR
January 13, 1971
KARNANI PROPERTIES LTD Vs. CORPORATION OF CALCUTTA
February 19, 1971
KARUNA KANTA DATTA Vs. COAL BOARD
November 29, 1971
KESHAV DEO TULSHAN Vs. JAGADISH PRASAD TULSHAN
August 30, 1971
KESORAM INDUSTRIES AND COTTON MILLS LTD. Vs. STATE AND OTHERS
July 16, 1971
KRISHNA KUMAR KHEMKA Vs. JAGADISH NARAYANA BHAN
February 19, 1971
KUTUBUDDIN AHAMMED Vs. KASHIM ALI
August 10, 1971
LALCHAND AGARWALLA Vs. STATE OF WEST BENGAL
September 14, 1971
LALCHAND DHARAMCHAND Vs. ALLIANCE JUTE MILLS CO LTD
November 10, 1971
LALIT MOHAN GHOSH Vs. ATAL MONDAL
January 14, 1971
LALUA SHAW Vs. ANIL BH GANGULY
February 9, 1971
LIFE PHARMACEUTICALS PRIVATE LTD Vs. BENGAL MEDICAL HALL
January 20, 1971
LILOOAH STEEL AND WIRE CO LTD Vs. INCOME TAX OFFICER B WARD
March 5, 1971
LUXMI DEVI Vs. AKUL MAHATO
September 1, 1971
M S NAINA Vs. COLLECTOR OF CUSTOMS, WEST BENGAL, CALCUTTA-I
June 19, 1971
M S RAM SINGH Vs. BIJOY SINGH SURANA
December 17, 1971
MADAN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
September 13, 1971
MADANLAL SOHANLAL Vs. BHAGWANDAS AGARWALLA
April 22, 1971
MADHUSUDHAN DEBNATH Vs. RADHARANI MONDAL
June 7, 1971
MAHBOOBUR RAHMAN Vs. PUBLIC SERVICE COMMISSION WEST BENGAL
November 15, 1971
MANAGING DIRECTOR, MINING AND ALLIED MACHINERY CORPORATION LTD. Vs. R.K. BHATTACHARYYA AND OTHERS
April 7, 1971
MANGALORE ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME TAX
August 25, 1971
MANISH RANJAN BISWAS Vs. NEMAI CHANDRA GHOSH
November 29, 1971
MATHURA PROSAD RAJGHARIA Vs. STATE OF WEST BENGAL
February 11, 1971
MEGNA MILLS CO LTD Vs. SOROGGIE BROS I PRIVATE LTD
August 20, 1971
MIHIR KUMAR SARKAR Vs. STATE OF WEST BENGAL
July 5, 1971
MITSUBISHI SHOJI KAISHA LIMITED Vs. FOURTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
August 16, 1971
MOFAZZEL MONDAL Vs. ANACHHADDIN SARDAR
June 7, 1971
MOHAN LAL CHOKHANY Vs. COMMERCIAL TAX OFFICER
March 2, 1971
MOHINI MOHAN KUNDU Vs. SYED MAJID
December 22, 1971
MOJAMMAL MONDAL Vs. SPECIAL REVENUE OFFICER
September 17, 1971
MOKSHADA SUNDARI GHOSE Vs. UNION OF INDIA
April 20, 1971
MOTIA @ MOTILAL SHAW AND 2 ORS. Vs. STATE
September 17, 1971
MUGNEERAM BANGUR AND CO Vs. COMMISSIONER OF INCOME TAX
May 13, 1971
MUKHTAR AHMED Vs. MOHAMMED YACOOB
July 5, 1971
MUKTIPADA GHOSH Vs. STATE OF WEST BENGAL
February 11, 1971
MUNSHI HOSSAIN BAKSH Vs. KHUDIRAM MUKHERJEE
January 5, 1971
MURLIDHAR HASPURIA Vs. BANSIDHAR HALWAI
December 1, 1971
N K JHAJHARIA Vs. L CHANDAR
September 17, 1971
NAND KISHORE JHAJHARIA Vs. INCOME TAX OFFICER
April 2, 1971
NANDY AND COMPANY Vs. UNION OF INDIA
November 9, 1971
NAZLA ROB Vs. COMMISSIONER OF WAKF WEST BENGAL
July 14, 1971
NETAI CHANDRA DAS Vs. AMARENDRA NATH SEN
March 4, 1971
NEW CENTRAL JUTE MILLS LTD Vs. COMMISSIONER OF WEALTH TAX CENTRAL
July 7, 1971
NIRANJAN AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
May 21, 1971
NIRMAL KUMAR MOULIK Vs. CHAMPABALA ROY
March 25, 1971
P C NASKAR Vs. SALIL KUMAR CHAKRAVORTY
March 25, 1971
P C RAY AND CO INDIA PVT LTD Vs. UNION OF INDIA
July 20, 1971
PANAMA PRIVATE LTD Vs. INCOME TAX OFFICER C WARD
February 4, 1971
PANCHAMANANDA DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
May 19, 1971
PANCHANAN ROY Vs. BROJOGOPAL SARKAR
August 20, 1971
PARAMANAND LOKUMAL Vs. KHUDABADI BHAIBUND CO OPERATIVE CREDIT BANK LTD
January 5, 1971
PARBATI LAL SHARMA Vs. SADHAN RAMPURIA
August 18, 1971
PATIT PABAN SEN Vs. UNION OF INDIA
February 17, 1971
PRAHLADRAI AGARWALLA Vs. INCOME TAX OFFICER E WARD
May 7, 1971
PRAN KRISHNA DAS Vs. STATE
May 25, 1971
PRATIMA GHOSH Vs. STATE OF WEST BENGAL
September 13, 1971
PROBODH KUMAR MITRA Vs. HINDUSTHAN COMMERCIAL BANK LTD
April 19, 1971
PURSHOTTAMDAS CHOWDHURY Vs. INCOME TAX OFFICER A WARD
February 3, 1971
R N AICH ROY Vs. HANUMAN ESTATES P LTD
April 7, 1971
RABINDRA NATH MUKHERJEE Vs. ABINASH CHANDRA CHATTERJEE
May 7, 1971
RABINDRA NATH SINHA ROY Vs. DIVISIONAL COMMISSIONER BURDWAN DIVISION AT CHINSURA
December 9, 1971
RADHA KANTO CHATTERJEE Vs. STATE OF WEST BENGAL
June 16, 1971
RADHASHYAM KAMILA Vs. KIRAN BALA DASI
January 25, 1971
RADHESHYAM NAG AND OTHERS Vs. SUB
August 24, 1971
RAJLAKSHMI DASSI BECHULAL DAS Vs. KRISHNA CHAITANYA DAS MOHANTA
January 13, 1971
RAJPUTANA TRADING CO PVT LTD Vs. ISWARSINGH KRIPALSINGH
May 21, 1971
RALLIS (INDIA) LTD Vs. UNION OF INDIA (UOI)
September 17, 1971
RAM CHANDRA SUNDARKA Vs. STATE
January 6, 1971
RAM GOPAL AGARWALA Vs. STATE
April 23, 1971
RAM KUMAR KAJARIA Vs. CHANDRA ENGINEERING INDIA LTD
September 7, 1971
RAMENDRA NATH DUTTA Vs. NALINI RANJAN DAS
June 15, 1971
RAMESH CH SOOD Vs. A S O SUB DIVISION RANAGHAT
September 10, 1971
RAMESH CHANDRA SOOD Vs. ASSISTANT SETTLEMENT OFFICER SUB DIVISION RANAGHAT DISTRICT NADIA
September 10, 1971
RAMESHWAR CHAND Vs. SADHAN CHANDRA DEY
April 2, 1971
RAMESWAR SIRKAR Vs. INCOME TAX OFFICER A WARD
August 6, 1971
RAMKRISHNA BOSE Vs. GOURI BOSE
August 26, 1971
RANADEB CHOUDHURI Vs. LAND ACQUISITION JUDGE 24 PARGANAS
January 13, 1971
RANJAN KUMAR DAS Vs. GANESH CHANDRA MANNA
November 16, 1971
RANJIT CHANDRA MITRA Vs. M. TILAK
April 6, 1971
RANJIT KUMAR CHAUDHURY AND ANOTHER Vs. STATE AND ANOTHER
September 17, 1971
RATAN LAL SINGH Vs. GEZER BROS P LTD
May 31, 1971
RATAN LAL THIRANI Vs. NALINAKSHA DUTTA
February 24, 1971
RATHINDRA NATH CHANDRA Vs. DAMODAR VALLEY CORPORATION
September 3, 1971
RAWATMAL BHAIRUDAN Vs. RAJPUTANA TRADING CO PVT LTD
September 17, 1971
REFORM FLOUR MILLS PVT LTD Vs. COMMISSIONER OF INCOME TAX
May 14, 1971
RELIANCE JUTE MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
March 25, 1971
ROBERT HUDSON INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
March 24, 1971
ROMA BOSE Vs. INCOME TAX OFFICER C WARD
August 20, 1971
S N CHAKRABORTY Vs. BIMALENDU MAZUMDAR
May 7, 1971
SACHINDRA NATH MAHAPATRA Vs. STATE OF WEST BENGAL
August 17, 1971
SAHADEB CHANDRA PAUL Vs. MANMATHA NATH MONDAL
July 19, 1971
SAILENDRA NATH GHOSAL Vs. S ENA DUTT
January 28, 1971
SALILA CHANDRA Vs. REV HIRAN KUMAR DAS GUPTA
December 21, 1971
SAMBHUNATH MUKHERJEE Vs. BIMALA DEBI SAHARIA
December 14, 1971
SANDERSONS AND MORGANS Vs. INCOME TAX OFFICER A WARD
December 23, 1971
SANKAR PROSAD BANERJEE Vs. STATE OF WEST BENGAL
May 20, 1971
SARANALATA DASI Vs. MONIMOHON MODAK
July 9, 1971
SARNALATA DASI Vs. MONIMOHAN MODAK
July 8, 1971
SAYAMBARI DASSI Vs. DWIJAPADA NASKAR
January 14, 1971
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
December 13, 1971
SEORAJUDDIN AND CO Vs. UNION OF INDIA
September 16, 1971
SERAJUDDIN AND CO Vs. STATE OF ORISSA
February 26, 1971
SHALIMAR ROPE WORKS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 19, 1971
SHAM LAL SEN COMPANY Vs. UNION OF INDIA
August 20, 1971
SHYAM SUNDAR BAJAJ Vs. INCOME TAX OFFICER A WARD
November 26, 1971
SHYAMAL KANTA SINHA Vs. UMED ALI, SK
January 6, 1971
SILADITYA DE Vs. STATE OF WEST BENGAL
December 3, 1971
SISIR KUMAR GHOSE Vs. UNIVERSITY OF NORTH BENGAL
April 26, 1971
SISIR KUMAR KUNDU Vs. SABITA RANI MANDAL
July 26, 1971
SITARAM JAIPURIA Vs. BANWARILAL JAIPURIA
September 17, 1971
SITARAM JINDAL Vs. INCOME TAX OFFICER
February 12, 1971
SK ASLAM Vs. UNION OF INDIA
August 25, 1971
SOHANLAL MURARKA Vs. GOKUL CHANDRA PAL
September 7, 1971
SOVABATI DASSI Vs. KASHI NATH DEY
September 2, 1971
SRI ISWAR RADHANATH JIU THAKUR Vs. NILMANI SUR AND OTHERS
May 3, 1971
SRINATHPUR TEA CO. LTD. Vs. STATE OF WEST BENGAL
March 26, 1971
STATE Vs. DILIP KUMAR SINGHA
December 1, 1971
STATE Vs. SOVA RANI DEBI
April 27, 1971
STATE Vs. PULISH GHOSH
March 4, 1971
STATE OF WEST BENGAL Vs. GANESH CHANDRA MITRA
December 10, 1971
STATE OF WEST BENGAL Vs. SECRETARY UNION CLUB PURULIA
December 9, 1971
STEEL AND ALLIED PRODUCTS LTD Vs. GERBUEDER BOHLAR AND CO
January 7, 1971
STEEL AND ALLIED PRODUCTS LTD Vs. GERBRUEDER BHOLAR AND CO
May 17, 1971
SUDHIR CHANDRA MANDAL Vs. KALI SADHAN CHANDRA
July 2, 1971
SUDHIR CHANDRA NAWN Vs. SUNIL CHANDRA NAWN
December 21, 1971
SUKUMAR Vs. SUSHIL KANTA BANERJEE
May 7, 1971
SUMITRA DEVI KHIRWAL Vs. COMMISSIONER OF INCOME TAX
January 5, 1971
SUNIL KUMAR SAMADDAR Vs. SUPERINTENDENT HOOGHLY JAIL
June 23, 1971
SUNIL RANJAN DAS Vs. STATE
June 3, 1971
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BHARAT PARAI
May 24, 1971
SUSHIL CHANDRA GHOSH Vs. STATE OF WEST BENGAL
January 22, 1971
SUSILA BALA DASI Vs. KARUNA BALA PODDAR
November 18, 1971
SWAPAN BANERJEE ALIAS SWAPAN KUMAR BANERJEE ALIAS KUMAR SWAPAN Vs. STATE OPPOSITE PARTY
July 7, 1971
SYED BADRUDDOZA Vs. J C TALUKDAR
August 23, 1971
TARUBALA SAHA Vs. NATH BANK LTD
November 23, 1971
TARULATA SHYAM Vs. COMMISSIONER OF INCOME TAX
February 19, 1971
THE SUPDT. AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MAHENDRA SINGH
August 3, 1971
TRAILOKYA NATH DE Vs. BISWANATH PRODHAN
February 5, 1971
TURNER MORRISON AND CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR EXPORT II
September 3, 1971
UNION CARBIDE INDIA LTD Vs. INCOME TAX OFFICER
April 30, 1971
UNION OF INDIA Vs. RATILAL JADAVJI
May 14, 1971
UNION OF INDIA Vs. B C NAWN
April 2, 1971
UNION OF INDIA Vs. KHALILUR RAHMAN
February 11, 1971
UNION OF INDIA Vs. DURGAGATI BHATTACHARYA
March 19, 1971
UNION OF INDIA Vs. GANGABISHAN BANSHILAL
March 22, 1971
UNION OF INDIA UOI Vs. RADHARANI GHOSH
November 30, 1971
UNITED INDIA MINERALS Vs. ASSISTANT COLLECTOR OF CUSTOMS
January 20, 1971
USHA KUMAR BANERJEE Vs. CONTROLLER OF ESTATE DUTY
May 21, 1971
WEST LAIKDIHI COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
August 9, 1971