Case Index

Title
Date
ADMINISTRATOR CITY OF JABALPUR CORPORATION Vs. LAKHANLAL
February 27, 1971
ADMINISTRATOR OF CORPORATION CITY OF JABALPUR Vs. SEKSERIA SONS CO
April 20, 1971
AKBARALI Vs. PYARA
December 2, 1971
AMIRCHAND MEGHRAJ Vs. DEVIDAS BHOGARAM
October 29, 1971
ANAND RAM VIDHA RAM Vs. REGIONAL TRANSPORT AUTHORITY
February 11, 1971
ASSOCIATED CEMENT CO LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX
January 14, 1971
ASSOCIATED CEMENT COMPANIES LIMITED BAMANGAWAN AND KYMORE MINES KYMORE MP Vs. G C AGARWALA PRESIDING OFFICER CENTRAL GOVERNMENT
November 10, 1971
B A NLGAM CIVIL JUDGE CLASS I SIDHI DISTRICT SIDHI M P Vs. REGISTRAR OF THE HIGH COURT OF MADHYA PRADESH JABALPUR
August 18, 1971
B C KAME Vs. ASSISTANT SALES TAX OFFICER
March 20, 1971
BABOO NARAYANLAL Vs. MANOHARLAL
October 22, 1971
BAKSHILAL Vs. RAO NARENDRASINGH
August 21, 1971
BAL VYASI Vs. MAHILA UJJALA
November 22, 1971
Bal Vyasi Vs. Ujjala
November 29, 1971
BALCHAND MEGHRAJ PAMNANI Vs. BASANTIDEWI RAMSWAROOP
December 10, 1971
BALKISHAN Vs. RAM BHAROSE
July 15, 1971
Balmukand Vs. Rameshchand
April 7, 1971
BALMUKAND RAMLAL Vs. BOARD OF REVENUE M P GWALIOR
December 22, 1971
BALMUKUND JAIRAMDAS Vs. RAMESHCHAND LADETILAL
February 5, 1971
BHAGWANDAS Vs. STATE OF M P
April 27, 1971
BHARTENDRA SINGH Vs. RAMSAHAI PANDEY
July 9, 1971
BHUJBALSINGH Vs. ARJUN SINGH
March 25, 1971
BHUTNATH Vs. TORANBAI
October 22, 1971
BINOD MILLS CO LTD Vs. COMMISSIONER OF SALES TAX
August 2, 1971
BISHWA NATH GUPTA Vs. MUNNA
April 28, 1971
BRIJ MOHANDAS GOKULCHAND Vs. NARSINGHDAS MANOHARILAL
April 17, 1971
BRIJLAL Vs. DULICHAND
January 29, 1971
CENTRAL INDIA MACHINERY AND MANUFACTURING CO LTD Vs. ABDUL REHMAN
February 15, 1971
CHANDAN BAI Vs. SURJAN
December 20, 1971
CHANDRADATTA SHANKARDATTA Vs. SANATKUMAR LAXMAN PRASAD
October 22, 1971
CHOUDHARI UDAYCHAND Vs. SETH DHARAMCHAND
September 7, 1971
CHOUDHRI GULABCHAND JAIN DAYACHAND BAJAJ Vs. BHAMA BALLA NAYAK
April 20, 1971
CHUNNILAL ONKARMAL Vs. HUKOMCHAND MILLS LTD
August 11, 1971
COMMISSIONER OF INCOME TAX Vs. RANI DULEIYA
December 23, 1971
COMMISSIONER OF INCOME TAX Vs. VRAJLAL MANILAL AND COMPANY
November 12, 1971
COMMISSIONER OF SALES TAX Vs. BHAGWANDAS RIKHIRAM
October 29, 1971
COMMISSIONER OF SALES TAX Vs. IMPHALBS MANUFACTURING CO
November 10, 1971
COMMISSIONER OF SALES TAX Vs. HIRJI NAINSEE AND CO
November 10, 1971
COMMISSIONER OF SALES TAX Vs. IMPHALSHA MANUFACTURING CO
November 11, 1971
COMMISSIONER OF SALES TAX Vs. DAYARAMBAL CHAND
October 25, 1971
COMMISSIONER OF SALES TAX Vs. N M DUBASH AND CO
October 27, 1971
COMMISSIONER OF SALES TAX Vs. BHARAT KALA BHANDAR
July 1, 1971
COMMISSIONER OF SALES TAX Vs. NARANG INDUSTRIES OF INDORE
February 8, 1971
CUSTODIAN OF EVACUEE PROPERTY M P Vs. MANNOOLAL BATTOOLAL
January 27, 1971
DASHRATHI DAS Vs. STATE OF M P
August 12, 1971
DHANA BAI Vs. KEWARA BAI
December 22, 1971
DHANIRAM Vs. STATE OF MADHYA PRADESH
September 17, 1971
DILLI MUKUNDSINGH Vs. STATE OF MADHYA PRADESH
April 7, 1971
DIWAN DURAG SINGH Vs. STATE OF MADHYA PRADESH
April 27, 1971
DULARAM KHUBCHAND Vs. UNION OF INDIA
April 28, 1971
Dwarka Prasad Saxena Vs. State of M.P.
August 20, 1971
FIRM KALURAM RAM NARAYAN BILASPUR Vs. UNION OF INDIA
April 22, 1971
FIRM POONAMCHAND SHANKARLAL AND CO BOMBAY Vs. FIRM DEEPCHAND SIREYMAL UJJAIN
April 14, 1971
GAJANAND Vs. DIRECTOR FOOD AND CIVIL SUPPLIES
April 2, 1971
GANGARAM Vs. KANHAIYALAL
August 12, 1971
GANPATSINGH Vs. GURUCHARANSINGH
August 16, 1971
GAPPULAL Vs. STATE OF M P
January 20, 1971
GHANSHYAM Vs. PRESIDING OFFICER-SUB-SUB-DIVISIONALNAL OFFICER SAUSAR DISTT CHHINDWARA
July 20, 1971
GHANSHYAM GANGARAMJI CHAUTRE Vs. PRESIDING OFFICER-CUM-SUB-DIVISIONAL OFFICER SAUSAR AND
July 30, 1971
GHANSHYAMLAL SONI Vs. STATE OF M P
March 1, 1971
GOPALDAS Vs. SALES TAX OFFICER
December 6, 1971
GOPALDAS BALKRISHNA AOARWAL Vs. STATE OF MADHYA PRADESH
March 23, 1971
GYANCHAND Vs. C L MASURKAR DISTRICT JUDGE
August 2, 1971
GYARSIBAI Vs. JAMNALAL MOOLCHAND
April 28, 1971
HARBANSSINGH Vs. TRUST COMMITTEE SHRI GURUSINGH SABHA GURUDWARA TRUST
July 28, 1971
HARI PRASAD RAMESHKUMAR Vs. STATE OF MADHYA PRADESH
July 26, 1971
HARNARAYAN Vs. TULSIRAM
July 2, 1971
HATESINGH MUNNALAL Vs. KISHAN SALIGRAM
April 28, 1971
IMRAT Vs. PYARIBAHU
February 11, 1971
INDRAJIT SINGH Vs. STATE OF MADHYA PRADESH
July 30, 1971
IQBAL MOHD KHAN Vs. STATE OF MADHYA PRADESH
November 5, 1971
JAGANNATH Vs. NANAKLAL
September 23, 1971
JAGATRAM DASWANI Vs. STATE OF MADHY PRADESH
July 19, 1971
JAGDISH NARAYAN NATHULAL Vs. RAMKISHAN BADRILAL KHANDELWAL
November 2, 1971
JAIKISHAN GOPIKISHAN AND SONS Vs. COMMISSIONER OF INCOME TAX
October 22, 1971
JIWANMAL SONS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
March 31, 1971
JIWANMAL SONS PRIVATE LTD Vs. DEPUTY COMMISSIONER OF SALES TAX
April 2, 1971
JWALA PRASAD Vs. BOARD OF REVENUE M P GWALIOR
December 16, 1971
K S NAZARALI MILLS Vs. COMMISSIONER OF SALES TAX
August 27, 1971
KALEKHAN MOHAMMAD HANIF Vs. COMMISSIONER OF INCOME TAX
October 13, 1971
KALYANSINGH RATHOR Vs. STATE OF MADHYA PRADESH
October 27, 1971
KAMALKISHORE Vs. NARAYANDAS
December 21, 1971
KASTURCHAND Vs. SIREKUNWAR
September 9, 1971
KHUMANSINGH SANDFIRSINGH Vs. DHANSINGH
April 29, 1971
Kishan Singh Vs. Laxman Singh
November 26, 1971
KRISHAN GOPAL DEVI PRASAD Vs. DATTATRAYA MADHO LAD
July 16, 1971
KRISHNA KUMARI Vs. BOARD OF REVENUE MADHYA PRADESH
February 8, 1971
LALCHAND RAMCHAND Vs. PYARE DASRATH CHAMAR
April 27, 1971
LAXAMAN VINAY SIRSAT Vs. UNION OF INDIA
April 1, 1971
LAXMANDAS GANESHRAM Vs. BARFI BAI
April 27, 1971
LEELADHAR JAYNARAYAN Vs. RAMSINGH
February 24, 1971
LEKHRAJ DIDDI Vs. SARDAR SAWAN SINGH
January 20, 1971
LEKHRAJ DIDDI Vs. SAWAN SINGH
January 29, 1971
M/S. ORIENT PAPER MILLS LTD. AMLAI DISTT. SHAHDOL Vs. MUNICIPAL COUNCIL, SHAHDOL
July 9, 1971
Madanlal Vs. Jai Narain
April 10, 1971
MADANLAL KANHAIYALAL Vs. JAI NARAYAN GENDALAL JATAV
April 14, 1971
MADHAORAO Vs. YESHWANT
August 21, 1971
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. CENTRAL INDIA ELECTRIC SUPPLY CO LTD
September 14, 1971
MADHYA PRADESH IRRIGATION KARCHARI SANGH SANGH SAMBHAG GWALIOR CHAMBAL CANAL SHEOPUR KALAN DISTRICT MORENA M P Vs. STATE OF MADHYA PRADESH THROUGH THE SECY LABOUR DEPARTMENT GOVERNMENT OF M P BHOPAL
August 18, 1971
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BASANTIBAI
April 30, 1971
MAHADEO RAO VITHOBAJI PARATE Vs. LAXMAN PARASRAM
August 23, 1971
MAHESHCHANDRA SHIVANAND SINGH Vs. DHANPAL UMEDCHAND PATNI
August 14, 1971
MAJOR SUBHASH CHANDRA SARKAR Vs. UNION OF INDIA
March 4, 1971
MALAM SINGH Vs. COLLECTOR SEHORE M P
February 12, 1971
MALIK MOHAMMAD HANIF Vs. MOHAMMAD SALEEM KHAN
September 2, 1971
MATA PRASAD ANANTRAM Vs. ELECTION OFFICER NIRBACHAN ADHIKARI PANCHAYAT ELECTION OFFICE PORSA PARGANA
January 29, 1971
Mohammad Vs. Sagarmal
August 16, 1971
MUNICIPAL BOARD BHOPAL Vs. JAGDISH GOPAL
July 8, 1971
MUNICIPAL COUNCIL DHAMTARI Vs. STATE OF M P
December 22, 1971
MUNICIPAL COUNCIL KHARSIA Vs. STATE OF MADHYA PRADESH
July 28, 1971
NAGAR PALIKA SHIVPURI Vs. PURSHOTAMDAS
March 22, 1971
NANDLAL DHOOT Vs. PARASRAM DHOOT
December 22, 1971
NARSINGH RAO Vs. SHANTABAI
December 22, 1971
NARYAN SINGH THAKUR Vs. EXCISE COMMISSONER MAHYA PRARADAESH GWALIOR
February 17, 1971
NATHOOLAL MISTRY Vs. LEONARD THEOLOGICAL COLLEGE JABALPUR
May 1, 1971
NATIONAL GARAGE NAGPUR Vs. PRESIDENT BOARD OF REVENUE M P
December 12, 1971
NATIONAL GARAGE, NAGPUR Vs. PRESIDENT, BOARD OF REVENUE, M.P. AND OTHERS
December 2, 1971
NAUBATRAM NANDRAM Vs. COMMISSIONER OF INCOME TAX
November 12, 1971
NAVALKISHORE NARAYAN BHARGAVA Vs. M P ROAD TRANSPORT CORPORATION INDORE
October 11, 1971
NIRBHAI SINGH Vs. STATE OF MADHYA PRADESH
November 25, 1971
NIRMALADEVI Vs. ANARDEVI
December 3, 1971
Om Builders & Miners Raising Contractors, Ispat Lime Stone Quarry, Satna Vs. S.C. Agrawal, Presiding Officer, Central Government Labour Court-cum-Industrial Tribunal, Jabalpur
April 16, 1971
OM BUILDERS AND MINERS RAISIN GOTEACTORS Vs. G C AGARWAL PRESIDING OFFICER CENTRAL GOVT LABOUR COURT-CWM-INDUSTRIAL TRIBUNAL JABALPUR
April 16, 1971
Omprakash Vs. Kanhaiyalal
October 27, 1971
ONKARLAL GANGA PRASHAD Vs. SARDAR KHAN RASOAL KHAN
August 21, 1971
ORIENT PAPER MILLS LTD Vs. MUNICIPAL COUNCIL SHAHDOL
July 19, 1971
PANCHAMSINGH Vs. RAMKISHANDAS GURU RAMDAS
April 29, 1971
PANJUMAL KHAN CHAND Vs. STATE OF M P
March 10, 1971
PANNALAL NATHUSINGH Vs. K C TIWARI
July 17, 1971
PATEL VOLKART PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
October 27, 1971
PATRAM SITARAM OF MORENA Vs. COMMISSIONER OF SALES TAX
July 9, 1971
Poonamchand Vs. Basantilal
October 14, 1971
Poonamchand Shankerlal & Co. Vs. Dipchand Siremal
April 14, 1971
PRABH UDAYAL Vs. SAVITRI DEVI
September 13, 1971
PRAKASH ELECTRIC STORES Vs. COMMISSIONER OF SALES TAX
October 27, 1971
Prakashchandra Vs. Swarupchand Hukumchand
April 14, 1971
PRAKASHCHANDRA RAJMAL JAIN Vs. FIRM SWARUPCHAND HUKUMCHAND AND CO
March 2, 1971
Prem Narain Verma Vs. Shilpakar Sahakari Majdoor Sangh Ltd., Shivpuri
August 17, 1971
PREMKUMAR Vs. UNION OF INDIA UOI
January 19, 1971
PRINCIPAL AND SECRETARY MOULANA AZAD COLLEGE OF TECHNOLOGY BHOPAL Vs. NATHOORAM PANDEY
April 23, 1971
PUROHIT LODGE Vs. COMMISSIONER OF SALES TAX
July 12, 1971
R C CHATURVEDI Vs. STATE OF MADHYA PRADESH
December 3, 1971
RADHESHYAM SHARMA Vs. GOVT OF M P
November 17, 1971
RAGHUBAR SINGH Vs. STATE OF MADHYA PRADESH
April 5, 1971
RAGHURAJ SINGH Vs. NARAINSINGH
August 21, 1971
RAJENDAR SINGH Vs. N K SHEJWALKER
February 16, 1971
RAJENDRA BHARATI Vs. M P DUBE
March 20, 1971
RAJNANDGAON ROADWAYS PRIVATE LTD Vs. TAX OFFICER-CUM-REGIONAL TRANSPORT OFFICER RAIPUR
November 25, 1971
RAJULA BAI Vs. SUKA DUKALI
August 19, 1971
RAM SWAROOP SHARMA Vs. STATE OF MADHYA PRADESH
March 10, 1971
RAMA Vs. MANGILAL
February 9, 1971
Rama Vs. Mangilal
February 6, 1971
RAMAKANT GUPTA Vs. UNION OF INDIA
March 11, 1971
RAMDHANI PANDE Vs. STATE OF MADHYA PRADESH
September 2, 1971
Ramgopal Vs. Election Officer
August 19, 1971
RAMLAL Vs. KANHAIYALAL
April 30, 1971
RAMNARESH SWAMY Vs. STATE GOVERNMENT OF MADHYA PRADESH
October 27, 1971
RAMSINGH Vs. SHANKARLAL
September 24, 1971
RAMSINGH Vs. SHANKARLAL
December 2, 1971
RAMU ALIAS RAMHIT Vs. STATE OF MADHYA PRADESH
January 28, 1971
Rizvi, S.M.A. Vs. State of M.P.
March 4, 1971
RUDRA PRASAD KHARE Vs. STATE OF MADHYA PRADESH
August 26, 1971
S K SAJEER Vs. COURT MADHYA PRADESH INDORE
March 25, 1971
S M A RIZVI Vs. STATE OF MADHYA PRADESH BHOPAL
February 21, 1971
S P NANAWATY FACTORY MANAGER SATNA CEMENT WORKS SATN Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 7, 1971
S.P. Nanawaty, Factory Manager. Satna Cement Works, Satna Vs. Employees State Insurance Corporation, Jabalpur
July 17, 1971
SAITUA JUGUWA Vs. STATE OF M P
October 13, 1971
SAMBHAJI RAO Vs. STATE OF M P
January 22, 1971
SARDAR MAHINDER SINGH Vs. DEPUTY COMMISSIONER OF SALES TAX
February 5, 1971
SARDAR PREMSINGH RAM SINGH Vs. FIRM GAYA PRASAD SUNDERLAL
August 31, 1971
Satishchandra Vs. District Magistrate, Indore
September 1, 1971
SATISHCHANDRA HUKUMCHAND PATNI Vs. DISTRICT MAGISTRATE, INDORE AND ANOTHER
August 16, 1971
SHANK SAHAI Vs. KANMAL
January 16, 1971
SHANTARAM LAXMANRAO KEKRE Vs. SHYAM SUNDAR
April 1, 1971
SHIL CHAND Vs. SAMOOHIK KRISHI SAHKARI SAMITI LTD
September 6, 1971
SHOBHARAM Vs. STATE
December 21, 1971
SHYAM BABU SHRIVASTAVA Vs. STATE OF M P
March 10, 1971
STATE OF M P Vs. MOHANLAL
February 9, 1971
STATE OF M.P., BHOPAL Vs. BHAGWANT RAO
February 25, 1971
STATE OF MADHYA PRADESH Vs. BHAGWATI PRASAD OMPRAKASH
March 23, 1971
STATE OF MADHYA PRADESH Vs. MUNICIPAL COUNCIL HARDA
January 13, 1971
STATE OF MADHYA PRADESH Vs. SHALIGRAM
January 20, 1971
STATE OF MADHYA PRADESH Vs. IKRAM AHMAD ABDUL AHMAD KHAN
January 25, 1971
STATE OF MADHYA PRADESH Vs. BAHMANSHA BYRAMJI
April 28, 1971
STATE OF MADHYA PRADESH Vs. MURATSINGH HAR PRASHAD
July 28, 1971
STATE OF MADHYA PRADESH Vs. BOOTASINGH GOPAL SINGH
December 24, 1971
STATE OF UTTAR PRADESH Vs. DAYALI MARDAN
July 14, 1971
STATE OOF MADHYA PRADESH Vs. PRABHUDAYAL S/O BADRIPRA
March 11, 1971
SUBHASH CHANDRA SARKAR Vs. UNION OF INDIA
July 26, 1971
SUDARSHANPRASAD PANDEY Vs. RAJARAM SHUKLA
April 30, 1971
SUNEETA LABORATORIES INDORE Vs. STATE OF MADHYA PRADESH BHOPAL
December 21, 1971
TUN DA GANPATIA KACHHI Vs. K C TIWARI MEMBER BOARD OF REVENUE MP GWALIOR
July 23, 1971
UNION OF INDIA Vs. CHHEDILAL
May 1, 1971
UNION OF INDIA Vs. SHANKERLAL
April 22, 1971
V K JAIN Vs. KAMAL SINGH THAUSINGH
March 29, 1971
VALLABHDAS Vs. SIKANYA
August 30, 1971
VASANT RAO KRISHNA RAO KINHEKAR Vs. GRAM PANCHAYAT LANJI
December 22, 1971
VRAJLAL MANILAL AND COMPANY Vs. STATE OF MADHYA PRADESH
October 14, 1971