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Title
Date
A.G. PATHAK Vs. S.L. PRASAD
June 15, 1971
ABDUL HUSSAIN SHAIKH GULAMALI JAMBAWALLA Vs. BOMBAY METAL SYNDICATE
March 29, 1971
AIYASHA BEGUM Vs. KAPURCHAND RAHMAL
March 26, 1971
AKHIL DESHASTHA RIGVEDI BRAHMAN MADHYAWARTI MANDAL Vs. JOINT CHARITY COMMISSIONER MAHARASHTRA STATE BOMBAY
July 16, 1971
AKHIL DESHASTHA RUGVEDI BRAHMIN MADHYAWARTI MANDAL Vs. JOINT CHARITY COMMISSIONER MAHARASHTRA STATE BOMBAY
September 16, 1971
ALI MOHIDIN CUNNA Vs. STATE
October 19, 1971
ALL INDIA VOLTAS AND VOLKART EMPLOYEES FEDERATION Vs. VOLTAS LTD
July 23, 1971
AMERICAN EXPRESS BAKERY Vs. EMPLOYEES' STATE INSURANCE CORPORATION
August 20, 1971
AMIN ABDUL KADAR MURTASA Vs. JIVRAJ OTMAL RATNAGIRI BHAGIDARI
February 22, 1971
ANAJI THAMAJI PATIL Vs. RAGHO BHIVRAJ PATIL
November 5, 1971
ARTHUR AND CO Vs. SHAMJI KALIDAS AND CO
April 26, 1971
BABAN KRISHNARAO MISAL Vs. NARAYAN YESHWANT GODSE
August 28, 1971
BABHUTMAL RAICHAND OSWAL Vs. LAXMIBAI RAGHUNATH TARTE
November 19, 1971
BALAKRISHNA BHASKAR PARANJAPE Vs. H R GOKHALE
June 21, 1971
BALAKRISHNA PILLAI Vs. ANANT ENGINEERING WORKS PRIVATE LIMITED
January 8, 1971
BALKU LAXMAN KHATIK Vs. BIRU RAMACHANDRA KOTMIRE
April 16, 1971
BALKU LAXMAN KHATIK Vs. BIRU RAMACHANDRA KOTMIRE
August 28, 1971
BANK OF INDIA LTD Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD
September 1, 1971
BANK OF INDIA LTD Vs. AHMEDABAD MANUFACTURING and CALICO PRINTING CO LTD
October 1, 1971
BERAR TRADING COMPANY LTD Vs. GAJANAN GOPALRAO DIXIT
February 25, 1971
BHALCHANDRA DHARMAJEE MAKAJI Vs. ALCOCK ASHDOWN and CO LTD
July 20, 1971
BHAURAO DAGADU THAKUR Vs. STATE OF MAHARASHTRA
August 31, 1971
BHAURAO DAGDAGU THAKUR Vs. STATE OF MAHARASHTRA
August 25, 1971
BHAVNANI BUS SERVICE CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
February 1, 1971
BHAVNANI BUS SERVICE CO Vs. COMMISSIONER OF INCOME TAX
January 29, 1971
BHIKUBAI BHIMA GAIDHANE Vs. KHANDU DAJI PAGAR
August 27, 1971
BINDICHAND HIRALAL BHANDARI Vs. BABU SADASHIV BORHADE
March 11, 1971
BRIHAN MAHARASHTRA SUGAR SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 2, 1971
C H SHAH Vs. S S MALPATHAK
August 5, 1971
CENTRAL PROVINCES MANGANESE ORE COMPANY LTD Vs. STATE OF MAHARASHTRA SALES TAX DEPARTMENT
March 17, 1971
CEPT Vs. RAMGOPAL GANPATRAI AND SONS LIMITED
July 28, 1971
CHAMPALAL GANESHMAL Vs. STATE OF MAHARASHTRA
January 15, 1971
CHANDULAL CO Vs. NIHALCHAND PANNAJ
April 27, 1971
CHARITY COMMISSIONER BOMBAY Vs. SYED YASIN
February 23, 1971
CHARITY COMMISSIONER MAHARASHTRA STATE BOMBAY Vs. HIRJIBHOY MANCHERJI KAVARANA
March 25, 1971
CHIEF OFFICER, SANGLI MUNICIPAL COUNCIL Vs. KHADYA PEYA VIKRETAS MALAK SANGH SANGLI
August 2, 1971
CHINDHU GOTU SONAR Vs. VANA MUNJI PATIL
December 18, 1971
CHINNUBHAI CHANDULAL PARIKH Vs. DHANYAKUMAR MOTIRAM BELOKAR
March 2, 1971
CITY OF NAGPUR CORPORATION Vs. SUKHANANDAN MAHABIR AHIR
June 22, 1971
COMMISSIONER OF EXCESS PROFITS TAX Vs. RAMGOPAL GANPATRAI AND SONS LTD
March 28, 1971
COMMISSIONER OF INCOME TAX Vs. UNION LAND AND BUILDING SOCIETY PVT LIMITED
February 8, 1971
COMMISSIONER OF INCOME TAX Vs. SUNDERLAL N DAGA NO 1
January 27, 1971
COMMISSIONER OF INCOME TAX Vs. MIMRAJ MANMAL RUIA
July 29, 1971
COMMISSIONER OF INCOME TAX Vs. HOLCK LARSEN H
August 11, 1971
COMMISSIONER OF INCOME TAX Vs. TANUBAI D DESAI
August 13, 1971
COMMISSIONER OF INCOME TAX BOMBAY Vs. UNION LAND AND BUILDING SOCIETY PVT LTD
February 10, 1971
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. H HOLCK LARSEN
August 12, 1971
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. TANUBAI D DESAI
August 3, 1971
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. MIMRAJ MANMAL RUIA
March 29, 1971
COMMISSIONER OF INCOME TAX POONA Vs. SUNDERLAL N DAGA
January 27, 1971
COMMISSIONER OF INCOME TAX POONA Vs. SUNDERLAL N DAGA
January 28, 1971
COMMISSIONER OF SALES TAX Vs. PATEL INDIA PVT LTD
June 30, 1971
COMMISSIONER OF SALES TAX BOMBAY Vs. SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LTD
June 29, 1971
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. ASSOCIATED ELECTRICAL INDUSTRIES NAGPUR-1
June 30, 1971
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY-10 Vs. HINDUSTAN SILK MILLS BOMBAY-2
June 30, 1971
D S RAME Vs. STATE OF MAHARASHTRA
December 23, 1971
DADU NARAYAN PATIL Vs. JAMNIBAI RAGHO PATIL
June 17, 1971
DANIAL H WALCOTT J PRISONER Vs. SUPERINTENDENT NAGPUR CENTRAL PRISON
September 30, 1971
DEVIDAS NARAYAN KANGO Vs. BRIJLAL LAKDU BHAVSAR
April 22, 1971
DHOOTPAPESHWAR SALES CORPORATION PRIVATE LIMITED Vs. STAT
September 24, 1971
DIWANCHAND GUPTA Vs. N M SHAH
July 1, 1971
DURGADAS DEVIDAS RATHOD Vs. VITHAL SIDRAM UDATE
February 10, 1971
FILMISTAN PRIVATE LTD Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
June 16, 1971
FRAMROZE RUSTOMJI PAYMASTER Vs. BRITISH BURMAH PETROLEUM CO LTD
August 11, 1971
G Y BHANDARE Vs. ERASMO DE JESUS JACK SEQUEIRA
September 14, 1971
GANESHRAO KISHANRAO DESHMUKH Vs. DEVSINGH VENKATASINGH
July 27, 1971
GOOL RUSTOMJI LALA Vs. JAL RUSTOMJI LALA
January 29, 1971
GOVINDA ZIBLA DOYE Vs. UDHAO DHARMAJI NIKHADE
August 17, 1971
GUJARAT WOOD WORKS Vs. GENERAL KAMGAR UNION RED FLAG
June 18, 1971
GULABCHAND HIRALAL Vs. HAKIMCHAND CHOTHMAL
March 18, 1971
GULAMHUSSEIN AHMEDALLI AND CO Vs. CANHAG PRIVATE LTD
November 12, 1971
H HOLCK LARSEN Vs. COMMISSIONER OF INCOME TAX BOMBAY
August 10, 1971
HARI RACHU KANADI Vs. STATE OF MAHARASHTRA
April 28, 1971
HOLCK LARSEN H Vs. COMMISSIONER OF INCOME TAX
August 10, 1971
HOME INSURANCE CO. OF NEW YORK Vs. SHANTIKUMAR R. CANJI
March 29, 1971
INDIAN CENTRAL TIN WORKS Vs. EMPLOYEES' STATE INSURANCE CORPORATION
March 24, 1971
ISABEL M REBELLO Vs. KASARCHAND ANANDRAM BANTHIA
March 30, 1971
JAGGANNATH DWARKANATH RAJE Vs. STATE OF MAHARASHTRA
November 17, 1971
JAIKUMAR SHIVLAL SHAH Vs. MOTILAL HIRACHAND GANDHI
April 28, 1971
JALNA CONSUMERS CO-OPERATIVE SOCIETY Vs. HIRALAL GIRDHARILAL
November 10, 1971
JALNA CONSUMERS' CO-OPERATIVE SOCIETY LTD Vs. HIRALAL GIRDHARILAL
November 9, 1971
JANKIBAI PRAHLADRAI BRIJLAL SEKSARIA Vs. KASHINATH RAGHUNATH KELKAR
January 21, 1971
JAYSING RATILAL KOTAK Vs. MUNICIPAL COMMISSIONER FOR GREATER BOMBAY
March 1, 1971
JIVANLAL DAMODARDAS WANI Vs. NARAYAN UKHA SALI
March 4, 1971
JOHN F GODINHO Vs. STATE
January 2, 1971
JUMMAN Vs. SHAHAJAHANBI SULEMAN
March 25, 1971
K K PORBUNDERWALLA Vs. COMMISSIONER OF INCOME TAX BOMBAY
March 1, 1971
K R AGARWAL Vs. BALKRISHNA JAWAR
September 21, 1971
KANHYALAL RUPCHAND GUNDECHA Vs. STATE OF MAHARASHTRA
February 15, 1971
KARSONDAS RANCHHODDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II
January 20, 1971
KARSONDAS RANCHHODDASS Vs. COMMISSIONER OF INCOME TAX
January 18, 1971
KARSONDAS RANCHHODDASS Vs. COMMISSIONER OF INCOME TAX BOMBAY
January 19, 1971
KEKHASARAO SORABJI IRANI Vs. STATE OF MAHARASHTRA
July 30, 1971
KEKI PESTONJI JAMADAR Vs. KOHODADAD MERWAN IRANI
November 22, 1971
KHAVAN JIVIBAI PARBAT Vs. RAGHAV BHIKU KUNTIANO
August 13, 1971
KISAN SAHAKARI PUNARVASAN SOCIETY LTD Vs. N M GOWAIKAR
February 26, 1971
KISANLAL BACHHARAJ VYAS Vs. MOHAN CHANDMAL
July 7, 1971
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX
February 22, 1971
LALJIBHAI C KAPADIA Vs. LALJI B DESAI
July 27, 1971
LALSHANKAR MULJI JOSHI Vs. KANTILAL MOHANLAL PARIKH
October 14, 1971
LAXMI CO OPERATIVE BANK LTD Vs. MOHAN GOVIND DIWANJI
October 14, 1971
LAXMI CO-OPERATIVE BANK LTD Vs. MOHAN GOVIND DIWANJI
September 10, 1971
LAXMIBAI KISANRAO TAMHANE Vs. TRIVENIBAI
December 13, 1971
LITTLE GIBBS CO OP HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
February 25, 1971
LOKUMAL KISHINCHAND MANGHNANI Vs. VIVEK ARYA
October 2, 1971
LOKUMAL KISHINCHAND MANGHNANI- ACCUSEDS Vs. VIVEK ARYA
October 4, 1971
M G INVESTMENT AND INDUSTRIAL COMPANY LTD Vs. NEW SHORROCK SPINNING AND MFG CO LTD
April 22, 1971
M. GORDHANDAS Vs. D. ARVIND MILLS
December 1, 1971
MADHAV SAKHARAM JONDHALE Vs. SANGAMNER MUNICIPALITY
November 9, 1971
MADHUKAR BHASKAR SHEOREY Vs. SARAL MADHUKAR SHEOREY
December 7, 1971
MANIK Vs. DIVISIONAL SUPERINTENDENT, CENTRAL RAILWAY, NAGPUR AND OTHERS
January 20, 1971
MAROTI SONBA PHUSANDE Vs. STATE OF MAHARASHTRA
February 15, 1971
MASNNAJI PIRAJI BAHAMANI Vs. STATE
January 20, 1971
MOHAMMAD AKIL KHAN Vs. PREMRAJ JAWANMAL SURANA
September 27, 1971
MOOLCHAND PURUSHOTTAM PATEL Vs. SALES TAX OFFICER
November 25, 1971
MUNICIPAL COMMITTEE I.E. THE MUNICIPAL COUNCIL, WASHIM (ORIGINAL DEFENDANT) Vs. PURUSHOTTAM DATTATRAYA PANDE (ORIGINAL PLFF.)
March 28, 1971
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PANDIT VISHWANATH ATMARAM MISHRA
September 15, 1971
N N RAO Vs. GREAVES COTTON AND CO
March 26, 1971
NAGNATH TATYA HALGE Vs. KISHAN TATYA KALE
April 13, 1971
NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. DIVISIONAL JOINT REGISTRAR CO-OPERATIVE SOCIETIES NAGPUR
April 30, 1971
NARENDRAKUMAR BHOGILAL SHAH Vs. STATE OF MAHARASHTRA
April 8, 1971
NEW PRAHLAD MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
July 13, 1971
P B BHATT Vs. V R THAKKAR
July 27, 1971
P.M. DUMBHARE AND OTHERS Vs. DIRECTOR OF PUBLIC HEALTH MAHARASHTRA STATE, POONA
March 3, 1971
PANDHARI RAMJI TIMADE Vs. JAGDAMBA DEVI DEOSTHAN
October 12, 1971
PARVATIBAI Vs. SITABAI GANPAT CHAVAN
April 8, 1971
PLAZA CHEMICAL INDUSTRIES Vs. KOHINOOR CHEMICAL CO LTD
November 11, 1971
POLPOTO Vs. NILKHANT GANBA BORKAR
December 31, 1971
PORBUNDERWALLA K K Vs. COMMISSIONER OF INCOME TAX
March 1, 1971
PRABHAKAR NARAYAN UPADHYAY Vs. STATE OF MAHARASHTRA
October 6, 1971
PURNABAI Vs. STATE OF MAHARASHTRA
March 3, 1971
RAGHUNATH GOPAL DAFTARDAR Vs. SAU VIJAYA RAGHUNATH DAFTARDAR
March 15, 1971
RAJA BAHADUR MOTILAL BOMBAY MILLS LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
March 9, 1971
RAJA BAHADUR MOTILAL BOMBAY MILLS LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
July 1, 1971
RAJAN NAGINDS DOSHI Vs. BRITISH BURMA PETROLEUM CO LTD
June 30, 1971
RAMCHANDRA BHAIRU SHINGATE Vs. STATE OF MAHARASHTRA
April 14, 1971
RAMESH PREMCHAND SHAH Vs. ENGINEERS ENTERPRISES PVT LTD
December 22, 1971
RAMZAN FATHUBHAI TAMBOLI Vs. BANSILAL CHUNILAL MUNOT
December 7, 1971
RANGNATH SAKHARAM PAWAR Vs. DNYANDEO BABURAO KAKADE
October 15, 1971
RANGNATH SAKHARAM PAWAR Vs. DNYANDEO BABURAO KAKADE
October 14, 1971
RATNAPRABHABAI Vs. SHESHRAO SHANKARRAO BHORE
November 15, 1971
RAYABAI Vs. STATE OF MAHARASHTRA
November 12, 1971
SABIR AHMED LAL MOHAMED Vs. STATE OF MAHARASHTRA
August 20, 1971
SAHIDA ISMAIL Vs. PETKO R SALVEJKOV
July 20, 1971
SANJAY DINKAR KULKARNI Vs. SHANKERAPPA GANAPPA PASARKAR
February 8, 1971
SARUBAI Vs. VINAYAK GOVIND CHANDRATE
April 28, 1971
SASSOON J DAVID Vs. COMMISSIONER OF INCOME TAX BOMBAY
February 26, 1971
SASSOON J DAVID AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
February 25, 1971
SHAMSADBI NAGA PINJARI Vs. GUNVANTIBAI RAMSNEHI
September 21, 1971
SHANTA AGARWAL Vs. BALDOTA BROS
October 1, 1971
SHANTABAI KOREGAONKAR Vs. SADASHIV RAMCHANDRA
August 19, 1971
SHEVANTIBAI DATTATRAYA MANE Vs. VASANT GOPAL DESHMUKH
December 9, 1971
SHIVAMURTI Vs. VIJAYSING VINAYAKRAO DUDHE
January 27, 1971
SHOLAPUR MUNICIPAL CORPORATION Vs. DHANANJAY DHONDUSA KOLHAPURE
March 31, 1971
SHOLAPUR MUNICIPAL CORPORATION Vs. RAMCHANDRA RAMAPPA MADGUNDI
November 11, 1971
SHREEKUNWARDEVI DAGA Vs. L G TRIVEDI
April 30, 1971
SHRIKANT PUNDLIKRAO GANORKAR Vs. ASSISTANT COLLECTOR ACHALPUR TAHSIL ACHALPUR DISTRICT AMRAVATI
August 12, 1971
SITABAI NARUNA PUJARI Vs. AUTO ENGINEERS
February 22, 1971
SOHANRAJ GANESHMAL SHAH Vs. GULABRAO B KATE
April 16, 1971
STATE Vs. SHIVBALAK GAWRISHANKAR DUBE,
November 8, 1971
STATE Vs. MENINO FERNANDES
August 28, 1971
STATE OF MAHARASHTRA Vs. SHIVBALAK GAWRISHANKAR DUBE
November 5, 1971
STATE OF MAHARASHTRA Vs. MORESHWAR GOVINDA CHINCHALKAR
January 27, 1971
STATE OF MAHARASHTRA Vs. VINOD S. SHAH
January 21, 1971
STATE OF MAHARASHTRA Vs. HANSRAJ DEPAR
March 3, 1971
STATE OF MAHARASHTRA Vs. YAKUB AHMED
July 20, 1971
STATE OF MAHARASHTRA Vs. RAMLAKHAN JAGNARAYAN UPADHYA
April 12, 1971
STATE OF MAHARASHTRA Vs. JOSEPH ANTHONY PAREIRA
January 16, 1971
STATE OF MAHARASHTRA Vs. JAIKAR KRISHNA SHETTY
February 13, 1971
SUKA ISHRAM CHAUDHARI Vs. JAMNABAI RANCHODAS GUJARATHI
September 1, 1971
SULABAI Vs. JAGANNATH
August 5, 1971
THAM CHEW CHONG Vs. STATE OF MAHARASHTRA
September 6, 1971
TRIMBAK PURSHOTTAM PATIL Vs. YASHODABAI
March 25, 1971
TRUST FOR EDUCATION ACHALPUR Vs. CHANDRABHAN AKAJI DHOR
November 17, 1971
TUKARAM HARI CHAUDHURI Vs. MATHURABAI PUNDALIK CHAUDHARI
February 5, 1971
UMABAI TRIMBAKRAO TALUKDAR Vs. STATE OF MAHARASHTRA
March 26, 1971
UNION OF INDIA Vs. TATA ENGINEERING, LOCOMOTIVE CO. LTD
March 22, 1971
V A NAIR Vs. INDIAN HUME PIPE CO
March 31, 1971
VISHNU SHANTARAM Vs. INDIRA ANANT PATKAR
March 19, 1971
VITHALRAO RAMCHANDRA GHORPADE Vs. STATE OF MAHARASHTRA
November 19, 1971
VITHOBA RAMA RANDIVE Vs. DHAIRYASINHARAO BHAYASAHEB GHATGE
January 30, 1971
WASUDEO MAHADEO WATTAMWAR Vs. GOVINDSINGH RUPSINGH THAKUR
March 17, 1971