Case Index

Title
Date
A A ABDUL RASHEED Vs. L M BASHEER AHMED ROWTHER
October 13, 1971
A A KASI ANNAMALAI NADAR AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER BODINAYAKANUR
March 18, 1971
A APPATHURAI NADAR Vs. DEPUTY COMMERCIAL TAX OFFICER SRIVAIKUNTAM II
March 17, 1971
A B LOBO Vs. FATEH KHAN
June 17, 1971
A K A CT V CT ALAGAPPA CHETTIAR Vs. A VENKATACHALAM CHETTIAR
December 23, 1971
A K RAMACHANDRAN Vs. STATE
August 31, 1971
A K VELAN Vs. NARAYANAN AND CO P LTD
February 16, 1971
A M CADEN Vs. COLLECTOR OF CUSTOMS MADRAS
February 10, 1971
A N PARASURAMAN Vs. STATE OF TAMIL NADU
August 11, 1971
A R A KARUPPIAH NADAR Vs. COMMISSIONER OF CIVIL SUPPLIES MADRAS
April 12, 1971
A RAFEEQ AHMED AND CO Vs. UNION OF INDIA
November 25, 1971
A SUBBAIAH PADAYACHI Vs. STATE OF MADRAS
January 27, 1971
A V KANNAPPA MUDALIAR Vs. V C CHELLAKUTTI UDAYAR
October 13, 1971
A. SUNDARASAN Vs. A.C. THIRULOKCHANDAR
February 11, 1971
A.R. DAMODARA MUDALIAR AND COMPANY, BY PARTNER A.R. DAMODARAN Vs. COMMISSIONER, NELLIKUPPAM MUNICIPALITY
August 3, 1971
A.V. PALANISWAMI Vs. V. RAMAMURTI AND ORS.
October 27, 1971
ABDUL KAREEM Vs. SPECIAL OFFICER FOR WAKFS MADRAS
April 30, 1971
ABDUL SATHAR SAHIB Vs. ABDUL LATEEF SAHIB
June 21, 1971
ALAGARSWAMI CHETTIAR Vs. LAKSHMI AMMAL
April 28, 1971
ALLI AMMAL Vs. NATARAJA MUDALIAR
June 30, 1971
AMIRTHALINGA PANDARATHAR Vs. KESAVACHARIAR
March 5, 1971
AMMONIA SUPPLY CORPORATION Vs. JOINT COMMERCIAL TAX OFFICER RATTAN BAZAAR DIVISION MADRAS
March 18, 1971
ANDALAMMAL Vs. B KANNIAH
June 30, 1971
ANGLO AMERICAN DIRECT TEA TRADING COMPANY LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER SRIRANGAM DIVISION SRIRANGAM
September 9, 1971
ANGLO-AMERICAN DIRECT TEA TRADING COMPANY LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER, SRIRANGAM DIVISION
June 23, 1971
ANNAMALAI Vs. NARAYANASWAMI PILLAI
June 24, 1971
APPAVU GRAMANI AND ANR. Vs. N. JAYALAKSHMI AMMAL
April 16, 1971
ARJUNDOSS Vs. P JANAKIRAM
March 2, 1971
ARTHANARI S Vs. FIRST INCOME TAX OFFICER
March 26, 1971
ARTHANARISWAMY CHETTIAR K P Vs. FIRST INCOME TAX OFFICER
April 15, 1971
ARULANANDAM VETHAKANNU NADAR Vs. BHAGAVATHI PILLAI THANKACHI
March 19, 1971
ARUMUGA MUDALIAR Vs. ESAKKIA PILLAI
September 3, 1971
ARUMUGAM PILLAI Vs. MARUTHAKUTTI GOUNDER
November 18, 1971
ARUNACHALA GOUNDER Vs. S ALAGAPPA CHETTIAR
August 25, 1971
ARUPPUKOTTAI CHANDRA BUS LINES Vs. COMMISSIONER OF INCOME TAX
December 17, 1971
ASHOK ELECTRO DIAMONDS Vs. JOINT COMMERCIAL TAX OFFICER TIRUCHIRAPALLI AND THE SENIOR SUPERINTENDENT OF POST OFFICES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI
March 25, 1971
ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE Vs. D RAJAGOPALA PONNAPOONDAR
April 23, 1971
ASSOCIATED INDUSTRIAL AND ENGINEERING CORPORATION LIMITED IN RE IN LIQUIDATION AND BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED AND SHANKAR SERVICE STATION Vs. ASSOCIATED INDUSTRIAL AND ENGINEERING CORPORATION LIMITED
February 23, 1971
AUTHORISED OFFICER (LAND REFORMS) Vs. SUBBALAKSHMI AMMAL
March 10, 1971
AVADAI AMMAL Vs. K L S SUBBURAMIER
February 3, 1971
AYYAPAZHAM Vs. STATE
December 6, 1971
AZIZUNNISSA BEGUM Vs. V. GOVINDAN NAIR
August 6, 1971
B BALAJI SINGH Vs. B RAJ KUMARI
October 15, 1971
B N THIAGARAJAN Vs. B N SUNDARAVELU
November 25, 1971
B S RAJARAMA IYER Vs. PARASUMANNA K RAMASWAMI IYER
March 10, 1971
B SRINIVASAN Vs. AL V R ST VEERAPPA CHETTIAR
December 23, 1971
BABI Vs. STATE
February 9, 1971
BABY AMMAL Vs. K.N. RANGABABU AND ORS.
July 19, 1971
BALAKRISHNA CHETTY Vs. SHANMUGAM
March 4, 1971
BALAMMAL Vs. M LAKSHMANA NAICKER
December 23, 1971
BALASUBRAMANIAM M Vs. AGRICULTURAL INCOME TAX OFFICER
September 23, 1971
BALKISHEN GOENKA Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER FOR SALES TAX COLLECTION THANJAVUR
July 5, 1971
BINNY LIMITED Vs. STATE
September 3, 1971
BRILLIANT MATCH WORKS SIVAKASI Vs. DEPUTY COMMERCIAL TAX OFFICER SIVAKASI
July 29, 1971
C DAKSHINAMURTHY Vs. K K VENKATASWAMY CHETTIAR
July 30, 1971
C H S SABHERWAL AND SURINDER SINGH SABHERWAL Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD I DIVISION MADRAS 2
March 24, 1971
C K KRISHNAPPA CHETTY Vs. STATE OF TAMIL NADU, REPRESENTED BY THE COLLECTOR OF CHINGLEPUT DISTRICT AND ORS
July 29, 1971
C K SUBRAMANIAN Vs. C K RAMASWAMY
February 10, 1971
C PONNUDURAI, OFFICIAL RECEIVER Vs. K A KUMARASWAMY MUDALIAR AND ORS
March 12, 1971
C V CUNNIAH CHETTY Vs. P L DHARMALINGAM CHETTY
August 27, 1971
C V GOKULAPATHY Vs. K R VENKATARAMA SARMA ADVOCATE RECEIVER
April 22, 1971
C. HARIPRASAD AND ANR. AND Vs. THE AMALGAMATED COMMERCIAL TRADERS PRIVATE LIMITED AND ORS.
July 23, 1971
CAUVERY SUGARS AND CHEMICALS LIMITED Vs. JOINT COMMERCIAL TAX OFFICER ESPLANADE I MADRAS 1
April 22, 1971
CEMENT DISTRIBUTORS PRIVATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
April 27, 1971
CHAMPALAL SOWCAR Vs. GOVERNMENT OF TAMIL NADU
June 24, 1971
CHELLIAH KONAR Vs. THE STATE OF TAMIL NADU BY THE SPECIAL LAND ACQUISITION TAHSILDAR AND ANR.
August 13, 1971
CHELLIAH THEVAR (DIED) AND ORS. Vs. MUTHIRULAPPA KUDUMBAN
January 8, 1971
CHIDAMBARAM CHETTIAR T S PL P Vs. COMMISSIONER OF INCOME TAX
February 9, 1971
CHINNA ANNAMALAI Vs. STATE OF TAMIL NADU
February 24, 1971
CHINNAMMAL Vs. PUBLIC PROSECUTOR
November 10, 1971
CHINNAPPAVU NAIDU Vs. MEENAKSHI AMMAL
February 8, 1971
CHOCKANATHAN CHIT FUND AND FINANCE P Vs. UNION TERRITORY OF PONDICHERRY
January 29, 1971
CHOKKAN PALANI VILAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 13, 1971
CITADEL FINE PHARMACEUTICALS PRIVATE LIMITED Vs. DISTRICT REVENUE OFFICER
December 23, 1971
COIMBATORE DISTRICT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSOCIATION COIMBATORE 9 Vs. INDUSTRIAL TRIBUNAL MADRAS
June 24, 1971
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PERIAKARAMALAI TEA AND PRODUCE COMPANY LIMITED
August 10, 1971
COMMON WEALTH ASSURANCE CO LTD Vs. V P RAHIM KHAN SAHIB
January 29, 1971
CORPORATION OF MADRAS Vs. K K KUNJU MOHAMED HAJEE
February 4, 1971
D K RAJU Vs. K V DESINGA RAJU AND THE STATE
November 8, 1971
D. LOHIAH CHETTY Vs. THE M.P.H.J.S. NIDHI OR THE PERMANENT GENERAL BENEFIT FUND LTD.
August 5, 1971
DAMODARA NAIDU Vs. THIRUPURASUNDARI AMMAL
October 8, 1971
DAMODARASWAMI NAICKER Vs. SUNDARARAJAN AND ORS.
January 6, 1971
DEPUTY COMMISSIONER (COMMERCIAL TAXES) Vs. LAKSHMINARAYANA TEXTILES (P) LIMITED
March 17, 1971
DORAIRAJ AND ANOTHER Vs. SIVALINGAM
March 25, 1971
DORAISWAMY GOUNDER Vs. STATE OF MADRAS
August 27, 1971
DR. N. NATESAN Vs. MRS. S. SANTHALAKSHMI
March 19, 1971
DURAIRAJ NADAR Vs. THE ASSISTANT COLLECTOR, TUTICORIN AND ANOTHER
February 8, 1971
E ELUMALAI Vs. STATE
March 2, 1971
E.J. MADHAVA MUDALIAR Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
August 2, 1971
EASUN ENGINEERING COMPANY LIMITED Vs. SALES TAX APPELLATE TRIBUNAL MADRAS
August 4, 1971
EDWARD JAYAKODI MUTHUSWAMY Vs. MUTHURAJ AND OTHERS
August 30, 1971
EITHIRAJ Vs. K GOPALASWAMY CHETTY
October 15, 1971
EKAMBARAM Vs. STATE OF TAMIL NADU
November 10, 1971
ELTEX ENGINEERING CORPORATION PRIVATE LIMITED Vs. JOINT COMMERCIAL TAX OFFICER AVANASHI ROAD DIVISION COIMBATORE 12
August 4, 1971
ERODE CO-OPERATIVFE MOTOR TRANSPORT SOCIETY FOR HARIJANS Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS I
February 17, 1971
ERODE TRANSPORTS (P ) LTD Vs. SADASIVAM MOTOR TRANSPORTS (P ) LTD AND ANR
January 8, 1971
ESWARI AMMA Vs. K K KORAH
October 19, 1971
EXCELLENT PUBLICITIES REPRESENTED BY K.V. RAMAMOORTHI Vs. THE MADURAI MUNICIPALITY BY ITS PROSECUTION SANITARY INSPECTOR
April 16, 1971
FARM TEA ESTATES SYNDICATE Vs. AGRICULTURAL INCOME TAX OFFICER
November 22, 1971
G D NARENDRA Vs. COMMISSIONER OF INCOME TAX
April 28, 1971
G GOPALA CHETTIAR Vs. N GIRIAPPA GOWDER
January 19, 1971
G JAYAKUMAR Vs. R RAMARATNAM
January 29, 1971
G. KESARICHAND AND ANR. Vs. T.A. SANKUNNI MAISTRY
April 12, 1971
G. MUTHUCHAMI NAICKER AND ORS. Vs. SENNIAPPA GOUNDAR AND ORS.
December 17, 1971
GANAPATHI PADAYACHI Vs. AUTHORISED OFFICER LAND CEILINGS
February 8, 1971
GNANA PRAKASI Vs. DEVADHASON NADAR AND ANR.
April 23, 1971
GNANABARANAM PILLAI Vs. RATHINAM PILLAI
August 12, 1971
GOVERNMENT OF MADRAS Vs. MANGAYARAKARSI AMMAL
January 21, 1971
GOVERNMENT OF MADRAS Vs. A S NAVANEETHAKRISHNA PILLAI
February 15, 1971
H G JAMAL MOHIDEEN SAHIB Vs. INCOME TAX OFFICER FIFTH
October 7, 1971
HAVUKAL ESTATE COMPANY Vs. INCOME TAX OFFICER
November 1, 1971
HIGHWAYS DEPARTMENT OF SOUTH ARCOT CUDDALORE Vs. VEDANTHACHARIAR
July 19, 1971
HINDUSTAN TELEPRINTERS LIMITED Vs. JOINT COMMERCIAL TAX OFFICER GUINDY DIVISION
August 19, 1971
I. EASWARA PILLAI AND ORS. Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT FOR HARIJAN WELFARE AND ANR.
March 9, 1971
IN RE: B.R. VENKATACHALAPATHI CHETTER Vs. STATE
July 29, 1971
IN RE: BUDREE Vs. STATE
September 17, 1971
IN RE: JAMBULINGAM Vs. STATE
March 18, 1971
IN RE: KARUPPANNAN AND ANOTHER Vs. STATE
March 23, 1971
IN RE: KUMARAN ALIAS NARAYANASAMI Vs. STATE
April 16, 1971
IN RE: M. KASI Vs. STATE
March 17, 1971
IN RE: M.M. MUTHALIEF Vs. STATE
August 2, 1971
IN RE: MARIMUTHU Vs. STATE
November 18, 1971
IN RE: MUNNIKILAVAN AND ORS Vs. STATE
June 18, 1971
IN RE: NARAYANA PANICKER Vs. STATE
April 5, 1971
IN RE: SEENI THEVAR, THANGA THEVAR Vs. STATE
August 27, 1971
IN RE: SUBBIAH Vs. STATE
February 2, 1971
IN RE: THIRUVENGADAM Vs. STATE
December 21, 1971
IN RE: VEERABAHU KONAR Vs. STATE
November 8, 1971
IN RE: YAKUB Vs. STATE
December 2, 1971
INDIA CEMENTS EMPLOYEES CANTEEN Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUNELVELI JUNCTION
July 27, 1971
INDIAN EXPRESS MADURAI LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER MOUNT ROAD DIVISION II MADRAS 2
August 20, 1971
J PATTAMMAL Vs. COLLECTOR OF MADRAS
January 5, 1971
JACOB CHERIAN Vs. K N CHERIAN
August 19, 1971
JAGADEESA THEVAR Vs. RAJABAKIYA THEVAR
February 24, 1971
JAGADISHCHANDRA F MODI Vs. JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS
March 10, 1971
JALAL MOHAMMED IBRAHIM Vs. KAKKA MOHAMMED GHOUSE SAHIB
February 22, 1971
JAMIA MASJID MOSQUE Vs. SYED ANWAR BATCHA SAHIB
January 11, 1971
JANAKI AMMAL Vs. MOOLAICHAMY SERVAI
October 5, 1971
JANAKIRAM MILLS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER RAJAPALAYAM
August 3, 1971
JAYALAKSHMI AMMAL Vs. T V GANESA IYER
September 1, 1971
JAYARAMA NAIDU Vs. TIRUPATHI
August 23, 1971
JEEWANLAL 1929 LIMITED Vs. JOINT COMMERCIAL TAX OFFICER PEDDUNAICKENPET
August 4, 1971
JEGANNATHAM PILLAI Vs. KUNJITHAPATHAM PILLAI
September 20, 1971
K AMBUJAMMAL Vs. DEPUTY COMMERCIAL TAX OFFICER KOTHAVALCHAVADI DIVISION MADRAS-1
August 2, 1971
K C CHANDU KUTTI KURUP Vs. GULAM MOHIDEEN SAHEB
July 30, 1971
K C VEDADRI Vs. COMMISSIONER OF INCOME TAX
October 14, 1971
K CHELLIAH Vs. CHAIRMAN INDUSTRIAL FINANCE CORPORATION OF INDIA
October 29, 1971
K GOPALACHARI Vs. STATE OF TAMIL NADU
August 6, 1971
K J JOSHI AND COMPANY Vs. JOINT COMMERCIAL TAX OFFICER RATTAN BAZAAR DIVISION MADRAS
August 3, 1971
K M THOMAS Vs. STATE
September 6, 1971
K MARIAPPA PILLAI Vs. INCOME TAX OFFICER
November 1, 1971
K P V SHAIK MOHD ROWTHER AND CO Vs. K S NARAYANAN
April 27, 1971
K R VENUGOPALA SARMA Vs. SANGU GANESAN
November 3, 1971
K RADHAKRISHNA CHETTY Vs. N RAJAGOPAL PILLAI AND CO
April 8, 1971
K RANGARAJAN Vs. R PONNUSAMY GRAMANI
February 22, 1971
K S BALAKRISHNAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 23, 1971
K SARADAMBAL AND T V SUNDARAM IYENGAR Vs. JAGANNATHAN
October 22, 1971
K SUBRAMANIA IYER Vs. OLAGANATHAN PILLAI
April 8, 1971
K V SRINIVASAN Vs. INCOME TAX OFFICER
March 9, 1971
K VENKATARAMAN AND CO Vs. STATE OF TAMIL NADU
February 9, 1971
K VENKATARAMAN AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER COIMBATORE IV
March 2, 1971
K. JAGAN MOHAN RAO Vs. K. SWARUP
April 20, 1971
K. LAKSHMI VENKATRAMA RAO Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
July 21, 1971
K. RAMACHANDRAN AND OTHERS Vs. RAJAMANICKAM
October 25, 1971
K. SRINIVASAN Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY AND ANR.
September 8, 1971
K. SUNDARA RAJAN Vs. DEPUTY INSPECTOR-GENERAL OF POLICE CENTRAL RANGE AND TWO ORS.
July 16, 1971
K.R.M.V. PONNUSWAMY NADAR SONS FIRM Vs. C. VATSALA DEVI
December 22, 1971
KALYAN TEXTILES Vs. APPELLATE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES SALEM
August 19, 1971
KAMAKSHI AMMAL Vs. BALAKRISHNA PILLAI
August 9, 1971
KAMALAMMAL Vs. MEENAKSHI AMMAL
February 4, 1971
KANDAPPA GOUNDER P Vs. FIFTH INCOME TAX OFFICER
March 16, 1971
KANDASWAMI AND ORS. Vs. VENKATACHALA KANDAR AND ORS.
November 23, 1971
KANNA ALIAS MAHALAKSHMI AMMAL Vs. KRISHNASWAMI ACHARI
April 30, 1971
KANNAMMAL Vs. DEIVASIGAMANI GOUNDER
November 26, 1971
KANYALAL THAKURDAS, BANKERS Vs. THE BOMBAY CYCLE IMPORTING COMPANY, CYCLE DEALERS
April 5, 1971
KESAVA PILLAI Vs. KAMALAMMAL
April 23, 1971
KRISHNAN AND OTHERS Vs. MUTHUSWAMI UDAYAR
June 15, 1971
KUMARASAMI ALIAS MUTHUKUMARASWAMI Vs. THEAGARAJAN
August 6, 1971
KUMARAVELU PILLAI Vs. MADURAI DISTRICT CO-OPERATIVE SUPPLY AND
April 27, 1971
KUMARI KARUPPAYEE Vs. MOTHI MONDI AMBALAM
February 17, 1971
L GOVINDARAJULU CHETTIAR Vs. V N SRINIVASALU NAIDU
July 23, 1971
L SUNDARESAN Vs. BOARD OF REVENUE C T MADRAS
August 20, 1971
L VEDAGIRI Vs. M S DEVARAJA MUDALIAR
March 24, 1971
L.K. KRISHNAN Vs. STATE OF MADRAS
March 4, 1971
L.K. MUTHIAH PILLAI AND ORS. Vs. THE PANCHAYAT UNION COMMISSIONER AND ORS.
July 30, 1971
LAKSHMI THANKACHI Vs. N NARAYANA PILLAI
March 22, 1971
LEELA THAMPATTY N K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 22, 1971
LIFE INSURANCE CORPORATION OF INDIA MADRAS Vs. K A MADHAVA RAO
April 2, 1971
LINK INDUSTRIES LTD. Vs. ABC
December 25, 1971
LOGAMBAL AMMAL AND ANR. Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
November 18, 1971
M ABDUL KHALICK AND COMPANY Vs. INCOME TAX OFFICER
October 8, 1971
M CT MUTHIAH CHETTIAR FAMILY TRUST Vs. FOURTH INCOME TAX OFFICER
November 3, 1971
M I ROYAPPAN Vs. GOVERNMENT OF TAMIL NADU
June 23, 1971
M K KANDASWAMI Vs. STATE OF TAMIL NADU
April 23, 1971
M K SHAIK ABDUL KHADER Vs. STATE OF TAMIL NADU
June 17, 1971
M M ANWARAULLA AM GHOUSE AND COMPANY Vs. STATE OF TAMIL NADU
March 23, 1971
M MD SAHAGTHULLAH Vs. INCOME TAX OFFICER FIFTH
June 29, 1971
M PATTABIRAMAN Vs. ACCOMMODATION CONTROLLER MADRAS
June 24, 1971
M R PRATAP Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
March 15, 1971
M VAIRAKANNU Vs. ASSISTANT COMMERCIAL TAX OFFICER THANJAVUR II
February 25, 1971
M VISHINDAS Vs. DEPUTY COMMERCIAL TAX OFFICER ROCK FORT DIVISION TIRUCHIRAPALLI
March 3, 1971
M. NARAYANAN Vs. G. SUBRAMANIAM AND ORS.
November 19, 1971
M. NATESA REDDY Vs. THE SUB-MAGISTRATE, TRIVELLORE AND OTHERS
June 23, 1971
M.C. MANNAIER AND ANR. Vs. P.G. GOPAL AND ANR.
November 11, 1971
M.E. BALKIS BEEVI AMMAL Vs. JUBEDA BEEVI AMMAL AND ORS.
February 9, 1971
M.H.A. ABDUL RAHIMAN ROWTHER Vs. V.S. SANKARAN AND ANR.
August 6, 1971
M.P. SHANMUGHAM Vs. THE LAND COMMISSIONER, BOARD OF REVENUE AND ORS.
September 7, 1971
MADRAS ADVOCATES CO OPERATIVE SOCIETY LIMITED Vs. JOINT COMMERCIAL TAX OFFICER ESPLANADE DIVISION MADRAS 1
February 11, 1971
MADRAS CEMENTS LIMITED Vs. STATE OF MADRAS
July 27, 1971
MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. K GOPALA MUDALIAR
October 6, 1971
MADRAS TYPE FOUNDRY Vs. JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION III MADRAS
August 2, 1971
MADURAI INSURANCE CO Vs. BALASUBRAMANIAM
March 19, 1971
MAHALAKSHMI TEXTILE MILLS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER MADURAI IX
November 23, 1971
MAHALINGA VOIKKARAN Vs. P.R.S. SELLATHAMMAL
October 26, 1971
MAHALINGAM Vs. AYYATHURAI
April 12, 1971
MAHENDRAKUMAR ISHWARLAL AND CO Vs. UNION OF INDIA
July 15, 1971
MAHENDRAKUMAR ISHWARLAL AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUPATTUR
March 18, 1971
MALAICHAMY AND ORS Vs. STATE OF MADRAS
June 16, 1971
MALLIKA BATTERY SERVICE Vs. DEPUTY COMMERCIAL TAX OFFICER ROYAPETTAH DIVISION MADRAS
August 12, 1971
MANAGEMENT OF REMINGTON RAND OF INDIA LTD Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
April 7, 1971
MANIAM PALANISAMI GOUNDER Vs. P KARUPPA GOUNDER
July 13, 1971
MANICKAM PILLAI Vs. THE COMMISSIONER, MUNICIPALITY
February 17, 1971
MARAKAYAR BROTHERS Vs. DEPUTY COMMERCIAL TAX OFFICER RAMANATHAPURAM
March 3, 1971
MARIAM AYSHA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 20, 1971
MARIAM BAI Vs. MOHAMED JAFFAR ABDUL RAHIMAN SAIT
November 1, 1971
MARUTHA Vs. RAJAGOPAL
October 28, 1971
MAYAVARAM FINANCIAL CORPORATION LIMITED Vs. RESERVE BANK OF INDIA
January 29, 1971
MD IBRAHIM Vs. SECRETARY MINISTRY OF FINANCE
July 15, 1971
MEENAKSHI ACHI Vs. SADAYAPPA
November 1, 1971
MEENAKSHI AMMAL V N R Vs. AGRICULTURAL INCOME TAX OFFICER
July 20, 1971
MODERN HOUSING CONSTRUCTION AND PROPERTIES LIMITED, BY DIRECTOR Vs. THE ALAGAPPA TEXTILES (COCHIN) LTD.
August 27, 1971
MOHAMAD NACHIAR Vs. AUTHORISED OFFICER LAND REFORMS MAYURAM
March 18, 1971
MOHAMMED ABDUL KADAS Vs. DISTRICT COLLECTOR OF KANYAKUMARI
April 7, 1971
MOTOR OWNERS INSURANCE CO Vs. V DANIEL
March 15, 1971
MUHAMMED YUSUFF Vs. STATE OF MADRAS AND OTHERS
February 19, 1971
MULLAIKODIAMMAL Vs. GOVERNMENT OF TAMIL NADU
June 23, 1971
MUNIYANDI AND ORS. Vs. R. MUTHUSWAMI IYER
July 5, 1971
MURASOLI MARAN Vs. UNION OF INDIA
January 29, 1971
MURUGAN SOAP WORKS Vs. ASSISTANT COMMERCIAL TAX OFFICER CROSS ROAD CHECK POST CHINNA SALEM
July 28, 1971
MUTHU VENKATARAMA REDDIAR Vs. VARDARAJA KOUNDER
February 17, 1971
MUTHUMUNIA MUDALIAR S B Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 6, 1971
MUTHUSAMY ODAYAR Vs. STATE
June 23, 1971
N L N LAKSHMAN CHETTIAR Vs. JAYARAMA CHETTIAR
February 3, 1971
N M SWAMY Vs. STATE
March 9, 1971
N MOHAMED HUSSAIN Vs. CHARTERED BANK MADRAS
November 3, 1971
N RADHAKRISHNA NAIDU AND ORS Vs. S GOVINDASWAMI NAIDU AND ANR
December 20, 1971
N RAMANA REDDY Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET DIVISION I
June 22, 1971
N THANGAPPAN Vs. SUBADRA
April 30, 1971
N.A. RAMANATHA IYER AND ORS. Vs. BATHUL BAI AND ORS.
March 19, 1971
N.K.M. KADER SAHEB Vs. ALWAR THEVAR AND OTHERS
February 15, 1971
N.V. PANCHAPAKESAN Vs. K. SWAMINATHAN
February 11, 1971
NALLAPPA REDDIAR Vs. KAMACHI MOOPAN
March 17, 1971
NANJA NAICKEN Vs. RANGAMMAL
October 15, 1971
NARAYANA PILLAI Vs. DHARMAR
April 16, 1971
NARAYANASWAMI Vs. STATE
August 30, 1971
NARAYANASWAMI MATCH FACTORY Vs. SUPDT OF CENTRAL EXCISE TIRUNELVELI
November 16, 1971
NATARAJAN ASARI Vs. PICHAMUTHU ASARI
July 6, 1971
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER ESPLANADE DIVISION I MADRAS
August 3, 1971
NUNGAMBAKKAM DHANARAKSHAKA SASWATHA NIDHI LIMITED Vs. REGISTRAR OF COMPANIES
November 4, 1971
OFFICIAL ASSIGNEE MADRAS Vs. TEHMINA DINSHAW TEHRANI
July 26, 1971
OTTAKARA SAMBAN Vs. PALMUTHIAH KUDUMBAN AND ORS.
February 16, 1971
P C PURUSHOTHAMA REDDIAR Vs. COURT OF THE APPELLATE AUTHORITY DISTRICT AND SESSION
October 26, 1971
P GOPALAKRISHNA NAIDU Vs. STATE OF MADRAS
January 6, 1971
P J S JAYARAMA CHETTIAR Vs. D ANNAMALAI CHETTIAR
July 15, 1971
P K SUKUMARAN Vs. SULAIMAN KHAN
January 29, 1971
P KRISHNASWAMY GOUNDER Vs. DEPUTY COMMERCIAL TAX OFFICER PERIAKULAM
February 24, 1971
P MARIAPPA MUDALIAR Vs. LIFE INSURANCE CORPORATION OF INDIA
August 3, 1971
P MOHAMMED ALI Vs. A P R MARUDAPPAN
July 2, 1971
P S LAKSHMANA SHAH Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE
June 23, 1971
P S N MOTOR PVT Vs. V C K BUS SERVICE PVT LTD
December 13, 1971
P S SUBRAMANIAM CHETTIAR Vs. JOINT COMMERCIAL TAX OFFICER III DINDIGUL
July 5, 1971
P SHANKERLAL Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET II DIVISION MADRAS
February 19, 1971
P SIVARAMAKRISHNA PILLAI Vs. LAND COMMISSIONER BOARD OF REVENUE CHEPAUK MADRAS
July 13, 1971
P V GANDHI Vs. GITANJALI
December 1, 1971
P V PALANIAPPA PILLAI Vs. DEPUTY COMMERCIAL TAX OFFICER MELUR
March 4, 1971
P. CHOCKALINGA MUDALIAR Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF NORTH ARCOT AND ORS.
October 12, 1971
P. NARAYANASAMI REDDIAR Vs. K.M. JAYARAMA REDDIAR
March 5, 1971
P. SHANMUGAM Vs. THE SECRETARY, CO-OPERATIVE FIRE AND GENERAL INSURANCE SOCIETY LTD.
September 24, 1971
P.I. KURIAN Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE DEPUTY SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS.
August 2, 1971
P.S. JAYARAMAN Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ANOTHER
October 25, 1971
P.S. KOTHANDANI AND ORS. Vs. V.N.S. POTHI NAIKAR AND ORS.
June 24, 1971
PACHAIMARATHAN Vs. STATE
July 2, 1971
PALANIAPPA CHETTIAR Vs. PARVATHI BAI
April 28, 1971
PANDURANGAN Vs. GOVINDA IYER
March 4, 1971
PAPPAMMAL (DIED) AND ORS. Vs. K. KUPPUSWAMY
August 10, 1971
PAPPI CHETTY RAGHAVIAH CHETTYS CHARITIES Vs. COMMISSIONER OF LABOUR MADRAS
April 20, 1971
PARRY AND COMPANY LIMITED MADRAS Vs. STATE OF MADRAS
November 23, 1971
PARTHASARATHY PILLAI Vs. S M SHAMSUDDEEN
February 11, 1971
PATTU IYER Vs. ARUNACHALA PADAYACHI
September 22, 1971
PECHIAMMAL Vs. VEERAPPA THEVAR
August 2, 1971
PERIASAMI NAICKER Vs. SELLA PILLAI
February 18, 1971
PERUMAL GOUNDER AND ORS. Vs. ATHAPA GOUNDER AND ANR.
March 18, 1971
PICHAIMUTHU Vs. WINNER KNITTING CO
April 19, 1971
PITCHAI Vs. THE COLLECTOR OF MADURAI
March 18, 1971
PONNAMMA KALIAMMA Vs. KUMARA PILLAI
April 23, 1971
PREMLATA AGARWAL Vs. LAKSHMAN PRASAD GUPTA
April 5, 1971
R ANANTHAN Vs. AVERY INDIA LIMITED
October 22, 1971
R DHANALAKSHMI AMMAL Vs. G ANTHURAJ
August 4, 1971
R G BANDARI AND COMPANY Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET DIVISION I
February 22, 1971
R GOVINDARAJ Vs. N G VENKATESWARAN
October 28, 1971
R NEELAKANTAN Vs. COLLECTOR OF CHINGLEPUT
December 9, 1971
R RAJA KONAR Vs. ANDAL AMMAL
July 13, 1971
R TULASI Vs. HAMED BI
March 12, 1971
R VARADARAJAN Vs. SALEM MUNICIPAL COUNCIL
February 1, 1971
R VENKATACHALA THEVAR Vs. STATE OF MADRAS
July 19, 1971
R. GOPALAKRISHNAN Vs. P. A. C. R. RAMASUBRAMANIA RAJA AND OTHERS
December 3, 1971
R. GOVINDARAJALU NAIDU Vs. S.A.M. AYYARU CHETTIAR
October 5, 1971
R. SANTHAKUMARI Vs. S. NATARAJAN
April 7, 1971
R.A. SATHAR Vs. OFFICIAL ASSIGNEE, REPRESENTING ESTATE OF R.A. KHALEEL
November 26, 1971
R.P. DAVID AND COMPANY AND ANR. Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ANR.
October 12, 1971
R.V. ARUNACHALA THEVAR Vs. CHINNAMMAL
July 23, 1971
RAGAIYA BAGAVATHAR Vs. KESAVA BAGAVATHAR
April 5, 1971
RAJAGOPAL TRANSPORTS (P) LTD., TIRUCHIRAPALLI Vs. PRESIDING OFFICER, LABOUR COURT MADURAI AND OTHERS
February 2, 1971
RAJAKUMARI T R Vs. INCOME TAX OFFICER
April 26, 1971
RAJAMANICKAM Vs. STATE
January 8, 1971
RAJAMMAL Vs. A T KRISHNASWAMI MUDALIAR
August 26, 1971
RAJANNA S Vs. AGRICULTURAL INCOME TAX OFFICER
April 27, 1971
RAJARAM REDDY Vs. KESAVA REDDIAR
November 11, 1971
RAJENDERA MILLS LIMITED Vs. JOINT COMMERCIAL TAX OFFICER
March 17, 1971
RAMASEENIVASA IYENGAR (DECEASED) Vs. S. PADMASANI AMMAL
July 19, 1971
RAMASWAMI GOUNDER Vs. RAMASWAMI GOUNDER AND ORS.
April 16, 1971
RAMASWAMI JADAYA GOUNDER Vs. V T ELAIYA PILLAI
November 1, 1971
RAMASWAMY THEVAR Vs. ESAKKI THEVAR
July 2, 1971
RANGANATHAN Vs. REVENUE DIVISIONAL OFFICER PATTUKOTTAI
April 30, 1971
RAYALA CORPORATION P LTD Vs. FACIT ASIA AND RAYALA CORPORATION EMPLOYEES
November 16, 1971
RAYAPPA ASARI Vs. STATE
September 15, 1971
RETURNING OFFICER SPECIAL OFFICER TIRUCHIRAPALLI Vs. S RAMACHANDRAN
March 10, 1971
S A AHMED Vs. SUBRAMANIAM
February 12, 1971
S A HENRY Vs. J V K RAO
March 19, 1971
S ARTHANARI Vs. FIRST INCOME TAX OFFICER SALEM
March 26, 1971
S B MUTHUMUNIA MUDALIAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MADRAS
July 6, 1971
S CHENCHULAKSHMI AMMAL Vs. A SUBRAMANIAN
October 8, 1971
S GOPALAKRISHNA IYER Vs. V S SUBBARAYA IYER
November 16, 1971
S H BENSON INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
September 16, 1971
S K KUPPANNA CHETTIAR Vs. STATE OF MADRAS
August 12, 1971
S K NATESAM PILLAI Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHI TOWN II
April 7, 1971
S K SUNDARAM Vs. M JOSHI RAJAMANNAR CHETTIAR
November 8, 1971
S M DAWOOD BIBI Vs. ABU BAKKER PULAVAR
August 30, 1971
S MARIAYAYI Vs. UNION OF INDIA
February 3, 1971
S MUTHUSANKARA NADAR Vs. DEPUTY COMMERCIAL TAX OFFICER UTHAMAPALAYAM
June 21, 1971
S N VR CT CHINNAN CHETTIAR Vs. OFFICIAL RECEIVER MADURAI
April 12, 1971
S NATARAJAN Vs. D SAMSON JOINT COMMERCIAL TAX OFFICER CENTRAL INTELLIGENCE WING MADRAS 5
February 19, 1971
S R SRINIVASA THATHACHARIAR Vs. PITCHAI MUTHU MOOPAN
October 22, 1971
S RAGHAVANANDAM Vs. C P CHITRARASU
July 12, 1971
S SUBRAMANIAM Vs. HINDUSTAN GENERAL INSURANCE SOCIETY LTD
June 28, 1971
S T RAMALINGAM PILLAI Vs. DHANALAKSHMI AND CO MADURAI
July 7, 1971
S V M SAYED CASSIM Vs. INCOME TAX OFFICER THIRD
June 28, 1971
S VELU PALANDAR Vs. DEPUTY COMMERCIAL TAX OFFICER
August 3, 1971
S. CHATTANATHA KARAYALAR Vs. THE EXECUTIVE OFFICER, PUTHALAM PANCHAYAT
February 9, 1971
S. GOPALARATNAM AND OTHERS Vs. THE AUTHORISED OFFICER, THANJAVUR
January 29, 1971
S. RAMASWAMY IYER Vs. SENDHIL TIRUPPANI KATTALAI ATTACHED TO SRI SUBRAMANIASWAMI KOIL, REPRESENTED BY ITS HEREDITARY TRUSTEE SRI LA SRI SUBRAMANIA AMBALAVANA PANDARA SANNADHI AVARGAL
October 25, 1971
S.N. SUNDARAM AND CO. Vs. THE STATE OF TAMILNADU AND ANR.
July 14, 1971
S.R. SRINIVASA IYENGAR Vs. THE TAMIL NADU STATE GOVERNMENT REPRESENTED BY THE SECRETARY, HOME DEPARTMENT
March 11, 1971
SAMI PILLAI Vs. RAMULU NAIDU
July 1, 1971
SANTHANAM KACHAPALAYA GURUKKAL ALIAS KACHAPESWARA GURUKKAL Vs. V. SUBRAMANIA GURUKKAL
October 14, 1971
SARANGAPANI CHETTIAR S Vs. CONTROLLER OF ESTATE DUTY ASST
April 21, 1971
SARAVANABHAVA Vs. SELLAMMAL AND ORS.
August 3, 1971
SATHIAN Vs. STATE
February 1, 1971
SELF HELP PRIVATE INDUSTRIAL ESTATE PRIVATE LIMITED Vs. STATE
January 5, 1971
SELLAYYA PILLAI Vs. DEVARAYA PILLAI
July 16, 1971
SELVADAS Vs. REV A M BENSAM
July 30, 1971
SETHU PARVATHY AMMAL Vs. BAJJI K SRINIVASAN CHETTIAR
September 21, 1971
SHA MANMALL MISRIMALL Vs. K RADHAKRISHNAN
April 7, 1971
SHAH CHANDANBHAN ROOPCHAND BOHRA AND CO Vs. UNION OF INDIA
March 3, 1971
SHANMUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 1, 1971
SHANMUGHASUNDRATHAMMAL Vs. NARAYANA KONAR
December 17, 1971
SHEIK IBRAHIM SAHEB Vs. SPECIAL OFFICER FOR WAKFS
July 29, 1971
SHETTY VISWANATHAN Vs. DORAISWAMY
March 30, 1971
SIGAPPIACHI Vs. M A P A PALANIAPPA CHETTIAR
October 22, 1971
SILAMBANI SRI CHIDAMBARA VINAYAGAR SWAMI DEVASTANAM Vs. DURAISAMI NADAR
February 9, 1971
SINGAM CHETTY ATEENDROOLOO CHETTY CHARITIES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 21, 1971
SINNARAJU CHETTIAR Vs. UNION OF INDIA
August 27, 1971
SIVAJI FILMS PRIVATE LIMITED Vs. STATE OF MADRAS
August 2, 1971
SOURIYAR Vs. N SHANMUGASUNDARAM PILLAI
August 4, 1971
SOUTH EAST TANNING COMPANY Vs. ASSISTANT COLLECTOR OF CUSTOMS
February 1, 1971
SOUTH INDIAN INSURANCE CO Vs. P SUBRAMANIAM
April 29, 1971
SOUTHERN INDIA EDUCATION TRUST MADRAS Vs. M S JAGADAMBAL
August 2, 1971
SOUTHERN TEXTILES LIMITED Vs. INCOME TAX OFFICER
April 15, 1971
SRI MURUGAN THEATRE MADURAI Vs. COMMISSIONER OF LAND REVENUE SETTLEMENT OF ESTATES AND
March 3, 1971
SRICHAND GOBINDRAM NAGPAL Vs. M LAKSHMANAN
February 2, 1971
SRILA SRI SIVAGNANA BALAYA SWAMIGAL MADALAYAM, MAILAM AND BOMMAYYAPALAYAM BY ITS ADHEENAPARAMPARAI DHARMAKARTHA, SRI SUBRAMANIASWAMI DEVASTHANAM Vs. THE STATE OF TAMIL NADU BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
March 9, 1971
SRIMAGAL AND CO Vs. BOOKS INDIA PVT LTD
July 13, 1971
SRIRANGAM MUNICIPALITY Vs. V NATARAJA PILLAI
August 13, 1971
SRIVEDAPURISWARASWAMI TIRUVEDUKUDI Vs. SHEIK FARID
December 17, 1971
STATE Vs. KARUPPANNA THEVAR
January 25, 1971
STATE Vs. NATARAJAN
March 18, 1971
STATE BY PUBLIC PROSECUTOR Vs. VELLAYA NADAR
October 21, 1971
STATE BY PUBLIC PROSECUTOR Vs. JAGADESH CHANDRAN
December 20, 1971
STATE OF MADRAS Vs. K.S. VENKATARAMAN AND ANOTHER
February 11, 1971
STATE OF MADRAS Vs. P SEETHARAMAMMAL
April 20, 1971
STATE OF MADRAS Vs. BALAMANAVALA REDDIAR
August 31, 1971
STATE OF MADRAS Vs. SF PRODUCTS INDIA LIMITED
September 7, 1971
STATE OF TAMIL NADU Vs. RAMBAL PRIVATE LIMITED
August 10, 1971
STATE, BY THE PUBLIC PROSECUTOR Vs. JOHN
August 4, 1971
STONEWARE PIPES MADRAS Vs. UNION OF INDIA
February 24, 1971
SUBRAMANIAM CHETTIAR Vs. A. MURUGAPPAN CHETTIAR AND ORS.
October 15, 1971
SUBRAMANYAM Vs. VENKATARAMAN
April 22, 1971
SUNDARAM INDUSTRIES PRIVATE LIMITED MADURAI Vs. STATE OF TAMIL NADU
August 11, 1971
SUPPANNA KAVUNDAR Vs. SUBBULAKSHMI (ALIAS) PAPATHI AND ANR.
June 23, 1971
SWADESHI COTTON MILLS CO , LTD , REPRESENTED BY THE SECRETARY Vs. COMMUNE OF PONDICHERRY REPRESENTED BY THE MAYOR OF PONDICHERRY COMMUNE AND ANR
July 7, 1971
SWAMINATHAN AMBALAM Vs. P K NAGARAJA PILLAI
December 9, 1971
T A KUPPUSWAMI CHETTIAR Vs. STATE OF MADRAS
June 21, 1971
T A KUPPUSWAMI CHETTIAR AND CO BHAVANI Vs. STATE OF TAMIL NADU
September 2, 1971
T A SANKARALINGAM Vs. T N MANI AND ORS
May 11, 1971
T A SANKUNNI Vs. B J PHILIPS
November 5, 1971
T C MUTHUSWAMY Vs. STATE
June 16, 1971
T HAZARIMAL Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
November 12, 1971
T M DORAISWAMI Vs. KANNIAPPA REDDI
November 23, 1971
T S A HAMID Vs. SRI ALANDURAIAPPARSWAMI TEMPLE
March 17, 1971
T S KRISHNAN NAMBOODIRI Vs. STATE OF MADRAS
February 24, 1971
T SWAMINATHAN Vs. STATE OF MADRAS
February 11, 1971
T V RAMASUBBA IYER Vs. A M AHAMED MOHIDEEN
September 6, 1971
T V VELAYUDHAN Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT AND ANR
July 1, 1971
T W RANGANATHAN Vs. T K SUBRAMANIAM
March 2, 1971
T. BAGHCHAND GALADA Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE (CHIEF) SECRETARY TO THE GOVERNMENT, (HOME DEPT.) AND ANR.
March 9, 1971
T. EZHUMALAI Vs. PADMAVATHI AMMAL
March 17, 1971
T. SRINIVASAN Vs. STATE BY C.B.I. (S.P.E.) SPECIAL POLICE ESTABLISHMENT, MADRAS
December 3, 1971
T.K. SUBRAMANIAM Vs. COMMISSIONER SALEM MUNICIPALITY, SALEM
March 18, 1971
TAJ PRAKASH THAIKKAL, REPRESENTED BY S.M.A. SYED HAMEED, MANAGING TRUSTEE AND ORS. Vs. S.F. WAHAB AND ANR.
November 29, 1971
THANGARAI Vs. STATE
August 25, 1971
THANGAVELU Vs. STATE
June 23, 1971
THANTHONI NAICKER Vs. KUPPAMMAL
December 13, 1971
THAVASI Vs. STATE
April 27, 1971
THAYAMMAL Vs. SALAMMAL
March 2, 1971
THE ALLIED INDUSTRIES CORPORATION THROUGH ITS PROPRIETRIX P.G. SIVAKAMI AND ANR. Vs. THE SYNDICATE BANK, THROUGH ITS AGENT
July 29, 1971
THE ASSISTANT DIRECTOR OF ENFORCEMENT, ENFORCEMENT DIRECTORATE, MADRAS Vs. M.M. MOHD. MEERA SAHIB
October 15, 1971
THE GENERAL MANAGER, SOUTHERN RAILWAY Vs. N. JEENARAJ
June 15, 1971
THE JAMIA DARUS SALEM ARABIC COLLEGE TRUST BY ITS HONORARY SECRETARY, KAKA HAJI MOHAMMED OMAR SAHIB Vs. B. RAJANNA AND ANR.
November 19, 1971
THE MADURAI MUNICIPALITY THROUGH ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. K. VISWANATHAN AND ANR.
January 12, 1971
THE MANAGEMENT OF MADRAS Vs. THE WORKMEN OF MADRAS AND ANR.
April 20, 1971
THE MANAGEMENT OF NAVAMANI AND CO. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
July 1, 1971
THE MANAGEMENT OF SRI KRISHNA TALKIES Vs. THE PRESIDENT OFFICER, LABOUR COURT AND ANR.
September 9, 1971
THE MANAGEMENT OF THIRU AROORAN SUGARS LIMITED Vs. THE INDUSTRIAL TRIBUNAL AND ANR.
June 21, 1971
THE MANAGMENT, SOUTH ARCOT DISTRICT CO-OPERATIVE MOTOR TRANSPORT SOCIETY (FOR EX-SERVICEMEN) LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
April 27, 1971
THE MOTOR INSURANCE CO. LTD. Vs. A.N. PATTAMMAL AND ANR.
October 22, 1971
THE MUNICIPAL COUNCIL, BY ITS COMMISSIONER Vs. SYED NAZIRUDDIN HUSSAINI (MINOR) BY NEXT FRIEND, FATHER SYED GAFFAR MOHIDEEN HUSSAINI
July 28, 1971
THE PUBLIC PROSECUTOR Vs. KANDAIYAN AND OTHERS
October 5, 1971
THE RADHASWAMI CHARITABLE SOCIETY BY ITS SECRETARY AND ANR. Vs. THE AUTHORISED OFFICER LAND REFORMS
January 6, 1971
THE SALEM-DHARMAPURI OMNIBUS OPERATORS ASSOCIATION Vs. THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, GOVERNMENT OF MADRAS
January 29, 1971
THE SANITARY INSPECTOR, CORPORATION OF MADRAS Vs. PARASURAMAN
December 20, 1971
THE STATE OF MADRAS BY THE COLLECTOR OF THANJAVUR Vs. K. DEVAKI AMMAL AND ORS.
February 4, 1971
THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ANR. Vs. M. KANDASWAMY
August 6, 1971
THE WORKMEN OF TANNING AND FINISHING UNIT, VINNAMANGALAM, REPRESENTED BY THE PRESIDENT, GOVT. TANNING AND WOOL PROCESSING CENTRE WORKERS UNION, AMBUR, NORTH ARCOT Vs. THE MANAGEMENT OF TANNING AND FINISHING UNIT, VINNAMANGALAM (P. O. MUNNUR) NORTH ARCOT DIST. AND ANOTHER
August 19, 1971
THIRUMURTHI AND ANOTHER Vs. MUTHUSAMY GOUNDAR
June 29, 1971
THIRUVALAR SPINNING MILLS Vs. BOARD OF REVENUE COMMERCIAL TAXES MADRAS 5
August 20, 1971
THIRUVALLOOR PILLAI Vs. RAMASWAMI NAIDU
July 8, 1971
TIRUMALA TIRUPATI DEVASTHANAM TIRUPATI Vs. STATE OF MADRAS
August 5, 1971
UMARAPARVATHY Vs. BHAGVATHY AMMA
February 19, 1971
UNION OF INDIA Vs. HOECHAST PHARMACEUTICALS LTD
September 9, 1971
UNION OF INDIA Vs. M. MARIAPRAKASA MUDALIAR SONS KARUR
April 19, 1971
UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY, MINISTRY OF INDUSTRIAL DEVELOPMENT AND COMPANY AFFAIRS AT NEW DELHI Vs. INDIA CEMENTS LTD. AND ORS.
April 23, 1971
UNION OF INDIA OWNING EASTERN RAILWAY Vs. JETMALL SUKANRAJ
April 21, 1971
V A AMIAPPA NAINAR Vs. N ANNAMALAI CHETTIAR
February 5, 1971
V GOVINDASWAMI Vs. REVENUE DIVISIONAL OFFICER AND ANR
August 6, 1971
V K BATCHA MOHIDEEN Vs. JOINT COMMERCIAL TAX OFFICER TIRUCHIRAPPALLI TOWN 1
February 15, 1971
V K S SIVAM Vs. THIRUPATHISWAMI
April 30, 1971
V MUNUSAMI NAIDU Vs. A KASIM KHAN
April 23, 1971
V N RAJAN AND COMPANY Vs. AGRICULTURAL INCOME TAX OFFICER KUMBAKONAM
July 20, 1971
V P G MURUGESAN PILLAI Vs. STATE OF MADRAS
December 2, 1971
V S KOTHANDAPANI NAIDU Vs. P VENKATACHALA GOUNDER
March 11, 1971
V S SUBBA REDDIAR Vs. SEETHARAMAN
September 2, 1971
V SHOROOP SUNDAR Vs. REGIONAL TRANSPORT AUTHORITY
November 11, 1971
V VEERAPPAN Vs. STATE
February 15, 1971
V. KADIRVELU Vs. THE SECRETARY, THE MADRAS STATE KHADI AND VILLAGE INDUSTRIES BOARD, SECRETARIAT
November 30, 1971
V. KALYANA RAMA IYER ETC. Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF THANJAVUR
January 19, 1971
V. SRINIVASAN AND ORS. Vs. SUNDARAMURTHI AND ANR.
April 23, 1971
VADAMALAIMUTHU SEELARAJA PANDIAN ETC. Vs. KRISHNASWAMI KAMAYA NAICKER ETC.
August 13, 1971
VADIVEL PADAYACHI Vs. STATE
October 27, 1971
VAIYAPURI GOUNDAN-PETR (ACCUSED) Vs. COMMISSIONER, SALEM MUNICIPALITY, SALEM-RESPT (COMPLAINANT)
July 15, 1971
VEERAKESAVAN Vs. ANCHI CHETTIAR
March 24, 1971
VEERASIKKU Vs. STATE
February 8, 1971
VELAMMAL AND ORS Vs. CHOKKIAH GOUNDER
February 19, 1971
VELAYUDHAM PILLAI Vs. SANDHOSA NADAR
December 16, 1971
VELLAIAMMAL Vs. VELLAICHAMY
October 28, 1971
VELLINGIRI THEVAR AND ANOTHER Vs. STATE AND ANOTHER
September 20, 1971
VELLORE SHROF KUMARSWAMI CHETTI CHOULTRY Vs. VEERASAMI
September 17, 1971
VELU PALANDAR S Vs. DEPUTY CTO
August 3, 1971
VENGAMMAL Vs. RAMACHANDRAN
February 11, 1971
VENKATACHALAPATHY SWAMI TEMPLE THUNISARA MEDU Vs. VELU PADAYACHI
February 3, 1971
VENKATAKRISHNA REDDIAR Vs. SWAMIKANNU GOUNDAR
July 23, 1971
VENKATARAMA LYER Vs. THIRUVIDAMARUDUR SRI MANALINGASWAMI DEVASTANAM
June 22, 1971
VENKATARAMAN Vs. L A THANGAPPA GOUNDER
February 15, 1971
VENKATASWAMI REDDIAR Vs. SUNDARAMOORTHY
April 6, 1971
VINAITHEETHAL ACHI Vs. CHIDAMBARAM CHETTIAR
July 20, 1971
VISALAKSHI ACHI Vs. ARUNACHALAM CHETTIAR
March 26, 1971
VISWASAM Vs. E RAMACHANDRAN NADAR
September 24, 1971
W H DEETH AND COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER POONAMALLEE CHECK POST
November 22, 1971
WHEEL AND RIM COMPANY OF INDIA LTD Vs. GOVERNMENT OF TAMIL NADU
April 19, 1971
WORKMEN OF SHRI RAMA VILAS SERVICE LIMITED Vs. SHRI RAMA VILAS SERVICE LIMITED
October 5, 1971
WORKMEN OF SRI RAMA VILAS SERVICE LIMITED Vs. SRI RAMA VILAS SERVICE LIMITED
October 5, 1971