Case Index

Title
Date
KUNDUNGAL SAW MILLS Vs. STATE OF KERALA
June 10, 1971
A D M STUBBINGS Vs. SHELLAMUTHU
November 9, 1971
A D M STUBBINGS Vs. SHELLAMUTHU
November 15, 1971
A DAVOOD KHAN Vs. STATE OF KERALA
December 22, 1971
A ESSUDDIN Vs. P NEELAKANTAN
January 4, 1971
A J GEORGE Vs. COFFEE BOARD
November 3, 1971
A K VASU PILLAI Vs. BOARD OF REVENUE
January 20, 1971
A K VEERAMANI Vs. STATE OF KERALA
March 31, 1971
A KARUNAKARAN NAIR Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
July 27, 1971
A RAGHAVAN Vs. D E O ATTINGAL
July 27, 1971
A. DAVOOD KHAN Vs. STATE OF KERALA
December 13, 1971
ABDUL Vs. STATE
August 2, 1971
ABDUL KARIM Vs. RECEIVER T M MUHAMMAD SHAFFEE
June 10, 1971
ABDUL RAHIM HAJI JACOB SAIT Vs. COMMISSIONER OF INCOME TAX
December 2, 1971
ABDULSALAM, M. Vs. STATE OF KERALA
October 29, 1971
ABOOBACKER Vs. STATE
April 1, 1971
ABOOBACKER HAJI Vs. MAMU KOYA
August 9, 1971
ACHUTHAN Vs. SULOCHANA
August 13, 1971
ACHUTHAN Vs. SULOCHANAN
April 6, 1971
ADIMALI ST PAULA YAKKOBAYA SURIYANI CHURCH Vs. ITHAPPIRI PAILY
June 21, 1971
ADIMALI ST PAULS YAKKOBAYA SURIYANI CHURCH Vs. ITHAPPIRI
October 14, 1971
AHMED KOYA Vs. AMINA BEEBI
December 1, 1971
ALAGAPPA TEXTILES (COCHIN) LTD. Vs. THE CIT, ERNAKULAM
December 16, 1971
ALAGAPPA TEXTILES COCHIN LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1971
AMBAT ECHUKUTTY MENON Vs. COMMISSIONER OF INCOME TAX
December 1, 1971
AMMU AMMA Vs. APPU MENON
January 30, 1971
AMMUKUTTY Vs. MURUGAN ALIAS APPU
July 12, 1971
ANNAMMA PAUL PERINCHERRY Vs. COMMISSIONER OF WEALTH TAX
November 10, 1971
APREN JOSEPH Vs. STATE OF KERALA
August 24, 1971
ARJUNA REDDIAR Vs. STATE OF KERALA
August 12, 1971
ASSAN RAWTHER Vs. AMMU UMMA
July 20, 1971
AYISSA BIBI UMMA Vs. ABOOBACKER
December 6, 1971
AYSHA BEEVI MARIYA UMMAL KUNJU Vs. ABDUL KARIM RAHUMA BEEVI
July 6, 1971
AYYAPPAN PILLAI BALAKRISHNA PILLAI Vs. VELAYUDHAN PILLAI RAGHAVAN PILLAI
October 1, 1971
BABU NAIDU C K Vs. WEALTH TAX OFFICER
May 25, 1971
BALAKRISHNAN NAIR Vs. PADMINI AMMA
September 23, 1971
BALAKRISHNAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
October 11, 1971
BANGALORE TIMBER SYNDICATE Vs. STATE OF KERALA
February 25, 1971
BANK OF DECCAN Vs. ANTHIRA CLEMENT OF ARATTUKULANGARA VEETTIL
November 3, 1971
BEERA KOYA Vs. ALI KOYA
December 16, 1971
BHAGWAN GANESH PAI COMPANY Vs. STATE OF KERALA
April 8, 1971
BHAGWANDAS KRISHNADAS Vs. P S SAMA IYER
December 13, 1971
BOARD OF REVENUE Vs. MANAGING DIRECTOR SANTHI PLANTATIONS P LTD
January 21, 1971
C ABOOBACKER Vs. SUB INSPECTOR OF POLICE IRIKOOR
July 21, 1971
C KUNHIKANNAN NAIR Vs. STATE OF KERALA
February 10, 1971
C MOIDEEN Vs. SUB INSPECTOR OF POLICE CALICUT
November 1, 1971
C V XAVIER Vs. J AND J DE CHANE
December 7, 1971
CANARA BANK LTD Vs. T P R THAMPI
November 2, 1971
CENTRAL BANK OF INDIA LTD Vs. GOPINATHAN NAIR
November 16, 1971
CGT KERALA Vs. P V NARAYANI AMMA
November 19, 1971
CHACHY JOSEPH Vs. KUNJUNNY
October 27, 1971
CHACKO Vs. STATE OF KERALA
January 18, 1971
CHANDRASEKHARA MANDIAN Vs. INCOME TAX OFFICER
December 21, 1971
CHANDRASEKHARAN Vs. UNION OF INDIA
April 24, 1971
CHATHUKUTTY Vs. JANAKI AMMA
November 4, 1971
CHELLAPPAN Vs. STATE OF KERALA
January 6, 1971
CHEMBILALI NOORUDDIN Vs. STATE OF KERALA
February 24, 1971
CHEMBRA PEAK ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 18, 1971
CHERIA BAPPU HAJI Vs. SALES TAX OFFICER OTTAPALAM
February 24, 1971
CHERPPAN NADAR NARAYANAN NADAR Vs. KUMARAN KOCHUMMINI
April 1, 1971
CHOYI Vs. KUNHIRAMAN
July 19, 1971
CHOYYERI ABDULLA Vs. ERANCHERRY ILLATH DAMODARAN NAMBOODIRI
December 17, 1971
CIT Vs. C W STEEL
August 20, 1971
CIT KERALA Vs. TRAVANCORE COCHIN CHEMICALS LTD
September 5, 1971
CIT KERALA Vs. SANKARSONS AND CO
August 4, 1971
CLAUD FERNANDEZ Vs. GIOVANOLA BINNY CO LTD
April 8, 1971
CLEMEND V FERNANDEZ Vs. GIOVANOLA BINNY CO LTD
April 1, 1971
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN Vs. KESAVA REDDIAR
November 10, 1971
COMMISSIONER CORPORATION OF CALICUT Vs. SUBHADRA KOVILAKAM
March 5, 1971
COMMISSIONER OF GIFT TAX Vs. NARASIMHAN POTTI R
August 9, 1971
COMMISSIONER OF GIFT TAX Vs. GANAPATHY MOOTHAN
August 20, 1971
COMMISSIONER OF GIFT TAX Vs. MARY ANTONY
December 10, 1971
COMMISSIONER OF GIFT TAX Vs. SANKARAN NAIR M LATE
November 19, 1971
COMMISSIONER OF INCOME TAX Vs. HAJEE HASSAN YACOOB SAIT AND SONS
November 19, 1971
COMMISSIONER OF INCOME TAX Vs. INDO MARINE AGENCIES
November 19, 1971
COMMISSIONER OF INCOME TAX Vs. PERIYAR AND PAREEKANNI RUBBERS LIMITED
December 9, 1971
COMMISSIONER OF INCOME TAX Vs. ANANTHAN PILLAI K
December 23, 1971
COMMISSIONER OF INCOME TAX Vs. STEEL C W NO 1
August 20, 1971
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD KUNHI
August 20, 1971
COMMISSIONER OF INCOME TAX Vs. STEEL C W NO 2
August 20, 1971
COMMISSIONER OF INCOME TAX Vs. T C C LIMITED
August 20, 1971
COMMISSIONER OF INCOME TAX Vs. SANKARSONS AND COMPANY
August 24, 1971
COMMISSIONER OF INCOME TAX Vs. NATARAJ MOTOR SERVICE
September 14, 1971
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION
August 9, 1971
COMMISSIONER OF INCOME TAX Vs. KELUKUTTY
August 9, 1971
COMMISSIONER OF INCOME TAX Vs. PAILY PILLAI P M
November 11, 1971
COMMISSIONER OF INCOME TAX Vs. ITHAPPIRI AND GEORGE
November 17, 1971
COMMISSIONER OF INCOME TAX Vs. SHAILA INDUSTRIAL AND SPIRITUAL COLONY CHARITIES
November 9, 1971
COMMR. OF GIFT TAX Vs. GANAPATHY MOOTHAN
August 12, 1971
CONTROLLER OF ESTATE DUTY Vs. HARRY LESLIE
December 17, 1971
CORPORATION OF CALICUT Vs. KUNHALIKUTTY HAJI
October 8, 1971
DAWN AND CO Vs. COMMISSIONER OF INCOME TAX
August 17, 1971
DEVASSY P V Vs. COMMISSIONER OF INCOME TAX
August 20, 1971
DURAI RAJ M Vs. COMMISSIONER OF INCOME TAX
March 6, 1971
DURAIRAJ REDDIAR Vs. CIT KERALA
April 6, 1971
EDAKKAT MANNARACKAL CHINNAMMA Vs. THUMBAN KAPPUNNI
October 22, 1971
ENFORCEMENT OFFICER Vs. SUB INSPECTOR OF PUBLIC
January 29, 1971
EXECUTIVE OFFICER KARUKUTTY PANCHAYAT Vs. DEVASSY JOSEPH
July 8, 1971
FOOD INSPECTOR QUILON Vs. KOYAKUTTY
November 22, 1971
FORANE CHURCH Vs. STATE OF KERALA
August 13, 1971
GANAPATHI KOUNDAN Vs. NATARAJAN
December 13, 1971
GANGADHAR MARAR Vs. STATE
September 20, 1971
GEEVARGHESE MUTHALALI Vs. BHAGAVATHI AMMAL SHETHALEKSHMI AMMAL
January 6, 1971
GLEN LEVEN ESTATES LIMITED Vs. INCOME TAX OFFICER
July 14, 1971
GOPALAKRISHNAN IYER Vs. PADMANABHAN
June 17, 1971
GOPALAN NAMBIAR Vs. KUNHI AMMA
March 16, 1971
GOPALAN NAMBIAR Vs. BALAKRISHNAN NAMBIAR
November 3, 1971
GOPALANKUTTY NALR Vs. SANKUNNY EZHUTHASSAN
February 12, 1971
GOPALKRISHNA GUPTHAN Vs. AMMALU AMMAL
June 9, 1971
GOPINATHAN NAIR Vs. STATE OF KERALA
June 3, 1971
GOPINATHAN NAIR Vs. PALANI
February 15, 1971
GOVINDA MARAR Vs. SIVARAMA KURUP
June 29, 1971
GOVINDA MARAR Vs. GOVINDA KURUP
June 29, 1971
GOVINDA PILLAI Vs. STATE
October 4, 1971
GOVINDAN NAIR Vs. STATE
July 26, 1971
HABIBULLAH Vs. HAMEEDA BEEVI
June 11, 1971
HAILEYBURIA TEA ESTATES LTD Vs. STATE
December 15, 1971
HARINDRANATH K T Vs. AGRICULTURAL INCOME TAX OFFICER
February 8, 1971
HARRISONS AND CROSFIELD Vs. KERALA STATE
June 22, 1971
HARRISONS AND CROSFIELD LTD Vs. KERALA STATE
July 19, 1971
HASSAN ROWTHER Vs. BULGHEESE BEEVI
July 28, 1971
IDYALA GOVINDA BHATTA Vs. PARVATHI AMMA
June 18, 1971
INCOME TAX OFFICER Vs. JOSEPH
June 1, 1971
INDIAN ALUMINUM CO Vs. KERALA STATE ELECTRICITY BOARD
August 19, 1971
INSPECTOR OF POST OFFICES Vs. V SUBHAS CHANDRA DAS
September 27, 1971
ITHONAMMA Vs. KARAPPAN
December 18, 1971
IVAN HENRY FERNANDEZ Vs. STATE
May 28, 1971
JANATHA TALKIES Vs. EXECUTIVE OFFICER MEPPAYUK PANCHAYATH
August 25, 1971
JAYASANKAR T R Vs. CONTROLLER OF ESTATE DUTY ASST
April 7, 1971
JOB LOPEZ Vs. AMERICAN EXPORT ISBRANDTSTEN LINE INC
May 24, 1971
JOHN Vs. THRESSYA
March 18, 1971
JOHN J. JACOB Vs. STATE OF KERALA
June 22, 1971
JOSE ALIAS KOLLY JOSE Vs. STATE OF KERALA
August 19, 1971
JOSEPH ABRAHAM Vs. TAHSILDAR MEENACHIL
March 23, 1971
JOSEPH ABRAHAM Vs. STATE
December 9, 1971
JOSEPH ANNAMMA Vs. KORA THRESSIAMMA
August 3, 1971
K EASWARA WARRIER Vs. REVENUE DIVISIONAL OFFICER OTTAPALAM
October 28, 1971
K G BHASKARAN Vs. THANKAMMA
November 24, 1971
K K BHASKARAN Vs. STATE OF KERALA
December 23, 1971
K K SUBRAMONIAM Vs. M P SREENIVASAN
July 19, 1971
K KOCHUPADMANABHAN Vs. STATE OF KERALA
May 28, 1971
K L JOHAR AND CO Vs. STATE OF KERALA
October 7, 1971
K MOHAMMADKUTTY Vs. GWALIOR RAYONS SILK MFG WVG CO LTD
July 14, 1971
K P GOVINDAN Vs. STATE OF KERALA
September 27, 1971
K P MATHAI Vs. PRINCIPAL REGIONAL ENGINEERING COLLEGE AND
November 3, 1971
K P MUHAMMED Vs. PARAKKAT NAYER VEETIL THEVAZHI TARWAD MANAGER MAYA DEVI
February 12, 1971
K P VASUDEVAN PILLAI Vs. KUMARAKOM CENTRAL VYAVASAYA CO OPERATIVE SOCIETY
July 18, 1971
K S ABDULLA Vs. DISTRICT COLLECTOR
December 8, 1971
K T HARINDRANATH Vs. AITO MANANTODY
February 8, 1971
K T SHADULI Vs. STATE OF KERALA
July 13, 1971
K V SAHADEVA KURUP Vs. STATE OF KERALA
November 5, 1971
K. PARVATHI ALIAS LEELA Vs. K.V. RADHAKRISHNAN
August 26, 1971
K.J. FRANCIS Vs. MUNICIPAL COUNCIL, CHANGANACHERRY
June 20, 1971
K.K. SUBRAMONIAM Vs. M.P. SREENIVASAN AND ANOTHER
June 8, 1971
K.T. JOSEPH Vs. PARAKH SONS, CALICUT
February 22, 1971
KADAVANNOOR ILLATH SUBRAMANIAN NAMBUDIRI Vs. KALLU VEETTIL PRESENT KARANAVAN MADHAVAN NAIR
January 11, 1971
KADRU KUNHU ABDUL KARIM Vs. NARAYANA PILLAI RAGHAVAN PILLAI
March 29, 1971
KALI PENNAMMA Vs. ST PAULS CONVENT IN PALLURUTHY VADAKKUMMURI
November 19, 1971
KALLARA PANCHAYAT Vs. STATE OF KERALA
December 15, 1971
KALLYANI AMMA Vs. KUNHIKRISHNAN
March 3, 1971
KANNAN DEVANH HILLS PRODUCE CO LTD Vs. MUNNAR PANCHAYAT
March 12, 1971
KARAKKAT KUMARAN RAMAN ALIAS KAVALAPPARA KOTTARATHI KUNHIKUTTAN UNNI ALIAS MOOPPIL NAIR Vs. SATHYANATHAN UNNI NAIR
February 27, 1971
KARIM KUNJU Vs. STATE
August 17, 1971
KARIYA BELCHAPPADA Vs. VISHNU SHANBHOGUE
March 3, 1971
KARTHIYAYANI Vs. ULV KALLYANI
August 24, 1971
KERALA COIR WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND
November 18, 1971
KERALA FINANCIAL CORPORATION Vs. WEALTH TAX OFFICER COMPANY CIRCLE TRIVANDRUM
March 24, 1971
KESAVAN NAIR Vs. STATE INSURANCE OFFICER
March 5, 1971
KHADIRU MEERA RAWTHER Vs. MYTHEENKUNJU MEERANKUNJU
July 9, 1971
KNANAYA MEDICAL MISSION Vs. STATE OF KERALA
July 20, 1971
KOCHAPPI ACHUTHAN Vs. M. SULOCHANA
March 6, 1971
KORA THOMAS Vs. JOSEPH JOSEPH
March 11, 1971
KRISHNA IYER Vs. KRISHNA IYER
June 17, 1971
KRISHNAN Vs. AMMALU
June 21, 1971
KRISHNAN Vs. RADHA LEKSHMI AMMA
August 5, 1971
KRISHNAN UDAYAN Vs. STATE OF KERALA
June 24, 1971
KUNHAMINA UMMA Vs. PARU AMMA
January 28, 1971
KUNHAMMA ALIAS KALLIANI AMMA Vs. KUNHIPARVATHI AMMA
November 11, 1971
KUNHUMARAKKAR HAJI Vs. MUHAMMAD
March 30, 1971
KUNJHARAM JOSEPH Vs. COMMISSIONER OF GIFT TAX
November 26, 1971
KUNJUKRISHNAN Vs. SANKARAN POTTI
March 31, 1971
KUNJUNARAYANAN SIVARAMAN Vs. STATE OF KERALA
July 21, 1971
LAKSHMANAN PILLAI Vs. SUBHASHINI
August 5, 1971
LAKSHMINARAYANA SHETTY Vs. ANDUNHI BEAKY
August 26, 1971
M A DAVID Vs. KSEB
October 16, 1971
M G KUMARA PILLAI Vs. KUNJULEKSHMI AMMA BHAVANI AMMA
July 1, 1971
M S P RAJAH Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALESTAX
February 8, 1971
M T CHERIAN Vs. PANKAL VITTAL NAIK AND CO P LTD
December 6, 1971
M T DEVASSIA Vs. CATHOLIC BANK OF INDIA LTD
October 22, 1971
M.A. AZEES Vs. A.MYMOONUMMA
March 18, 1971
MACHINGAL THODIYIL SYED ALI Vs. EXECUTIVE FIRST CLASS MAGISTRATE, PERINTHALMANNA
August 23, 1971
MADHAVI AMMA Vs. JOSEPH NADAR
June 25, 1971
MADRAS MOTOR AND GENERAL INSURANCE CO. LTD. Vs. GENERAL ASSURANCE CO. LTD. ,CALCUTTA
August 30, 1971
MAKKU RAWTHERS CHILDREN ASSAN RAVTHER Vs. MANAHAPARA CHARAYIL
July 20, 1971
MAKKY GOVINDAN Vs. VELAYUDHAN NAIR
August 2, 1971
MALABAR FRUIT PRODUCTS COMPANY Vs. SALES TAX OFFICER PALAI
January 25, 1971
MAMMU Vs. RTO KOZHIKODE
February 4, 1971
MAMU Vs. KUNHAMINA UMMA
March 1, 1971
MANI Vs. STATE
April 5, 1971
MARATH VEETTIL RAGHAVAN NAIR Vs. NEDIYADATH BHAGYALAKSHMI AMMA
October 21, 1971
MARKOS ARANAOUTAKIS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
September 24, 1971
MATHAI THOMAS Vs. YOHANNAN KUNJAMMA
November 10, 1971
MATHAI THOMAS Vs. YOHANAN KUNJAMMA
March 31, 1971
MATHEVAN DAMODARAN Vs. SARASWATHI AMMA
October 26, 1971
MATHEW Vs. CATHOLIC BANK OF INDIA LTD
March 12, 1971
MATHEW MUTHALALI SUB-INSPECTOR OF POLICE Vs. REVENUE DIVISIONAL OFFICER
November 25, 1971
MAYANKUTTY Vs. BAPPU
December 22, 1971
MOHAMED BABU K P DR Vs. CONTROLLER OF ESTATE DUTY
December 22, 1971
MOHAMED KANI Vs. MEERAN KUNJU
July 9, 1971
MOHAMMAD KUTTY Vs. MOHAMMED KUNJU MUSALIYAR
August 17, 1971
MOHAMMED Vs. V P NAIR
March 12, 1971
MOHAMMED Vs. MOMAMMED
March 30, 1971
MOHAMMED KANI ROWTHER Vs. HASSAN ROWTHER BULGHESE BEEVI
July 28, 1971
MOHASSAN Vs. POULOSE
July 2, 1971
MUNDAYAT VADAKKE PURAYIL KUNHAYISSU Vs. CHIRUKANDAN
August 2, 1971
N K SUBRAMANIAM Vs. STATE OF KERALA
June 1, 1971
N P LALAN Vs. V A JOHN
August 19, 1971
N RARICHAN Vs. R K VENU NAIR
November 2, 1971
N.K. SARADA THAMPATTY NILAMBUR Vs. ITO
November 9, 1971
NAINAN VALAPPIL SUNNE ABOOBACKER HAJI Vs. CHERIA CHAKKALA THOPPIL C.T. MAMMU KOYA
August 9, 1971
NARAYANA PILLAI Vs. STATE OF KERALA
August 10, 1971
NARAYANAN Vs. SANKARAN
June 8, 1971
NARAYANAN DAMODARAN Vs. NARAYANA PANICKER PARAMESWARA PANICKER
June 9, 1971
NARAYANAN INVESTMENT TRUST PRIVATE LIMITED Vs. INCOME TAX OFFICER
March 16, 1971
NARAYANI AMMA KARTHIYAYANI AMMA Vs. STATE OF KERALA
June 15, 1971
NARAYANI KAMALAKSHI Vs. KUNCHIYAN BAHULAYAN
August 31, 1971
NEELAKANTA PILLAI GOVINDA PILLAI Vs. GOURI PILLA BHARATHI AMMA
March 23, 1971
OFFICIAL LIQUIDATOR Vs. INCOME-TAX OFFICER COMPANY CIRCLE ERNAKULAM
June 30, 1971
OFFICIAL LIQUIDATOR SWARAJ MOTORS PRIVATE LIMITED Vs. INCOME TAX OFFICER
June 30, 1971
OTTUR PRABHAKARA MENON Vs. MADAMBATH RUGMINI AMMA
March 10, 1971
OUSEPH Vs. GOVINDANKUTTY MENON
September 17, 1971
OUSEPH JOSEPH ALIAS KOCHAPPAN Vs. STATE OF KERALA
April 2, 1971
OUSEPH LONAN Vs. KOCHUNARAYANA PISHARADY
January 15, 1971
OUSEPH PAPPU Vs. BOARD OF TRUSTEES OF THE RAMAKRISHNA MATT
January 28, 1971
P A SEYED MOHAMED KOYA Vs. UNION OF INDIA
August 6, 1971
P C UNNIKRISHNA MENON Vs. KOZHIKKOTT NARAYANA MENON
August 20, 1971
P C VELAYUDHAN Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT AND
December 16, 1971
P CHANDRASEKHARA PILLAI Vs. ACCOUNTANT-GENERAL
November 19, 1971
P J ALEXANDER Vs. STATE OF KERALA
July 6, 1971
P K RAJAPPAN Vs. STATE OF KERALA
December 6, 1971
P KOCHUKRISHNA PILLAI Vs. ACHI AMMAL AMMALU AMMAL
December 14, 1971
P KUNHAMMAD Vs. V MOOSANKUTTY
August 12, 1971
P KUNHIKANNAN NAIR Vs. N KRISHNAN
August 3, 1971
P P ABUBACKER Vs. UNION OF INDIA
August 18, 1971
P P APPU Vs. EXECUTIVE FIRST CLASS MAGISTRATE PERINTHALMANNA
November 15, 1971
P P SATHYA BHAMA Vs. M A JOHN
August 2, 1971
P T RAMANUJ AN Vs. BHASKARAN
June 9, 1971
P V DEVASSY Vs. COMMISSIONER OF INCOME-TAX
August 20, 1971
P V GEORGE THARAKAN Vs. KOCHAPPIN NARAYANAN
June 15, 1971
P. KARTHIYUMMA Vs. DIRECTOR OF ENFORCEMENT
December 15, 1971
PADINJAREKKARA PUNNEN KURIEN AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 13, 1971
PADMANABHA PILLAI MADHAVAN NAIR Vs. CHINNA KUNJI
January 29, 1971
PAILEE Vs. KRISHNA PANICKER
January 1, 1971
PAPPY AMMA Vs. PRABHAKARAN NAIR
March 16, 1971
PARAMESWARAN ALIAS PARAMU Vs. STATE
November 9, 1971
PARMESWARAN NAIR Vs. JANAKI AMMA
August 6, 1971
POKKER HAJI Vs. MUHAMMAD BARAMI
March 3, 1971
PONKUNNAM TRADERS Vs. ADDITIONAL INCOME TAX OFFICER
February 5, 1971
POULOSE Vs. PADMANABHAN NAIR
March 10, 1971
PRESIDENT THIRURANGADI SERVICE CO OPERATIVE BANK Vs. N K VENKITACHALAM
September 14, 1971
PUNAMCHAND MANEKLAL Vs. SPECIAL TAHSILDAR
August 12, 1971
QUILON D.P.B. OPERATORS ASSN. Vs. STAT AND OTHERS
July 30, 1971
R. GODAVARMA Vs. K.P. ABOOBACKER
January 5, 1971
RACHEL OOMMEN Vs. DISTRICT COLLECTOR ALLEPPEY
June 11, 1971
RACHEL PHILLIP Vs. STATE OF KERALA
December 2, 1971
RADHAKRISHNA FILMS P Vs. CHANDY VARUGHESE
November 10, 1971
RAGHAVAN Vs. UNNIKRISHNAN
October 19, 1971
RAMAKRISHNAN Vs. GOPALA MOOIHAN
July 24, 1971
RAMAKRISHNAN Vs. GOPALA MOOTHAN
February 24, 1971
RAMAN AYYAPPAN MALAPPURATH Vs. VADAKKE MADOM BRAHMASWAM
December 3, 1971
RAMAVARMA RAJA Vs. PADMANABHA BHATTATHIRI SUBRAMONIAN BHAITATHIRI
February 27, 1971
RATNAMMA PALAT Vs. PARAKKOT MUHAMMADUNNI
November 5, 1971
RAVINDRAN Vs. STATE
December 23, 1971
REV FR VICTOR FERNANDEZ Vs. ALBERT FERNANDEZ
January 15, 1971
RT REV DR M M JOHN Vs. GOVT OF KERALA
October 22, 1971
S KODER Vs. STATE OF KERALA
December 13, 1971
S KRISHNAN NAIR Vs. DIVISIONAL SUPERINTENDENT P B SOUTHERN
December 3, 1971
S NARAYANASWAMI Vs. PADMA
November 8, 1971
S VEERIAH REDDIAR Vs. PRESIDING OFFICER LABOUR COURT
March 15, 1971
SADANANDAN Vs. COMMISSIONER CORPORATION OF COCHIN
December 21, 1971
SANKARA PILLAI Vs. STATE
November 23, 1971
SANKARAN ASARI Vs. MUTHUMEERAN THAMPI ROWTHER
August 19, 1971
SANKARAN NAIR Vs. VANIAMKULAM PANCHAYAT
September 4, 1971
SANKARANARAYANAN Vs. STATE OF KERALA
May 4, 1971
SANTHA Vs. CHERUKUTTY
August 20, 1971
SARAMMA VARGHESE Vs. GEORGE
February 2, 1971
SARASAMMA A.G. Vs. DISTRICT COLLECTOR, ALLEPPEY
June 2, 1971
SARASWATHI AMMAL Vs. HARIRAMA SERVA
June 18, 1971
SBT Vs. VASUDEVAN PILLAI
November 24, 1971
SECRETARY INDIAN NAVAL CANTEEN CONTROL BOARD AND Vs. INDUSTRIAL TRIBUNAL
February 24, 1971
SECRETARY TO GOVERNMENT Vs. GWALIOR RAYON SILK MFG WVG CO LTD
January 22, 1971
SENIOR SUPERINTENDENT RMS COCHIN Vs. K V GOPINATH
January 5, 1971
SEVA SAMAJ SANCHALAK GOVARDHANDAS KALIDAS Vs. STATE OF KERALA
November 3, 1971
SHAMBHATTA M. Vs. MENA RAMAKRISHNA BHATTA
March 29, 1971
SIVASANKARA PILLAI Vs. STATE OF KERALA
November 4, 1971
SOURI VARGHESE Vs. P C ASSANKUTTY
July 19, 1971
SOUTH INDIAN BANK LTD Vs. N VENKATARAMAN CHETITIAR
October 26, 1971
SPECIAL TAHSILDAR KOZHIKODE Vs. P KARTHIYANI AMMA
September 15, 1971
SREE RAMA TRADING COMPANY Vs. STATE OF KERALA
July 13, 1971
SREEDEVI ANTHERJENAM Vs. NARAYANAN NAMBUDIRI
February 12, 1971
SREEPADOM, H.U.F. BY KARTA HIS HIGHNESS THE MAHARAJA OF TRAVANCORE Vs. THE COMMISSIONER OF INCOME TAX
December 20, 1971
SRINIVASAN Vs. THE STATE
January 11, 1971
ST MARYS MONASTERY ELTHURUTH Vs. EXECUTIVE OFFICER AYYANTHOLE PANCHAYAT
March 10, 1971
STATE Vs. T A BABY
February 2, 1971
STATE Vs. HALLEY MATHEW
November 17, 1971
STATE OF KERALA Vs. P J ALEXANDER
November 18, 1971
STATE OF KERALA Vs. K.G. DAMODARAN PILLAI
March 13, 1971
STATE OF KERALA Vs. COCHIN STATE POWER AND LIGHT CORPORATION
August 17, 1971
STATE OF KERALA Vs. AYYATHAYIL KALEED
February 2, 1971
STATE OF KERALA Vs. MIDLAND RUBBER AND PRODUCE CO
January 29, 1971
STATE OF KERALA Vs. K G DAMODARAN PILLAI
March 30, 1971
STATE OF KERALA Vs. MOIDOO
November 26, 1971
STATE OF KERALA Vs. OFFICIAL LIQUIDATOR SITARAM SPINNING AND WEAVING MILLS LTD
November 22, 1971
SUBBAYA PILLAI LEKSHMANAN PILLAI Vs. NARAYANI SUBHASHINI
August 5, 1971
SUBBAYYA Vs. JOSHVA
March 31, 1971
SUBBIAH PILLAI Vs. GOPALA PILLAI
August 19, 1971
SUBRAMANIYAN Vs. LAKSHMI AMMA
June 14, 1971
SWAMI DHARMANANDA Vs. M V MATHAI
December 1, 1971
T A KAMALUDDIN Vs. T N ABDUL SALIM
November 8, 1971
T K JOSEPH Vs. STATE OF KERALA
November 17, 1971
T K SANKARA WARRIER Vs. SECRETARY TO GOVERNMENT OF KERALA EDUCATION DEPT
December 7, 1971
T M MATHEW Vs. INDUSTRIAL BANK LTD
August 5, 1971
T R NAIR Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
April 6, 1971
T.A. MATHEW Vs. THE COMMISSIONER OF CORPORATION OF CALICUT
November 18, 1971
T.K. MAHIN Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ANR.
August 26, 1971
T.N. ATHAR ROWTHER Vs. STATE OF KERALA
February 16, 1971
TATA IRON AND STEEL COMPANY Vs. STATE OF KERALA
November 19, 1971
THE C.I.T. Vs. KELUKUTTY, CALICUT
August 10, 1971
THEKKITTIL GOPALANKUTTY NAIR Vs. MELEPURATH SANKUNNI EZHUTHASEAH
February 12, 1971
THOMAS Vs. STATE
January 14, 1971
THOMAS Vs. THOMMAN
August 30, 1971
THOMAS VAIDYAN Vs. STATE OF KERALA
July 27, 1971
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LTD. Vs. ALAGAPPA TEXTILES (COCHIN) LTD.
November 22, 1971
TRAVANCORE TEA ESTATES CO LTD Vs. STATE OF KERALA
April 8, 1971
TRIVANDRUM PERMANENT BANK LTD Vs. K. KRISHNA IYER
October 11, 1971
TUSHAR TRADING CO Vs. STATE OF KERALA
April 6, 1971
UNION OF INDIA Vs. S R A REDDIAR AND CO
January 12, 1971
UNITED TIMBER AND CASHEW PRODUCTS P LTD Vs. STO CANNANORE
February 15, 1971
V F MANUEL Vs. PARANDADAN
August 20, 1971
V KAMALAKSHA PAI Vs. KESHAVA BHATTA
June 29, 1971
V O KORUTHU Vs. KSEB
March 4, 1971
V P MANUEL PUTHUPPALLI AMSOM Vs. KOLLEKKAT PARANGODAN OF PUTUPALLI AMSOM
August 20, 1971
V S MANI IYER Vs. AZHAKAN
December 3, 1971
V S NARAYANAN NAIR Vs. STO PALAI
February 9, 1971
V S NARAYANAN NAIR AND CO Vs. UNION OF INDIA
February 26, 1971
V S VAMANA SHETTY Vs. DINAKAR
January 12, 1971
V. SIVASANKARAN NAIR Vs. THE STATE OF KERALA
October 28, 1971
VADAKKEKARA KARSHAKA SAMAJOM THE Vs. STATE OF KERALA
June 22, 1971
VAREED PORINCHU Vs. OUSEPH
February 27, 1971
VAREED PORINCHUKUTTY Vs. STATE OF KERALA
January 29, 1971
VARKEY JOSEPH Vs. MECHANICAL SUPERINTENDENT, COCHIN PORTTRUST
February 19, 1971
VARUGHESE VARUGHESE Vs. MATHEW JOSEPH
July 13, 1971
VELAYUDHAN Vs. SUKUMARI
March 31, 1971
VELAYUDHAN NAIR C Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
February 24, 1971
WEST COAST ELECTROPLATING CO LTD Vs. SREEDHARAN
March 1, 1971
WORKMEN OF BLUNDELL EOMITE PAINTS LTD Vs. BLUNDELL EOMITE PAINTS LTD
June 10, 1971
YACOB YOHANNAN Vs. REBECCA MARIA
December 22, 1971
YESHODAMMA P K Vs. COMMISSIONER OF INCOME TAX
August 5, 1971