Case Index

Title
Date
A K ABDUL KADAR SAHEB Vs. STATE OF MYSORE
January 21, 1971
A MUNIVENKATAIAH Vs. GENERAL MANAGER GOVT SOAP FACTORY
August 3, 1971
A V IBRAHIM Vs. MANDEPANDA CARIAPPA
February 24, 1971
ABDUL KAREEM Vs. STATE OF MYSORE
July 29, 1971
ABDUL RAB SHAH KHADRI Vs. COURT OF DIST JUDGE MANDYA
August 17, 1971
ABDUL RAHIM Vs. STATE OF MYSORE
February 22, 1971
ABDULSAB RAJASAB GULEDGUD Vs. MAHIBOOBSAHEB WD KHADIRSAHEB
July 6, 1971
ALICE SEQUEIRA Vs. L MIRANDA
May 24, 1971
ALLISAHEB MASUMSAHEB ALAS Vs. BABU LAXMAN CHAMBAR
July 27, 1971
ANANT VINAYAKRAO BOTE Vs. MAHADEV APPANNA NANDI
July 1, 1971
ANANTHA REDDY Vs. STATE OF MYSORE
November 5, 1971
ANDANUR BASAPPA Vs. ADHIKAR CHANNABASAPPA
December 1, 1971
ANJUMAN E ISLAM Vs. GANAPATLAL SHIVALAL JAMADAR
November 22, 1971
APPASAHEB ANNAPPA SIRUGUPPI Vs. TOWN MUNICIPAL COUNCIL RAMDURG
July 7, 1971
ARIYAMMA Vs. NARASIMHIAH alias MARI
August 17, 1971
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. P ANANT OZA
August 3, 1971
B B BIDDAPPA Vs. DEPUTY COMMR OF AGRICULTURAL INCOME TAX MYSORE
September 2, 1971
B M NANJUNDASWAMY Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTION
February 19, 1971
B M SHYAMU Vs. B K RAJASEKHAR
November 13, 1971
B MUTHAIAH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SHIMOGA
March 23, 1971
B PUTTAMMA Vs. C V RAMANA IYER
September 10, 1971
B R S BASH Ali ABDUL ALI SAHEB Vs. IMAMBI
June 25, 1971
B R VENKAPPAYYA Vs. STATE OF MYSORE
July 22, 1971
B RAMAIAH Vs. STATE OF MYSORE
July 8, 1971
B S IRANNAVAR Vs. DEPUTY COMMISSIONER OF BELGAUM
August 12, 1971
B S NAGARAJ Vs. S NANJAPPA
March 31, 1971
B SRINIVASACHAR Vs. RAILWAY BOARD
April 16, 1971
B U VENKAT ARMANIAH Vs. STATE OF MYSORE
February 12, 1971
B. Muthaiah and another Vs. Secretary, Regional Transport Authority, Shimoga and another
March 23, 1971
BABU GANGARAM Vs. BABU GALGOUDA PATIL
April 5, 1971
BADUVAKUNHI BEARY Vs. VENKATESHA SHANBHONGUE
February 4, 1971
BAGALKOT UDYOG LTD Vs. UNION OF INDIA UOI NEW DELHI
August 26, 1971
BASANGOUDA CHANNAPPA GOUDAR Vs. NINGANGOUDA BUDDANGOUDA PATIL
April 6, 1971
BASAWWA Vs. NINGAPPA GOPALAPPA UPPIN
October 27, 1971
BASAYYA SHIVAYYA PUJAR Vs. NARAYAN SHYASTRI RAMA SHYASTRI
July 1, 1971
BIDDAPPA B B Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
September 2, 1971
C B SHANBHAG Vs. STATE OF MYSORE
March 24, 1971
C RANGAPPA Vs. STATE OF MYSORE
June 25, 1971
C SYED GHOUSE Vs. UNION OF INDIA
November 23, 1971
C V HAYAGRIV Vs. MYSORE SILK MUSEUM
January 29, 1971
CANARA PUBLIC CONVEYANCE CO LTD Vs. REGIONAL TRANSPORT AUTHORITY S K
June 15, 1971
CHANDRASEKHARA RAMAPPA GAVALI Vs. STATE OF MYSORE
June 29, 1971
CHANDRASHEKAR C G Vs. STATE OF MYSORE
October 21, 1971
CHANDRASHEKHAR JAYANGOUDA PATIL Vs. SHIDAGIREPPA
March 24, 1971
CHANNABASAPPA KAMADAL Vs. KISHAN CHAND AND COMPANY
July 8, 1971
CHANNABASAYYA SHIVALINGAYYA HIREMATH Vs. CHINTAMAN ANANTKULKARNI
July 12, 1971
CHICKARANGAPPA Vs. STATE OF MYSORE
July 2, 1971
CHIKKAGANGAMMA Vs. CHUNCHANAKUPPA RUDRIAH
August 20, 1971
CHIKKE GOWDA Vs. CHIKKARAJEGODWA
February 4, 1971
CHINNAPPA LAKSHMA SETTY Vs. STATE OF MYSORE
January 12, 1971
COMMISSIONER OF GIFT TAX Vs. RAMACHANDRA BHAT V
May 24, 1971
COMMISSIONER OF WEALTH TAX Vs. RAJKUVERBA H H SMT
July 19, 1971
D F CHINNAPPA Vs. PUJARI SHIVANNA
March 3, 1971
D M THIPPESWAMY Vs. MYSORE REVENUE APPELLATE TRIBUNAL
August 10, 1971
D MAHESWARAPPA Vs. UNION OF INDIA
September 21, 1971
D N RAMAIAH Vs. D R ASWATHANARAYANASETTY
September 16, 1971
D P HIREMUTT Vs. STATE OF MYSORE
January 20, 1971
D S NANJAPPA Vs. STATE OF MYSORE
March 12, 1971
D SRINIVASA IYER Vs. INSPECTOR GENERAL OF POLICE
January 6, 1971
DALAPATHY SHETTY Vs. HONNE GOWDA
March 19, 1971
DATTATRAYA NAGAPPA SHETTY ANKOLEKAR Vs. STATE OF MYSORE
June 23, 1971
DATTU RAMA ATWADKAR Vs. PARVATHIBAI
July 5, 1971
DAVUD BHAI HASAN ALLI KOLHAPURWALA Vs. ABHAS BHAI ABDUL KARIM BHURISHET
August 13, 1971
DEVAPPA alias DEVAGOWDA Vs. STATE
November 5, 1971
DIGAMBAR NARAYAN TAGORE Vs. FIRM GADMAL MOTIJI MARWADI
October 4, 1971
DILIP VISHWANATH DESHPANDE Vs. PARASHARAM VENKOBA PAWAR
September 15, 1971
E C K MURTHY Vs. STATE OF MYSORE
August 31, 1971
EARAMMA Vs. PARWATAMMA
March 5, 1971
ENNAR SYNDICATE Vs. CORPORATION OF THE CITY OF BANGALORE
November 2, 1971
ESWARAN K S Vs. STATE OF MYSORE
May 26, 1971
FAKIRAPPA AMRETAPPA ANNIGERI Vs. YELLAPPA BASAPPA GENAPPANAVAR
May 28, 1971
FIRM OF T MUDDU VEFRAPPA Vs. UNION OF INDIA
March 26, 1971
FITTER PEERA SAHEB Vs. K BALACHANDRA RAO
April 12, 1971
FRANK L J LOBO Vs. PIAD PINTO BAI
May 31, 1971
FUNDABAI ALIAS SARASWATHIBAI Vs. RAMANAGOUDA MALLANAGOUDA PATIL
April 1, 1971
G B NESRIKAR Vs. UNION OF INDIA
September 21, 1971
G N GUDIGAR Vs. STATE OF MYSORE
December 6, 1971
G R GURURAJACHAR Vs. STATE OF MYSORE
July 22, 1971
G R NANJUNDASWAMI Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
July 7, 1971
G S JOSHI Vs. STATE OF MYSORE
February 19, 1971
G VEERANNA Vs. MYSORE REVENUE APPELLATE TRIBUNAL
December 3, 1971
GADAG CO OPERATIVE COTTON SALE SOCIETY LTD Vs. ANNIGERI AGRICULTURAL PRODUCE CO OPERATIVE SALE SOCIETY LTD
January 15, 1971
GAJRA BAI Vs. CONTROLLER OF ESTATE DUTY
August 16, 1971
GANAPATHI SHRINIWAS SETH Vs. STATE OF MYSORE
March 17, 1971
GANAPATHI SUBBARAYA HEGDE Vs. STATE OF MYSORE
January 29, 1971
GANAPATI alias BASANNA Vs. STATE OF MYSORE
March 19, 1971
GANESH FOUNDRY Vs. COMMERCIAL TAX OFFICER BANGALORE DISTRICT CIRCLE BANGALORE
March 18, 1971
GANGARAM BANGALE Vs. BALGOUDA PATIL
April 5, 1971
GOLLALESHWAR DEV Vs. GANGAWA KOM SHANTAYYA MATH
March 18, 1971
GOPAL Vs. COMMISSIONER CORPN OF THE CITY OF BANGALORE
December 9, 1971
GOPAL FILMS Vs. ASSISTANT REVENUE OFFICER
March 25, 1971
GOPALAKRISHNA KALLURAYA Vs. RAMACHANDRA KALLURAYA
February 10, 1971
GOVERNMENT OF MYSORE Vs. HARI RAJ and CO
July 20, 1971
GROUP VILLAGE PANCHAYAT COMMITTEE HARLAPUR Vs. RAMANGOUDA ANANTHAGOUDA PATIL
July 19, 1971
GROUP VILLAGE PANCHAYAT OF NERALAKERE Vs. DIVISIONAL COMMISSIONER BANGALORE
July 6, 1971
GUNDABAI alias SARASWATIBAI Vs. RAMANGOUDA MALLANGOUDA PATIL
April 1, 1971
GURUPAD RAMACHANDRA NANDANI Vs. STATE OF MYSORE
January 8, 1971
GURUSHIDDAYYA KALKAYYA SELIMATH Vs. SHAH HIRACHAND VANECHAND AND CO
October 15, 1971
H A RAMANUJA Vs. STATE OF MYSORE
October 22, 1971
H R GURAPPA Vs. BANNUR VENKATAPPA
January 11, 1971
H S SHIVALINGIAH Vs. STATE OF MYSORE
September 15, 1971
H S SUBBANNA Vs. STATE OF MYSORE
August 19, 1971
H SIDDAVEERAPPA Vs. STATE OF MYSORE
March 12, 1971
H VEERABHADRAPPA Vs. DEPUTY COMMISSIONER BELLARY DISTRICT BELLARY
August 10, 1971
HABIBULSAB HASANSAB SINDAGI Vs. STATE OF MYSORE
June 29, 1971
HANAMANGOUDA Vs. HANAMANGOUDA
October 29, 1971
HANUMAN TRANSPORT CO P LTD Vs. STATE OF MYSORE
April 16, 1971
HARIKISANDAS GULABDAS AND SONS Vs. STATE OF MYSORE
March 5, 1971
HAYAT BEIG Vs. MUNIVENKATE GOWDA
June 18, 1971
HIRIANNA SHETTY Vs. STATE OF MYSORE
October 8, 1971
I J J REBELLO Vs. CHIEF CONTROLLING REVENUE AUTHORITY IN MYSORE
March 30, 1971
IDEAL JAWA INDIA PVT LTD Vs. C MADAN MOHAN
July 22, 1971
II ADDITIONAL SPL AND ACQUISITION OFFICER HARBOUR MANGALORE Vs. B FAKRUDDIN AHMED
March 30, 1971
In re Fakirappa Yellappa Tukkappanawar Vs.
March 5, 1971
In Re: Basi Reddy and others Vs.
August 10, 1971
In Re: Madhukar Dasarath Mendekar and others Vs.
August 26, 1971
In Re: Narasing Naik Vs.
August 13, 1971
In Re: Surchand Ramji Chavan Vs.
October 21, 1971
In Re: Thippanna Vs.
January 8, 1971
INCOME TAX OFFICER Vs. DHARMCHAND MULTANMUL
August 27, 1971
INDIAN TELEPHONE INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. INCOME TAX OFFICER
July 21, 1971
INTER STATE TRANSPORT P LTD Vs. CORPORATION OF THE CITY OF BANGALORE
November 16, 1971
J SATYANARAYANA Vs. J SEETHAMMA
July 16, 1971
J V JAHAGIRDAR Vs. S L BIJALI
November 11, 1971
JOHN AUGUSTINE PETER MIRANDE Vs. N DATHA NAIK
June 2, 1971
JOSEPH DSOUZA Vs. STATE OF MYSORE
October 29, 1971
K B LAXMINARANIAH Vs. STATE OF MYSORE
November 15, 1971
K BURMAN Vs. COMMERCIAL TAX OFFICER CALCUTTA
April 14, 1971
K C D SWAMY Vs. LEELA MARATHEY
February 22, 1971
K G JAGANNATH Vs. STATE OF MYSORE
April 15, 1971
K HANUMANTHA RAO Vs. STATE OF MYSORE
March 15, 1971
K HUTCHU RAO Vs. STATE OF MYSORE
March 15, 1971
K MUNISWAMAPPA Vs. P CHENNAKRISHNAPPA
January 13, 1971
K N GURUSWAMY AND CO Vs. STATE OF MYSORE
March 24, 1971
K N SRINIVASACHARI Vs. STATE OF MYSORE
April 1, 1971
K NANJUNDAPPA Vs. PADMAMMA
September 10, 1971
K P HANUMAPPA Vs. STATE OF MYSORE
August 12, 1971
K R NADGIR Vs. STATE OF MYSORE
February 16, 1971
K R SHIVADATTA Vs. SELECTION COMMITTEE TO GOVT MEDICAL COLLEGES
November 24, 1971
K RAGHAVENDRA RAO Vs. STATE OF MYSORE
February 12, 1971
K RAJA BHAT Vs. STATE OF MYSORE
February 22, 1971
K S SURYANARAYANA SETTY Vs. STATE OF MYSORE
May 27, 1971
K SREENIVASA RAO Vs. K M NARASIMHIAH
August 18, 1971
K VISHNUMOORTHI Vs. STATE OF MYSORE
March 16, 1971
K.R. Shivadatta Vs. The Selection Committee to Govt. Medical College and another
November 24, 1971
KAMALAMMA Vs. LAKSHMINARAYANA RAO
February 10, 1971
KAMALAMMA Vs. KENCHE GOWDA
October 8, 1971
KANTHARAJAIAH Vs. CITY IMPROVEMENT TRUST BOARD
May 24, 1971
KEMPEGOWDA Vs. M MAHALINGIAH
August 4, 1971
KESHAYYA CHANNAYYA HIREMATH Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
June 2, 1971
KHATHIJABI Vs. P S ABDULLA
February 3, 1971
KORAGA SHETTY Vs. STATE OF MYSORE
March 10, 1971
KRISHNA BAI Vs. CHOMA GOWDA
September 21, 1971
KRISHNA JETTY Vs. STATE OF MYSORE
November 8, 1971
KRISHNA RAO DESHPANDE Vs. DEPUTY COMMR CHITRADURG DISTRICT
January 13, 1971
KRISHNAGOUDA Vs. BHIMANGOUDA VENKANAGOUDA
March 11, 1971
KRISHNAPPA Vs. STATE
March 11, 1971
KRISHNARAJA WADAYAR CO-OPERATIVE SOCIETY LTD Vs. RATNAM GOPALASWAMY IYENGAR
July 13, 1971
KRISHNARAJENDRA MILLS LTD Vs. LAKSHMINARAYANA
February 9, 1971
L GOWRAMMA Vs. CHAIRMAN City Improvement Trust Board
March 22, 1971
LAKSHMI BAGS MANUFACTURING CO Vs. COMMERCIAL TAX OFFICER IIII CIRCLE BANGALORE
August 3, 1971
LAKSHMIBAI Vs. INCOME TAX OFFICER
October 19, 1971
LAKSHMIDAS Vs. AROORCHAND
June 16, 1971
LALITHAMMA Vs. SELECTION COMMITTEE FOR ADMISSION TO MEDICAL COLLEGES
July 6, 1971
LAXMAN Vs. RATNABAI
March 5, 1971
LAXMINARAYANA UDPA Vs. PADMANABHA UDPA
July 22, 1971
LETITIA CASTELINO Vs. JEROME D SILVA
February 24, 1971
LUMANNA SOMANNA MALIK Vs. BHARMARAO ANNARAO CHOUGULE
March 19, 1971
M BASAVALINGIAH Vs. T P PAPANNA
June 2, 1971
M C S RAO Vs. STATE OF MYSORE
March 26, 1971
M C SUBBANNA Vs. NANJAMMA
August 23, 1971
M K MANJAPPA Vs. KALYANI PUJARTHY
January 20, 1971
M KORGA SHETTY Vs. STATE OF MYSORE
March 10, 1971
M KRISHNA Vs. CHECK POST OFFICER PADIL CHECK POST MANGALORE S K
July 19, 1971
M LSREENIVASA RAO Vs. HARINATH UPADYAYA
January 22, 1971
M M THAMMAIAH Vs. STATE OF MYSORE
March 18, 1971
M N KRISHNA RAO Vs. BOARD OF TRUSTEES CITB
March 30, 1971
M S RAMAN Vs. CORPORATION OF THE CITY OF BANGALORE
February 9, 1971
M SAVITRI Vs. STATE OF MYSORE
September 30, 1971
M T BHAT Vs. KANAKA LAXMI
September 15, 1971
M V LAKSHMINARAYANAPPA Vs. CHIKKASIDDE GOWDA
October 21, 1971
M V VENKATAPPA Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
March 23, 1971
M VEERAPPA Vs. CONTROLLER OF EXAMINATIONS
October 29, 1971
MADAIAH SIDDALINGAIAH Vs. STATE OF MYSORE
June 24, 1971
MADHUKAR ATMARAM JOGALEKAR Vs. NINGAPPA RAMA CHATAGASTI
December 17, 1971
MADIAH Vs. STATE OF MYSORE
June 24, 1971
MADIVALAPPA CHANNAPPA CHOWDARY Vs. STATE OF MYSORE
July 2, 1971
MAIGA Vs. STATE
October 27, 1971
MANAGEMENT OF MODI PRINTING WORKS Vs. PRESIDING OFFICER LABOUR COURT
October 7, 1971
MANAGEMENT OF STATION CANTEEN Vs. PRESIDING OFFICER JABOUR COURT
August 26, 1971
MANJA SHETTY Vs. STATE OF MYSORE
November 19, 1971
MARIYAPPA PARAPPA HONAGUDI Vs. BABURAO KRISHNARAO KURADEKAR
July 19, 1971
MEDHI ALI Vs. UNION OF INDIA
December 6, 1971
MOHAMMAD ALI TAHIR Vs. UNION OF INDIA
September 1, 1971
MONAPPA MULYA Vs. KUSUMA S SHETTY
June 10, 1971
MOTOR INDUSTRIES CO LTD Vs. STATE OF MYSORE
February 17, 1971
MUNISWAMAPPA Vs. STATE OF MYSORE
March 24, 1971
MUNISWAMAPPA Vs. STATE OF MYSORE
May 24, 1971
MUTHANNA SHETTY Vs. BHAGI RAITHI
June 23, 1971
MYSORE BANGLE WORKS Vs. STATE OF MYSORE
July 19, 1971
MYSORE CEMENTS LTD Vs. UNION OF INDIA
August 9, 1971
MYSORE IRON AND STEEL WORKS LABOURERS ASSOCIATION Vs. COMMISSIONER OF I ABOUR AND REGISTRAR OF TRADE UNIONS IN MYSORE
August 4, 1971
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. P V MOTOR SERVICE
July 28, 1971
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. A C NANJUNDAPPA
August 9, 1971
MYSORE STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. P V MOTOR SERVICE MANGALORE
June 28, 1971
N ANNAIYAPPA Vs. ASSISTANT COMMERCIAL TAX OFFICER BANGALORE
June 23, 1971
N C RAMAKRISHNAIAH Vs. CHIEF SECRETARY GOVT OP MYSORE
March 12, 1971
N M NATARAJA Vs. SELECTION COMMITTEE MEDICAL AND DETAL COLLEGES
November 23, 1971
N M ZACKRIAH Vs. N SWAMY PROPR ELEC HAIR DRESSERS
August 10, 1971
N NAGARAJ Vs. D S RAJESWARAMMA
February 18, 1971
N RAMA RAO Vs. TAHSILDAR NAGAMANGALA
March 19, 1971
N S RAJENDRA Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
November 4, 1971
N SHIVARAMAIAH Vs. MYSORE REVENUE APPELLATE TRIBUNAL
August 26, 1971
N SRINATH Vs. STATE OF MYSORE
June 29, 1971
N SUBBA RAO Vs. DEPUTY COMMISSIONER CHITRADURGA
March 16, 1971
NAGARAJU Vs. K RAMARAJU
February 25, 1971
NANDEESWARA TILES AGENCY Vs. TOWN MUNICIPAL COUNCIL BHADRAVATI AND HOLENARSIPUR
November 25, 1971
NARASIMHA GOVIND KAMAT Vs. STATE OF MYSORE
July 12, 1971
NARASING NAIK alias NARASA NAIK Vs. STATE OF MYSORE
August 13, 1971
NARASINGA GOWDA Vs. SUBRAMANYA SARALAYA
June 9, 1971
NARAYAN BHIKKAJI PAUSKAR Vs. MANGESH MAHADEV TERGAONKAR
October 22, 1971
NARAYANA HEBBARA Vs. RADHAKRISHNA SHANKER SHENAI
December 25, 1971
NARAYANA JOIS Vs. ALAMELAMMA
October 28, 1971
NARAYANA SHETTY Vs. RAMA SHETTY
March 26, 1971
NEELAWWA Vs. KALLAPPA BASAPPA NHAVI
December 2, 1971
OFFICIAL RECEIVER BANGALORE Vs. SELLAMMA
October 15, 1971
P K RUKMINI BAI Vs. VENKATESWARA SILK HOUSE
July 20, 1971
P R NAYAK Vs. UNION OF INDIA
August 27, 1971
P SYED SAHEB AND SONS Vs. STATE OF MYSORE
June 24, 1971
P V AITHALA Vs. STATE OF MYSORE
October 26, 1971
P V RANGASWAMY Vs. SHAH KRISHNAJI VALAJI and CO
February 10, 1971
P VENKATA RAO Vs. STATE OF MYSORE
January 8, 1971
PADMANABHAYYA alias CHANNARAYA SAVANTHA Vs. REVATHIAMMA
March 10, 1971
PANDIKUTHIRA MRS CHENGAPPA Vs. MURUVANDA MACHAYYA
October 5, 1971
PAPE GOWDA Vs. STATE
July 21, 1971
PARAPPA SANGAPPA PALLED Vs. ASTULSAHEB HASANSAHEB
July 12, 1971
PATEL CHANNE GOWDA Vs. KRISHNA GOWDA
February 17, 1971
PATIL IRANGOWDA BHIMANGOWDA Vs. AGRICULTURAL INCOME TAX OFFICER
November 30, 1971
PERYAKKAL Vs. DAKSHAYINI
March 2, 1971
POMPANNA GOWDA Vs. STATE OF MYSORE
March 26, 1971
PRAKASH TRIMBAKRAO PATWARDHAN Vs. TIPPANNA BHEEMAPPA AKKALE
April 8, 1971
PRANAY Vs. STATE OF MYSORE
December 3, 1971
PROVIDENT FUND INSPECTOR Mangalore South Vs. A J COELHO
October 25, 1971
QURUSHIDDAYYA KALKAYYA Vs. SHAH HIRACHAND VANECHAND AND CO
October 15, 1971
R CHINNASWAMY GOUNDER Vs. C H LAXMINARAYANA HARIYACHAR
March 30, 1971
R K KULKARNI Vs. DIVISIONAL COMMISSIONER BELGAUM
January 6, 1971
R RANGAPPA REDDY Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
November 23, 1971
RAGHUNATH BALAKRISHNA DESHPANDE Vs. BIHARILAL KRISHNAPRASAD DAVE
July 16, 1971
RAGHUNATH BHANDARY Vs. SEETHARAMA PUNJA
July 5, 1971
RAJAGOPAL C T Vs. STATE OF MYSORE
June 22, 1971
RAMACHANDER RAO Vs. DEPUTY COMMISSIONER GULBARGA
March 19, 1971
RAMACHANDRA APPAYYA DESURKAR Vs. TULASABAI
April 8, 1971
RAMACHANDRA GAJANANA HEGDE Vs. UANAPATI UMAMAHESHWAR HEGDE
February 11, 1971
RAMAPPA Vs. YELLAPPA GUNDAPPA
November 2, 1971
RAMASHING Vs. STATE OF MYSORE
September 15, 1971
RAMSINGH BABANJI Vs. STATE OF MYSORE
January 15, 1971
RANG RAO RAM RAO DESHPANDE Vs. STATE OF MYSORE
July 2, 1971
RANGA NAIKA Vs. SARASWATHI RATNA BAI
February 26, 1971
RANGA RAO Vs. STATE OF MYSORE
July 22, 1971
RANGACHARYA RAMACHARYA JOSHI Vs. VIRUPAX KARVIR KULKARNI
April 5, 1971
RAOJI APPAJI KULKARNI Vs. BADIBI
January 7, 1971
REVAMMA Vs. SHANTHAPPA
July 20, 1971
S JANAB Vs. CORPORATION OF THE CITY OF BANGALORE
August 10, 1971
S N SESHADRI Vs. MANAGING DIRECTOR LIC BOMBAY
June 8, 1971
SABA Vs. STATE
June 29, 1971
SADASIVAIAH Vs. STATE OF MYSORE
August 31, 1971
SAJJEDA VEERANNA Vs. GOWNDER ERASAYAMMA
October 19, 1971
SELECTION COMMITTEE for ADMISSION to MEDICAL and DENTAL COLLEGES Vs. M R NAGRAJ
May 28, 1971
SHA RUPCHAND HIDUMAL Vs. STATE OF MYSORE
December 1, 1971
SHANKAR RAO Vs. BHIMASHANKAR
May 27, 1971
SHANKER SHIVALINGA MINACHE Vs. AGRICULTURAL INCOME TAX OFFICER
August 17, 1971
SHANTI TRADING CO Vs. COMMISSIONER OF INCOME TAX
December 3, 1971
SHARMILA JEWELLERY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MYSORE
June 3, 1971
SHIPAD BHIKU NAVGEKAR Vs. STATE OF MYSORE
March 18, 1971
SHIVALINGAPPA Vs. P B PUTTAPPA
January 6, 1971
SHIVAPPA SATYAPPA MUDAKANNAVAR Vs. SATYAPPA YELLAPPA MUTTAPAGOL
March 2, 1971
SHRINIVAS RAMACHANDRA NADIG Vs. VISHNU NAGESH NADIG
March 2, 1971
SIDDANAGOUDA Vs. STATE OF MYSORE
September 16, 1971
SIDDANNA BOVI Vs. HANUMANTHA REDDY
March 25, 1971
SRIKANTA SUBBARAJE Vs. S P SUNDARAJA CHAR
April 1, 1971
SRIPAD BHIKU NAGAVEKAR Vs. STATE OF MYSORE
March 18, 1971
STATE OF MYSORE Vs. VISHWANATH RAMAKRISHNA NAIK
March 19, 1971
STATE OF MYSORE Vs. STHAPATHI NATARAJAN
March 18, 1971
STATE OF MYSORE Vs. PANDURANG PARUSAPPA NAIK
March 31, 1971
STATE OF MYSORE Vs. FAKIRAPPA YELLAPPA TUKKAPPANAWAR
March 5, 1971
STATE OF MYSORE Vs. LALU
February 25, 1971
STATE OF MYSORE Vs. BHEEMAL
February 25, 1971
STATE OF MYSORE Vs. PAIMLEE
February 24, 1971
STATE OF MYSORE Vs. ANTHONY
January 8, 1971
STATE OF MYSORE Vs. PARVATHAMMA
February 16, 1971
STATE OF MYSORE Vs. GHOUSUDDIN
September 15, 1971
STATE OF MYSORE Vs. YALE MALLESAPPA
October 8, 1971
STATE OF MYSORE Vs. K L PATIL
August 13, 1971
STATE OF MYSORE Vs. B BASAVALINGAPPA
August 9, 1971
STATE OF MYSORE Vs. SHANKARAPPA SATEPPA INDI
August 2, 1971
STATE OF MYSORE Vs. SHIVAPPA CHANBASAPPA KUNAD
June 17, 1971
STATE OF MYSORE Vs. KANNAN
July 14, 1971
STATE OF MYSORE Vs. SHIVANNA
July 19, 1971
STATE OF MYSORE Vs. H GUNDAPPA
July 1, 1971
STATE OF MYSORE Vs. KRISHNASWAMY
November 15, 1971
SUBRAO RANBA RAVALU KEDARI Vs. KALLAPPA NANA KADAPURE
September 10, 1971
SUKUMAR Vs. STATE
October 12, 1971
SUPREME MOTORS Vs. CITY MUNICIPAL COUNCIL SHIMOGA
November 19, 1971
SURCHAND RAMJI CHAVAN Vs. STATE
October 21, 1971
SUSHILA Vs. BHIMAPPA RAYAPPA KARIGAR
December 17, 1971
SYNDICATE BANK Vs. VINCENT ROBERT LOBO
February 26, 1971
T HANAMAN THE GOWDA Vs. EREGOWDA
November 4, 1971
T L KRISHNA UPADHYAYA Vs. GOWRAMMA
March 15, 1971
T M RANGAPPA AND BROS Vs. MYSORE REVENUE APPELLATE TRIBUNAL
June 7, 1971
T MUDDU VEERAPPA SONS AND K H VEERANNA SETTY Vs. UNION OF INDIA UOI
March 26, 1971
T N MEDAPPA Vs. STATE OF MYSORE
July 27, 1971
T N SHANKARARAO AND BROS Vs. S A WAJID
April 6, 1971
T P BORAIAH Vs. STATE OF MYSORE
October 27, 1971
T S CHANDRASEKARAN Vs. UNION OF INDIA
June 4, 1971
T SATHYANARAYANA Vs. STATE TRANSPORT AUTHORITY
April 12, 1971
TADIMALLA SUBBA RAO Vs. STATE
October 22, 1971
TALARI ERAPPA Vs. MUTHYALAPPA
January 18, 1971
TARABAI Vs. KRISHNA PANDURANG POWAR
August 3, 1971
THATTESARA SUBBARAYA Vs. CHTNNE GOWDA
September 21, 1971
THIMMAPPA DASAPPA Vs. THIMMAVVA KOM THIMMAPPA
December 2, 1971
THIPPANNA Vs. STATE
January 8, 1971
THOLAMAMIDI SURYANARAYANA RAO Vs. SINGAM SETTY VENKATARAMIAH SETTY and SONS
March 26, 1971
TULJANASA NARAYANASA HABIB Vs. S S K CO OPERATIVE BANK LTD
November 30, 1971
U C CHARANTIMATH Vs. STATE OF MYSORE
April 1, 1971
U LAXMIBAI MALLYA Vs. U RAMANATH MALLYA
April 1, 1971
UMAMAHESWAR COTTON GINNING and PRESSING FACTORY Vs. RAMA RAO SHROFF
March 16, 1971
V B POONACHA Vs. STATE OF MYSORE
September 17, 1971
V K GOVINDASWAMY Vs. N NANJAPPA
August 17, 1971
V M KULKARNI Vs. STATE OF MYSORE
June 15, 1971
V NARAYANAPPA Vs. NARAYANAPPA
March 16, 1971
V R MARADDI Vs. SHIRAHATTI TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD
August 6, 1971
V R MUDVEDKAR Vs. STATE OF MYSORE
January 25, 1971
V RAMAPRASAD Vs. DIRECTOR ATOMIC MINERALS DIVISION
June 16, 1971
V RAMU Vs. M V VENKATAPPA
March 3, 1971
V S PARAMASHWARAN Vs. CHIEF SECRETARY GOVT OF MYSORE
February 19, 1971
V THIMMIAH Vs. MYSORE STATE ELECTRICITY BOARD
June 3, 1971
V V KUDVA Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 9, 1971
VEERATHARADHYA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 8, 1971
VEERATHRADHYA B V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 9, 1971
VENKAT REDDY Vs. BUDENNA
January 21, 1971
VENKATAPPA Vs. S N VENKATESHAIAH
June 9, 1971
VENKATAPPA alias CHINNAPPA Vs. S N VENKATESHATAH
June 9, 1971
VENKATESWARA OIL MILLS Vs. COMMERCIAL TAX OFFICER
October 12, 1971
VENKATESWARA POWER ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX
December 14, 1971
VENKATESWARA TRADERS Vs. ADMINISTRATOR AGRICULTURAL PRODUCE MARKET COMMITTEE CHICKBALLAPUR
November 16, 1971
VENKOBACHARY Vs. STATE OF MYSORE
January 6, 1971
VIRBHADRA DEVARU GOKAK Vs. GAJANAN
October 19, 1971
VITHAPPA BHIMAPPA KOLI Vs. STATE
September 3, 1971
VITTALDAS BHAGAVANDAS DARBAR Vs. GURULINGAPPA CHANNAGOWDAPPA PATIL
June 11, 1971
WAMAN KALLAPPA KUTTUR Vs. GUNDU BASALINGA
October 14, 1971
WEST COAST PAPER MILLS Vs. SUPERINTENDENT OF CENTRAL EXCISE
January 18, 1971
Y NARAYANA RAI Vs. A C APPAJI RAO
June 22, 1971
Y VENKATESWARA RAO Vs. K NAGAMMA
June 30, 1971