Case Index

Title
Date
A E M USOOF Vs. THIRD INCOME TAX OFFICER TUTICORIN
July 22, 1971
A J PINTO Vs. SAHEBBI KOM MUKTUM SAHEB
January 22, 1971
A PERIAKARUPPAN CHETTIAR MINOR Vs. STATE OF TAMIL NADU
January 21, 1971
A RANGASWAMY IYENGAR Vs. PATTAMMAL ALIAS RAJALAKSHMI AMMAL
January 11, 1971
ABDUL QAYUM Vs. STATE OF BIHAR
November 15, 1971
ACHUTYANAND SINGH Vs. STATE OF BIHAR
May 4, 1971
ADDITIONAL ASSISTANT COMMR OF SALES TAX INDORE REGION INDORE Vs. FIRM JAGMOHANDAS VIJAYKUMAR
July 22, 1971
ADITYA KUMAR SINGH Vs. PRINCIPAL RAJENDRA MEDICAL COLLEGE RANCHI
March 17, 1971
AGENCY Vs. S K BHATTACHARJEE
December 15, 1971
AGHA ABDUL JABBAR KHAN Vs. COMMISSIONER OF INCOME TAX M P
August 3, 1971
AHMED SULEMAN BHORAT Vs. STATE OF GUJARAT
March 2, 1971
AHMEDABAD MUNICIPAL CORPORATION OF CITY OF AHMEDABAD Vs. HAJI ABDULGAFUR HAJI HUSSENBHAI
March 18, 1971
AHMEDABAD RANA CASTE ASSOCIATION Vs. COMMISSIONER OF INCOME TAX GUJARAT
September 16, 1971
AJODHIA PRASAD Vs. SANGAM LAL
January 18, 1971
ALA MOHAN MALLICK Vs. STATE OF WEST BENGAL
December 14, 1971
ALLEN BERRY AND CO PRIVATE LIMITED Vs. UNION OF INDIA NEW DELHI
January 5, 1971
ALLOY STEEL PROJECT Vs. WORKMEN
February 2, 1971
AMAR SINGH Vs. STATE OF BIHAR
March 26, 1971
AMARCHAND SOBHACHAND Vs. COMMISSIONER OF INCOME TAX MADRAS
January 21, 1971
AMRIK SINGH Vs. STATE DELHI ADMN
March 24, 1971
AMRIT BANASPATI COMPANY LIMITED Vs. S TAKI BILGRAMI
August 12, 1971
AMRITSAR IMPROVEMENT TRUST STATE OF PUNJAB Vs. BALDEVA INDER SINGH:S BALDEV INDER SINGH
November 17, 1971
ANAND SWARUP SINGH Vs. STATE OF PUNJAB
November 30, 1971
ANDIAPPAN Vs. COMMISSIONER OF INCOME TAX MADRAS
August 9, 1971
APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX A RANGE BANGALORE Vs. LATE B APPAIAH NAIDU
July 29, 1971
ARUN RANJAN MUKHERJEE Vs. UNION OF INDIA
April 29, 1971
ASHOKVINIYOGALTD Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
August 17, 1971
ASNEW DRUMS PRIVATE LIMITED Vs. MAHARASHTRA STATE FINANCE CORPORA TION
August 24, 1971
ASSAM OIL COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA
September 23, 1971
ASSISTANT COLLECTOR OF CUSTOMS Vs. CHARAN DAS MALHOTRA
February 19, 1971
ASSISTANT REGISTRAR OF COMPANIES WEST BENGAL Vs. STANDARD PAINT WORKS PRIVATE LIMITED
March 1, 1971
ASSOCIATED STONE INDUSTRIES KOTAH LIMITED Vs. COMMISSIONER OF INCOME TAX
August 25, 1971
ATLAS CYCLE INDUSTRIES LIMITED MILTON CYCLE INDUSTRIES LIMITED Vs. STATE OF HARYANA
August 11, 1971
AUTOMOTIVE MANUFACTURERS PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
November 25, 1971
AZMAT AZIM KHAN Vs. BOARD OF REVENUE UTTAR PRADESH ALLAHABAD
April 21, 1971
B C DASS Vs. STATE OF ASSAM
April 23, 1971
B NARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
May 6, 1971
B RAMACHANDRA RAO Vs. STATE OF ORISSA
August 11, 1971
B SRIKANTIAH Vs. REGIONAL TRANSPORT AUTHORITY ANANTAPUR
May 7, 1971
B SUNDAR RAO Vs. STATE OF ORISSA
November 29, 1971
BABU LAL HARGOVINDAS Vs. STATE OF GUJARAT
March 18, 1971
BABU RAJIRAO SHINDE Vs. STATE OF MAHARASHTRA
April 28, 1971
BABURAO BAJIRAO PATIL Vs. STATE OF MAHARASHTRA
February 19, 1971
BACHAN SINGH Vs. STATE OF PUNJAB
February 18, 1971
BADRI PRASAD Vs. COLLECTOR OF CENTRAL EXCISE
March 30, 1971
BAGHAN SINGH Vs. GAURI SHANKAR AGARWAL
March 26, 1971
BAITAHKA Vs. ALIHUSSAINFIDAALLICHOTHIA
October 6, 1971
BAKHSHISH SINGH Vs. STATE OF PUNJAB
January 29, 1971
BALADIN RAM Vs. STATE OF UTTAR PRADESH
May 6, 1971
BALAKRUSHNA SWAIN Vs. STATE OF ORISSA
February 9, 1971
BALDEO SINGH Vs. STATE OF BIHAR
December 2, 1971
BALRAJ KHANNA Vs. MOTI RAM
April 22, 1971
BANCHHANIDHI RATH Vs. STATE OF ORISSA
December 9, 1971
BANK OF BIHAR Vs. STATE OF BIHAR
April 1, 1971
BANKEY LAL Vs. STATE OF UTTAR PRADESH
February 4, 1971
BANKIPUR GLUB LIMITED PATNA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA
September 8, 1971
BANSILAL Vs. STATE OF RAJASTHAN
March 18, 1971
BANSILAL KOHISTANI Vs. RISHI KUMAR KAUSHAL
March 23, 1971
BAREILLY ELECTRICITY SUPPLY COMPANY LIMITED Vs. WORKMEN
August 16, 1971
BARIUM CHEMICALS LIMITED Vs. A J RANA
December 7, 1971
BASAPPA RUDRAPPA BETGERI Vs. HUBLI DHARWAR MUNICIPAL CORPORA TION
April 27, 1971
BASTI SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
September 24, 1971
BASUDEV HAZRA Vs. MATIAR RAHAMANMANUAL
January 21, 1971
BATAHARI JENA Vs. STATE OF ORISSA
April 5, 1971
BHAGWATI DEBI GOENKA Vs. KISHORILAL GOENKA
September 14, 1971
BHANU KU MAR SHASTRI Vs. MOHAN LAL SUKHADIA
January 22, 1971
BHARAT BARREI AND DRUM MFG CO Vs. COLLECTOR OF CUSTOMS BOMBAY
January 6, 1971
BHARAT BARREL AND DRUM MFG CO LIMITED Vs. EMPLOYEES STATE INSURANCE CORPO RATION
September 23, 1971
BHARVAD BHIKHA VALU Vs. STATE OF GUJARAT
March 3, 1971
BHAWANJI LAKHAMSHI Vs. HIMATLAL JAMNADAS DANI
December 14, 1971
BHUBANESHWAR PRASAD NARAIN SINGH Vs. SIDHESWAR MUKHERJEE
February 2, 1971
BIHAR STATE BOARD RELIGIOUS TRUST PATNA Vs. MAHANT SRI BISESHWAR DAS
February 9, 1971
BINOY KUMAR MUKHERJEE Vs. STATE OF BIHAR
March 4, 1971
BIRLA JUTE MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX WEST BENGAL CALCUTTA
August 10, 1971
BISHAMBHER BHAGAT Vs. STATE OF BIHAR
September 1, 1971
BISHWANATH RAI Vs. SACHHIDANAND SINGH
May 7, 1971
BISWANATH BANARJEE Vs. STATE OF WEST BENGAL
March 2, 1971
BOLOMA TEA ESTATE Vs. ASSTT COMMR OF TAXES ASSAM
August 4, 1971
BOMBAY DYEING AND MFG CO LIMITED Vs. COMMISSIONER OF WEALTH TAX BOMBAY
August 25, 1971
BOMBAY PANJRAPOLE BHULESHWAR Vs. WORKMEN
August 16, 1971
BUDHRAM KASHIRAM Vs. STATE OF BIHAR
March 29, 1971
BUDHRAMKASHIRAM Vs. STATE OF BIHAR
July 29, 1971
C 1 T WEST BENGAL II CALCUTTA Vs. ELECTRO HOUSE
September 2, 1971
C K DAPHTARY Vs. O P GUPTA
March 19, 1971
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF WEALTH TAX WEST BENGAL
August 12, 1971
CENTRAL BANK OF INDIA LIMITED Vs. HARI PRASAD JALAN
October 22, 1971
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF MAHARASHTRA
October 13, 1971
CHAJU RAM Vs. RADHEY SHYAM
March 23, 1971
CHANAN SINGH Vs. STATE OF HARYANA
April 2, 1971
CHANDRA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. STATE INDUSTRIAL COURT
August 16, 1971
CHANDRIKA PRASAD SINGH Vs. STATE OF BIHAR
September 7, 1971
CHAPSIBHAI DHANJIBHAI DANAD Vs. PURUSHOTTAM
April 5, 1971
CHAUDHURI RAGHUBANS NARAIN SINGH Vs. STATE OF UTTAR PRADESH
October 12, 1971
CHHOTE LAL Vs. KEWAL KRISHAN MEHTAF
February 25, 1971
CHHUGAMAL RAJPAL Vs. S P CHALIHA
January 21, 1971
CHOUGULE AND GO PRIVATE LIMITED Vs. UNION OF INDIA
January 25, 1971
COLLECTOR OF LAKHIMPUR Vs. BHUBAN CHANDRA DUTTA
January 29, 1971
COMMERCIAL TAXES OFFICER D CIRCLE JAIPUR Vs. GORUHANDASS GIDDOMAL AND CO JAIPUR
October 4, 1971
COMMISSIONER OF AGRICULTURAL INCOME TAX U P COMMISSIONER OF AGRICULTURAL INCOME TAX U P Vs. M L BAGLA AND:SHRI PURAN MAL JAIPURIA
January 18, 1971
COMMISSIONER OF AGRIGULTURAL INCOME TAX KERALA Vs. V M NARAYANAN B VALEKKAT MANA PARUR
August 18, 1971
COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE Vs. HINDUSTAN AERONAUTICS LIMITED
December 17, 1971
COMMISSIONER OF GIFT TAX KERALA Vs. P GHEEVARGHESE TRAVANCORE TIMBERS AND PRODUCTS KOTTAYAM
September 20, 1971
COMMISSIONER OF GIFT TAX KERALA Vs. VALSALA AMMA
September 16, 1971
COMMISSIONER OF GIFT TAX MADRAS Vs. GETTY CHETTIAR
September 16, 1971
COMMISSIONER OF GIFT TAX WEST BENGAL Vs. SARDAR AJAIB SINGH CALCUTTA
September 6, 1971
COMMISSIONER OF INCOME TAX Vs. K D KAMATH AND CO
October 11, 1971
COMMISSIONER OF INCOME TAX Vs. W H HARTON AND CO LTD
August 18, 1971
COMMISSIONER OF INCOME TAX Vs. BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED
August 20, 1971
COMMISSIONER OF INCOME TAX Vs. K K ROY
August 11, 1971
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. C P SARATHY MUDALIAR
October 12, 1971
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. JAYALAKSHMI RICE AND OIL MILLS CON TRACTOR CO
January 15, 1971
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. KOTRIKA VENK ATASWAMY AND SONS
January 7, 1971
COMMISSIONER OF INCOME TAX ASSAM AND NAGALAND Vs. G HYATT
January 21, 1971
COMMISSIONER OF INCOME TAX ASSAM TRIPURA MANIPUR AND NAGALAND Vs. RAMESHWARI LAL SANWARMAL
September 22, 1971
COMMISSIONER OF INCOME TAX BANGALORE Vs. PODDAR MARTIN MINING AND MINERALS LIMITED
September 21, 1971
COMMISSIONER OF INCOME TAX BANGALORE Vs. C M JAFFAR KHAN
September 24, 1971
COMMISSIONER OF INCOME TAX BANGALORE Vs. R HANUMATHAPPA AND SON
August 10, 1971
COMMISSIONER OF INCOME TAX BIHAR Vs. BANWARI LAL AGARWAL
January 18, 1971
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. ASHOKA MARKETING LIMITED
January 12, 1971
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. PANDIT LAKSHMI KANTJHA
August 10, 1971
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. ASHOKA MARKETING GO
July 26, 1971
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. DALMIA JAIN AND CO LIMITED
July 23, 1971
COMMISSIONER OF INCOME TAX BOMBAY Vs. MAHARASHTRA SUGAR MILLS LTD
August 16, 1971
COMMISSIONER OF INCOME TAX BOMBAY Vs. WEST COAST PAPER MILLS LIMITED
September 17, 1971
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. CHUNILAL V MEHTA AND SONS PRIVATE LIMITED
August 11, 1971
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BURLOP DEALERS LIMITED
January 21, 1971
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. ASIATIC TEXTILES LIMITED
August 9, 1971
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. ASSOCIATED INDUSTRIAL DEVELOPMENT CO P LTD
September 7, 1971
COMMISSIONER OF INCOME TAX CENTRAL NEW DELHI Vs. S ZORASTER AND COMPANY
September 24, 1971
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. HIRA LAL KAPUR CHAND
July 28, 1971
COMMISSIONER OF INCOME TAX GUJARAT Vs. DISTRIBUTORS BARODA PRIVATE LIMITED
September 16, 1971
COMMISSIONER OF INCOME TAX GUJARAT Vs. KOTHARI
October 5, 1971
COMMISSIONER OF INCOME TAX GUJARAT Vs. BHANJI LAVJI PORBANDAR
January 21, 1971
COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD Vs. KURBAN HUSSAIN IBRAHIMJI MITHIBORWALA
September 2, 1971
COMMISSIONER OF INCOME TAX KERALA Vs. K SRINIVASAN
November 5, 1971
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR Vs. HUKAMCHAND MOHANLAL
September 17, 1971
COMMISSIONER OF INCOME TAX MADRAS Vs. KHODAY ESWARSA AND SONS
September 22, 1971
COMMISSIONER OF INCOME TAX MADRAS Vs. T S PL P CHIDAMBARAM GHETTIAR DEAD
January 21, 1971
COMMISSIONER OF INCOME TAX MYSORE Vs. S G MAGAVI
January 8, 1971
COMMISSIONER OF INCOME TAX MYSORE BANGALORE Vs. MYSORE ELECTRICAL INDUSTRIES LIMITED
April 27, 1971
COMMISSIONER OF INCOME TAX PUNJAB HARYANA J AND K HIMACHAL PRADESH Vs. PRABHU DAYAL
October 6, 1971
COMMISSIONER OF INCOME TAX U P Vs. BHARAT ENGINEERING AND CONSTRUC TION CO
September 8, 1971
COMMISSIONER OF INCOME TAX U P Vs. GUPTA BROS PRIVATE LIMITED
July 21, 1971
COMMISSIONER OF INCOME TAX U P Vs. MOHANLAL KEDARNATH
August 11, 1971
COMMISSIONER OF INCOME TAX U P Vs. GURBUX RAI HARBUX RAI
January 21, 1971
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. GURBUX RAI HARBUX RAI
August 24, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. RAMENDRA NATH GHOSH
August 19, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. DINESH CHANDRA H SHAH
August 27, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED
August 17, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. BALKRISHAN MALHOTRA
July 28, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. BRIJLAL LOHIA AND MAHABIR PRASAD KHEMKA EXECUTORS OF LATE KANAILAL LOHIA
July 29, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. CENTRAL INDIA INDUSTRIES LIMITED
September 7, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. HIND CONSTRUCTION LIMITED
September 6, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL 11 Vs. KAMAL BEHARI LAL SINGHA
August 16, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. BENGAL RIVER STEAM SERVICE CO LTD
August 5, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. SHYAMA SHANKAR LALL SINGHA
September 24, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. COAL SHIPMENT PRIVATE LIMITED
October 14, 1971
COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA Vs. DURGA PRASAD MORE
August 26, 1971
COMMISSIONER OF INCOME TAX" U P LUCKNOW GANGADHAR BAIJNATH Vs. MJS GANGADHAR BAIJNATH GENERAL GANG KANPUR:THE C I T
August 12, 1971
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. AMARNATH AJIT KUMAR OF BHIND MADHYA PRADESH
September 20, 1971
COMMISSIONER OF TAXES ASSAM Vs. JALANNAGAR SOUTH ESTATE LIMITED
August 4, 1971
COMMISSIONER OF WEALTH TAX Vs. HALL AND ANDERSON LIMITED
November 8, 1971
COMMISSIONER OF WEALTH TAX Vs. GAURI SHANKAR BHAR
November 8, 1971
COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA Vs. KIRPASHANKER DAYASHANKAR WORAH
July 29, 1971
COMMISSIONER OF WEALTH TAX BOMBAY Vs. CONSOLIDATED PNEUMATIC TOOLS GO
July 27, 1971
COMMISSIONER OF WEALTH TAX BOMBAY Vs. MICHEL POSTEL
August 4, 1971
COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA Vs. MOONE MILLS LIMITED
September 7, 1971
COMMISSIONER OF WEALTH TAX RAJ ASTHAN Vs. HER HIGHNESS MAHARANI GAYATRI DEVI OF JAIPUR
September 14, 1971
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. SARDAR AJAIB SINGH
September 6, 1971
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. ALUMINIUM CORPORATION LIMITED
August 30, 1971
COMMR OF INCOME TAX KERALA Vs. MOHAMED HANEEF
September 15, 1971
CRICKET ASSOCIATION OF BENGAL Vs. STATE OF WEST BENGAL
March 24, 1971
D A V COLLEGE BHATINDA Vs. STATE OF PUNJAB
May 5, 1971
D N CHANCHALA USHA P BHASKAR RAMASUBRAMANYAM SETTY V V SOUDAMINI R JAYASHREE Vs. STATE OF MYSORE
May 3, 1971
DAISY Vs. STATE OF KERALA
January 20, 1971
DALMIA JAIN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA
July 29, 1971
DAMODARPRASAD CHANDRIKAPRASAD Vs. STATE OF MAHARASHTRA
November 29, 1971
DAMYANTI NARANGA THE HINDI SAHITYA SAMMELAN Vs. UNION OF INDIA
February 23, 1971
DANTULURI RAM RAJU A V BHASKARA RAO OTHERS Vs. STATE OF ANDHRA PRADESH
December 16, 1971
DARASING DHYANSING Vs. STATE OF GUJARAT
November 25, 1971
DARSHAN SINGH RAM KISHAN Vs. STATE OF MAHARASHTRA
September 2, 1971
DATTAJIRAO BHAUSAHEB PATH Vs. STATE OF MAHARASHTRA
March 4, 1971
DATTATRAYA Vs. RANGNATH GOPALRAO KAWATHEKAR DEAD
January 28, 1971
DAULAT RAM RAWATMULL Vs. G I T CENTRAL CALCUTTA
January 18, 1971
DAYARAM Vs. DAWALATSHAH
January 8, 1971
DEB SADHAN ROY Vs. STATE OF WEST BENGAL
December 7, 1971
DEBAN DAS Vs. STATE OF WEST BENGAL
December 7, 1971
DEBU GHOSE ASWINI KUMAR DAS MANICK CHANDRAROY Vs. STATE OF WEST BENGAL
October 15, 1971
DELHI ADMINISTRATION Vs. BAL KRISHAN
October 15, 1971
DELHI ADMINISTRATION Vs. S N KHOSLA
April 2, 1971
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. WORKMEN
September 3, 1971
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX INDORE
July 28, 1971
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
August 11, 1971
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. GANESH DUTT
December 17, 1971
DEOKINANDAN PRASAD Vs. STATE OF BIHAR
May 4, 1971
DES RAJ Vs. STATE OF PUNJAB
March 25, 1971
DEVENDRA SINGH NAVIN DUTT Vs. STATE OF UTTAR PRADESH
May 5, 1971
DEVI LAL Vs. STATE OF RAJASTHAN
April 8, 1971
DHARAMDEO PRASAD SINHA Vs. STATE OF BIHAR
July 7, 1971
DHONDEY Vs. STATE OF UTTAR PRADESH
May 7, 1971
DINABANDHU SAHU SANTOSH KUMAR SAHU Vs. STATE OF ORISSA
November 17, 1971
DIRECTOR OF PANCHAYAT RAJ STATE OF UTTAR PRADESH Vs. BABU SINGH GAUR:JUGAL KISHORE BHATT
November 18, 1971
DISTRICT COUNCIL OF UNITED KHASI AND JAINTIA HILLS Vs. SITIMON SAWIAN
August 25, 1971
DIVISIONAL FOREST OFFICER Vs. MOOL CHAND SAROUGI JAIN
January 6, 1971
DOMA SAO MOHANLAL Vs. STATE OF BIHAR
January 21, 1971
DOMINIC VARKEY Vs. STATE OF KERALA
April 8, 1971
DUVVUR DASRATHARAMMAREDDY Vs. STATE OF ANDHRA PRADESH
April 13, 1971
DWARKA NATH Vs. MUNICIPAL CORPORATION OF DELHI
April 23, 1971
ELLERMAN LINES LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
October 22, 1971
EXEN INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
January 22, 1971
FILMISTAN PRIVATE LIMITED Vs. BALKRISHNA BHIWA
August 11, 1971
FILMISTAN PRIVATE LIMITED Vs. WORKMEN
November 15, 1971
FIRM OF HARBANSLAL JAGMOHANDAS Vs. PRABHUDAS SHIVLAL
April 16, 1971
FIRM STYLED MESSRS G L KILIKAR Vs. STATE OF KERALA
April 26, 1971
FOOD INSPECTOR CALICUT CORPORATION Vs. CHERUKATTIL GOPALAN
May 6, 1971
FORT GLOSTER INDUSTRIES LIMITED Vs. SETHIA MERCANTILE PRIVATE LIMITED
February 3, 1971
FRANCIS KLEIN AND COMPANY PRIVATE LIMITED Vs. THEIR WORKMEN
September 17, 1971
G F ANGADI Vs. Y S HIRANNAYYA
November 23, 1971
G I T ANDHRA PRADESH Vs. TAJ MAHAL HOTEL SECUNDERABAD
August 12, 1971
G I T LUCKNOW Vs. K S RASHID
July 23, 1971
G I T U P Vs. BANKEY LAL VAIDYA DEAD
January 21, 1971
G M CONTRACTOR Vs. GUJARAT ELECTRICITY BOARD
December 10, 1971
G MARULASIDDAIAH Vs. T G MDDAPPARADHYA
February 1, 1971
G SANKARANARAYANAN Vs. STATE OF KERALA
May 4, 1971
GANESH PRASAD DUBE Vs. STATE OF BIHAR
February 16, 1971
GANNON DUNKERLAY AND GO LTD Vs. THEIR WORKMEN:MESSRS GANNON DUNKERLAY AND COMPANY LIMITED
February 4, 1971
GAURISHANKAR CHHITARMAL GUPTA Vs. GANGABAI TOKERSEY
January 8, 1971
GAYA PRASAD RAMLAL Vs. STATE OF MAHARASHTRA
March 1, 1971
GEORGE DOMINIC VARKEY Vs. STATE OF KERALA
April 6, 1971
GH JAGE RAM INSPECTOR OF POLICE Vs. HANS RAJ MIDHA
November 18, 1971
GHANDER SEKHAR SINGH BHOI THE STATE OF ORISSA Vs. STATE OF ORISSA:E KANTAMMA K RATANMALA P VENKATAMA
November 5, 1971
GHANDRANA AND COMPANY Vs. STATE OF MYSORE
November 11, 1971
GHIRANJI LAL KHAITAN Vs. MOTI LAL SARAOGI DEAD
August 4, 1971
GHURAN YADAV Vs. STATE OF BIHAR
January 18, 1971
GIAN MAHTANI Vs. STATE OF MAHARASHTRA
July 21, 1971
GIRDHARI LAL GUPTA Vs. D H MEHTA
February 18, 1971
GIRIJA PRASAD PAUL Vs. CORPORATION OF CALCUTTA
August 18, 1971
GOKUL KANHAIYA Vs. STATE OF RAJASTHAN
November 17, 1971
GOPAL INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
July 27, 1971
GOPAL SARKAR Vs. PASHUPATI GHOSH
February 9, 1971
GOPIRAM BHAGWAN DASS Vs. STATE OF BIHAR
July 27, 1971
GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS Vs. TARAK NATH GHOSH
February 12, 1971
GOVIND MEHTA Vs. STATE OF BIHAR
May 7, 1971
GOVINDER SINGH VERMA Vs. BACHUBHAI T PESTONJI
October 21, 1971
GOVINDPUR TEA COMPANY LIMITED Vs. GOLAK CHANDRA BEZBARUA
January 13, 1971
GULABCHAND BAPALAL MODI Vs. MUNICIPAL CORPORATION OF AHMEDABAD CITY
March 4, 1971
GUMAN SINGH MOTILAL KAKKAR SHIV CHARAN SHARMA Vs. STATE OF RAJASTHAN
July 26, 1971
GURCHARAN DASS VAID Vs. STATE OF PUNJAB
September 24, 1971
GURDEV SINGH Vs. STATE OF PUNJAB
January 27, 1971
GURDIPSINGH Vs. STATE OF PUNJAB
February 2, 1971
GURMUKH SINGH Vs. STATE OF PUNJAB
December 14, 1971
GYANENDRA KUMAR Vs. STATE OF UTTAR PRADESH
November 25, 1971
H H PRINCE AZAM JHA BAHADUR DEAD Vs. EXPENDITURE TAX OFFICER:SRI RAJ KUMAR SINGH
August 30, 1971
H H SHRI VISHWESHA THIRTHA SWAMIAR Vs. STATE OF MYSORE
August 12, 1971
H H SIR HARINDER SINGH Vs. COMMISSIONER OF INCOME TAX PUNJAB AND HARYANA JAMMU AND KASHMIR AND HIMACHAL PRADESH
October 15, 1971
H LYNGDOH Vs. CROMLYN LYNGDOH JUDGE
March 2, 1971
HAKAM SINGH Vs. GAMMON INDIA LIMITED
January 8, 1971
HALIM MIAN JANGLOO MIAN Vs. STATE OF BIHAR
April 28, 1971
HAMIDULLAH DEAD Vs. SHEIKH ABDULLAH
November 25, 1971
HAR PRASAD Vs. STATE OF MADHYA PRADESH
April 6, 1971
HAR SHARAN VERMA Vs. TRIBHUVAN NARAN SINGH CHIEF MINISTER J P
March 16, 1971
HARDEO NARAIN SINGH Vs. SURAJDEO SINGH
August 12, 1971
HARDWARI LAL Vs. KANWAL SINGH
December 7, 1971
HARENDRA NATH BHATTACHARYA Vs. KALIRAM DAS DEAD
November 22, 1971
HARI SINGH DARBAR Vs. MAHANT VAISHNAVADAS GURU MAHANT RAJARANGADAS
May 6, 1971
HARIDAS GIRDHARDAS Vs. VARADARAJA PILLAI
August 18, 1971
HARIHAR PRASAD Vs. STATE OF BIHAR
September 7, 1971
HARISHANKAR KHANNA SINCE DEAD Vs. UNION OF INDIA
March 3, 1971
HARISHIKESH GANGULI DEAD Vs. COMMISSIONER OF INCOME TAX CALCUTTA
August 18, 1971
HARIVANSH LAL MEHRA Vs. STATE OF MAHARASHTRA
March 19, 1971
HARKISHAN SINGH Vs. STATE OF PUNJAB
March 25, 1971
HAZARA SINGH BHAJAN SINGH Vs. STATE OF PUNJAB
February 4, 1971
HAZARI LAL GUPTA Vs. RAMESHWAR PRASAD
December 2, 1971
HIMACHAL PRADESH ADMINISTRATION Vs. OM PRAKASH
December 7, 1971
HINDUSTHAN GENERAL ELECTRICAL CORPORATION LIMITED Vs. BISHWANATH PRASAD
August 17, 1971
HIRA RAI Vs. STATE OF BIHAR
November 23, 1971
HIS HIGHNESS RAJA SIR HARINDER SINGH BARAR BANS BAHADUR Vs. COMMISSIONER OF INCOME TAX PUNJAB
October 15, 1971
HUSSAIN BHAI Vs. COMMISSIONER OF INCOME TAX MADRAS
April 16, 1971
I V SHIVASWAMY Vs. STATE OF MYSORE
January 18, 1971
INDIA CARBON LTD Vs. SUPERINTENDENT OF TAXES GAUHATI
August 18, 1971
INDIAN AIRLINES CORPORATION Vs. SUKHDEO RAI
April 27, 1971
INDIAN ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
January 12, 1971
INDIAN LINK CHAIN MANUFACTURERS LIMITED WORKMEN OF INDIAN LINK CHAIN MANUFACTURERS LIMITED Vs. THEIR WORKMEN:THE MANAGEMENT
September 17, 1971
INDIAN MICA MICANITE INDUSTRIES Vs. STATE OF BIHAR
April 2, 1971
INDIAN OXYGEN LIMITED WORKMEN OF INDIAN OXYGON LIMITED WORKMEN OF INDIAN OXYGEN LIMITED Vs. WORKMEN:INDIAN OXYGEN LIMITED CALCUTTA:INDIAN OXYGEN LIMITED
December 9, 1971
INDRANARAYAN Vs. ROOP NARAYAN
May 7, 1971
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX Vs. V M RAVI NAMBOODIRIPAD
September 17, 1971
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX KOZHIKODE Vs. POOMULLI MANAKKAL PARAMESWARAN NAMBOODRIPAD
August 18, 1971
INSPECTOR ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX KOZHIKODE Vs. V K RAMUNNI PANIKKAR RECEIVER OF ZAMORINS ESTATE
October 5, 1971
IYANAHALLI BAKKAPPA AND SONS Vs. STATE OF MYSORE
October 29, 1971
J K SYNTHETICS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
September 24, 1971
J K SYNTHETICS LIMITED Vs. J K SYNTHETICS MAZDOOR UNION
September 9, 1971
JABALPUR BIJLIGHAR K ARAMCHARI PANGHAYAT Vs. JABALPUR ELECTRIC SUPPLY GO LIMITED
August 9, 1971
JADUNATH SINGH Vs. STATE OF UTTAR PRADESH
August 12, 1971
JAGANNATH Vs. AUTHORISED OFFICER LAND REFORMS
October 11, 1971
JAGANNATHRAO Vs. RAJ KISHORE
December 3, 1971
JAGDISH PRASAD ALIAS JAGDISH PRASAD GUPTA Vs. STATE OF WEST BENGAL
December 13, 1971
JAGE RAM Vs. STATE OF HARYANA
March 2, 1971
JAGTAR SINGH Vs. STATE OF PUNJAB
December 3, 1971
JAGTARSINGH Vs. STATE OF PUNJAB
December 15, 1971
JAI NARAIN MISHRA Vs. STATE OF BIHAR
November 3, 1971
JAIPURIA SAMLA AMALGAMATED COLLIERS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
August 31, 1971
JANAK SINHA Vs. MAHANT RAM KISHORE DAS
August 23, 1971
JASWANT SINGH SALUJA Vs. CHIEF SETTLEMENT COMMISSIONER
January 5, 1971
JAYANTILAL AMRATHLAL Vs. UNION OF INDIA
February 22, 1971
JAYDIP INDUSTRIES THANA Vs. WORKMEN
December 16, 1971
JEETMAL RAM GOPAL Vs. UNION OF INDIA
January 19, 1971
JER AND CO Vs. COMMR OF INCOME TAX U P
January 13, 1971
JIWAN NATH ZUTSHI Vs. STATE OF MADHYA PRADESH
January 5, 1971
JODHA MAL KUTHIALA Vs. COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH AND PATIALA
September 9, 1971
JOGINDER AHIR Vs. STATE OF BIHAR
April 23, 1971
JONNALA NARASIMHARAO AND CO G JAYARAMA NAIDU ABBINA VEERARAGHULU Vs. STATE OF ANDHRA PRADESH
April 5, 1971
JUPUDI KESAVA RAO Vs. PUL WARTHI VENKATA SUBBARAO
January 29, 1971
JUWAR SINGH Vs. STATE OF MADHYA PRADESH
February 2, 1971
K D KAMATH AND COMPANY Vs. COMMISSIONER OF INCOME TAX BANGALORE
October 11, 1971
K H PHADNIS Vs. STATE OF MAHARASHTRA
March 19, 1971
K ISWARA WARIYYAR Vs. UNION OF INDIA
October 5, 1971
K R DEB Vs. COLLECTOR OF CENTRAL EXCISE SHILLONG
April 7, 1971
KAHAN SINGH Vs. STATE OF HARYANA
February 24, 1971
KANDA PADAYACHI ALIAS KANDASWAMY Vs. STATE OF TAMIL NADU
August 27, 1971
KANU AMBU VISH Vs. STATE OF MAHARASHTRA
February 1, 1971
KARAM CHAND THAPAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
January 21, 1971
KARAM CHAND THAPAR AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 26, 1971
KARMI Vs. AMRU
January 5, 1971
KARNAIL SINGH Vs. STATE OF PUNJAB
August 4, 1971
KARNANI PROPERTIES LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
August 27, 1971
KARTAR SINGH Vs. UNION OF INDIA
January 28, 1971
KEDARNATH JUTE MFG COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
August 17, 1971
KESHAV GANGARAM NAVGE Vs. STATE OF MAHARASHTRA
February 3, 1971
KESHAVSINH DWARKADAS KAPADIA Vs. INDIAN ENGINEERING COMPANY
September 10, 1971
KHAGEN SARKAR Vs. STATE OF WEST BENGAL
July 28, 1971
KHAITAN APTE AND CO Vs. D RAMA RAO INCOME TAX OFFICER EXCESS PROFITS TAX OFFICER RAJAHMUNDRY
September 24, 1971
KHANJAN LAL SEWAK RAM Vs. COMMISSIONER OF INCOME TAX U P
August 31, 1971
KHEDUT SAHAKARI GINNING AND PRESSING SOCIETY LIMITED Vs. STATE OF GUJARAT
September 14, 1971
KISHORILAL HANS Vs. RAJA RAM SINGH
November 30, 1971
KOCHAN KANI KUNJURAMAN KANI Vs. MATHEVAN KANI SANKARAN KANI
May 7, 1971
KOZHIKODE Vs. RAMUNNI PANIKKER
October 5, 1971
KRISHNA AGENCY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
August 24, 1971
KRISHNA BRHARILAL Vs. GULABCHAND
March 16, 1971
KRISHNAKUMAR MILLS COMPANY LIMITED Vs. STATE OF GUJARAT
February 9, 1971
KUMARI N VASUNDARA Vs. STATE OF MYSORE
April 15, 1971
LACHOO MAL Vs. RADHEY SHYAM
February 10, 1971
LAKHI RAM RAM DASS Vs. HAR PRASAD SYAL
May 7, 1971
LAKSHMI ICE FACTORY Vs. UNION OF INDIA
March 4, 1971
LAKSHMIJI SUGAR MILLS GO Vs. COMMISSIONER OF INCOME TAX NEW DELHI
August 27, 1971
LAL UMESH BAHADUR PAL Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
September 17, 1971
LALJ I RAJA AND SONS Vs. FIRM HANSRAJ NATHURAM
February 23, 1971
LALLUBHAI DEVCHAND SHAH Vs. STATE OF GUJARAT
November 3, 1971
LALTA PRASAD KHINNI LAL Vs. ASSTT COMMISSIONER JUDL SALES TAX KANPUR
October 6, 1971
LATAFAT ALI KHAN Vs. STATE OF UTTAR PRADESH
May 6, 1971
LEKH RAJ KHURANA Vs. UNION OF INDIA
March 3, 1971
LIBERTY TALKIES Vs. STATE OF GUJARAT
January 21, 1971
LT COL S K KASHYAP Vs. STATE OF RAJASTHAN
March 2, 1971
LUKA MATHAI Vs. NEELAKANTA IYER SUBRAMONIA IYER
October 6, 1971
M GURU MOORTHY Vs. ACCOUNTANT GENERAL ASSAM AND NAGALAND
April 21, 1971
M K BALAKRISHNAN MENON Vs. ASSISTANT CONTROLLER OF ESTATE DUTY GUM INCOME TAX OFFICER ERNAKULAM
October 5, 1971
M N ARYAMURTHY Vs. M D SUBBARAYA SETTY DEAD
September 20, 1971
M N SANKARAYARAYANAN NAIR Vs. P V BALAKRISHNAN
November 26, 1971
M P SINGH DY TRANSPORT COMMIS SIONER M P GWALIOR Vs. ANAND TRANSPORT CO P LTD
July 29, 1971
MADAN LAL PURI Vs. SAIN DAS BERRY
July 27, 1971
MADHAORAO Vs. STATE OF MAHARASHTRA
January 29, 1971
MADHUSUDAN GORDHANDAS AND COMPANY Vs. MADHU WOOLLEN INDUSTRIES PRIVATE LIMITED
October 29, 1971
MADHYA PRADESH MINES LIMITED NOW MADHYA PRADESH INDUSTRIES LIMITED Vs. RAI BAHADUR SHRIRAM DURGA PRASAD LIMITED
May 5, 1971
MAGATHANE SAMYUKTA SAHAKARI SHETI SANSTHA Vs. TRUSTEES OF SETH MULRAJ KHATAU TRUST SETTLEMENT
March 16, 1971
MAHABIR PRASAD Vs. JAGE RAM
January 6, 1971
MAHADEOHARILOKRS Vs. STATE OF MAHARASHTRA
November 23, 1971
MAHANT ABHEY DASS Vs. S GURDIAL SINGH
February 11, 1971
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
August 5, 1971
MAHARASHTRA STATE BOARD TRANSPORT CORPORATION Vs. MANGRULPIR JT MOTOR SERVICE P LTD
April 29, 1971
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
October 26, 1971
MAJOR N C SINGHAL Vs. DIRECTOR GENERAL ARMED FORGES MEDICAL SERVICES NEW DELHI
December 17, 1971
MAJOR SOM NATH Vs. UNION OF INDIA
May 25, 1971
MAKAN JIVAN Vs. STATE OF GUJARAT
April 30, 1971
MAKESHWAR NATH SRIVASTAVA Vs. STATE OF BIHAR
March 2, 1971
MAKHANLAL WAZA Vs. STATE OF JAMMU AND KASHMIR
February 23, 1971
MALWA SUGAR MILLS LIMITED Vs. WORKMEN
September 16, 1971
MANAGEMENT OF HOSPITALS ORISSA DIRECTOR OF HEALTH SERVICES ORISSA Vs. THEIR GLASS IV EMPLOYEES:THEIR WORKERS
March 24, 1971
MANAGEMENT OF NATIONAL AND GRINDLAYS BANK LIMITED Vs. THEIR WORKMEN
August 3, 1971
MANAGEMENT OF PANITOLE TEA ESTATE Vs. WORKMEN
February 18, 1971
MANAGEMENT OF SHEVAROY BAUXITE PRODUCTS GO PRIVATE LIMITED Vs. WORKMEN
August 5, 1971
MANAGEMENT OF THE FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY Vs. THEIR WORKMAN SHRI R K MITTAL
November 15, 1971
MANAGEMENT OF THE KIRLAMPUDI SUGAR MILLS LIMITED Vs. INDUSTRIAL TRIBUNAL A P
August 26, 1971
MANAGING DIRECTOR MIG HINDUSTAN AERONAUTICS LIMITED BALA NAGAR Vs. AJIT PRASAD TARWAY
November 5, 1971
MANALI RAMAKRISHNA MUDALIAR Vs. STATE OF MADRAS
March 2, 1971
MANEKJI EDULJI MISTRY AND Vs. MANEKSHA ARDESHIR IRANI
August 20, 1971
MANGALA KUNHIMINA UMMA Vs. PUTHLYAVEETTIL PARU AMMA
January 28, 1971
MANGI LAL Vs. K R PAWAR
May 7, 1971
MANHAR LAL BHOGILAL SHAH Vs. STATE OF MAHARASHTRA
April 5, 1971
MANNAM VENKATADARI Vs. STATE OF ANDHRA PRADESH
April 8, 1971
MANSOOR Vs. STATE OF MADHYA PRADESH
May 6, 1971
MASJI TATO RAWOOL Vs. STATE OF MAHARASHTRA
February 16, 1971
MASOODAHMAD Vs. RENT CONTROL AND EVICTION OFFICER
December 16, 1971
MASTER LAL MOHAMMAD SABIR Vs. STATE OF JAMMU AND KASHMIR
May 7, 1971
MATRU ALIAS GIRISH CHANDRA Vs. STATE OF UTTAR PRADESH
March 3, 1971
MCDOWELL AND COMPANY LIMITED Vs. SALES TAX OFFICER SHERTHALLAY
September 22, 1971
MEMBER BOARD OF REVENUE WEST BENGAL Vs. PHELPS AND CO PRIVATE LIMITED
September 9, 1971
MICKI KHAN Vs. STATE OF WEST BENGAL
December 7, 1971
MISHRILAL JAIN Vs. DISTRICT MAGISTRATE KAMRUP
October 14, 1971
MOHAMMAD KHAN NAWAB KHAN Vs. STATE OF MADHYA PRADESH
October 21, 1971
MOHAMMAD MOINUDDIN Vs. STATE OF MAHARASHTRA
February 16, 1971
MOHAMMAD MUNNA Vs. STATE OF WEST BENGAL
December 7, 1971
MOHAMMAD USMAN Vs. STATE OF ANDHRA PRADESH
April 29, 1971
MOHAN LAL Vs. ANANDIBAI
March 3, 1971
MOHD KHAN Vs. STATE OF MP
October 20, 1971
MOHINDER SINGH JAGGI Vs. DATA RAM JAGANNATH
September 7, 1971
MOHINI THAPAR Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
September 23, 1971
MOINUDDIN MOZUMDAR Vs. STATE OF ASSAM
December 15, 1971
MORVI INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
October 5, 1971
MUKHTIAR SINGH ALIAS MUKHA Vs. STATE OF PUNJAB
April 13, 1971
MUKUNU SINGH Vs. WAZIR SINGH
January 19, 1971
MUNI LAL Vs. DELHI ADMINISTRATION
March 30, 1971
MUNICIPAL BOARD KANNAUJ Vs. STATE OF UTTAR PRADESH
August 12, 1971
MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. ADVANCE BUILDERS INDIA PRIVATE LIMITED
August 25, 1971
MUNICIPAL CORPORATION OF DELHI Vs. SHIV SHANKER
February 1, 1971
N ANGAMI Vs. RAVOLUEU
February 2, 1971
N B MIRZAN Vs. DISCIPLINARY COMMITTEE OF BAR COUNCIL OF MAHARASHTRA
September 15, 1971
N B SANJANA ASSISTANT COLLECTOR OF CEN TRAL EXCISE BOMBAY Vs. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED
January 22, 1971
NABI BUX Vs. STATE OF MADHYA PRADESH
November 5, 1971
NANHU KAHAR Vs. STATE OF BIHAR
March 3, 1971
NANHU PRASAD SINGH Vs. STATE OF BIHAR
September 2, 1971
NARAINDAS Vs. VALLABHDAS
October 15, 1971
NARAYANA PILLAY DAIVASEN Vs. STATE OF KERALA
January 5, 1971
NARAYANSWAMI Vs. STATE OF MAHARASHTRA
April 30, 1971
NARINDER CHAND HEM RAJ AND Vs. LT GOVERNOR ADMINISTRATOR UNION TERRITORY HIMACHAL PRADESH
October 5, 1971
NASIRUDDIN Vs. STATE OF ASSAM
April 7, 1971
NATHA SINGH Vs. STATE OF JAMMU AND KASHMIR
March 16, 1971
NATIONAL TR ACTORS HUBLI Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
January 15, 1971
NAVINGHANDRA CHOTELAL Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
January 13, 1971
NEPAL CHANDRA ROY Vs. NETAI CHANDRA DAS
July 19, 1971
OM PARKASH ALIAS OMLA Vs. STATE OF DELHI
February 16, 1971
OM PRAKASH Vs. STATE OF HARYANA
April 19, 1971
ONKAR NATH SIDHAULI ALIAS NARAIN AND KAILASH Vs. STATE OF UTTAR PRADESH
November 10, 1971
ORIENTAL GAS COMPANY LIMITED Vs. THEIR WORKMEN
September 24, 1971
ORIENTAL TEXTILE FINISHING MILLS AMRITSAR Vs. LABOUR COURT JULLUNDUR
August 31, 1971
P C PURUSHOTHAMA REDDIAR Vs. S PERUMAL
December 2, 1971
P K NEDUNGADI Vs. MALAYALEE BANK LTD
February 9, 1971
P R NAYAK Vs. UNION OF INDIA
December 7, 1971
P V AYYAPPA REDDIAR Vs. AYYAPPAN PILLAI JANARDHANAN PILLAI
March 16, 1971
PADAM KUMAR AGARWALLA Vs. ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA
November 22, 1971
PANDIT NARAIN DUTT CHIMWAL Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
August 3, 1971
PANDURANG MAHADEO KAVADE Vs. ANNAJI BALWANT BOKIL
February 5, 1971
PANGHSHILA INDUSTRIAL GO OPERATIVE SOCIETIES MULTI UNIT Vs. GURGAON CENTRAL GO OPERATIVE BANK LTD
August 6, 1971
PARICHHAT Vs. STATE OF MADHYA PRADESH
October 14, 1971
PARSHOTTAM JADAVJI JENI Vs. STATE OF GUJARAT
April 1, 1971
PATEL LALJIBHAI SOMABHAI Vs. STATE OF GUJARAT
May 7, 1971
PATEL UKA NARAN Vs. KALYAN KARSAN
January 18, 1971
PATIALA BISCUIT MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 23, 1971
PERCY RUSTOMJI BASTA Vs. STATE OF MAHARASHTRA
March 16, 1971
PILLANI INVESTMENT CORPORATION LIMITED Vs. I T O A WARD CALCUTTA
November 23, 1971
PRABHAT RANJAN SARKAR Vs. PARAS NATH VERMA
January 29, 1971
PRAKASH CHAND MAHESHVVARI Vs. ZILA PARISHAD MUZAFFARNAGAR
May 7, 1971
PREMIER AUTOMOBILES LIMITED Vs. UNION OF INDIA
November 24, 1971
PRITAM SINGH Vs. STATE OF HARYANA
March 15, 1971
PRIYA BALA GHOSH Vs. SURESH CHANDRA GHOSH
March 4, 1971
PROF KHAIDEM IBOGHA SINGH Vs. STATE OF MANIPUR
October 8, 1971
PROKASH CHANDRA MUKHERJEES Vs. SARADINDU KUMAR MUKHERJEE OF CHOUDHURY PARA ROA BARASAT
February 4, 1971
PULLANGODA RUBBER PRODUCE COMPANY LIMITED Vs. STATE OF KERALA
September 22, 1971
PUNJAB PRODUCE AND TRADING GO LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
July 29, 1971
PURAN LAL SAH Vs. STATE OF UTTAR PRADESH
January 21, 1971
PURSHOTTAM N AMARSAY Vs. COMMR OF WEALTH TAX BOMBAY
September 16, 1971
R B BANSILAL ABIRCHAND MILLS GO LIMITED Vs. LABOUR COURT NAGPUR
November 25, 1971
R B SETH GUJAR MAL MODI Vs. COMMISSIONER OF INCOME TAX PUNJAB
September 7, 1971
R C MEHTA Vs. STATE OF PUNJAB
May 4, 1971
R K AUDIM Vs. SPECIAL STEEL LTD
January 22, 1971
R N NANJUNDAPPA Vs. T THIMMIAH
December 8, 1971
R VISWANATHAN Vs. R NARAYANASWAMY SUBSTITUTED
November 23, 1971
RAGHU NATH SINGH Vs. KRISHNA CHANDRA SHARMA
April 28, 1971
RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH
August 11, 1971
RAGHUNANDAN PRASAD MOHANLAL Vs. STATE OF UTTAR PRADESH
January 21, 1971
RAGHUNATH LAXMAN WANI Vs. STATE OF MAHARASHTRA
August 6, 1971
RAHMAN Vs. STATE OF UTTAR PRADESH
August 27, 1971
RAI SINGH Vs. STATE OF HARYANA
September 1, 1971
RAILWAY BOARD Vs. A PITCHUMANI
October 29, 1971
RAJA SHATRUNJI Vs. MOHAMMAD AZMAT AZIM KHAN
April 21, 1971
RAJINDRA NATH MAHATO Vs. T GANGULY DY SUPERINTENDENT
December 2, 1971
RAM AWADESH SINGH Vs. SUMITRA DEVI
December 3, 1971
RAM BHAROSEY LAL KRISHAN KUMAR Vs. STATE OF UTTAR PRADESH
October 21, 1971
RAM GOBINDA DAWAN RAM GOBINDA DAWAN Vs. BHAKTABALA:SUNIL KUMAR ROY
January 8, 1971
RAM GOPAL Vs. STATE OF MAHARASHTRA
November 29, 1971
RAM JANKI DEVI Vs. JUGGILAL KAMLAPAT
January 21, 1971
RAM KISHAN SINGH Vs. HARMIT KAUR
December 9, 1971
RAM SARUP SINGH Vs. STATE OF BIHAR
March 25, 1971
RAM TAHAL Vs. STATE OF UTTAR PRADESH
November 18, 1971
RAMAKRISHNA HARI HEGDE Vs. MARKET COMMITTEE SIRSI
January 15, 1971
RAMDASS Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 7, 1971
RAMESH CHANDRA Vs. STATE OF UTTAR PRADESH
October 14, 1971
RAMESHWAR PRASAD UPADHYAYA Vs. STATE OF BIHAR
September 20, 1971
RAMESHWAR SINGH Vs. STATE OF JAMMU AND KASHMIR
September 7, 1971
RAMPAL SINGH Vs. SATYAVIR
January 6, 1971
RAO SAHEB Vs. RANGNATH GOPALRAO KAWATHEKAR DEAD
January 28, 1971
RASUL MOHAMMAD HANIF GULANDAJ Vs. STATE OF MAHARASHTRA
November 25, 1971
RATILAL BHANJI MITHANI Vs. STATE OF MAHARASHTRA
February 4, 1971
RATILAL GHHAGANLAL Vs. DHARI DISTRICT MUNICIPALITY
January 5, 1971
REGIONAL PROVIDENT FUND COMMIS SIONER ANDHRA PRADESH Vs. T S HARIHARAN
April 1, 1971
RELIABLE WATER SUPPLY SERVICE OF INDIA Vs. UNION OF INDIA
January 21, 1971
ROHINI KUMARI Vs. NARENDRA SINGH
December 2, 1971
RUKUMANAND BAIROLIYA Vs. STATE OF BIHAR
January 5, 1971
S B JAIN I T O NAGPUR Vs. MAHANDERA
September 7, 1971
S GHINNA NARASA REDDY Vs. D JAGADEESWARA RAO
November 10, 1971
S M PANDIT Vs. STATE OF GUJARAT
November 18, 1971
S R Y SIVARAM PRASAD BAHADUR RAJA SHRI V V V R K YACHENDRA KUMA RARAJA Vs. COMMISSIONER OF INCOME TAX HYDERA BAD:INCOME TAX OFFICER NELLORE
August 19, 1971
SABITRI DEVI THIRANI Vs. SATYA NARAIN MANDAL
January 28, 1971
SACHINDRA MOHAN NANDY Vs. STATE OF WEST BENGAL
February 19, 1971
SADARAM Vs. STATE OF MADHYA PRADESH
March 4, 1971
SADIQ ALI P KAKKAN Vs. ELECTION COMMISSION OF INDIA NEW DELHI:CHIEF ELECTORAL OFFICER MADRAS
November 11, 1971
SAHODARA DEVI Vs. GOVERNMENT OF INDIA
March 26, 1971
SAIFUDDIN SOOD Vs. STATE OF JAMMU AND KASHMIR
March 29, 1971
SAIT TARAJEE KHIMCHAND Vs. VELAMARTI SATYAM ALIAS SATTEYYA
April 19, 1971
SALAR JUNG SUGAR MILLS LIMITED Vs. STATE OF MYSORE
November 1, 1971
SALES TAX COMMISSIONER U P Vs. M;S LADHA SINGH MAL SINGH
July 27, 1971
SAMRATHMAL KESHRIMAL AGARWAL BUS OPERATOR Vs. REGIONAL TRANSPORT AUTHORITY INDORE
May 5, 1971
SAPTAWNA Vs. STATE OF ASSAM
February 5, 1971
SARDAR BAHADUR S INDRA SINGH TRUST Vs. COMMISSIONER OF INCOME TAX BENGAL
August 25, 1971
SARDAR BALWANT SINGH Vs. BISHAN SAHAI OM PRAKASH
January 21, 1971
SARDARI LAL Vs. UNION OF INDIA
January 21, 1971
SHAIK MADAR SAHEB T N VISWANATHA REDDY G RAMACHANDRA RAJU Vs. STATE OF ANDHRA PRADESH
December 14, 1971
SHAIKH ALIMUDDIN AHMED KALI PROSAD PODDAR Vs. STATE OF WEST BENGAL
March 22, 1971
SHAMBHU PRASAD SINGH Vs. PHOOL KUMARI
March 24, 1971
SHANBHAGAKANNU BHATTAR Vs. MUTHU BHATTAR
July 29, 1971
SHASHI BHUSHAN AMAR NATH CHAWLA Vs. PROF BALRAJ MADHOK:KANWAR LAL GUPTA
October 22, 1971
SHEIKH HASIB ALIAS TABARAK Vs. STATE OF BIHAR
August 23, 1971
SHEIKHUPURA TRANSPORT CO LIMITED Vs. NORTHERN INDIA TRANSPORT INSURANCE CO
March 16, 1971
SHEKHAWATI GENERAL TRADERS LIMITED Vs. INCOME TAX OFFICER COMPANY CIRCLE 1 JAIPUR
October 4, 1971
SHEO DARSHAN Vs. STATE OF UTTAR PRADESH
April 30, 1971
SHEONATHSINGH Vs. COMMISSIONER OF INCOME TAX CALCUTTA
August 12, 1971
SHRI GOPAL INDUSTRIES LTD Vs. STATE OF RAJASTHAN
July 27, 1971
SHYAM DEO PANDEY Vs. STATE OF BIHAR
March 23, 1971
SHYAMAL MONDAL Vs. STATE OF WEST BENGAL
September 1, 1971
SITA RAM BISHAMBHAR DAYAL Vs. STATE OF UTTAR PRADESH
October 21, 1971
SITA RAM GOEL Vs. SUKHNANDI DAYAL
September 20, 1971
SITA RAM JAISWAL Vs. RAI AMARNATH AGARWALA
November 22, 1971
SITA SARAN SINGH Vs. KEDAR PRASAD SINGH
January 21, 1971
SOHAN LAL Vs. STATE OF UTTAR PRADESH
February 9, 1971
SOHAN LAL NARAINDAS Vs. LAXMIDAS RAGHUNATH GADIT
January 8, 1971
SOHBATDEI Vs. DEVIPLAL
February 15, 1971
SPENCER AND GO Vs. STATE OF MYSORE
April 27, 1971
SRINIVAS AND COMPANY Vs. INDEN BISELERS
February 8, 1971
SRIRAM NARAYAN MEDHI Vs. STATE OF MAHARASHTRA
May 4, 1971
STANDARD REFINERY AND DISTILLERY LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
January 18, 1971
STATE BANK OF BIKANER AND JAIPUR Vs. HARI HAR NATH BHARGAVA
August 11, 1971
STATE BANK OF INDIA Vs. R K JAIN
September 17, 1971
STATE BANK OF TRAVANCORE Vs. ARAVINDAN KUNJU PANICKER
March 19, 1971
STATE OF ANDHRA PRADESH Vs. P V NARAYANA
February 9, 1971
STATE OF ANDHRA PRADESH Vs. LAVUNARENDRANATHI
February 11, 1971
STATE OF ANDHRA PRADESH Vs. T RAMAKRISHNA RAO
December 14, 1971
STATE OF ASSAM Vs. RAMESHWAR AGARWALA
January 6, 1971
STATE OF ASSAM Vs. S N SEN
November 3, 1971
STATE OF BIHAR Vs. BARAKAR ENGINEERING AND FOUNDRY WORKS LTD
October 6, 1971
STATE OF BIHAR Vs. MOHAMMAD KHURSHEED
January 27, 1971
STATE OF BOMBAY Vs. LASALGAON MERCHANTS CO OPERATIVE BANK LIMITED
February 1, 1971
STATE OF GUJARAT Vs. ADAM FATEH MOHMED UMATIYA
March 4, 1971
STATE OF GUJARAT Vs. ZINABHAI RANGHHODJI DARJI
December 7, 1971
STATE OF HARYANA Vs. RAJINDRA SAREEN
November 22, 1971
STATE OF KERALA Vs. SOUTH INDIA CORPORATION PRIVATE LIMITED
March 29, 1971
STATE OF KERALA Vs. R E DSOUZHA
February 12, 1971
STATE OF KERALA Vs. MOOLJI VISSANJI
September 13, 1971
STATE OF MADHYA PRADESH Vs. NATHABHAI DESAIBHAI PATEL
September 15, 1971
STATE OF MADHYA PRADESH Vs. SHYAMA CHARAN SHUKLA
September 22, 1971
STATE OF MADHYA PRADESH Vs. MIR BASIT ALT KHAN
March 22, 1971
STATE OF MADHYA PRADESH Vs. SHIV KUNWARBAI
April 20, 1971
STATE OF MADHYA PRADESH Vs. DADABHOYS NEW CHIRIMIRI PONRI HILL COLLIERY GO PRIVATE LIMITED :REWA MINING COMPANY LIMITED
November 29, 1971
STATE OF MADHYA PRADESH Vs. SARDAR D K JADHAV
December 14, 1971
STATE OF MADHYA PRADESH Vs. CHHOTABHAI JETHABHAI PATEL AND GO
December 10, 1971
STATE OF MADRAS Vs. A KALIDOSS
February 17, 1971
STATE OF MADRAS Vs. EAST INDIA CORPORATION LIMITED
January 7, 1971
STATE OF MADRAS Vs. S PADMANABHAN
January 21, 1971
STATE OF MADRAS Vs. S G JAYARAJ NADAR AND SONS
September 16, 1971
STATE OF MADRAS Vs. LATEEF HAMID AND CO
September 2, 1971
STATE OF MADRAS Vs. CEMENT ALLOCATION CO ORDINATING ORGANISATION
September 1, 1971
STATE OF MAHARASHTRA Vs. DADAMIYA BABUMIYA SHEIKH
May 6, 1971
STATE OF MAHARASHTRA Vs. LAZMEN ABAJI:SYED AHMED
April 20, 1971
STATE OF MAHARASHTRA SAKHARKHERDA EDUCATION SOCIETY SAKHARKHERDA Vs. LOK SHIKSHAN SANSATHA:THE STATE OF MAHARASHTRA
July 26, 1971
STATE OF MEGHALAYA Vs. KA BRHYIEN KURKALANG
November 23, 1971
STATE OF MYSORE Vs. SWAMY SATYANAND SARASWATI RELIGIOUS PREACHER RAICHUR
March 31, 1971
STATE OF MYSORE Vs. PENDAKUR VIRUPANNA SETTY AND SONS
April 27, 1971
STATE OF MYSORE Vs. P T MUNISWAMY GOWDA
March 24, 1971
STATE OF PUNJAB Vs. KISHAN DAS
January 19, 1971
STATE OF PUNJAB Vs. GURU NANAK FLOUR AND OIL MILLS: BEHARI LAL ASHU RAM: MEVA RAM RAM LAL
November 5, 1971
STATE OF PUNJAB Vs. SHAKTI COTTON COMPANY:OM PARKASH SOM CHAND:BABU RAM BRIJ LAL:DHANI RAM MILKHI RAM:SURYA RAM AND SONS:SHIVEJI RAM SITA RAM:THE BHUCHO AGGARWAL TRADING CO
November 5, 1971
STATE OF PUNJAB Vs. BAKHTAWAR SINGH
November 19, 1971
STATE OF RAJASTHAN Vs. RAO RAJA KALYAN SINGH DEAD
January 28, 1971
STATE OF RAJASTHAN Vs. MOHAN LAL VYAS
January 22, 1971
STATE OF RAJASTHAN Vs. LAXMIDAN
April 23, 1971
STATE OF TAMIL NADU Vs. KANNAN DEVAN HILLS PRODUCE COMPANY LIMITED
October 7, 1971
STATE OF TAMIL NADU Vs. THIRUMAGAL MILLS LTD
November 17, 1971
STATE OF UTTAR PRADESH Vs. RAM NATH PARTNER PANNA LAL DURGA PRASAD KANPUR
November 24, 1971
STATE OF UTTAR PRADESH Vs. MURARI LAL LIMITED
August 3, 1971
STATE OF UTTAR PRADESH Vs. MANCHAR AND COMPANY BAREILLY
August 4, 1971
STATE OF UTTAR PRADESH Vs. SHYAM LAL SHARMA
August 12, 1971
STATE OF UTTAR PRADESH Vs. REHMATULLAH
April 23, 1971
STATE OF UTTAR PRADESH Vs. JAGGO ALIAS JAGDISH
March 30, 1971
STATE OF UTTAR PRADESH Vs. RAM NIRANJAN SINGH
April 16, 1971
STATE OF UTTAR PRADESH Vs. RAM AUTAR
February 23, 1971
STATE OF UTTAR PRADESH Vs. JAYANAND LAKHERA
January 20, 1971
STATE OF UTTAR PRADESH Vs. RAJJU
January 6, 1971
STATE OF WEST BENGAL Vs. NORTH ADJAI COAL COMPANY LIMITED
January 8, 1971
STATE OF WEST BENGAL Vs. SHEBAITS OF ISWAR SRI SARADIA THAKURANI
March 4, 1971
STATE OF WEST BENGAL Vs. ASHOK DEY
November 19, 1971
SUB DIVISIONAL OFFICER AND COLLECTOR SHIVASAGAR Vs. GOPAL CHANDRA KHOUND AND AN
March 23, 1971
SUBAL CHANDRA GHOSH Vs. STATE OF WEST BENGAL
December 7, 1971
SUKHNANDAN SINGH Vs. JAMIAT SINGH
February 18, 1971
SUKRA MAHTO Vs. BASDEO KUMAR MAHTO
April 2, 1971
SURTA Vs. STATE OF HARYANA
February 12, 1971
SUSHILA DEVI Vs. PANDIR KRISHNA KUMAR MISSIR
February 8, 1971
SUSHILA DEVI Vs. HARI SINGH
May 5, 1971
SYED SHAH GHULAM GHOUSE MOHIUDDIN Vs. SYED SHAH AHMED MOHIUDDIN KAMISUL QUADRI DIED
February 17, 1971
T G PILLAI Vs. INDIAN INSTITUTE OF TECHNOLOGY GUINDY MADRAS
April 29, 1971
T S BALARAM INCOME TAX OFFICER COMPANY CIRCLE IV BOMBAY Vs. VOLKART BROTHERS BOMBAY
August 5, 1971
TAPAN KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
December 14, 1971
TARACHAND Vs. STATE OF HARYANA
July 21, 1971
TARAK NATH CHAKRABORTY Vs. STATE OF WEST BENGAL
December 7, 1971
TAX OFFICER CUM REGIONAL TRANSPORT OFFICER Vs. DURG TRANSPORT COMPANY PRIVATE LTD
July 30, 1971
TEJ RAM BERY Vs. UNION OF INDIA
November 30, 1971
THEPFULO NAKHRO ANGANI Vs. RAVALUEI ALIAS RANO M SHAIZA
January 21, 1971
THIRU K N RAJGOPAL Vs. THIRU M KARUNANIDHI
March 17, 1971
TRILOCHAN MISHRA Vs. STATE OF ORISSA
January 21, 1971
TULSIDAS PAUL Vs. SECOND LABOUR COURT W B
February 3, 1971
TULSIRAM SANGANARIA Vs. ANNI RAI
January 7, 1971
U N R RAO Vs. INDIRA GANDHI
March 17, 1971
U P ELECTRICITY SUPPLY GO LIMITED Vs. WORKMEN
September 1, 1971
U P SUNNI CENTRAL WAKF BOARD Vs. MOHAMMAD ALIM
May 7, 1971
UDAIPAL SINGH Vs. STATE OF UTTAR PRADESH
September 7, 1971
UNION OF INDIA Vs. MOOL CHAND DASUMAL PARDASANI
September 3, 1971
UNION OF INDIA Vs. OGALE GLASS WORKS
September 1, 1971
UNION OF INDIA Vs. HARBHAJAN SINGH DHILLON
October 21, 1971
UNION OF INDIA Vs. MAJOR J S KHANNA
October 21, 1971
UNION OF INDIA Vs. SARDAR BAHADUR
October 29, 1971
UNION OF INDIA Vs. RAM KISHAN
May 7, 1971
UNION OF INDIA Vs. SUDHANSV MAZUMDAR
March 29, 1971
UNION OF INDIA Vs. B N ANANTI PADMANABIAH
April 22, 1971
UNION OF INDIA Vs. S R DHARESHWAR
May 5, 1971
UNION OF INDIA Vs. JYOTI PRAKASH MITTER
January 21, 1971
UNION OF INDIA Vs. TARACHAND GUPTA AND BROS
January 28, 1971
UNION OF INDIA Vs. S K RAO
November 22, 1971
UNION OF INDIA THE STATE OF ASSAM Vs. LT COL G K APTE:MAJ B S TALWAR
March 23, 1971
UNIVERSITY OF POONA Vs. SHANKAR NARHAR AGESHE
April 30, 1971
V VENUGOPALA VARMA RAJAH Vs. COMMISSIONER AGRICULTURAL INCOME TAX TRIVANDRUM KERALA
October 6, 1971
VEERAMACHINENI GANGADHARA RAO Vs. ANDHRA BANK LIMITED
March 25, 1971
VEERAMUTHU Vs. STATE OF MADRAS
February 24, 1971
VEGOILS PRIVATE LIMITED Vs. WORKMEN
September 10, 1971
VENKATESWARA RICE GINNING AND GROUNDNUT OIL MILL CONTRACTORS CO Vs. STATE OF ANDHRA PRADESH
August 23, 1971
VIDHYA SINGH Vs. STATE OF MADHYA PRADESH
April 21, 1971
VIVIAN JOSEPH FERREIRA DR J EHANGIR RUSTOM SETHNA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY:MUNICIPAL CORPORATION OF GREATER BOMBAY
November 4, 1971
VIVIAN RODRICK Vs. STATE OF WEST BENGAL
January 27, 1971
VOLTAS LIMITED Vs. J M DEMELLO
July 21, 1971
WAKIL NAYAK Vs. STATE OF BIHAR
November 3, 1971
WESTERN STATES TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
January 18, 1971
WOPANSAO Vs. N L ODYUO
July 28, 1971
WORKERS EMPLOYED IN HIRAKUD DAM Vs. STATE OF ORISSA
February 2, 1971
WORKMEN Vs. GREAVES COTTON AND COMPANY LIMITED
August 24, 1971
WORKMEN OF SUDDER OFFICE CINNAMARA Vs. MANAGEMENT OF SUDDER OFFICE
September 22, 1971
WORKMEN OF WILLIAM JACKS AND CO LIMITED MADRAS Vs. MANAGEMENT OF WILLIAM JACKS AND CO LTD
April 28, 1971
WORKMEN OTIS ELEVATOR CO INDIA LIMITED Vs. OTIS ELEVATOR CO INDIA LTD
October 21, 1971
YOGINDRA PRASAD SHRIVASTAVA Vs. MARKANDESHWAR SINGH
January 6, 1971
YUDHISHTIR RAJKUMAR Vs. STATE OF MADHYA PRADESH
February 19, 1971
YUSUF Vs. STATE OF BIHAR
May 7, 1971
ZILA PARISHAD KHERI Vs. HINDUSTAN SUGAR MILLS
August 26, 1971