Case Index

Title
Date
ABDUL GAFOOR Vs. STATE OF RAJASTHAN
August 29, 1961
ABDUL GANI Vs. STATE OF RAJASTHAN
April 14, 1961
ABDULKARIM KHAN Vs. STATE
March 15, 1961
ADDL COMMISSIONER INCOME TAX JAIPUR Vs. RANA PRATAP SINGH
February 28, 1961
AMAR SINGH TH Vs. RAM PAL
November 18, 1961
AMB SINGH Vs. JETHMAL
February 8, 1961
AMBALAL Vs. STATE
April 25, 1961
ANANDMAL Vs. STATE OF RAJASTHAN
December 8, 1961
ARJANDAS Vs. GOVERNMENT OF RAJASTHAN
April 14, 1961
BABU LAL Vs. BHAT MAL
March 15, 1961
BABULAL Vs. STATE OF RAJASTHAN
April 3, 1961
BABULAL Vs. STATE
June 6, 1961
BACHAN SINGH Vs. STATE
December 4, 1961
BADRI PERSAD Vs. JABBAL
March 13, 1961
BAL MUKAND Vs. MANGILAL
July 27, 1961
BALA BUX Vs. SITARAM
April 19, 1961
BALMUKAND Vs. RADHA VALLABH
February 27, 1961
BANSHIDHAR Vs. UNIVERSITY OF RAJASTHAN
October 9, 1961
BEHARI LAL Vs. MOOLA
April 28, 1961
BHABHOOT SINGH Vs. GHANSHYAM DURGA PRASAD
July 25, 1961
BHAG CHAND KHEM CHAND Vs. SALES TAX DEPARTMENT
April 25, 1961
BHAGIRATH Vs. COLLECTOR NAGAUR
April 19, 1961
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
February 24, 1961
BHAGWANDAS Vs. STATE OF RAJASTHAN
February 8, 1961
BHAWANI SHANKER Vs. MAHANT RAMODARACHARIYA
February 14, 1961
BHEEK SINGH Vs. ABDUL JALIL QAJI
August 18, 1961
BHERU SINGHJI Vs. STATE OF RAJASTHAN
August 19, 1961
BHONRI MST Vs. STATE OF RAJASTHAN
March 1, 1961
BHOOR SINGH Vs. STATE
April 21, 1961
BHOORCHAND Vs. KALYANCHAND
April 7, 1961
BHURA Vs. LADU
August 16, 1961
BRIJMOHANLAL Vs. SOHANRAJ
October 26, 1961
CHAIRMAN MUNICIPAL BOARD BHADRA Vs. STATE
May 11, 1961
CHAMPALAL Vs. SALIGRAM
March 17, 1961
CHANDANI Vs. RAJASTHAN STATE
April 27, 1961
CHANDMAL Vs. CHHOGA
July 3, 1961
CHHAGAN LAL Vs. SUKH LAL
July 12, 1961
CHHAGAN LAL Vs. INCOME TAX OFFICER
May 12, 1961
CHHAGANLAL Vs. INCOME TAX OFFICER BIKANER
May 12, 1961
CHHAGANLAL Vs. MANJI
November 6, 1961
CHIRANJILAL Vs. MUKHLAL
January 16, 1961
COMMISSIONER OF INCOME TAX Vs. BAKSHI BHAGCHAND
April 3, 1961
COMMISSIONER OF INCOME TAX Vs. BRAHAM DUTT BHARGAVA
July 17, 1961
DALCHAND SUWALKA Vs. STATE
July 25, 1961
DALICHAND Vs. KHURJA
September 30, 1961
DAULAT SINGH Vs. RATAN CHAND
August 3, 1961
DAULATRAM Vs. CHATUMAL
April 12, 1961
DAYAL Vs. COLLECTOR NAGAUR
October 12, 1961
DEVI LAL Vs. GOSWAMI MAHARAJ GOVIND LAL
May 3, 1961
DHULCHAND DEWANCHAND Vs. ADDITIONAL COMMISSIONER SALES TAX RAJASTHAN
February 27, 1961
DURGA PRASAD Vs. STATE
February 22, 1961
DURJAN SINGH Vs. SAMSHER KHAN
August 9, 1961
EXECUTIVE ENGINEER ELECTRICAL AND MECHANICAL DEPARTMENT Vs. GIRDHARI LAL
June 5, 1961
FATEH SINGH Vs. SURAJ RATAN
February 17, 1961
FIRM J P SHARMA Vs. RIKHAB DAS JAI
September 13, 1961
FIRM KISHORILAL JAGANNATH PRASAD Vs. FIRM MURLIDHAR BANWARILAL
May 12, 1961
FIRM NARSINGH DAS LADU MAL Vs. TRILOKCHAND PADDIWAL
February 10, 1961
FIRM SHAH CHANDANMAL FATEHRAJ Vs. HAZARILAL
October 28, 1961
GANESHARAM Vs. KESHRICHAND
June 13, 1961
GANGA SAHAI Vs. GOBINDI
April 28, 1961
GANGARAM Vs. STATE OF RAJASTHAN
January 5, 1961
GAPPULAL GORDHANDAS Vs. CHUNILAL SHYAM LAL
February 16, 1961
GAVER CHAND Vs. STATE OF RAJASTHAN
February 7, 1961
GOKULCHAND Vs. STATE OF RAJASTHAN
March 10, 1961
GOPAL SINGH Vs. JAWAHARDAS CHELA JIWANDAS
March 23, 1961
GOVERNMENT OF RAJASTHAN Vs. SANGRAM SINGH
September 1, 1961
GULAB Vs. STATE
March 26, 1961
GULAB RAI Vs. RAJASTHAN STATE
March 13, 1961
GULABRAI Vs. STATE
March 13, 1961
HAMIRA Vs. HAMIRA
May 27, 1961
HAR SAHAYA Vs. RAM DEO
May 29, 1961
HARDAYAL Vs. MADANLAL
September 26, 1961
HARDEV Vs. CIVIL JUDGE JHUNJHUNU
October 28, 1961
HARI PRASAD Vs. RETURNING OFFICER NAWALGARH
April 28, 1961
HARI SHANKER Vs. STATE OF RAJASTHAN
August 1, 1961
HARI SINGH Vs. STATE
November 30, 1961
HARIDAS Vs. BANSHIDHAR
October 9, 1961
HARLAL BADRINARAIN Vs. STATE OF RAJASTHAN
January 22, 1961
HASSAN CHAND AND SONS Vs. H H MAHARAJA SHRI GAJ SINGH
January 5, 1961
HAZARIMAL KOCHNAJI Vs. KHEMCHAND MAGGAJI
February 6, 1961
HEERA SINGH AND OTHERS Vs. THE STATE
July 12, 1961
HIRALAL Vs. INCOME TAX OFFICER
February 8, 1961
INDER SINGH Vs. BOARD OF REVENUE RAJASTHAN
October 26, 1961
ISMAIL Vs. STATE OF RAJASTHAN
October 3, 1961
JAGDISH Vs. STATE
March 9, 1961
JAGTING Vs. SURATRAM
March 18, 1961
JAICHAND LAL Vs. FIRM KESRICHAND BHANWARLAL
September 11, 1961
JAIKISHAN Vs. BAJRANGLAL
May 5, 1961
JAIPUR SPINNING AND WEAVING MILLS LTD Vs. STATE OF RAJASTHAN
January 21, 1961
JOHRI LAL Vs. GORDHAN
September 19, 1961
KAILASH CHANDRA Vs. GOMAND RAM
April 6, 1961
KAILASH NARAIN Vs. STATE
December 21, 1961
KALWA Vs. BOARD OF REVENUE RAJASTHAN
March 31, 1961
KANKOO Vs. PUKHRAJ
August 12, 1961
KAPOOR CHAND SANGHI Vs. NARAIN LAL
August 14, 1961
KAPOORCHAND Vs. STATE OF RAJASTHAN
October 24, 1961
KARAM CHAND THAPPER AND BROS COAL SALES Vs. SALES TAX OFFICER CITY CIRCLE A JAIPUR
April 21, 1961
KARAN SINGH Vs. BOARD OF REVENUE RAJASTHAN
April 24, 1961
KARIM Vs. STATE
May 23, 1961
KEDARNATH Vs. RAMCHANDRA
November 18, 1961
KESSRIA MAHARAJ OF SINGHPURA Vs. STATE OF RAJASTHAN
August 8, 1961
KHHOONI Vs. MAKHAN
August 8, 1961
KHIWA Vs. BHURARAM
July 11, 1961
KIRAN KUMARI Vs. SETHANI PRABHAVATI KANWAR
August 3, 1961
KIRPARAM Vs. RAMJILAL
December 23, 1961
KISHNA Vs. ARJUNDAS
February 6, 1961
KRISHNA KUMAR Vs. STATE
December 13, 1961
LABHCHAND Vs. GANPATLAL
April 14, 1961
LADU LAL Vs. STATE OF RAJASTHAN
December 20, 1961
LADURAM Vs. RUKMA
January 17, 1961
LOONA RAM Vs. AUTHORITY APPOINTED UNDER S 151 PAYMENT OF WAGES ACT
October 27, 1961
MADHO SINGH Vs. STATE
February 6, 1961
MAGANLAL SANKALCHAND Vs. COMMISSIONER OF INCOME TAX NEW DELHI
January 31, 1961
MAGNA Vs. RUSTAM
February 8, 1961
MAGNIRAM Vs. RUSTAM
February 6, 1961
MAHALAXMI COTTON GINNING AND PRESSING FACTORY ASIND Vs. ASSTT COMMISSIONER EXCISE AND TAXATION BHILWARA
April 25, 1961
MAHIPAT SINGH Vs. STATE OF RAJASTHAN
July 18, 1961
MANGAL SINGH Vs. STATE OF RAJASTHAN
January 17, 1961
MANIRAM Vs. CHHAGANLAL
August 11, 1961
MANMAL Vs. KALYANMAL
August 9, 1961
MATEY Vs. BHAGWAT SINGH
June 5, 1961
MAUJIRAM Vs. GANGARAM
September 19, 1961
MAYARAM Vs. GOPAL ALIAS RAM GOPAL
September 22, 1961
MESSRS VISHNU TALKIES Vs. STATE
October 9, 1961
MEWAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
June 23, 1961
MITHA LAL Vs. GEHARILAL
July 28, 1961
MOHAMMAD ISMAIL Vs. ZAFAR MOHAMMAD
March 15, 1961
MOHAMMAD RAMZAN Vs. ASSTT CUSTODIAN CUM MANAGING OFFICER JAIPUR
February 20, 1961
MOHANLAL Vs. STATE OF RAJASTHAN
July 28, 1961
MOHINDERSINGH Vs. STATE OF RAJASTHAN
December 15, 1961
MOOLA Vs. SHRI KISHAN BHARTI
January 11, 1961
MOOLCHAND JHANJHARI Vs. COLLECTOR AJMER
August 2, 1961
MOTI LAL Vs. POORANCHAND
July 18, 1961
MOTI SINGH Vs. STATE OF RAJASTHAN
August 24, 1961
MOTILAL Vs. STATE OF RAJASTHAN
May 2, 1961
MUNICIPAL BOARD Vs. SOORAJ MAL
September 7, 1961
NANGA Vs. DHANNALAL
September 1, 1961
NARPAT SINGH Vs. SHIV SINGH
August 17, 1961
NARSINGH LAL Vs. STATE
June 13, 1961
NATHMAL NENMAL A FIRM BOMBAY Vs. MANGILAL
October 31, 1961
NATHYA Vs. BHOLIA
May 26, 1961
NAWAL KISHORE Vs. BHONRILAL
October 12, 1961
NAWAL MAL Vs. NATHU MAL
January 20, 1961
NISAR Vs. STATE OF RAJASTHAN
March 22, 1961
ONKAR Vs. HARISH CHANDER
April 1, 1961
ONKARMAL Vs. BANWARILAL
October 4, 1961
PALI ELECTRICITY COMPANY LTD Vs. INDUSTRIAL TRIBUNAL
February 15, 1961
PARTUMAL Vs. MANAGING OFFICER
October 9, 1961
PARWATI Vs. MOTIYA
July 30, 1961
PHOOLCHAND Vs. MANGILAL
August 24, 1961
POONAMCHAND Vs. STATE OF RAJASTHAN
August 24, 1961
POONAMCHAND Vs. SUMERCHAND
March 9, 1961
PRABHUDAYAL Vs. SURYA NARAIN
April 21, 1961
PREMKUMAR Vs. STATE
December 19, 1961
PUKHRAJ Vs. STATE
December 15, 1961
RADHA BAI Vs. PARASRAM
September 9, 1961
RADHA RAMAN Vs. GOKAR NATH
March 21, 1961
RAI BAHADUR SETH BHAGCHAND SONI Vs. KAILASHNATH BHARGAVA
May 3, 1961
RAIZ AHAMAD Vs. COLLECTOR AJMER
August 21, 1961
RAJASTHAN INDUSTRIAL CO OPERATIVE SOCIETY Vs. STATE OF RAJASTHAN
September 18, 1961
RAM DAYAL Vs. MUNSIFF RAJGARH
July 18, 1961
RAM KUMAR Vs. MAHADEO LAL
March 22, 1961
RAM MURTI Vs. STATE
April 28, 1961
RAM PRASHAD Vs. VIJAY SINGH
September 29, 1961
RAM SINGH Vs. MUNSIFF BUNDI
September 22, 1961
RAM SINGH Vs. GHISI
June 27, 1961
RAMANAND Vs. DIVISIONAL MECHANICAL ENGINEER NORTHERN RAILWAY
December 22, 1961
RAMBUX Vs. SOHANLAL
September 11, 1961
RAMCHANDER Vs. STATE OF RAJASTHAN
July 24, 1961
RAMDEO Vs. BIRDICHAND SUMERMAL
September 19, 1961
RAMDHAN Vs. BHURA
October 20, 1961
RAMESHWAR PRASAD Vs. COLLECTOR BHARATPUR
February 2, 1961
RAMJILAL Vs. GOVIND NARAIN
August 22, 1961
RAMLA Vs. STATE
September 1, 1961
RAMLAL Vs. STATE OF RAJASTHAN
September 29, 1961
RAMLAL Vs. BIRDHILAL SETHI
March 13, 1961
RAMRATAN Vs. MADHO
January 19, 1961
RAMSWARUP Vs. HEMA
June 13, 1961
RANCHHODLAL Vs. HARAKLAL
September 4, 1961
RATAN Vs. HAZARI
June 29, 1961
RIDHKARAN Vs. MALI RAM
March 29, 1961
ROOPALAL Vs. A R ALLARAKHA
August 24, 1961
ROOPCHAND Vs. PUNAMCHAND
July 27, 1961
ROORMAL Vs. JANKILAL
December 21, 1961
SAJJANLAL Vs. STATE OF RAJASTHAN
July 25, 1961
SAMU BAI Vs. SHAHJI MAGAN LAL
January 19, 1961
SARDARSINGH Vs. STATE
December 12, 1961
SARUPCHAND DHARAMCHAND Vs. SALES TAX OFFICER AJMER CITY
April 5, 1961
SARWAN Vs. PURILAL
September 4, 1961
SHAH MOHAMMAD Vs. STATE OF RAJASTHAN
October 21, 1961
SHANKERLAL Vs. COLLECTOR GANGANAGAR
September 20, 1961
SHANKERLAL Vs. JAMAL
August 25, 1961
SHANTILAL Vs. FARID KHAN
April 26, 1961
SHEOJIRAM RAMKUMAR Vs. STATE OF RAJASTHAN
October 5, 1961
SHYAM SUNDER Vs. SITA RAM
February 24, 1961
SHYAM SWARUP Vs. KANWARI
June 2, 1961
SHYAMSUNDER Vs. CHAND BAI
August 16, 1961
SINDHU SAMMALIT KRISHI SAHAKARI SAMITI LTD Vs. STATE OF RAJASTHAN
July 18, 1961
SITARAM Vs. JHAMAN LAL
July 6, 1961
SITARAM Vs. TARACHAND
September 15, 1961
SITARAM Vs. MUNICIPAL BOARD SAMBHAR
December 20, 1961
SRIPAL JAIN Vs. INSPECTOR GENERAL OF POLICE RAJASTHAN JAIPUR
February 23, 1961
STATE Vs. BHOORA
January 9, 1961
STATE Vs. MOTI SINGH
March 17, 1961
STATE Vs. UGAM SINGH
May 9, 1961
STATE Vs. CHAINARAM
May 5, 1961
STATE Vs. CHATER SINGH
October 31, 1961
STATE Vs. SUMER CHAND
January 3, 1961
STATE Vs. SUWA
November 20, 1961
STATE Vs. ABDUL RASHID
November 22, 1961
STATE Vs. BHAGWAN SINGH
September 27, 1961
STATE Vs. TOLU
September 22, 1961
STATE Vs. MANGTU RAM
October 20, 1961
STATE OF RAJASTHAN Vs. SAJJAN SINGH
October 5, 1961
STATE OF RAJASTHAN Vs. RANJITA LADHURAM
October 9, 1961
STATE OF RAJASTHAN Vs. CHANDER SINGH
September 22, 1961
STATE OF RAJASTHAN Vs. PRITHVI SINGH
August 11, 1961
STATE OF RAJASTHAN Vs. MAHMOOD GHASI MUSALMAN
April 28, 1961
STATE OF RAJASTHAN Vs. GUMAN SINGH
May 12, 1961
STATE OF RAJASTHAN Vs. NARAIN
July 19, 1961
STATE OF RAJASTHAN Vs. JAIT SINGH
July 20, 1961
STATE OF RAJASTHAN Vs. BHANU PRATAP SINGH
March 27, 1961
SUKHRAM Vs. STATE OF RAJASTHAN
July 25, 1961
SURAJMAL DURGALAL Vs. INCOME TAX OFFICER JAIPUR
March 15, 1961
TEJ SINGH Vs. RAWAT MAN SINGH
September 9, 1961
TIKUDA Vs. STATE
May 9, 1961
TILUMAL Vs. STATE
October 26, 1961
TOLARAM Vs. STATE OF RAJASTHAN
May 31, 1961
TRILOKI NATH SINHA Vs. STATE
April 16, 1961
TULASA Vs. SURATRAM
March 6, 1961
TULSA Vs. SURATRAM
February 3, 1961
TULSIRAM PANNALAL Vs. STATE OF RAJASTHAN
January 17, 1961
UDAI SINGH Vs. STATE
April 20, 1961
UDAILAL Vs. KESHORAM
June 9, 1961
UDAILAL LALCHAND Vs. STATE
April 25, 1961
UGAMSEE MODI Vs. STATE OF RAJASTHAN
August 4, 1961
UMDIRAM Vs. RAMDEO
March 3, 1961
UNION OF INDIA Vs. LACHHI RAM GURDAYALMAL
November 6, 1961
UNION OF INDIA Vs. SHIVJAS RAM
November 24, 1961
VASTULAL PAREEK Vs. OFFICIAL LIQUIDATOR THE PAREEK COMMERCIAL BANK LTD
August 21, 1961
VISHAN SINGH Vs. BHAGWAN SWARUP
March 8, 1961