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Case Index
Title
Date
ATA MOHAMMAD Vs. GHERA
April 24, 1961
BALU RAM Vs. DHANGAL RAM
March 24, 1961
BIPAL LAL Vs. DASS
May 4, 1961
CHANDU RAM Vs. KALYAN CHAND
March 20, 1961
COLLECTOR Vs. RAM DEVI
March 8, 1961
COLLECTOR Vs. JANKI DEVI
March 13, 1961
COLLECTOR OF BILASPUR Vs. SANTU
March 16, 1961
DEVI SINGH Vs. TARA CHAND
May 20, 1961
DISTRICT CO-OPERATIVE FEDERATION LTD Vs. KHUB CHAND
January 13, 1961
DITTU RAM Vs. AMAR CHAND
May 10, 1961
GAURJU Vs. TARA CHAND
May 4, 1961
GOVARDHAN Vs. UNION OF INDIA
May 6, 1961
JAI SINGH Vs. MANGTOO
April 27, 1961
KAPUR CHAND Vs. INSPECTOR-GENERAL OF POLICE
December 19, 1961
KAPURU Vs. GULABA
June 30, 1961
MOHINDAR SINGH Vs. BALAK RAM
February 4, 1961
MUNICIPAL COMMITTEE Vs. RAM LAL
November 3, 1961
PARMATMA RAM Vs. SIRI CHAND
August 14, 1961
RAJKUMAR RAJINDRA SINGH Vs. H P ADMINISTRATION
July 11, 1961
SANT Vs. UNION OF INDIA
July 4, 1961
SHRI AMAR CHAND BUTAIL Vs. UNION OF INDIA
August 1, 1961
SHRI ARIDAMAN NATH Vs. UNION OF INDIA
May 30, 1961
SIRI RAM Vs. NIRANJAN SINGH
June 22, 1961
TULA Vs. SADH
October 23, 1961
UNION OF INDIA Vs. WAZIR CHAND
May 27, 1961
VIJEY KUMARI THAKUR Vs. H P ADMINISTRATION
January 9, 1961