Case Index

Title
Date
ABDUL MAJID Vs. THE STATE OF PUNJAB AND ORS.
April 24, 1961
ABNASH CHANDER KANSHI RAM Vs. SOSHILA DEVI
November 21, 1961
ACHHAR SINGH Vs. THE STATE
September 26, 1961
AFTAB AHMED KHAN Vs. THE INSTALMENT SUPPLY, PRIVATE LTD. AND ORS.
September 5, 1961
AJIT SINGH Vs. SURJIT KAUR
December 11, 1961
AJIT SINGH AND ANR. Vs. FATEH SINGH AND ORS.
December 15, 1961
AJUDHIA NATH DOWARKA NATH Vs. AMAR NATH GUPTA
January 12, 1961
AJUDHIA NATH KAPOOR Vs. UNION OF INDIA
July 25, 1961
ALLA NAUR SHEIKH MOHD ISMAIL Vs. MOHD NISA ABDUL REHMAN
July 17, 1961
ALLAHABAD BANK LTD Vs. KUL BHUSHAN
April 19, 1961
AMAR NATH Vs. DEPUTY CUSTODIAN GENERAL PUNJAB
September 18, 1961
AMRITSAR RAYON AND SILK MILLS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
May 12, 1961
AMRITSARIN MAL Vs. THE STATE OF PUNJAB
August 21, 1961
ANANT RAM BALMOKAND Vs. STATE OF PUNJAB
September 26, 1961
ANGREJ SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH AND OTHERS
April 27, 1961
ANIL KUMAR Vs. BHAGIRATH LAL
March 20, 1961
ARJAN SINGH Vs. GUDAR SINGH
November 24, 1961
ATLAS CYCLE INDUSTRIES LIMITED Vs. STATE OF PUNJAB
January 6, 1961
ATTAM PARKASH Vs. STATE
November 1, 1961
BABU RAM Vs. THE STATE OF PUNJAB AND ORS.
July 14, 1961
BACHAN SINGH HARNAM SINGH Vs. BANARSI DASS HARI RAM
January 19, 1961
BACHAN SINGH MIT SINGH Vs. WARYAM SINGH HAZARA SINGH
January 30, 1961
BACHNA RAM SAWAN RAM Vs. STATE OF PUNJAB
April 18, 1961
BAL KISHAN BANSI RAM Vs. GOPI CHAND
December 19, 1961
BALDEVA AND ORS. Vs. MOLAR AND ORS.
May 17, 1961
BALWANT SINGH GILL Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB, JULLUNDUR AND ANOTHER
March 12, 1961
BANARSI DASS Vs. INCOME TAX OFFICER
December 29, 1961
BANTA AND ANR. Vs. UDHAM KAUR
August 2, 1961
BARA HINDU RAO Vs. THE KAPRA MAZDOOR EKTA UNION AND ORS.
December 19, 1961
BASANT LAL JAGAN NATH Vs. NET RAM MANGAL RAM
May 25, 1961
BATAN SINGH Vs. NATHU BIRJU
January 27, 1961
BAWA BIR SINGH Vs. BAWA MAHARAJ SINGH
February 16, 1961
BAWA SUNDER SINGH Vs. SHRIMATI MANNA SUNDER SINGH
July 28, 1961
BAWA TIRATH SINGH Vs. PREM NATH
April 3, 1961
BELI RAM MALHOTRA Vs. UNION OF INDIA
September 27, 1961
BENARSI DASS R B L AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 8, 1961
BHAG MAL Vs. MASTER KHEM CHAND
March 1, 1961
BHAGAT RAM Vs. KAMLA DEVI
September 7, 1961
BHAGAT SINGH AND ORS. Vs. THE SUB-DIVISIONAL MAGISTRATE AND ORS.
October 25, 1961
BHAGWAT PERSHAD TANNUMAL Vs. ABDUL BASIT ABDUL KHALIQ
December 19, 1961
BHAJNA SINGH NAND SINGH Vs. STATE
May 24, 1961
BHALLE RAM AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
December 5, 1961
BHARAT SINGH Vs. BHAGIRTHI
February 24, 1961
BHARTU KURE JAT Vs. FIRM TARA CHAND MOHAN LAL
August 7, 1961
BHOLA HARDIAL Vs. KURRA RAM WASU MAL
October 13, 1961
BHOLA NATH HARI SHAH Vs. REGIONAL SETTLEMENT COMMISSIONERJULLUNDUR CITY
February 17, 1961
BHOLU RAM Vs. KANHYA S/O MARE
September 11, 1961
BIJAY SINGH Vs. PUNJAB STATE
November 10, 1961
BISHAN PAUL Vs. MOTHU RAM
April 10, 1961
BRITISH INDIA CORPORATION Vs. INDUSTRIAL TRIBUNAL PUNJAB
October 12, 1961
C L KATIAL Vs. C W V MADDEN
March 21, 1961
CANTONMENT BOARDFEROZEPUR CANTT Vs. BAJRANG SINGH
February 21, 1961
CAPITAL BUS SERVICE PRIVATE Vs. STATE TRANSPORT AUTHORITY DELHI
August 16, 1961
CHAMAN LAL AND BROS PRIVATE LTD Vs. PUNJAB STATE
February 9, 1961
CHAMAN RAM AND DHANI RAM UPPAL Vs. STATE
January 10, 1961
CHANDA SINGH AND ANR. Vs. CHAMBELI W/O KARTAR SINGH AND ANR.
May 1, 1961
CHAUTALA WORKERS CO-OPERATIVE TRANSPORT SOCIETY Vs. STATE OF PUNJAB
August 10, 1961
CHETU RAM Vs. ASA NAND
November 11, 1961
CHETU RAM Vs. ASA NAND
November 24, 1961
CHHOTEY LAL Vs. PARBATI DEVI
December 26, 1961
CHHOTEY LAL MOOLCHAND Vs. PARBATI DEVI
February 26, 1961
COMMISSIONER OF INCOME TAX Vs. PUNJAB DISTILLING INDUSTRIES LIMITED
March 23, 1961
COMMISSIONER OF INCOME TAX Vs. HARISH CHANDER JAGANNATH PRASAD
February 24, 1961
COMMISSIONER OF INCOME TAX Vs. BENARSI DAS AND CO
January 25, 1961
COMMISSIONER OF INCOME TAX Vs. RAM SARUP
November 14, 1961
CUSTODIAN GENERAL OF EVACUEE PROPERTYNEW DELHI Vs. JEWAN LAL VERMA
March 28, 1961
CUSTODIAN GENERALEVACUEE PROPERTYNEW DELHI Vs. SHANTI SARUP PRABH DAYAL
May 22, 1961
CUSTODIAN OF EVACUEE PROPERTY NEW DELHI Vs. NASIR UDDIN
December 8, 1961
D N BHALLA Vs. COMMISSIONER OF INCOME TAX
August 1, 1961
DALJEET AND CO PRIVATE LTD Vs. STATE OF PUNJAB
July 28, 1961
DALMIA DADRI CEMENT LIMITED Vs. INDUSTRIAL TRIBUNAL
April 28, 1961
DALMIA J Vs. COMMISSIONER OF INCOME TAX
March 6, 1961
DELHI CLOTH AND GENERAL MILLS COMPANY LTD Vs. KAPRA MAZDOOR EKTA UNION
December 19, 1961
DELHI TRANSPORT Vs. DHARAM SINGH
November 10, 1961
DES RAJ SHER SINGH Vs. RATTI RAM
May 5, 1961
DEV PRAKASH BALMUKAND Vs. BABU RAM REWTI MAL
April 7, 1961
DEVGUN IRON AND STEEL ROLLING MILLS Vs. STATE OF PUNJAB
March 30, 1961
DEVI SINGH Vs. NANDU
November 30, 1961
DEWAN SINGH WASAWA SINGH Vs. HARBANS KAUR DEWAN SINGH
May 2, 1961
DHANI RAM AND SONS Vs. FRONTIER BANK LTD
April 12, 1961
DHANI RAM BISHAN DAS Vs. RATTAN DAS
May 23, 1961
DHANJEE RAM SHARMA Vs. NARANDER PAUL AND ORS.
December 19, 1961
DHANJEE RAM SHARMA Vs. NARANDER PAUL AND OTHERS
December 21, 1961
DHARAM CHAND Vs. THE STATE OF PUNJAB AND ORS.
December 1, 1961
DHARAM DATT DHAWAN Vs. RAM LAL SURI
July 26, 1961
DHARAM VIR VIRMANI Vs. COMMISSIONER OF INCOME TAX
September 20, 1961
DIDAR SINGH Vs. CHANCHAL SINGH
December 11, 1961
DR. KHUSHI RAM Vs. THE UNION OF INDIA AND OTHERS
November 2, 1961
FAQIR CHAND ANANT RAM Vs. GOPI CHAND
November 4, 1961
FAUJA SINGH RALLA SINGH Vs. STATE
July 11, 1961
FIRM NEW AFGHAN CO Vs. FIRM SADHU SINGH THAKOR SINGH
September 7, 1961
FIRST NATIONAL BANK Vs. INDUSTRIAL OIL CO
August 29, 1961
FIRST NATIONAL BANK LTD Vs. OM PARKASH SHARMA
December 15, 1961
GANDHI Vs. STATE
March 8, 1961
GIAN PRAKASH GUPTA Vs. STATE
April 27, 1961
GIAN SINGH SAHNI Vs. DISTRICT AND SESSIONS JUDGE DELHI
January 3, 1961
GIRDHARI LAL KALA RAM Vs. JASSA RAM KALIANA RAM
November 3, 1961
GOPI MAL KUTHIALA CHARITABLE TRUST Vs. INCOME-TAX OFFICER SPECIAL CIRCLE AMBALA
July 25, 1961
GRAM PANCHAYAT OF VILLAGE AZIZPUR KALAN Vs. MEHAR SINGH
May 26, 1961
GREEN HOTEL AND RESTAURANT Vs. ASSESSING AUTHORITY
March 16, 1961
GUGAN MAL AND ORS. Vs. MOTI LAL-CHAND MAL AND ORS.
December 29, 1961
GUJRALS CO Vs. M A MORRIS
September 13, 1961
GURDARSHAN SINGH S/O DALIP SINGH Vs. BISHAN SINGH S O UTTAM SINGH
November 24, 1961
GURDEV SINGH SAWAN SINGH Vs. STATE OF PUNJAB
August 2, 1961
GURNAM SINGH Vs. THE STATE
November 21, 1961
HAJI ISMAIL HAJI MOHD RAMZAN Vs. MUNICIPAL COMMITTEE MALERKOTLA
September 11, 1961
HAKIM SARDAR BAHADUR Vs. TEJ PARKASH SINGH
March 16, 1961
HAR PHUL Vs. THE FINANCIAL COMMISSIONER AND ORS.
April 6, 1961
HARBANS SINGH Vs. THE STATE
April 21, 1961
HARBANS SINGH AND ORS. Vs. SMADH BAWA DARBAR PURI THROUGH MAHANT SURJAN PURI AND ORS.
September 28, 1961
HARBANS SINGH IQBAL SINGH Vs. STATE OF PUNJAB
December 1, 1961
HARGUDIAL SINGH DHIAN SINGH Vs. DES RAJ LACHMAN
August 28, 1961
HARI KISHAN SHARMA Vs. THE PUNJAB STATE AND ANR.
March 30, 1961
HARI SINGH ISAR SINGH JAT Vs. DHANNO HARI SINGH
August 11, 1961
HARKE Vs. GIANI RAM AND ORS.
December 22, 1961
HARKISHAN LAL Vs. BANSI LAL AND OTHERS
October 20, 1961
HAZARA SINGH GUJJAR SINGH Vs. BAKHSHISH SINGH MULA SINGH
October 9, 1961
HIMALAYA BANK LTD Vs. L ROSHAN LAL MEHRA
February 17, 1961
HIRALAL KHER Vs. CHIEF SETTLEMENT COMMISSIONER
May 25, 1961
HUDI GOSHAON Vs. SUDI GOSHAON
September 14, 1961
HUKUM CHAND INDER SINGH Vs. STATE
September 26, 1961
IRON TRADERS PRIVATE Vs. HIRALAL MITTAL
December 11, 1961
ISHAR SINGH Vs. PRITAM SINGH JIWAN SINGH
May 17, 1961
ISHWAR CHANDER LATKA Vs. RAM CHANDER
April 6, 1961
J. DALMIA Vs. THE COMMISSIONER OF INCOME TAX
March 3, 1961
JAGAN NATH Vs. SENIOR SUPERINTENDENT OF POLICE FEROZEPORE
August 21, 1961
JAGAN NATH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
November 13, 1961
JAGAN NATH PERSHAD JHALANI Vs. JATINDER NATH PREM NATH AND ORS.
March 22, 1961
JAGAN NATH PERSHAD JHALANI Vs. JATINDER NATH PREM NATH
May 22, 1961
JAGAT SINGH DIDAR SINGH Vs. STATE OF PUNJAB
November 10, 1961
JAI DEV AND ANOTHER Vs. STATE
October 4, 1961
JAI RAM DEVI DITTA Vs. TOTA RAM HARDEV RAM
January 19, 1961
JAISHI RAM GOEL Vs. STATE OF PUNJAB
May 26, 1961
JANG SINGH Vs. JEWA SINGH SHIB SINGH
December 8, 1961
JANGIR SINGH Vs. DAYA KAUR
October 26, 1961
JANGIR SINGH DEVA SINGH Vs. STATE
November 17, 1961
JIT SINGH Vs. KALAPATI
May 1, 1961
JIT SINGH RATTAN SINGH Vs. STATE
November 17, 1961
JODHA MAL KUTHALIA R B Vs. COMMISSIONER OF INCOME TAX
April 14, 1961
JULLUNDUR DISTRICT REGISTERED FACTORY OWNERS ASSOCIATION AND OTHERS Vs. REGISTRAR OF COMPANIES, PUNJAB AND HIMACHAL PRADESH, AND OTHERS
May 23, 1961
JYOTSNA RAJE Vs. JAGPAL SINGH
August 11, 1961
K R BERI AND CO Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 20, 1961
KAKA RAM SOHANLAL Vs. FIRM THAKAR DAS MATHRA DAS
May 17, 1961
KALU RAM Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB JULLUNDUR
September 26, 1961
KALWANT SINGH GURDIAL SINGH Vs. COMMISSIONER OF INCOME TAX
March 28, 1961
KAMLA CHINA Vs. STATE
March 14, 1961
KAMLA DEVI W/O. BANARSI DASS AND ORS. Vs. KISHORI LAL LABHU RAM AND ORS.
November 13, 1961
KANGRA VALLEY SLATE COMPANY LIMITED Vs. PUNJAB STATE
January 6, 1961
KANGRA VALLEY SLATE COMPANY LTD Vs. KIDAR NATH GIRHSAR LAL
April 25, 1961
KANSHI RAM AND ORS. Vs. THE STATE OF PUNJAB
March 30, 1961
KANSHI RAM AND ORS. Vs. HAR LAL AND ORS.
December 6, 1961
KANSO DEVI Vs. KISHAN CHAND
August 30, 1961
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. STATE OF PUNJAB
October 4, 1961
KARTAR CHAND Vs. STATE
February 20, 1961
KARTAR SINGH Vs. JAGAT SINGH
March 10, 1961
KAUR SINGH GAJJAN SINGH Vs. JAGGAR SINGH KEHAR SINGH
March 10, 1961
KESAR SINGH SANT SINGH Vs. TEJ KAUR
April 5, 1961
KESHAV SILK MILLS Vs. INCOME TAX APPELLATE TRIBUNAL
January 12, 1961
KHADI GRAMODYOG BHAWAN WORKERS UNION Vs. E KRISHNA MURTI
November 6, 1961
KISHAN PRASAD AND CO LTD Vs. ASSESSING AUTHORITY
January 10, 1961
KOSHALYA RANI Vs. GOPAL SINGH S/O JHANDA SINGH
October 31, 1961
KRISHAN KHANNA Vs. STATE OF PUNJAB
February 22, 1961
KRISHAN LAL SETH Vs. PRITAM KUMARI
August 22, 1961
KUCHA CHELLAN PANCHAYAT Vs. NANDU MAL MOOL CHAND
December 5, 1961
KUNDAN IRON AND STEEL INDUSTRIES Vs. STATE OF PUNJAB
February 7, 1961
KUNDAN LAL Vs. BHAGWAN DASS AND ANR.
August 18, 1961
KUNDAN LAL Vs. AMAR NATH
December 13, 1961
KUNDHA SINGH Vs. PUNJAB STATE
May 23, 1961
L BANARSI DASS JANKI DASS Vs. INCOME-TAX OFFICER B-III DISTRICT
December 29, 1961
L SHIV DAYAL L MELA MAL Vs. FIRM BISHAN DASS SHANKAR DASS
February 9, 1961
LABH SINGH AND CHANAN SINGH Vs. SUPERINTENDENT NARI NIKETAN
February 28, 1961
LACHHMAN DAS NAYAR L Vs. COMMISSIONER OF INCOME TAX
April 25, 1961
LAL CHAND Vs. THE FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH AND ANOTHER
December 13, 1961
LALA GOPI MAL KUTHIALA CHARITABLE TRUST Vs. INCOME TAX OFFICER
July 25, 1961
LAXMI GINNING AND OIL MILLS Vs. AMRIT BANASPATI CO LTD
May 12, 1961
LEHNU MAL ASA RAM Vs. COMMISSIONER OF INCOME TAX
April 12, 1961
LEKH RAM Vs. FIRM CHANDER BHAN-RAJINDER PARKASH
October 27, 1961
LORD KRISHNA SUGAR MILLS LTD Vs. ABNASH KAUR
February 22, 1961
LORD KRISHNA SUGAR MILLS LTD. AND ANR. Vs. SMT. ABNASH KAUR AND ORS.
February 27, 1961
LT. COL. F. A VON GOLDSTEIN AND ANR. Vs. NOEL BHAGWAN DAS SAYAL
October 11, 1961
M K TEXTILE MILLS Vs. PUNJAB STATE
August 10, 1961
MADAN LAL SONDHI Vs. JAGGAN NATH PURI
November 6, 1961
MAHARAJA SHREE UMAID MILLS LIMITED Vs. INCOME TAX OFFICER
February 17, 1961
MAKHAN LAL Vs. ANAND PARKASH
November 6, 1961
MAKHAN MAL L RAM DITTA MAL Vs. PRITAM DEVI
January 4, 1961
MAN MOHAN LAL Vs. B.D. GUPTA
September 29, 1961
MANGAT RAI Vs. KIDAR NATH
May 23, 1961
MANGAT RAI AND ORS. Vs. KIDAR NATH AND ORS.
February 22, 1961
MANGAT RAM Vs. OM PARKASH
September 22, 1961
MANGE Vs. LALJI HARNAM
January 27, 1961
MANSA RAM Vs. THE DEPUTY COMMISSIONER AND ORS.
December 29, 1961
MATCHWEL ELECTRICAL INDIA Vs. MUNI LAL VERMEER
April 19, 1961
MATCHWEL ELECTRICALS INDIA LTD Vs. CHIEF COMMISSIONER
August 30, 1961
MATHURA PERSHAD AND CO Vs. COMMISSIONER OF INCOME TAX
February 28, 1961
MAYA DEVI Vs. TELU MUSADI
May 23, 1961
MEHAR SINGH Vs. KASTURI RAM
January 9, 1961
MEHTA BROTHERS Vs. AMAR SINGH
March 13, 1961
MEHTA GOODS CARRIER P Vs. DARSHAN DEVI
November 3, 1961
MELA RAM AND ORS. Vs. KUNDAN LAL
March 29, 1961
MESSRS SEHGAL BROTHERS Vs. BHARAT BANK LTD
April 24, 1961
MESSRS. DAYA CHAND SHAM LAL Vs. SHEIKH MOHD. AMIL AND OTHERS
October 31, 1961
MODEL WOOLLEN AND SILK MILLS Vs. INDUSTRIAL TRIBUNAL
February 14, 1961
MOHAN LAL CHANDUMALL Vs. PUNJAB COMPANY LTD
March 21, 1961
MOHAN SINGH Vs. STATE
September 26, 1961
MOHAN SINGH CHOUDHRI Vs. DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY
August 16, 1961
MOHD IDRIS KHAN Vs. STATE
December 21, 1961
MOTA SINGH AND ORS. Vs. PREM PARKASH KAUR AND ORS.
February 23, 1961
MST. PARBATI Vs. JAGMANDAR DASS AND ANR.
April 6, 1961
MUL CHAND Vs. THE STATE
August 30, 1961
MULAK RAJ BHOLA SHAH Vs. NORTHERN INDIA GOODS TRANSPORT CORPORATION LTD
April 17, 1961
MULKH RAJ Vs. KIRPAL KAUR
December 6, 1961
MUNICIPAL COMMITTEE Vs. CHAMAN LAL
August 23, 1961
MUNICIPAL COMMITTEE Vs. MEERI MAL AND ANR.
November 21, 1961
MUNICIPAL COMMITTEE SIRSA Vs. KIRPA RAM SHADI RAM
August 31, 1961
MUNICIPAL COMMITTEE, AMRITSAR Vs. ASA NAND
August 31, 1961
MUNICIPAL COMMITTEE, KALKA Vs. RAJ KISHORE
May 9, 1961
MUNICIPAL CORPORATION OF DELHI Vs. SATPAL KAPOOR, PROPRIETOR AMBROSIA FOOD AND CANNING INDUSTRIES, DELHI AND ANOTHER
October 3, 1961
MUNSHI MAHESHA Vs. STATE
September 13, 1961
MURARI LAL Vs. NAWAL KISHORE
May 16, 1961
NANAK CHAND Vs. MASTER AJIT SINGH AND ANOTHER
November 1, 1961
NANAK CHAND BALLARAM Vs. STATE
February 17, 1961
NAND LAL Vs. DR. GURBAKHSH RAI
December 8, 1961
NAND SINGH Vs. PUNJAB KAUR
October 10, 1961
NANDU RAM KOTU RAM Vs. STATE
September 20, 1961
NARAIN SINGH Vs. THE STATE
August 30, 1961
NATHU AND ORS. Vs. UMRA AND ANR.
August 24, 1961
NATIONAL BANK OF LAHORE Vs. SOHAN LAL SAIGAL
October 11, 1961
NATIONAL TOBACCO COMPANY OF INDIA Vs. SIMLA BANKING AND INDUSTRIAL COMPANY IN LIQUIDATION
September 11, 1961
NAUBAT Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 10, 1961
NAURATA Vs. MEGH RAJ
October 11, 1961
NAVYUG MOTOR SERVICE P LTD Vs. STATE OF PUNJAB
October 4, 1961
NIHAL CHAND Vs. GOVERNMENT OF INDIA NEW DELHI
August 30, 1961
NITYA NAND Vs. THE ESTATE OFFICER, CAPITAL PRJECT, CHANDIGARH AND ANOTHER
March 26, 1961
NUNIA MAL Vs. MAHA DEV
September 20, 1961
OM PARKASH LAMBA Vs. STATE OF PUNJAB
September 18, 1961
P A PAUL Vs. STATE OF PUNJAB
October 5, 1961
P C WADHWA Vs. UNION OF INDIA
January 20, 1961
PANLPAT WOOLLEN AND GENERAL MILLS CO LTD Vs. INDUSTRIAL TRIBUNAL
May 12, 1961
PEOPLE INSURANCE CO Vs. SARDAR SARDUL SINGH CAVEESHAR
September 5, 1961
PHIKA ISHAR Vs. STATE
March 23, 1961
PREM PARKASH BADRI PARSAD Vs. MOTI RAM MUNNALAL JAIN
May 5, 1961
PUNJAB DISTILLING INDUSTRIES LTD Vs. STATE OF PUNJAB
August 17, 1961
PUNJAB STEEL SCRAP MERCHANTS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 20, 1961
PURE MILK SUPPLY CO LTD Vs. S HARI SINGH
October 23, 1961
R.B.L. BENARSAI DASS AND CO. LTD. Vs. THE COMMISSIONER OF INCOME TAX
February 2, 1961
RAGHU NATH Vs. MANSA AND ANOTHER
October 9, 1961
RAGHUNATH ENAMELS Vs. UNION OF INDIA
November 16, 1961
RAGHUNATH SINGH Vs. GIAN CHAND
April 21, 1961
RAI BAHADUR DIWAN BADRI DASS Vs. INDUSTRIAL TRIBUNALPUNJABPATIALA
March 20, 1961
RAI BAHADUR SETH SHREERAM DURGAPRASAD Vs. UNION OF INDIA
December 5, 1961
RAJ RANI WIDOW OF LATE RAIZADA BANSI LAL Vs. RAIZADA MOOL RAJ
September 7, 1961
RAJ WOOLLEN INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
January 19, 1961
RAJA SIR HARINDER SINGH Vs. S BHAG SINGH
February 28, 1961
RAJINDER KUMAR AND ANOTHER Vs. THE STATE
September 7, 1961
RAM CHAND GANESH DASS Vs. SARDARA SINGH
November 17, 1961
RAM CHAND GUPTA Vs. WAZIR CHAND
August 23, 1961
RAM CHANDER Vs. CHANDERWATI RADHA MOHAN
September 5, 1961
RAM DEV MOOL CHAND Vs. LAKSHMI INSURANCE CO LTD
May 5, 1961
RAM KISHAN Vs. SHAMBU NATH VAID
September 27, 1961
RAM KISHAN Vs. THE DEPUTY COMMISSIONER AND ORS.
September 25, 1961
RAM KRISHAN DALMIA AND OTHERS Vs. REGISTRAR, JOINT STOCK COMPANIES, DELHI
December 6, 1961
RAM SARAN Vs. SHRIMATI SHAKUNTALA RAI
February 2, 1961
RAM SARAN DASS TARA CHAND Vs. RAM RICHHPAL L MANNU LAL
January 25, 1961
RAMCHARAN AND OTHERS Vs. SHAMBHU AND OTHERS
October 31, 1961
RANBIR SINGH SEHGAL Vs. STATE OF PUNJAB
March 17, 1961
RANJIT SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
August 28, 1961
RANO MATHU SINGH Vs. MATHU SINGH BHAG SINGH
February 16, 1961
RASH BEHARI SEN Vs. ANAND SARUP BHARGAVA
July 24, 1961
RATTAN CHAND Vs. PRITE SHAH SANT RAM OF AMRITSAR
September 13, 1961
RAWALPINDI VICTORY TRANSPORT CO PRIVATE LTD Vs. LABOUR COURT
March 30, 1961
ROHTAK AND HISSAR DISTRICTS ELECTRICITY SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 20, 1961
ROOP NARAIN Vs. HANUMAN PERSHAD
March 16, 1961
RUBY GENERAL INSURANCE CO LTD Vs. MISRI DEVI
April 7, 1961
RULLIA RAM HAKIM RAI Vs. S FATEH SINGH S SHAM SHER SINGH
November 30, 1961
S CHARAN SINGH Vs. ADDITIONAL INSPECTOR-GENERAL POLICE
October 13, 1961
S TARLOK SINGH S SANT SINGH Vs. SARDARNI DALJIT KAUR
April 4, 1961
S. KULDIP SINGH AND ORS. Vs. KARNAIL SINGH BAKHSHISH SINGH AND ORS.
July 12, 1961
SADHU SINGH S MULLA SINGH Vs. DISTRICT BOARD GURDASPUR
August 9, 1961
SANT RAM NAGINA RAM Vs. DAYA RAM NAGINA RAM
May 12, 1961
SARASWATI STEEL ROLLING MILLS Vs. LABOR COURT
September 21, 1961
SARDARA SINGH AND ANOTHER Vs. THE STATE
October 20, 1961
SARDARILAL Vs. RAMLAL
May 18, 1961
SARDARNI RAM KHETRI Vs. HIND IRAN BANK LTD
November 16, 1961
SARDHA RAM BHOLA NATH Vs. PARAS RAM MOHAN LAL
May 9, 1961
SARMUKH SINGH DR AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 1, 1961
SARVAN NATH SETHI Vs. RAM KISHEN SETHI AND SONS
September 14, 1961
SAT NARAIN Vs. UNION OF INDIA
January 2, 1961
SATBIR SINGH Vs. UNION OF INDIA
December 19, 1961
SATYENDRA KUMAR DUTTA Vs. UNION OF INDIA
November 9, 1961
SETH HARISH CHANDRA Vs. UNION OF INDIA.
March 28, 1961
SETH HARISH CHANDRA Vs. UNION OF INDIA
July 28, 1961
SEWAK BUS AND TRANSPORT CO PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
March 22, 1961
SHAHZADA NAND AND SONS Vs. CENTRAL BOARD OF REVENUE
September 8, 1961
SHAM SINGH AND ANR. Vs. THE CUSTODIAN GENERAL AND ORS.
February 14, 1961
SHANGARA SINGH AND ORS. Vs. JAGAT SINGH AND ORS.
March 20, 1961
SHANTI DEVI Vs. RATTAN CHAND
August 11, 1961
SHARI RAM Vs. STATE OF PUNJAB
November 1, 1961
SHEO NAND AND ANOTHER Vs. SHRIMATI SUNHERO AND ANOTHER
November 15, 1961
SHIV RAM Vs. EXCISE AND TAXATION COMMISSIONER
January 12, 1961
SHIV SINGH Vs. HANS RAJ NAYYAR
January 6, 1961
SHREERAM DURGAPRASAD TUMSAR Vs. UNION OF INDIA
December 5, 1961
SHRIMATI MALAN DEVI Vs. BRIJ LAL AND OTHERS
October 4, 1961
SIBHAT ULLAH Vs. SAHIB RAM
September 27, 1961
SITA RAM Vs. BASHI RAM GOBIND SINGH
September 8, 1961
SODHI HARBAKHSH SINGH Vs. THE CENTRAL GOVERNMENT AND OTHERS
April 9, 1961
SOUTH ASIA INDUSTRIES PRIVATE LTD Vs. S B SARUP SINGH
August 30, 1961
STATE Vs. BUKAN SINGH
March 8, 1961
STATE Vs. SADHU SINGH
March 29, 1961
STATE Vs. MEHRO AND OTHERS
August 4, 1961
STATE OF PUNJAB Vs. PURAN CHAND RAMNATH
July 10, 1961
STATE OF PUNJAB Vs. DHANNA RAM HAR BHAGWAN
March 9, 1961
STATE OF PUNJAB Vs. MADAN GOPAL
March 23, 1961
STATE OF PUNJAB Vs. SHER MOHAMMAD RELU
November 3, 1961
STATE OF PUNJAB Vs. MODEL WOOLLEN AND SILK MILLS
November 6, 1961
SUKHDIP SINGH Vs. ARJAN SINGH MIHAN SINGH
January 25, 1961
SUKHJIT STARCH AND CHEMICALS Vs. STATE OF PUNJAB
November 10, 1961
SUNDER SINGH Vs. MANNA SUNDER SINGH
July 28, 1961
SUNDER SINGH AND ORS. Vs. NARAIN SINGH AND ORS.
April 7, 1961
SURAJ KAUR Vs. STATE
July 14, 1961
SURJA Vs. THE FINANCIAL COMMISSIONER AND ORS.
December 18, 1961
TARA CHAND S/O CHAMAN LAL Vs. STATE
November 21, 1961
TARA CHAND VERMA Vs. STATE
January 13, 1961
TARAN PARKASH MOHAN LAL Vs. STATE
May 22, 1961
TARLOCHAN SINGH S/O DR SUNDER SINGH Vs. MOHINDER KAUR D/O GHANYA SINGH
August 3, 1961
TEJA SINGH SUBEDAR SANTA SINGH Vs. SARJIT KAUR
August 10, 1961
THAKAR DASS Vs. KALWANT SINGH
September 7, 1961
THAKUR PREM SINGH Vs. THAKUR HOTEL SMILE COMPANY PRIVATE LTD
August 3, 1961
THE HINDUSTAN COMMERCIAL BANK, LTD. Vs. SOHAN LAL AND ORS.
September 6, 1961
TRUSTEES OF "TRIBUNE" Vs. INDUSTRIAL TRIBUNAL
February 1, 1961
UMRAO DEVI AND ANR. Vs. ISHAR SINGH AND ORS.
September 6, 1961
UNION OF INDIA Vs. SHEELA DEVI
December 1, 1961
UNION OF INDIA Vs. A K GILKAM AND CO
December 6, 1961
UNION OF INDIA Vs. LANDRA ENGINEERING AND FOUNDRY WORKS
December 15, 1961
UNION OF INDIA Vs. SETH SPINNING MILLS LIMITED
September 8, 1961
UNION OF INDIA Vs. JASSO
November 13, 1961
UNION OF INDIA Vs. JAGDISH SINGH ISHWAR SINGH
October 4, 1961
VED LUXMI FLOUR AND GENERAL MILLS PRIVATE LTD Vs. LABOUR COURT
March 13, 1961
VIDYA SAGAR BULAQI RAM Vs. STATE
October 4, 1961
VIMLA Vs. STATE
May 1, 1961
WARYAM SINGH Vs. PRITPAL KAUR
January 27, 1961
WEBBING AND BELTING FACTORY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 24, 1961
WORKMEN OF THE KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY Vs. LABOUR COURT ROHTAK
October 10, 1961
WORKS MANAGER CARRIAGE AND WAGON SHOPS NORTHERN RAILWAY Vs. GHANSHYAM DASS S/O NAND KISHORE
October 27, 1961