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Case Index
Title
Date
ABDUL LATIF Vs. UNION OF INDIA (UOI)
January 5, 1961
ABDUL MALIK Vs. DEPUTY COMMISSIONER AND ORS.
March 30, 1961
ABDUL NOOR AND ANR. Vs. SIRAJ ALI AND ANR.
December 22, 1961
ABDUL RASHID MIA Vs. SUPERINTENDENT OF POLICE
September 25, 1961
ADMINISTRATION OF TRIPURA Vs. SAMAN GOALA,
October 3, 1961
ANIL KUMAR DAS Vs. SUKUMAR DE
May 23, 1961
ANU MIA ABDUL ALIM Vs. UNION OF TRIPURA
April 21, 1961
ANUARA BEGUM Vs. HABIL MEA
March 16, 1961
ARAMBAM MANIKCHAND SINGH AND ORS. Vs. THE MANIPUR ADMINISTRATION
April 12, 1961
ASSAN ULLA S/O LATE JALIL MIA Vs. THE STATE
April 19, 1961
ATUM LENGMEI AND ANR. Vs. MANIPUR ADMINISTRATION
February 1, 1961
BACHHRAJ DUGAR Vs. LALCHAND TODI AND ORS.
June 13, 1961
BADSHAH KHAN Vs. DIST. MAGISTRATE OF LAKHIMPUR
March 29, 1961
BAIJNATH MORE AGARWALLA AND ORS. Vs. TIKARAM CHAND BHAJANKA AND ORS.
May 3, 1961
BHOLANATH BONDOPADHYAY Vs. BANARSILAL SARAF AND
January 23, 1961
BIPIN BEHARI DEB Vs. MASRAB ALI AND ORS.
May 29, 1961
BIRENDRA CHANDRA DEB Vs. TARANI KANTA DAS,
December 18, 1961
BRAJABALA BARUA AND ORS. Vs. GAUHATI BANK LTD. AND ORS.
June 29, 1961
CACHAR CHA SRAMIK UNION AND ANR. Vs. CHANDIGHAT TEA ESTATE AND ORS.
May 19, 1961
CHAHRA BAHADUR THAPA Vs. COMMANDANT OF THE 6TH BATTALION ASSAM RIFLES,
November 27, 1961
CHANDRA SINGH Vs. EXECUTIVE ENGINEER, ASSAM RAILWAY AND OTHERS
April 28, 1961
CHINGANGBAM GOURAHARI SINGH Vs. UNION TERRITORY OF MANIPUR,
February 28, 1961
CHINGANGBAM GOURAHARI SINGH Vs. UNION TERRITORY OF MANIPUR
June 12, 1961
CINNAMARA TEA ESTATE Vs. LABOUR COURT
April 4, 1961
COMMISSIONER OF INCOME TAX Vs. JALANNAGAR TEA ESTATE PRIVATE LIMITED
June 28, 1961
DHANANJOY SEN AND MAHESH CH. SEN Vs. CHANDRA BASHI SEN W/O MAHIM CHANDRA SEN
February 16, 1961
DHARMESWAR KALITA Vs. AHMED AND ORS.
June 29, 1961
DHATU RAM DAS Vs. STATE OF ASSAM AND ORS.
June 26, 1961
DHIRENDRA CHANDRA SAHA Vs. TRIPURA ADMINISTRATION,
January 5, 1961
DIBAKAR TALUKDAR AND ORS. Vs. THE STATE
February 6, 1961
DOVA OF LUNGDAI Vs. THE STATE
March 13, 1961
DR. NIRMAL KUMR PURKAYASTHA Vs. NARAYAN CHANDRA SAHA
April 21, 1961
DUNGARMALL AGARWALLA Vs. AMIYA KUMAR CHATTOPADHYA AND ORS.
February 10, 1961
EASIH MIA Vs. TRIPURA ADMINISTRATION
March 22, 1961
ELANGBAM CHANDRA SINGH AND ORS. Vs. YENSEMBAM MAIMU SINGH AND ANR.
June 28, 1961
GOPAL DAS SINDHI AND ORS Vs. STATE OF ASSAM AND ANR
January 20, 1961
HABIJUDDIN AND ORS. Vs. THE STATE
January 11, 1961
HAOBAM NONGYAI SINGH Vs. OINAM TOMBA SINGH AND ORS.
July 31, 1961
HAOKHOTHANG Vs. OTKHOKAI KUKI
December 11, 1961
HIRALAL SARAWGI Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS AND ANR.
August 8, 1961
HIRANMOY BISWAS Vs. STATE
April 18, 1961
IBRAHIM MAHALDAR Vs. FATECHAND SARAOGI AND ORS.
November 15, 1961
JABID ALL Vs. TRIPURA ADMINISTRATION,
August 26, 1961
JAMADAR PARMESHWARDIN SINGH Vs. SMT. BIDYA DEVI
September 19, 1961
JATINDRA MOHAN GOSWAMI AND ANR. Vs. SUPERINTENDENT OF POLICE AND ORS.
August 23, 1961
JOGENDRA CHANDRA TALUKDAR Vs. DEPUTY COMMISSIONER AND ANR.
July 14, 1961
JOGENDRA NATH BANTHAO Vs. STATE
December 21, 1961
KUMUD CHANDRA DAS Vs. DIVISIONAL FOREST OFFICER AND ORS.
April 4, 1961
LACHURAM NATH Vs. MADHARAM NATH AND ORS.
July 28, 1961
LAIMAYUM TONJOU SINGH Vs. MANIPUR ADMINISTRATION
January 27, 1961
LEIMAPOKPAM GUNI SINGH Vs. UNION TERRITORY OF MANIPUR
January 17, 1961
LOURIYAM LEIPAL SINGH Vs. MANIPUR ADMINISTRATION
April 28, 1961
MAHABIR PRASAD GARODIA Vs. THE STATE OF ASSAM
April 19, 1961
MANAGEMENT OF SOCKLATINGA TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
December 21, 1961
MESSRS. TINSUKIA DEVELOPMENT CORPORATION LTD. Vs. STATE OF ASSAM AND ANR.
June 5, 1961
MST. GIGI AGARWALLINI AND ANR. Vs. BALESWAR TEWARI
January 20, 1961
MST. ROHILA KURMI Vs. TEMSU KURMI
April 17, 1961
NANDLAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
July 4, 1961
NANDLAL AGARWAL Vs. COMMISSIONER OF INCOME-TAX
March 4, 1961
NATHURAM DARJEE Vs. PANNALAL AGARWALA AND ANR.
January 31, 1961
NEW INDIA ASSURANCE CO. LTD. Vs. SULOCHANA CHOWDHURANI
December 12, 1961
NINGTHOUJAM Vs. MANIPUR ADMINISTRATION
January 24, 1961
NIRANJAN BHUYAN AND ORS. Vs. STATE
May 24, 1961
PADMARAM BORAH Vs. STATE OF ASSAM AND ORS.
July 13, 1961
PRANKRISHNA MISTRI Vs. HAIMABALA DAS AND ORS.
January 4, 1961
PROMODE CHANDRA DE Vs. NIRMALENDU DEV NAGENDRA NATH DEV
December 29, 1961
RADHA MOHAN PATHAK Vs. UPENDRA PATOWARY AND ORS.
December 19, 1961
RAGHUNATH TALUKDAR Vs. SUB-DIVISIONAL OFFICER AND ANR.
May 16, 1961
RAJ KUMAR PAUL Vs. AMAR CHAND DAS
March 21, 1961
RAMA KANTA DEB Vs. BHAGABAN RAM KAIRI AND ORS.
August 23, 1961
RASUNUDDIN MIA Vs. RAISAHEB DR. HENN CHANDRA DAS
January 27, 1961
SAMJID ALI Vs. MATASIN ALI AND ORS.
July 10, 1961
SATISH CHANDRA GHOSH Vs. RADHA BALLAV DALAL
March 20, 1961
SHYAM CHARAN SAHA AND ANR. Vs. SUB-DIVISIONAL MAGISTRATE
August 29, 1961
SHYAMA CHARAN DAS S/O LATE NAGAR BASHI DAS Vs. TRIPURA ADMINISTRATION
February 17, 1961
SRI KESHAB CHANDRA SARMA Vs. STATE OF ASSAM AND ORS.
July 19, 1961
STATE Vs. CHAND MEAH
March 17, 1961
STATE OF ASSAM Vs. S. JAMALUDDIN AND ANR.
December 18, 1961
STATE OF ASSAM Vs. SULEMAN KHAN AND ANR.
July 13, 1961
TABARAK ALI Vs. MANTAJ ALI
February 23, 1961
TARAPADA Vs. STATE
March 28, 1961
TEOK TEA ESTATE Vs. LABOUR COURT AND ORS.
May 25, 1961
THE ALL INDIA TEA AND TRADING CO. LTD. Vs. SUB-DIVISIONAL OFFICER OF MANGALDAI AND ORS.
June 20, 1961
THE MANAGEMENT OF TECO TEA ESTATE Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
May 25, 1961
THE STATE Vs. ABDUL MAZID AND ORS.
April 19, 1961
THOKCHOM BIRA SINGH Vs. MANIPUR ADMINISTRATION,
March 28, 1961
THOKCHOM BIRA SINGH AND ORS. Vs. MANIPUR ADMINISTRATION
June 1, 1961
TULSI SINGH Vs. EXECUTIVE ENGINEER AND ORS.
July 11, 1961
TUSHAR MALLIKA DEVI Vs. UNITED BANK OF INDIA LTD. AND ANR.
December 11, 1961
U. BISTOBOR AND ORS. Vs. THE MEMBERS OF THE VILLAGE COURT
December 21, 1961
U. DEBILAL PUDEN Vs. U. SUNA PALE
February 8, 1961
U. JOIN MANICK SYIEM Vs. U. ROSE MOHAN ROY MYNTRI AND ORS.
September 19, 1961
UNION OF INDIA Vs. CHAUTHI PROSAD GUPTA AND OTHERS
March 24, 1961
UPENDRA NATH BHARALI Vs. TARA NATH MOHANTA AND ORS.
July 18, 1961
WANGKHEIMAYUM KULABIDHU SINGH Vs. STATE,
May 9, 1961
YUMNAM SAJOU SINGH Vs. CHANAMBAM THAMBALANGOU SINGH
August 12, 1961