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Case Index
Title
Date
AFZAR ALI BAIG Vs. STATE
January 16, 1961
AFZAR ALI BAIG Vs. THE STATE
January 10, 1961
ALLURU PAPPAYAMMA Vs. U V RAMA RAJU
August 9, 1961
ANIRUDHA BEHERA AND ANR. Vs. DHANU BEHERA AND ANR.
May 9, 1961
ARUN KUMAR PATRA Vs. SUDHANSU BALA PATRA
September 11, 1961
B G RAO PATNAIK Vs. STATE
January 20, 1961
BABAJI PADHAN Vs. GURUBARA PADHANI
April 21, 1961
BAIDI SINGH Vs. SINGRAI MURMU
November 22, 1961
BANKIM BIHARI ROY Vs. HALIMA BIBI
March 17, 1961
BANOMALI BEHERA Vs. MARKANDA MAHAPATRA
April 12, 1961
BASUDEB PRASAD MODI Vs. BISWANATH MODI
March 28, 1961
BISWANATH NAIK AND ORS. Vs. SHAIK DILBAR AND ORS.
July 24, 1961
BRITANIA BUILDINGS AND IRON CO Vs. STATE OF ORISSA
January 3, 1961
BUDHI PANIGRAHI Vs. BHAGIRATHI SWAIN
December 22, 1961
CH NARASINGHA MURTY Vs. DIRECTOR OF POSTS AND TELEGRAPHS
January 18, 1961
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. JAGANNATH RAO P V
July 19, 1961
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. P. V. JAGANNATH RAO.
March 19, 1961
COMMISSIONER OF SALES TAX Vs. K C MOHAPATRA
November 14, 1961
COMMISSIONER OF SALES TAX Vs. CHUNILAL PARAMESWAR LAL
March 22, 1961
COMMISSIONER OF SALES TAX Vs. JAGATBHANDHU MOHANTY
March 23, 1961
COMMISSIONER OF SALES TAX Vs. S C ROY
March 23, 1961
COMMISSIONER OF SALES TAX Vs. BHIMA PALO
May 4, 1961
COMMISSIONER OF SALES TAX ORISSA Vs. KALURAM NARASINGH DAS
January 23, 1961
COMMISSIONER OF SALES TAX ORISSA Vs. H K SAHEBRANKA
June 21, 1961
COMMISSIONER OF SALES TAX ORISSA Vs. RAMAKARAN AGARWALLA
July 31, 1961
COMMISSIONER OF SALES TAX ORISSA Vs. NILEI SAHOO
July 31, 1961
COMMISSIONER OF SALES-TAX Vs. SAKHIGOPAL COCOANUT GROWER CO-OPERATIVE SOCIETY
March 22, 1961
DAMODAR BEHERA Vs. KUBERA BALIARSINGH AND 13 ORS.
April 17, 1961
DANDAPANI PATNAIK Vs. STATE OF ORISSA
March 7, 1961
DHADI SETHI AND ORS. Vs. ANANDA CHANDRA SAMAL AND ORS.
February 20, 1961
DHANI MOHANTY Vs. HARI MOHANTY AND ORS.
August 23, 1961
DHANSWAR PRADHAN AND ORS. Vs. BHASKAR GARNAIK AND ORS.
January 18, 1961
DHRUBA CHARAN MOHAPATRA Vs. ANKUR MOHAPATRA AND FOUR ORS.
January 20, 1961
GAJENDRANATH DAS Vs. D.P. MISRA
October 11, 1961
GERUA BISWAL Vs. KSHYAMA BISWAL
September 12, 1961
GHASI PATRA Vs. BRAHMA THATI
January 11, 1961
GOUR CHANDRA ROUT Vs. PUBLIC PROSECUTOR
December 15, 1961
GOUR CHANDRA ROUT Vs. PUBLIC PROSECUTOR
August 7, 1961
HAJEE SHEIKH ALI MOHAMMED Vs. MOHEMMED YUSUF
July 19, 1961
HARIHAR PATI Vs. BADA PITEI NAIK
April 25, 1961
HINDUSTAN STEEL LTD. Vs. THE WORKERS OF REFRACTORIES DEPARTMENT, HINDUSTAN STEEL LTD. AND ANR.
April 30, 1961
JADABANDNDA BBUYAN Vs. THE FIRM THE NEW ORISSA TRADING UNION AND ANR.
April 3, 1961
JAGABANDHU GIAL Vs. STATE
September 1, 1961
JAMI BISWANATH PRUSTHY Vs. COMMISSIONER OF SALES TAX ORISSA
March 28, 1961
JANAB JAHADA BEGUM SAHIB AND ORS. Vs. THE STATE OF ORISSA
December 22, 1961
JOGESWAR PATEL Vs. RAMNIVAS AGARWALL
May 12, 1961
KALINGA CONSTRUCTION CO LTD Vs. COLLECTOR OF SALES TAX ORISSA CUTTACK
July 10, 1961
KASINATH MARTHA AND ORS. Vs. BENUDHAR BALIARSINGH AND ORS.
September 11, 1961
KESHAB SAHU Vs. DASARATHA SAHU
February 28, 1961
KHATI Vs. MIRZA HOSSAIN BEG
March 31, 1961
KHETRAMOHAN BARAL Vs. RASANANDA MISRA
October 12, 1961
KHETRAMOHAN BARAL Vs. MONI BEHERA
October 12, 1961
KISHORI MUKHI Vs. DHANESWAR SAHU
June 30, 1961
LINGARAJ MISRA Vs. BHUBANESWAR MOHAPATRA
January 13, 1961
LUCKY BIDI CO Vs. SECRETARY OF STATE OF ORISSA IN CHARGE OF COMMERCIAL TAXES
May 11, 1961
M.V. SURYANARAYANA Vs. THE STATE
December 15, 1961
MADHAB MOHAPATRA Vs. BHIKARI PANDA
August 17, 1961
MISRALAL JAIN Vs. STATE OF ORISSA
April 18, 1961
MURALIDHAR MARWARI Vs. LALIT MOHAN SAHU
October 10, 1961
NARAN BANDHU BALLIAR SINGH Vs. LOKENATH SANTRA
November 22, 1961
NARAYAN PADHAN Vs. DHARANIDHAR DAS
February 7, 1961
NILAMBAR BISI Vs. KSHYAMA SAGAR BISI AND TWO ORS.
April 25, 1961
NITYA RANJAN BOHIDAR Vs. STATE
April 10, 1961
ORIENT WEAVING MILLS LTD Vs. SUPERINTENDENT CENTRAL EXCISE
February 1, 1961
PADMAN KULTA ALIAS KHAMARI AND ANR. Vs. THE STATE
September 30, 1961
PROVAS CHANDRA PODDAR Vs. VISYARAJU KASI VISWANATHAM RAJU
April 24, 1961
PUDDIPEDDI LAXMINARASAMMA Vs. GADI RANGANAYAKEMMA
December 22, 1961
PURNA CHANDRA MISRA AND ORS. Vs. GAJENDRALAL DAS AND ORS.
January 17, 1961
RADHAKANTA PATNAIK Vs. STATE OF ORISSA
December 8, 1961
RADHAMOHAN SUNDARA MOHAPATRA Vs. SURA DEI
September 7, 1961
RAJKISHORE DHAL AND ORS. Vs. DADHI SAHU AND ORS.
October 11, 1961
RAMESH CHANDRA PANIGRAHI Vs. BINAYAK SWAIN
January 3, 1961
RAMKRISHNA PATNAIK Vs. DIRECTOR OF GRANI PANCHAYETS
August 21, 1961
RAMNARAYAN SINGH Vs. KUBERA SAHU
January 19, 1961
S. KALIDAS Vs. THE STATE
August 31, 1961
SADANANDA SAHU Vs. STATE OF ORISSA
January 18, 1961
SADASIBA PANDA Vs. BANSIDHAR SAHU
August 31, 1961
SADHYA CHANDRA BEHERA Vs. STATE OF ORISSA
February 28, 1961
SAILABALA DAS Vs. JITENDRA KUMAR HAZRA
July 31, 1961
SHANTI PRASAD JAIN Vs. KALINGA TUBES LTD
November 20, 1961
SILLA KRISHNA MURTY Vs. COMMISSIONER OF SALES TAX
March 28, 1961
SREELAL AGARWALLA Vs. STATE OF ORISSA
February 23, 1961
STATE Vs. JAGADANAND PANIGRAHI
September 12, 1961
STATE Vs. AWOO BEWA
July 28, 1961
STATE Vs. GUNDICHA BHOI
June 29, 1961
STATE Vs. BHIMCHARAN MANDAL
June 29, 1961
STATE OF ORISSA Vs. RAM CHANDRA CHOUDHURY
August 16, 1961
STATE OF ORISSA Vs. BHOURILAL AGARWALLA ACCUSED
October 11, 1961
STATE OF ORISSA Vs. EPILLI ANANTA PATRA
November 27, 1961
STATE OF ORISSA Vs. NITYANANDA BOHIDAR
December 5, 1961
STATE OF ORISSA Vs. GANESH PRASAD DUTTA
May 11, 1961
STATE OF ORISSA Vs. P C CHANDA
May 10, 1961
STATE OF ORISSA Vs. JAGANNATH BARAL AND ANR.
October 30, 1961
STATE OF ORISSA Vs. GADEI SAHU
September 19, 1961
TAHER ALI KHAN Vs. THE STATE
May 5, 1961
TULSIRAM SANGANERIA Vs. ANNI BAI
December 22, 1961
UNION OF INDIA Vs. CH RADHANATH NANDA
January 4, 1961
V.V. APPARAO Vs. THE SUB-COLLECTOR, ATMAKURI BALARAMAYA CHETTY ALIAS LAKHMINARASIMHAM AND ORS.
December 8, 1961