Home
Case Index
Title
Date
A C BHATTACHERJEE Vs. ARUN KRISHNA ROY
May 31, 1961
A DEBTOR Vs. STATE
August 8, 1961
A K ROY Vs. STATE OF WEST BENGAL
October 4, 1961
ABDUL SAYED Vs. MUBARAK BIBI
May 3, 1961
ABINASH CHANDRA BOSE Vs. BIMAL KUMAR SEN
May 12, 1961
ADDITIONAL COLLECTOR OF CUSTOMS Vs. SITARAM AGARWALLA
November 23, 1961
AJIT KUMAR GANGULI Vs. UNION OF INDIA
July 18, 1961
AJIT KUMAR PALIT Vs. STATE
May 19, 1961
ALI HOSSAIN Vs. STATE OF WEST BENGAL
January 19, 1961
ALOKA GHOSE Vs. INSPECTOR GENERAL OF POLICE WEST BENGAL
November 28, 1961
ALWIN ATINDRA NATH BISWAS Vs. AMITA BISWAS
June 5, 1961
AMARNATH MUKHERJEE (TURNER MORRISON AND CO. LTD. Vs. TURNER MORRISON AND COMPANY (PRIVATE), LTD.
January 9, 1961
AMITAVA MUKHERJEE Vs. PRINCIPAL BENGAL ENGINEERING COLLEGE
July 18, 1961
AMRITALAL MULLICK Vs. SESH PROKASH MULLICK
June 5, 1961
ANADI MOHON GHOSE Vs. RABINDRA NATH DUTTA
July 20, 1961
ANANDILAL PODDAR Vs. GUNENDRA KR ROY
June 19, 1961
ANITA KARMOKAR Vs. BIRENDRA CHANDRA KARMOKAR
May 23, 1961
ANUKUL CHANDRA MONDAL Vs. COMMISSIONER OF INCOME TAX
July 27, 1961
ARDHENDU BIKAS MITRA Vs. CENTRAL MANAGER S E RLY
December 20, 1961
ARNOLD JACOB AARON Vs. RAMTA SINGH
August 24, 1961
ARUN KUMAR BANERJEE Vs. STATE
December 18, 1961
ARUN KUMAR GHOSE Vs. KANAI KUMAR ROY
June 27, 1961
ASIT RANJAN MAJUMDAR Vs. CALCUTTA DOCK LABOUR BOARD
February 3, 1961
ATAUR RAHMAN SARKAR Vs. DEPUTY SECRETARY HOME DEPARTMENT PASSPORT WRITERS BUILDINGS CALCUTTA
September 25, 1961
ATUL CHANDRA LAHIRY Vs. SONATAN DAW
March 13, 1961
BAGHUNATH SINGH Vs. MESSRS PATEL AND COMPANY
June 14, 1961
BAIDHYANATH GHOSH Vs. SHEFALI GHOSH
February 28, 1961
BAKUBHAI AND AMBALAL LTD Vs. BENGAL CORPORATION PRIVATE LTD
May 11, 1961
BAL KISSEN KEJRIWAL Vs. COLLECTOR OF CUSTOMS
September 19, 1961
BALLABHDAS AGARWAL PRIVATE LTD Vs. DALHOUSIE PROPERTIES LTD
March 29, 1961
BALLYGUNGE REAL PROPERTY AND BUILDING SOCIETY LTD Vs. PRAHALADRAI BHAGAT
June 13, 1961
BANGUR BROTHERS LTD Vs. GOVERNMENT OF WEST BENGAL
April 28, 1961
BANGUR BROTHERS, LTD Vs. GOVERNMENT OF WEST BENGAL
April 24, 1961
BANKU BEHARI MUKHEKJEE Vs. AMULYA CHANDRA GHOSH
June 13, 1961
BEJOY KUMAR BORAL Vs. ABALA BALA DUTT
February 28, 1961
BELLAND Vs. BANARASI DEBI
July 13, 1961
BENGAL SILK MILLS CO Vs. ISMAIL GOLAM HOSSAIN ARIFF
April 17, 1961
BENODE BEHARI SADHUKHAN Vs. HEM CHANDRA GHOSH
January 5, 1961
BHATKAWA TEA CO LTD Vs. HEM RANJAN DEB
January 20, 1961
BHOURILAL AGARWALLA Vs. ASHUTOSH ROY
May 5, 1961
BIJON KRISHNA MUKHERJEE Vs. COMMISSIONER OF POLICE
March 10, 1961
BIJOY GOPAL SUE Vs. STATE OF WEST BENGAL
July 14, 1961
BIMALA BALA DEBI Vs. SANAT KUMAR CHAUDHURY
May 5, 1961
BIRENDRA NATH BANERJEE Vs. MRITUNJOY ROY
May 31, 1961
BISHWANATH KUNDU Vs. SUBALA DASSI
July 5, 1961
BISWANATH BANERJEE Vs. AMAR NATH MUKHERJEE
May 30, 1961
BISWANTH GHOSE Vs. DEB
June 1, 1961
BRINDABAN CHANDRA BASAK Vs. INCOME TAX OFFICER
December 5, 1961
BROJENDRA KUMAR PORIA Vs. GOSTHA DOLAI
June 6, 1961
BROOKE BOND INDIA PRIVATE LTD. Vs. SUDHIR RANJAN GHOSH
August 22, 1961
CALCUTTA HOSPITAL AND NURSING HOME BENEFITS ASSOCIATION LTD Vs. COMMISSIONER OF INCOME TAX
September 26, 1961
CHANDMULL JAIN Vs. GENERAL ASSURANCE SOCIETY LTD
July 14, 1961
CHANDRA BHUSAN CHATTERJEE Vs. STATE
March 10, 1961
COMMISSIONER OF INCOME TAX Vs. KETTLEWELL BULLEN AND CO LTD
August 1, 1961
COMMISSIONER OF INCOME TAX Vs. KHETAN AND CO
May 18, 1961
COMMISSIONER OF INCOME TAX Vs. BURMAH OIL CO LTD
April 10, 1961
COMMISSIONER OF INCOME TAX Vs. MUGNEERAM BANGUR AND CO
December 13, 1961
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. ASIT RANJAN MAJUMDER
May 2, 1961
COMMISSIONERS OF BUDGE BUDGE MUNICIPALITY Vs. KRISHNAPADA MONDAL
April 5, 1961
COMPAGNIE NATIONALS AIR FRANCE Vs. FIRST INDUSTRIAL TRIBUNAL
December 14, 1961
COMRADE BANK LIMITED IN LIQUIDATION Vs. JYOTI BALA DASSI
July 10, 1961
COOCH BEHAR BANK LTD Vs. JATINDRA NATH GHOSH
April 20, 1961
CORONATION TEA CO LTD Vs. STATE
April 26, 1961
CORPORATION OF CALCUTTA Vs. KEDAR NATH GHOSH
March 30, 1961
DAULATRAM AGARWALLA Vs. CHAMPALAL JUGRAJ
December 22, 1961
DAULATRAM RAWATMULL Vs. INCOME-TAX OFFICER
August 1, 1961
DEBENDRA NATH DUTTA Vs. HIRENDRA NATH DUTTA
May 3, 1961
DILIP KUMAR GHOSH Vs. STATE
June 2, 1961
DILIP NATH SEN Vs. CERTIFICATE OFFICER
June 13, 1961
DIPCHAND GOLENCHA Vs. M ABHECHAND AND CO
May 16, 1961
DULAL CHANDRA BHAR Vs. STATE OF WEST BENGAL
March 22, 1961
EMPLOYEE'S STATE INSURANCE CORPORATION Vs. MALHOUTRA
December 4, 1961
EVERETT ORIENT LINE Vs. JASJIT SINGH
July 7, 1961
EVERETT ORIENT LINE INCORPORATED A COMPANY Vs. JASJIT SINGH
August 28, 1961
FIRE AND GENERAL INSURANCE CO OF INDIA LTD Vs. STATE
March 9, 1961
G DASS AND COMPANY Vs. D P ANAND
July 14, 1961
GAIRKHATTA TEA CO LTD Vs. STATE OF WEST BENGAL
January 19, 1961
GAKUL CHANDRA PAL Vs. ANUPAMA SEN GUPTA
September 19, 1961
GANNON DUNKERLEY AND CO Vs. UNION CARBIDE INDIA LTD
May 25, 1961
GENERAL ELEC CO OF INDIA (MFG ) P LTD Vs. COLLR OF CUS , CALCUTTA
July 28, 1961
GITA RANI DEBI Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
November 30, 1961
GOBINDA PRASAD PARUI Vs. STATE
May 10, 1961
GOODS OF MAHAMMAD BASHIR Vs. STATE
April 10, 1961
GOPAL CHANDRA DE Vs. STATE OF WEST BENGAL
July 19, 1961
GOPENDRA NATH BASU MALIK Vs. PRATIVA RANI BASU MALLIK
March 10, 1961
GOPIKANTI SEN Vs. ABDUL GOFFUR
January 5, 1961
GOUR CHANDRA GHOSH Vs. PRASANNA DAS
January 10, 1961
GURU PRASANNA MUKHERJEE Vs. ASANSOL MUNICIPALITY
June 6, 1961
HAJI HABIB HAJI PIR MOHAMMED Vs. ASSISTANT COLLECTOR OF CUSTOMS
January 31, 1961
HANSRAJ MANOT Vs. GORAK NATH CHAMPALAL PANDEY
November 30, 1961
HARBANS SINGH Vs. UNION OF INDIA
March 9, 1961
HARDAYAN GARODIA Vs. GANGADHAR PERIWAL
March 10, 1961
HARERAM SAMANTA Vs. SUPERINTENDENT OF POLICE HOOGHLY
August 24, 1961
HARUN RASHID ALIAS HAROUN AL RASHID Vs. STATE
May 30, 1961
HIMANGSHU BHUSAN CHAKRABORTTI Vs. NIRMAL KUMAR DAS
June 20, 1961
HIMMATSINGHKA TIMBER LTD Vs. UNION OF INDIA
June 19, 1961
HOARE MILLER Vs. STATE OF WEST BENGAL
November 30, 1961
HUMAYUN PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
April 5, 1961
IN THE GOODS OF MEGHRAJ KOTHARI, CHUNILAL AND OTHERS Vs. SM. GOPI DEVI
August 21, 1961
IN THE MATTER OF THE GONESHBERI TEA CO. PRIVATE LTD. Vs. ABC
June 16, 1961
INDIAN AIRLINES CORPORATION Vs. KESHAVLAL F GANDHI
May 31, 1961
INDIAN IRON AND STEEL CO LTD Vs. ANIL KUMAR FOUZDAR
December 1, 1961
INDIAN POTTERY WORKS Vs. DOMINION OF INDIA
August 10, 1961
ISWAR MAHADEV Vs. STATE OF WEST BENGAL
November 21, 1961
J SEN GUPTA PRIVATE LTD Vs. STATE
September 8, 1961
JADU NATH ROY Vs. LAL MOHAN MALIK
July 28, 1961
JAFFAR IMAM Vs. CALCUTTA DOCK LABOUR BOARD
August 4, 1961
JAGANNATH SINGH Vs. SRIDAM MAJHI
November 29, 1961
JAINUL KHAN Vs. STATE
August 21, 1961
JAMES ALEXANDER AND CO LTD Vs. COMMISSIONER OF INCOME TAX
September 12, 1961
JAMURAT BEWA Vs. SAMARENDRA NATH MITRA
July 19, 1961
JEEWANLAL (1929) LTD. Vs. FOURTH INDUSTRIAL TRIBUNAL
August 22, 1961
JHULAN SINGH Vs. D C GHATAK
February 9, 1961
JITENDRA NATH ROY Vs. MAHESWARI BOSE
January 27, 1961
JOYDEB HAXRA CHOUDHRY Vs. STATE OF WEST BENGAL
July 3, 1961
JOYNAL ABESIN GAYEN Vs. STATE
July 21, 1961
JUGAL ALIAS GOBARBHAN SHARMA Vs. GHANASHYAMDAS AGARWALLA
January 4, 1961
JUTHIKA ROY Vs. SHANTI NATH PANDIT
January 6, 1961
JYOTIRMOYEE SHARMA Vs. UNION OF INDIA
August 2, 1961
KALI CHARAN GANGULI Vs. AVOY CHARAN SARDAR
June 26, 1961
KALIDAS MITRA Vs. SHANTI LAL SHUKLA
July 6, 1961
KALIDAS MONDAL Vs. BOARD OF SECONDARY EDUCATION WEST BENGAL
September 11, 1961
KALIPADA GHOSH Vs. LAKSHMIMONI NAYAK
March 29, 1961
KALLU BABU LALCHAND Vs. COMMISSIONER OF INCOME TAX
September 4, 1961
KALYAN KUMAR GHOSH Vs. COMMISSIONER CORPORATION OF CALCUTTA
June 26, 1961
KALYAN KUMAR GHOSH Vs. COMMISSIONER, CORPORATION OF CALCUTTA & ORS
June 21, 1961
KAMALA BALA DASSI Vs. STATE OF WEST BENGAL
January 31, 1961
KAMALA CHARAN BHATTACHARYYA AND ORS Vs. OM PROKASH GUPTA AND ORS
March 16, 1961
KAMALA DEBI Vs. STATE OF WEST BENGAL
January 9, 1961
KAMALA PROSAD GUPTA Vs. CHAMAN LAL AGARWALLA
December 4, 1961
KANAI LAL ADHIKARY Vs. JOGENDRA NATH MONDAL
January 18, 1961
KANIKA DEVI Vs. AMARENDRA NATH ROY CHOUDHURI
June 27, 1961
KARAM CHAND THAPER Vs. MITRA
April 6, 1961
KASTUR CHAND JAIN Vs. GIFT TAX OFFICER K WARD DIST III 2
March 16, 1961
KEDARNATH JUTE MANUFACTURING CO LTD Vs. COMMERCIAL TAX OFFICER
August 17, 1961
KHARKHARI COAL COMPANY P LTD Vs. COMMISSIONER OF INCOME TAX
July 17, 1961
KISSEN GOPAL NATHANI Vs. MURLIDHAR CHOWDHURY
January 17, 1961
KOHINOOR PICTURES PRIVATE LTD Vs. STATE OF WEST BENGAL
September 21, 1961
KUBER NAYEK Vs. STATE
June 2, 1961
LAKSHMI NARAYAN RICE MILLS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
September 28, 1961
LALA BAIJNATH PROSAD Vs. LALA SHYAM SUNDER
January 25, 1961
LEONARD BIERMANS WORKERS UNION Vs. SECOND INDUSTRIAL TRIBUNAL
July 6, 1961
LIFE INSURANCE CORPORATION OF INDIA Vs. JAYANTA KUMAR ROY
November 30, 1961
LIMTON PRIVATE LTD Vs. EMPLOYEES' STATE INSURANCE CORPORATION
May 10, 1961
LOTUS OIL COMPANY Vs. CALCUTTA SOAP WORKS
September 29, 1961
M L DALMIYA AND CO Vs. UNION OF INDIA
March 22, 1961
MADAN SHAW Vs. STATE
April 17, 1961
MADAN SHAW Vs. STATE
June 6, 1961
MADANLAL SOHANLAL Vs. COMMISSIONER OF INCOME TAX
March 10, 1961
MAHABIR AGARWALLA Vs. GITA ROY
August 30, 1961
MAHALUXMI COTTON MILLS LTD Vs. STATE
October 4, 1961
MAHARANI LALITA RAJYA LAKSHMI M P Vs. INDIAN MOTOR CO HAZARIBAGH LTD
May 10, 1961
MAKHAN LAL MODAK Vs. GIRISH CHANDRA JANA
December 7, 1961
MANICKCHAND DURGAPRASAD Vs. PRATABMULL RAMESWAR
February 20, 1961
MANMOTHA NATH KOYAL Vs. HAZI SHEIKH KHAYER ALI
September 29, 1961
MARWARI MILLS STORES CO Vs. A K BANDOPADHYAY
September 28, 1961
MAYA SINGH Vs. MAHAMMAD BASIR
January 4, 1961
MAYFAIR ESTATES PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
August 14, 1961
MCLEOD AND CO Vs. SUNIL KUMAR ROY CHOWDHURY
November 30, 1961
MD BASHIR Vs. INCOME TAX OFFICER
July 7, 1961
MD. YUSUF Vs. SARIFAN BIBI
November 30, 1961
METAL PRESS WORKS LTD. Vs. DEB
June 1, 1961
MOHESHWAR NAIK Vs. RAGHUNATH PAL
August 3, 1961
MONORANJAN ROY Vs. GADADHAR MANUAL
March 29, 1961
MT. NAZMUNNESSA BEGUM, ADMINISTRATRIX Vs. VIDYASAGAR COTTON MILLS LTD.
September 8, 1961
NAIHATI JUTE MILLS, LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL
September 4, 1961
NAKUL CHANDRA MONDAL Vs. KHUDA BISWAS ALIAS KHUDA BUX
August 9, 1961
NAKULESHWAR MONDAL Vs. UNION OF INDIA
April 5, 1961
NAKULESWAR GHATAK Vs. PROMODE KUMAR BANERJEE
April 12, 1961
NANDALAL DAS Vs. MONMATHA NATH GHOSE
August 3, 1961
NANIK LAL KARMARKAR Vs. SHANKAR LAL SHAH
March 8, 1961
NARENDRA NARAYAN BHATTACHARJEE Vs. SECRETARY TO THE GOVERNMENT OF WEST BENGAL
August 1, 1961
NATHMAL KAJARIA Vs. RAM NARAIN RATHI
March 28, 1961
NIDHAN MISRA Vs. STATE
January 17, 1961
NIRANJAN LALL AGARWALLA Vs. UNION OF INDIA
June 9, 1961
NITAI CHARAN BAGCHL Vs. SURESH CHANDRA PAUL
February 7, 1961
OFFICIAL TRUSTEE OF WEST BENGAL Vs. BIDYADHAR MULLICK
June 16, 1961
OM PRAKASH ASIJA Vs. MONOHAR LAL KAKAR
August 4, 1961
P B SHAH AND CO Vs. CHIEF EXECUTIVE OFFICER
July 11, 1961
P J P THOMAS Vs. COMMISSIONER OF INCOME TAX
February 28, 1961
PALRIWALA BROTHERS LIMITED Vs. COLLECTOR OF CUSTOMS
June 21, 1961
PARESH NATH NANDI Vs. STATE OF WEST BENGAL
March 24, 1961
PORT ENGINEERING WORKS LTD Vs. COMMERCIAL TAX OFFICER CHINA BAZAR CHARGE
September 18, 1961
PRAMATHA NATH MITTER Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT AT CALCUTTA IN THE STATE OF WEST BENGAL
May 31, 1961
PREMCHAND KAR Vs. STATE OF WEST BENGAL
July 4, 1961
PRINTERS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
December 5, 1961
PROSHAD KUMAR ROY Vs. REGIONAL TRANSPORT AUTHORITY
August 28, 1961
PROVA DEBI Vs. FERNANDES
October 4, 1961
PROVASH CHANDRA MALLICK ADVOCATE Vs. STATE
March 17, 1961
PURNENDU BIKASH MAITY Vs. CHAIRMAN DISTRICT BOARD MIDNAPORE
March 28, 1961
R N BOSE ALIAS RANENDRA NATH Vs. GENERAL MANAGER SOUTH EASTERN RLY
July 4, 1961
RABINDRA NATH CHAKRABARTY Vs. STATE
January 5, 1961
RABINDRA NATH CHATTERJEE Vs. CORPORATION OF CALCUTTA
March 21, 1961
RADHA KINKAR MUKHERJEE Vs. BENI KORA
March 29, 1961
RADHARANI DASI Vs. ANGUR BALA DASI
June 12, 1961
RADHASHYAM GUHA ROY Vs. CHOUDHURY SRI HARI PADA DATTA
March 22, 1961
RAJA JAGADISH CHANDRA DEO DHABAL DEB Vs. COMMISSIONER OF INCOME TAX
March 23, 1961
RAM BARAN PRASAD Vs. RAM MOHIT HAZRA
February 28, 1961
RAMCHAND JAGDISHCHAND Vs. DEPUTY COLLECTOR OF CUSTOMS CALCUTTA
May 4, 1961
RAMENDRA NATH MUKHERJEE Vs. SHIBARANI DEBI
September 4, 1961
RAMESH BEHABI GHOSE Vs. UNION OP INDIA
June 27, 1961
RAMESH CHANDRA DAS Vs. LAKHAN CHANDRA DAS
February 22, 1961
RAMESWARLAL SREENARAIN A FIRM Vs. UNION OF INDIA
May 3, 1961
RANI BALA DASI Vs. BENODINI RAY
July 6, 1961
RASH BEHARI GHOSH Vs. UNION OF INDIA
June 27, 1961
RATNAKAR GHOSH Vs. STATE OF WEST BENGAL
September 21, 1961
RENNELL Vs. INLAND REVENUE COMMISSIONERS
October 30, 1961
ROOPNARAIN RAMCHANDRA PRIVATE LTD Vs. BRAHMAPOOTRA TEA CO INDIA LTD
March 10, 1961
RUNGTA SONS PRIVATE LTD Vs. OWNERS MASTERS AND PARTIES INTERESTED IN S S EDISON MARINER
March 21, 1961
RUPESWARI DEBI Vs. LOKENATH HOSIERY MILLS
August 31, 1961
S K BANERJEE Vs. AMBIKA PROSAD SINGH ALIAS AMBIKA SINGH
December 1, 1961
S K MUKHERJEE Vs. CHEMICALS AND ALLIED PRODUCTS EXPORT PROMOTION COUNCIL
July 31, 1961
S VENKATESAN Vs. NIHALCHAND AGARWALA
September 20, 1961
SADHAN CHANDRA CHATTERJEE Vs. S B TEWARI
October 5, 1961
SAGAR CHANDRA SAHA Vs. STATE
March 13, 1961
SAHEBALI MONDAL Vs. AMIRALI MONDAL
June 1, 1961
SAILENDRA KUMAR ROY CHAUDHURY Vs. ABDUL LATIF KHAN
July 3, 1961
SAILENDRA NATH SINHA Vs. JASODA DULAL ADHIKARI
March 28, 1961
SAILESH CHANDRA CHAKRABORTY Vs. STATE
March 14, 1961
SARAT CHANDRA PANDA Vs. SK AMIN ALT
October 5, 1961
SARDAR JASWANT SINGH Vs. BOARD OF SECONDARY EDUCATION
July 26, 1961
SARKER BAKERY Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
September 18, 1961
SATAR SHEIKH Vs. UNION OF INDIA
December 20, 1961
SATISH CHURAN LAW Vs. R GOHO OFFICIAL LIQUIDATOR
April 17, 1961
SATYA CHORONE ROQUITTEE Vs. SURESH CHANDRA PAL
September 8, 1961
SATYADAS PANDA Vs. CHAIRMAN MIDNAPORE MUNICIPALITY
September 13, 1961
SATYENDRA NATH MITRA Vs. UNION OF INDIA
April 24, 1961
SEKENDER SHEIKH Vs. STATE
January 25, 1961
SEN RALEIGH INDUSTRIES OF INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
September 19, 1961
SHIBA PRASAD GERUA Vs. MANMATHA NATH SEN GUPTA
January 18, 1961
SHIBLAL TANTI Vs. SUSHITAL CHANDRA DEY
March 3, 1961
SIDDHESWAR PAN Vs. BHARAT CHANDRA PAN
May 2, 1961
SIND NATIONAL SUGAR MILLS LTD Vs. COMMERCIAL TAX OFFICER
January 16, 1961
SISIR KUMAR CHATTERJEE Vs. STATE
May 15, 1961
SITABATI DEVI Vs. STATE OF WEST BENGAL
January 31, 1961
SITARAM AGARWALA Vs. STATE
August 11, 1961
SK MOULA BUKSH Vs. DHARAMCHAND RANIWALLA
March 16, 1961
SM CHAMPA KUMARI SINGHI Vs. ADDITIONAL MEMBER BOARD OF REVENUE
December 7, 1961
SM. MUKUL DUTTA GUPTA Vs. INDIAN AIRLINES CORPORATION
August 11, 1961
SOHANLAL Vs. ADDITIONAL COLLECTOR OF CUSTOMS
August 11, 1961
SOORAJULL NAGARMULL Vs. ASSISTANT COLLECTOR OF CUSTOMS
January 4, 1961
SRIMATI KASTURI BAI Vs. RAMLAL PANDEY
June 6, 1961
SUDHAMOY BANDOPADHYA Vs. BHABANI PROSAD SARKAR
February 20, 1961
SUDHIR JUMAR SEN Vs. DIST SCHOOL BOARD OF 24 PGS
August 1, 1961
SUDHIR RANJAN HALDER Vs. STATE OF WEST BENGAL
March 22, 1961
SUDHIR RANJAN HALDER Vs. STATE OF W.B. AND ANOTHER
August 22, 1961
SUGANCHAND SARAOGI Vs. COMMISSIONER OF INCOME TAX
February 10, 1961
SUHASINI KARURI Vs. WEALTH TAX OFFICER DISTRICT 1 2 D WARD CALCUTTA AND UNION OF INDIA
November 23, 1961
SUKUMAR PYNE Vs. UNION OF INDIA
August 10, 1961
SUNIL KUMAR BASU Vs. SMT. NAGENDRA BALA DEVI CHOUDHURANI
November 29, 1961
SUNIL KUMAR MUKHERJEE Vs. ZONAL MANAGER, EASTERN ZONE, LIFE INSURANCE CORPORATION OF INDIA
August 7, 1961
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS W BENGAL Vs. NESARUDDIN SHAIKH
September 29, 1961
SUPRASAD MUKHERJEE Vs. STATE BANK OF INDIA
July 26, 1961
SURAJMULL NAGARMULL Vs. COMMISSIONER OF INCOME TAX
April 28, 1961
SUSAMA SINGH Vs. SAILENDRA NATH SINGH
January 27, 1961
SWAP AN RAY CHAUDHURI Vs. KHAGENDRA NATH SEN
December 4, 1961
TILOKE CHAND CHOPRA Vs. RAMDHANDAS BEHAPILAL
November 29, 1961
TIRTHALAL DE Vs. STATE OF WEST BENGAL
November 28, 1961
TITAGARH JUTE FACTORY CO., LTD. Vs. THIRD INDUSTRIAL TRIBUNAL
July 11, 1961
TITAGHUR PAPER MILLS CO., LTD. Vs. STATE OF WEST BENGAL
October 4, 1961
TOLLYGUNJ CLUB LTD Vs. CORPORATION OF CALCUTTA
August 9, 1961
TULSIDAS MUNDHRA Vs. STATE OF WEST BENGAL
November 30, 1961
TULSIDAS MUNDHRA Vs. STATE
August 24, 1961
TYPE FOUNDRY Vs. STATE OF WEST BENGAL
November 22, 1961
UNION OF INDIA Vs. ALLIANCE ASSURANCE CO LTD
December 7, 1961
UNION OF INDIA Vs. B M SEN
February 10, 1961
UNION OF INDIA Vs. B C NAWN BROS PR LTD
February 15, 1961
UNION OF INDIA Vs. KASHI PROSAD AGAWALLA
February 8, 1961
UNION OF INDIA Vs. RADHA KISSEN AGARWALLA
February 3, 1961
UNION OF INDIA Vs. BENODE KUMAR
March 22, 1961
UNION OF INDIA Vs. S N DAS PRIVATE LTD
March 24, 1961
UNION OF INDIA Vs. STATE
June 7, 1961
UNION OF INDIA Vs. HIMCO INDIA LTD
June 28, 1961
UNITED ARAB REPUBLIC Vs. MIRZA ALI AKBAR KASHANI
April 17, 1961
UNITED BANK OF INDIA LTD Vs. NEDERLANDSCHE STANDARD BANK
June 8, 1961
WALFORD TRANSPORT Vs. FIRST INDUSTIRIAL TRIBUNAL OF WEST BAENGAL
January 24, 1961
WEST BENGAL PRESS WORKERS AND EMPLOYEES UNION Vs. ART UNION PRINTING WORKS PRIVATE LTD
December 21, 1961
WONG CHIT KHAW Vs. ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA
July 20, 1961
WORKMEN OF CONTAINERS AND CLOSURES, LTD. Vs. FIRST LABOUR COURT
November 21, 1961
WORKMEN OF CONTINENTAL COMMERCIAL COMPANY P LTD Vs. GOVERNMENT OF WEST BENGAL
August 9, 1961