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Case Index
Title
Date
A ANDI Vs. NALLAYYA PILLAI
April 27, 1961
A G V SUBRAMANIA IYER Vs. PUDUMADAN
November 15, 1961
A GUNAMANI Vs. W R STEPHEN AND ORS
June 29, 1961
A P KADIRVELU NAIKER Vs. K M LAKSHMANA MUDALIAR
December 15, 1961
A R SIVARAMAKRISHNA CHETTIAR Vs. STATE OF TAMIL NADU
April 14, 1961
A RAMASWAMI AYYANGAR Vs. STATE OF MADRAS EDUCATION DEPARTMENT
July 13, 1961
A S KASSAM AND COMPANY MADURAI Vs. STATE OF MADRAS
December 19, 1961
A S KHADER ISMAIL Vs. INCOME TAX OFFICER
March 28, 1961
A V PACHIAPPA CHETTIAR Vs. STATE OF MADRAS
September 22, 1961
A Y S PARISUTHA NADAR Vs. COMMISSIONER OF INCOME TAX
October 26, 1961
A. ABDUL RAHIM Vs. STATE OF MADRAS BY ACCOMMODATION DEPUTY TAHSILDAR
March 14, 1961
A.S. SHAIK MOHAMED MARACAIR Vs. C. MOHIDEEN KUTTY
September 13, 1961
ABDUL KAREEM Vs. C M MOHAMED
August 17, 1961
ALAGI ALAMELU ACHI Vs. PONNIAH MUDALIAR
February 10, 1961
AMMAN AMMAL Vs. MUTHUSWAMI CHETTIAR
August 11, 1961
ANANTHARAMAN Vs. RAMASWAMI
August 8, 1961
ANDALAMMAL Vs. ALAMELU AMMAL
September 15, 1961
ANDHRA CHAMBER OF COMMERCE Vs. COMMISSIONER OF INCOME TAX
February 22, 1961
ANNAMALAI MUDALIAR Vs. KUPPUSWAMY REDDIAR
December 15, 1961
APPU GOUNDAR Vs. MUNUSAMI KONE
January 5, 1961
ARAKCHAND KANKARIA Vs. AMARCHAND KANKARIA
March 23, 1961
ARULANANDAM V S Vs. INCOME TAX OFFICER
February 9, 1961
ARUMOORTHI CHETTIAR Vs. SECONDARY EDUCATION COMMITTEE OF VALLALA SANGAM OF
October 12, 1961
ARUMUGHA GOUNDER Vs. STATE
July 31, 1961
ARUMUGHAM PILLAI Vs. GNANASOUNDARA PANDIAN
September 21, 1961
ARUNA GROUP OF ESTATES Vs. STATE OF MADRAS
December 6, 1961
ASSOCIATED PRINTERS MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 2, 1961
ASSOCIATION Vs. FILM DISTRIBUTORS EMPLOYEESMETRO GOLDWYN MAYER INDIA LIMITED
September 28, 1961
B MAHADEVA RAO Vs. YESODA BAI
August 10, 1961
B SIVANANDY Vs. P BHAGAVATHY AMMA
April 7, 1961
BAGYALAKSHMI AND CO Vs. COMMISSIONER OF INCOME TAX
January 24, 1961
BALAKRISHNA MEHAT Vs. CORPORATION OF MADRAS
April 14, 1961
BALAVANTARAJ Vs. SECRETARY HOME DEPT GOVT OF MADRAS
June 20, 1961
BETHANNA NADAR Vs. M. SRINIVASAN AND ORS.
January 19, 1961
BITLA RAJALINGAM AND SONS AND ANR. Vs. C.P.V. KOTIAH CHETTI AND CO. AND ORS.
September 19, 1961
BOARD OF REVENUEMADRAS CHIEF CONTROLLING REVENUE Vs. N NARASIMHAN
April 7, 1961
C ARUMUGASWAMI NADAR Vs. COMMISSIONER OF INCOME TAX
January 11, 1961
C EKAMBARE MUDALIAR Vs. SIVASANKARA MUDALIAR
September 1, 1961
C J SHETH Vs. COMMISSIONER OF INCOME TAX
November 16, 1961
C LAKSHMIAH REDDIAR Vs. SRI PERUMBADUR TALUK CO-OPERATIVE MARKETING SOCIETY LTD
May 3, 1961
C RAJAGOPALACHARIAR Vs. COMMISSIONER OF INCOME TAX
December 4, 1961
C S NAGARAJA IYER Vs. SEETHALAKSHMI AMMAL
September 29, 1961
C. RAJAMANI Vs. M. CHITRAPUTHRAN
November 6, 1961
C. RAJAMMAL Vs. V.P. CHINNAKANNU AMBALAM
April 20, 1961
CATHOLIC CENTRE STAFF UNION Vs. ARCHBISHOP OF MADRAS
September 22, 1961
CHANNAPPA BASAPPA JAINAPURE Vs. JOINT FAMILY FIRM OF CK BALAKRISHNA CHETTIAR AND SON
November 6, 1961
CHELLAMMAL Vs. ABDUL GAFFOOR SAHIB
April 21, 1961
COLLECTOR OF TIRUCHIRAPALLI Vs. TRINITY BANK LIMITED
March 3, 1961
COMMISSIONER CORPORATION OF MADRAS Vs. GODREJ SOAPS PRIVATE LIMITED
December 20, 1961
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SUBBIAH GOUNDER K
December 6, 1961
COMMISSIONER OF INCOME TAX Vs. P REID
November 17, 1961
COMMISSIONER OF INCOME TAX Vs. RAMASWAMI PILLAI T P ESTATE OF LATE SRI
October 13, 1961
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI CORPORATION
October 4, 1961
COMMISSIONER OF INCOME TAX Vs. APPU CHETTIAR A V
October 27, 1961
COMMISSIONER OF INCOME TAX Vs. EAST INDIA INDUSTRIES PRIVATE LIMITED
October 25, 1961
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LIMITED
October 31, 1961
COMMISSIONER OF INCOME TAX Vs. JAGANNATHA GOVINDAS
November 1, 1961
COMMISSIONER OF INCOME TAX Vs. MOHAMED NOOHU A P JANAB
February 9, 1961
COMMISSIONER OF INCOME TAX Vs. JANAB A P MOHAMED NOOHU
February 9, 1961
COMMISSIONER OF INCOME TAX Vs. ARUNACHALAM CHETTIAR O VR SV VR
April 19, 1961
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD IBRAHIM SAHIB A M M
July 13, 1961
COMMISSIONER OF INCOME TAX Vs. P N ETHIRAJ
August 18, 1961
COMMISSIONER OF INCOME TAX MADRAS Vs. A M M MOHAMMAD IBRAHIM SAHIB
March 13, 1961
COMPANIA MARITIMA INTERNATIONAL S.A. Vs. THE UNION OF INDIA (UOI) BY THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF WORKS, HOUSING AND SUPPLIES
August 11, 1961
CORPORATION OF MADRAS Vs. RATHINAVELU MUDALIAR & ANOTHER
September 28, 1961
D S SRINATH Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
August 31, 1961
D SUBBIAH ALIAS DEVARAYAN CHETTIAR Vs. ALAGAPPA CHETTIAR
July 17, 1961
DANAKOTI CHETTIAR AND ANR. Vs. M.M. DURAISAMY CHETTIAR
October 6, 1961
DANIEL DORAIRAJ Vs. MANAGEMENT OF THE BUCKINGHAM AND CARNATIC CO LTD
October 31, 1961
DEPUTY COMMISSIONER COMMERCIAL TAXES COIMBATORE Vs. PAREKUTTI HAJEE SONS
December 4, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. CALTEX INDIA LIMITED MADRAS
September 29, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS Vs. CALTEX INDIA LTD
September 20, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS Vs. MANOHAT BROTHERS MADRAS
December 20, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. SWAMI AND COMPANY
December 19, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS Vs. M BALASUNDARAM AND COMPANY
December 19, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION Vs. IYANAR COFFEE AND TEA COMPANY TUTICORIN
December 4, 1961
DESIKACHARI (P.S) AND ORS. Vs. THE "MALL" [BY THE PROPRIETORS OF ASSOCIATED PUBLISHERS, (PRIVATE), LTD.] AND ANR.
June 21, 1961
DHANIKACHALA PILLAI Vs. A RAGHAVA REDDIAR
November 27, 1961
DORIASWAMI GOUNDER Vs. REVENUE DIVISIONAL OFFICER COIMBATORE
September 19, 1961
DURAISAMI NADAR Vs. SUDALAIMADA NADAR
July 28, 1961
E K MOHAMED IBRAHIM SAHIB AND SONS Vs. GOVERNMENT OF MADRAS
September 15, 1961
E M JACKIRIA SAHIB Vs. OFFICIAL RECEIVER WEST TANJORE
June 23, 1961
FILM DISTRIBUTORS EMPLOYEES ASSOCIATION Vs. MANAGEMENT OF METRO GOLDWYN MAYER INDIA LTD
September 28, 1961
GAJALAKSHMI AMMAL MANONMANIAMMAL BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS
August 14, 1961
GAJAVALLI AMMAL Vs. NARAYANASWAMI MUDALIAR
July 31, 1961
GENERAL PRODUCE DEALERS MADRAS LIMITED Vs. A MK MK KARUPPEN CHETTIAR DECD
April 14, 1961
GNANAPRAKASAN AND ANR. Vs. MAHBOOB BI AND ORS.
May 5, 1961
GOBALD MOTOR SERVICE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 22, 1961
GOPAL CHETTIAR Vs. ARUMUGHA NAICKER
January 19, 1961
GOPAL UDAYAR Vs. MANGALA UDAYAR AND ANR.
March 16, 1961
GOVINDAMMAL Vs. CHIDAMBARA MUDALIAR
July 12, 1961
HARIKRISHNAN Vs. SRI CHANDA PRABHUJI JAIN TEMPLE
December 1, 1961
I R MENON Vs. COLLECTOR OF CUSTOMS MADRAS
November 21, 1961
IN RE: MUTHUKRISHNAN Vs. STATE
October 12, 1961
IN RE: RAMASWAMI Vs. STATE
August 16, 1961
IN RE: V RANGASWAMI CHETTY Vs. STATE
October 30, 1961
IN RE: VELLAISAMY Vs. STATE
July 19, 1961
INDIAN BANK LTD Vs. INDUSTRIAL TRIBUNAL
March 6, 1961
INDIAN DENTAL WORKS Vs. K DHANAKOTI NAIDU
February 24, 1961
INDIRA BAI Vs. GIFT TAX OFFICER
March 20, 1961
INDO COMMERCIAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
March 2, 1961
ISSARDAS AND S LULLA Vs. HAIR
October 6, 1961
IYANAR COFFEE AND TEA COMPANY TUTICORIN Vs. STATE OF MADRAS
November 28, 1961
J.P. HANUMANTHA RAO Vs. N. ANANTARAMA IYER
September 13, 1961
JAGADESAN Vs. SARASWATHI AMMAL
September 15, 1961
JAI NARAYAN JAI GOVIND Vs. CONTROLLER OF ESTATE DUTY MADRAS
August 24, 1961
JAIN JARI STORES Vs. STATE OF MADRAS
September 28, 1961
JANAB ABUBUCKER SAIT Vs. COMMISSIONER OF INCOME TAX
July 19, 1961
JANAB ABUBUCKER SAIT Vs. COMMISSIONER OF INCOME TAX MADRAS
March 19, 1961
JANAKIRAM K S Vs. COMMISSIONER OF INCOME TAX
July 31, 1961
K A SUBRAMANIAM AMBIS CAFE Vs. CONTROLLER OF ESTATE DUTY MADRAS
November 22, 1961
K APPA RAO Vs. COMMISSIONER OF INCOME TAX
November 16, 1961
K M GOEL PROPRIETOR BOMBAY ANAND BHAVAN Vs. STATE OF MADRAS
February 14, 1961
K M KRISHNA GOUNDER Vs. P N NARASINGAM PILLAI
August 7, 1961
K MOHAMED ELIAS AND CO Vs. STATE OF MADRAS
December 22, 1961
K PERUMAL CHETTIAR Vs. V MUTHUSWAMI
November 24, 1961
K S JANAKIRAM Vs. COMMISSIONER OF INCOME TAX MADRAS
March 31, 1961
K VISWANATHAN Vs. STATE OF MADRAS
March 3, 1961
KALI THEVAN Vs. K K GIRIRAJA KALINGARAYAR
March 6, 1961
KAMALASANI AMMAL Vs. KUPPUSWAMI MUDALY
February 22, 1961
KANDAPPAN Vs. ELUMALAI GOUNDAR AND ANR
October 27, 1961
KANNAN LORRY SERVICE POLLACHI Vs. NATARAJA MOTOR SERVICE POLLACHI
May 5, 1961
KHADAR HUSSAIN SAHIB B M Vs. MOHAMED SHERIFF
September 15, 1961
KHAN BAHADUR C K MAMMAD KOYI, TELLICHERRY Vs. ASSISTANT CONTROLLER, ESTATE DUTY CUM INCOME-TAX CIRCLE, COIMBATORE
January 23, 1961
KITTAPPA DRESS MANUFACTURING AND EMBROIDERY WORKS Vs. STATE OF MADRAS
August 30, 1961
KUPPUSWAMI Vs. RANGAI GOUNDAN
August 11, 1961
L MURUGAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
March 4, 1961
L.R. GOVINDASAMI NAIDU, BY POWER-OF-ATTORNEY AGENT K.S. MUTHU NAIDU Vs. N. ARUMUGHAM PILLAI
February 16, 1961
LAKSHMI AMMAL Vs. ALLAUDDIN SAHIB
September 1, 1961
LAKSHMI AMMAL Vs. SUBBARATHNAMMAL
November 3, 1961
LAKSHMI MILLS COMPANY LIMITED Vs. LABOUR COURT
November 22, 1961
LAKSHMINARAYANA REDDIAR Vs. SINGARAVELU NAICKER
October 13, 1961
LAKSHMIPATHI DR T N Vs. STANDARD VACUUM OIL COMPANY LTD
May 5, 1961
M A ABBAS AND CO MADRAS Vs. STATE OF MADRAS
December 22, 1961
M ABDUL RAZACK Vs. S MOHAMMAD SHAH
April 21, 1961
M ABDUL SALAM Vs. LOURDUSAMI CHETTIAR
August 11, 1961
M C CHERIAN Vs. COMMISSIONER OF INCOME TAX
October 3, 1961
M C T M CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1961
M CT MUTHURAMAN Vs. COMMISSIONER OF INCOME TAX
April 12, 1961
M M IPOH Vs. COMMISSIONER OF INCOME TAX
April 3, 1961
M M MOHIDEED THUMBY AND CO MADRAS Vs. STATE OF MADRAS
September 22, 1961
M M MUTHUWAPPA Vs. COMMISSIONER OF INCOME TAX
October 25, 1961
M NATESAN Vs. STATE OF MADRAS
September 27, 1961
M P RM IRULANDI MUDALIAR Vs. SYED IBRAHI
August 11, 1961
M R K ABDUL SALAM AND COMPANY Vs. GOVERNMENT OF MADRAS
September 6, 1961
M RM M M N NATARAJAN CHETTIAR Vs. INCOME TAX OFFICER
January 11, 1961
M S M M MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
March 28, 1961
M S V V THAYANAYAGI ACHI Vs. C T C T CHIDAMBARAM CHETTIAR
July 28, 1961
M SUBBARAYA IYER Vs. COMMISSIONER OF INCOME TAX MADRAS
March 11, 1961
M THIRUMALACHARIAR Vs. S P VARADAPPA CHETTIAR
February 2, 1961
M VEERABADRA KONAR Vs. STATE OF MADRAS
September 6, 1961
MADHAPPA GOUNDAR Vs. KARUPPA GOUNDER
January 11, 1961
MADRAS ELECTRICITY DEPARTMENT CANTEEN MADRAS Vs. STATE OF MADRAS
November 27, 1961
MADRAS PORT TRUST Vs. A M SAFIULLA AND CO
October 26, 1961
MADURA MILLS COMPANY LIMITED Vs. STATE OF MADRAS
September 13, 1961
MADURAI CITY CO-OPERATIVE MILK SUPPLY UNION Vs. FOOD INSPECTOR
August 22, 1961
MADURAI MUNICIPALITY Vs. ABDUL RAZACK SAHIB
July 12, 1961
MALLI SELVA IYER Vs. MADURA MERCANTILE BANK LIMITED
May 5, 1961
MANAGEMENT OF THE LAKSHMI MILLS CO Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
November 22, 1961
MANAGEMENT OF THE TIRUCHI SRIRANGAM TRANSPORT CO P Vs. INDUSTRIAL TRIBUNAL
October 31, 1961
MANAGEMENT OF TRAVANCORE KNITTING CO TIRUPPUR COIMBATORE Vs. K MUTHUSWAMY
October 23, 1961
MANAGING TRUSTEES NAGORE DURGAH Vs. COMMISSIONER OF INCOME TAX
April 4, 1961
MANNARGUDI MUNICIPALTY BY COMMISSIONER Vs. MANNARGUDI BANK, LTD, BY MANAGING DIRECTOR D RAMACHANDRA IYER
March 23, 1961
MARTHANDAN VELAR SUBRAMANIAN VELAR Vs. RAMASUBRAMANIA IYER
January 3, 1961
MEENAKSHISUNDARA GRAMANI Vs. A.D. RAMACHANDRA MUDALIAR
April 7, 1961
METTUR CHEMICAL AND INDUSTRIAL CORPORATION Vs. COMMERCIAL TAX OFFICER SALEM
April 17, 1961
MICHAEL VILLAVARAYAR Vs. WORKMEN
April 18, 1961
MOHAMED ABDUL KADAR SYED MOHAMMED Vs. MOHAMED THASSIN MOHAMMED MUSTAFA
August 10, 1961
MOHAMMAD HUSSAIN Vs. GANGA NAICKEN ALIAS GANGAMA NAICKEN
January 9, 1961
MOOLCHAND KEVALCHAND DAGA Vs. KISSINDOSS GIRDHARDOSS
January 11, 1961
MOSA DEVADASAN Vs. KALIKUNJI
October 13, 1961
MUNGALIAMMAN TEMPLE, BY ITS TRUSTEES ELLA PILLAI AND ORS Vs. LOGANATHA NAICKER AND ORS
January 2, 1961
MUNIAMMAL Vs. THULUKKANA NAICKER
April 25, 1961
MURUGAPPA CHETTIAR MR L Vs. COMMISSIONER OF INCOME TAX
July 4, 1961
MUTHUVEERAN CHETTY Vs. GOVINDAN CHETTY
February 24, 1961
MYSORE GLASS AND ENAMEL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 22, 1961
N DASAI GOUNDER AND CO Vs. PRESIDING OFFICER LABOUR COURT
September 15, 1961
N MOHAMAD SHAMVEEL Vs. CHELAMBUKARA ABDUL GAFOOR SAHIB AND ORS
June 30, 1961
N P S N RAMIAH NADAR Vs. N K R AMIRTHARAJ
July 10, 1961
N S K L KULANDAYAN CHETTIAR Vs. AR RM OMAYAL ACHI
April 3, 1961
N V S KADIRVEL NADAR Vs. STATE OF MADRAS
August 17, 1961
NACHAL ACHI Vs. SOWRIMUTHU UDAYAR AND ORS
July 21, 1961
NALLAYEE Vs. STATE
January 31, 1961
NARAYANASWAMI S Vs. COMMISSIONER OF INCOME TAX
February 14, 1961
NATESA CHETTY Vs. V M SUBBA RAYA CHETTY
May 3, 1961
O A O K RM ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
July 4, 1961
OFFICIAL RECEIVER HIGH COURT Vs. AR RM RAMANATHAN CHETTIAR
October 5, 1961
OFFICIAL RECEIVER HIGH COURT MADRAS AND LIQUIDATOR OF LINKING Vs. AR RM RAMANATHAN CHETTIAR
September 1, 1961
OUCHTERLONY VALLEY ESTATE (1938) LTD Vs. STATE OF MADRAS REPRESENTED BY THE COMMISSIONER OF AGRICULTURAL INCOME-TAX, BOARD OF REVENUE
September 7, 1961
P A J SEETHARAMA RAJU Vs. LALA GOPIKRISHNA GOKULDOSS AGENCY DEPARTMENT
December 8, 1961
P HAJI ABDUL WAHAB PERNAMBUT Vs. GOVERNMENT OF MADRAS
September 6, 1961
P K N COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 1, 1961
P M RAMASWAMY CHETTIAR Vs. RAJA KUPPA CHETTI
March 30, 1961
P MOHAMMUD SHERIFF SAHEB Vs. STATE
October 10, 1961
P P AR RM PERIAKARUPPAN CHETTIAR Vs. K A P CT C T CHIDAMBARAM CHETTIAR
April 18, 1961
P RAMAKRISHNA SASTRY Vs. C T S RAGANAYAKULU
October 12, 1961
P RAMASWAMY Vs. STATE
September 6, 1961
P S DESIKACHARI Vs. ASSOCIATED PUBLISHERS MADRAS P LTD
August 21, 1961
P S K MOHAMED DASTAGIR SAHIB Vs. INCOME TAX OFFICER THIRD ADDITIONAL
March 28, 1961
P S MUTHUKRISHNA CHETTIAR Vs. MEENAKSHI AMMAL
March 14, 1961
P S PATTABHIRAMAN Vs. GANAPATHY KANNAPPA MUDALI
April 21, 1961
P S THIRUMALAI IYENGAR Vs. OFFICIAL LIQUIDATOR SRINIVASA MILLS LTD
January 25, 1961
P T C KANNAPPA CHETTIAR Vs. DHANABAGGYAMMAL
September 14, 1961
P. VENKATASWAMI Vs. ABDUL RAHIM AND BROTHERS
September 13, 1961
P.C. DAKSHINAMURTHY Vs. THE STATE (CORPORATION OF MADRAS BY ITS ASSESSOR M. SRINIVASAN)
July 21, 1961
P.K. KALASAMI NADAR Vs. ALWAR CHETTIAR AND ORS.
January 20, 1961
PAKKIRISAMY PILLAI Vs. STATE OF TAMIL NADU
September 18, 1961
PALANI KUDUMBAN Vs. DINAKARAN
September 19, 1961
PALANI PILLAI Vs. SENGAMALATHACHI
May 3, 1961
PALANIAPPAN Vs. STATE OF MADRAS
January 23, 1961
PANDYAN INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 4, 1961
PANKAJA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 17, 1961
PANNALAL JAGANNATH PRASAD GUPTA Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY HOME DEPARTMENT AND ANR.
July 14, 1961
PAPANASAM MILLS COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 2, 1961
PAPPAMMAL ANNACHATRAM Vs. PRESIDING OFFICER LABOUR COURT MADURAI
November 9, 1961
PERIA MARIA GOUNDEN Vs. P.K. RAMASWAMI GOUNDAR
April 21, 1961
PERIASWAMI Vs. STATE
December 12, 1961
PERIERA Vs. STATE OF MADRAS
March 22, 1961
PERUMAL CHETTIAR Vs. S.A. PEER MOHAMED
March 6, 1961
POMMALAI GOUNDAN AND ANR Vs. SETTIA GOUNDAN
January 30, 1961
PUBLIC PASSENGER SERVICE Vs. M A KHADER
December 21, 1961
PUBLIC PROSECUTOR Vs. DHANAPAL
November 9, 1961
PUBLIC PROSECUTOR Vs. SYED ROWTHER
April 21, 1961
PUBLIC PROSECUTOR Vs. RAMACHANDRAN
July 15, 1961
PUDUKOTTAH COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 13, 1961
PUSHPA TALKIES Vs. ITS WORKMEN
August 10, 1961
R GANGAPATHI PILLAI Vs. P A IRUDAYASAMY NADAR
April 14, 1961
R M P PERIANNA PILLAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 3, 1961
R M P R M P VALLIAPPA CHETTIAR Vs. STATE OF MADRAS
October 6, 1961
R SAMPATH Vs. STATE OF MADRAS
November 8, 1961
R SIVAJI RAO SAHEB SEERVAI Vs. AKILANDATHAMMAL
January 6, 1961
R SRINIVASALU CHETTY Vs. STATE OF MADRAS REPRESENTED BY THE ACCOMMODATION CONTROLLER
December 20, 1961
R. SANKARAN Vs. CORPORATION OF MADRAS
October 25, 1961
R. VALLIAMMAL AND ANR. Vs. THE AREA COMMITTEE FOR MADRAS CITY REPRESENTED BY THE ASSISTANT COMMISSIONER, H.R. AND C.E. AND ORS.
November 23, 1961
RAJU Vs. ADVOCATE GENERAL H C BUILDINGS MADRAS
November 9, 1961
RALLIS INDIA Vs. B V MANICKAM CHETTI AND CO MADRAS
November 16, 1961
RAMAN AND RAMAN LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
March 17, 1961
RAMAN AND RAMAN LIMITED Vs. COMMISSIONER OF INCOME TAX
July 17, 1961
RAMASWAMI PILLAI Vs. ANGAMMAL
August 11, 1961
RATILAL U SHAH Vs. G SUBRAMANIA PILLAI
September 29, 1961
RATNAMALA Vs. STATE OF TAMIL NADU
January 11, 1961
RAVANNA KOOVANNA KARUPPANNAN AMBALAM Vs. VANA PANA TIRUMALAI AMBALAM
October 27, 1961
RAYADURAI PADAYACHI Vs. MUTHUSWAMI PADAYACHI
September 1, 1961
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MADRAS PENCIL FACTORY
August 8, 1961
RUSTOM NUSSERWANJIL PATEL Vs. STATE OF MADRAS
October 31, 1961
S B PERIASAMI NADAR AND COMPANY Vs. STATE OF MADRAS
September 28, 1961
S ETHIRAJA MUDALIAR Vs. THE REVENUE DIVISIONAL OFFICER
September 8, 1961
S K AR K AR SOMASUNDARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
October 12, 1961
S KUMARASWAMI Vs. INCOME TAX OFFICER
February 24, 1961
S M GENGADARAN Vs. PANACHAYAT BOARD OF SHENBAKKAM AND ORS
August 24, 1961
S M KANNIAPPA NADAR Vs. K K KARUPPIAH NADAR
February 1, 1961
S MARIAPPA NADAR PARTNERS OF THE EVEREST MATCH CO Vs. STATE OF MADRAS
December 13, 1961
S NARAYANA DOSS Vs. ARUMUGATHAMMAL
August 18, 1961
S NARAYANASWAMI Vs. COMMISSIONER OF INCOME TAX MADRAS
February 14, 1961
S R RAJENDAR AND OTHERS Vs. M S GOVINDIER AND OTHERS
March 30, 1961
S RAMAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
January 3, 1961
S RATHINASWAMY CHETTIAR Vs. STATE OF MADRAS
December 5, 1961
S SANTHOSA NADAR Vs. INCOME TAX OFFICER FIRST ADDL
September 1, 1961
S SANTOSHA NADAR Vs. INCOME TAX OFFICER FIRST ADDL
February 7, 1961
S THULASINGAM Vs. PADMAVATHI AMMAL
November 25, 1961
S V M SYED CASSIM Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
December 18, 1961
S V R Y K N KANNAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
August 24, 1961
S. ARPUTAM CHETTIAR Vs. C.P. NARAYANA RAO
October 23, 1961
S. NARAYANAN Vs. THE COLLECTOR OF CUSTOMS
April 20, 1961
S. SUNDARAM IYER Vs. SWAMINATHA PILLAI AND ORS.
June 30, 1961
S.S. AHOBALA SASTRIAR Vs. S.P. KALIMUTHU PILLAI
August 9, 1961
SAKUNTALA AMMAL AND ORS. Vs. KADIRESA PADAYACHI
December 20, 1961
SALEM GUGAI SRI KRISHNA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
July 19, 1961
SALEM GUGAI SRI KRISHNA BANK LIMITED GUGAI Vs. COMMISSIONER OF INCOME TAX MADRAS
March 19, 1961
SANKARANARAYANA RENGAN REDDIAR Vs. STATE
November 3, 1961
SARADHA OIL MILLS Vs. STATE OF MADRAS
September 15, 1961
SELLAMMAL Vs. PERIAMMAL
September 1, 1961
SHA RIKABDOSS BHAVARLAL Vs. COLLECTOR OF CUSTOMS MADRAS
May 4, 1961
SHAIK JAFFAR HUSSAIN Vs. STATE
December 19, 1961
SHANMUGHA RAJESWARA SETHUPATHI Vs. INCOME TAX OFFICER
April 18, 1961
SIVAGAMINATHA MOOPANAR AND SONS Vs. COMMISSIONER OF INCOME TAX
June 27, 1961
SOOSAI ANTHONY DCOSTA NICHOLAS DCOSTA Vs. FRANCIS ROCHE ANTHONY KURUSH ROCHE
October 12, 1961
SOUTH INDIAN LUCIFER MATCH WORKS Vs. COMMISSIONER OF INCOME TAX
January 11, 1961
SOUTHERN AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 20, 1961
SRI AMURUVI PERUMAL DEVASTHANAM Vs. K R SABAPATHI PILLAI
March 14, 1961
SRI CHAMUNDEESWARI WEAVING AND TRADING CO PIE Vs. MYSORE SPINNING AND MANUFACTURING CO LTD
October 6, 1961
SRI KALUBACHALAMURTHISWAMI KALUGUMALAI Vs. PANCHAYAT BOARD KALUGUMALAI
October 5, 1961
SRI LA SRI SUBRAMANIA DESIKA GNANASAMBANDA PANDARA SANNATHI, HEREDITARY TRUSTEE OF THE RAJAN KATTALAI SRI THYAGARAJASWAMI KOIL Vs. THE STATE OF MADRAS, REPRESENTED BY SECRETARY, REVENUE DEPARTMENT AND ANR.
August 11, 1961
SRI NARASIMHASWAMI, Vs. MUTHUKRISHNA IYENGAR
August 24, 1961
SRI PARIMALA RANGANATHASWAMI DEVASTHANAM BY EXECUTIVE OFFICER, P.S. GOPALASWAMY Vs. S. MUTHUSWAMI IYER
November 8, 1961
SRI RAJAH JAGAVEERA RAMA MUTHUKUMARA VENKATASWARA ETTAPPA NAICKER AYYAN AVL., ZAMINDAR OF ETTAYAPURAM Vs. THE COLLECTOR OF TIRUNELVELI DISTRICT, REPRESENTED BY THE ESTATE MANAGER
April 4, 1961
SRI THIAGARAJASWAMI DEVASTANAM TIRUKKAYALAI Vs. KAMALAPPA THEVAR
November 3, 1961
SRINIVASAN T S Vs. COMMISSIONER OF INCOME TAX
August 9, 1961
STATE OF MADRAS Vs. DAVERSHOLA TEA COMPANY PRIVATE LIMITED
August 30, 1961
STATE OF MADRAS Vs. B V SUBRAMANIA IYER
October 6, 1961
STATE OF MADRAS Vs. T K GOPALA IYER
December 13, 1961
STATE OF MADRAS Vs. K PERIASWAMI GOUNDER
December 11, 1961
STATE OF MADRAS REPRESENTED BY THE COMMISSIONER OF AGRICULTURAL INCOME TAX, BOARD OF REVENUE Vs. K. SUBBIAH GOUNDAR AND ANR.
December 6, 1961
STATE OF MADRAS SECRETARY HEALTH DEPARTMENT Vs. GOPALA AYYAR
December 13, 1961
SUBBAI GOUNDAR Vs. NACHIMUTHU GOUNDAR AND ANR
November 1, 1961
SUBBARAYA IYER M Vs. COMMISSIONER OF INCOME TAX
July 11, 1961
SUNDARAM AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1961
SUPERINTENDENT OF POLICE, CRIME BRANCH (C. I. D.), MADRAS Vs. R. RAJAMANY
May 5, 1961
SV P N SITHAMBARA NADAR SONS Vs. COMMISSIONER OF INCOME TAX
April 24, 1961
T L JAGANNATHA IYER Vs. B H KRISHNA IYER
February 13, 1961
T S SRINIVASAN Vs. COMMISSIONER OF INCOME-TAX MADRAS
August 9, 1961
T. BALAKRISHNA MEHTA Vs. THE STATE OF MADRAS REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT
July 14, 1961
THANGASWAMY T P Vs. S I RAILWAY EMPLOYEES CO-OPERATIVE CREDIT
March 28, 1961
THANGAVEL NADAR Vs. SUDALAIMADA NADAR
September 13, 1961
THANGAVELU Vs. ARUMUGHA PANDITHAR
November 3, 1961
THE ARCHIDIOCESE OF MADRAS AND ANR. Vs. A. BATCHAMIAN SAHIB AND COMPANY
August 11, 1961
THE COIMBATORE PIONEER MILLS, LTD., "B" MILLS Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
October 23, 1961
THE STATE (EXECUTIVE OFFICER) Vs. SELLAPPA GOUNDER AND ANR.
August 17, 1961
THE TAMIL NADU NON-GAZETTED GOVERNMENT OFFICERS UNION, MADRAS AND ANR. Vs. THE REGISTRAR OF TRADE UNIONS, MADRAS
October 6, 1961
THIRUMALAI IYENGAR Vs. SUBBA RAJA
August 24, 1961
TRANSPORT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1961
TRUSTEES OF THE MADRAS PORT TRUST Vs. LONDON TRADING COMPANY VIJAYAWADA
August 17, 1961
ULAGAMPATTI SAVARINAYAGAM AND ORS Vs. KOIL PILLAIMANICKAM AND ORS
October 31, 1961
UNION MADRAS Vs. TAMIL NADU NON GAZETTED GOVERNMENT OFFICERSREGISTRAR OF TRADE UNIONS MADRAS
October 6, 1961
UNION OF INDIA Vs. T L DAKSHINAMURTHY
September 29, 1961
UNION OF INDIA Vs. B L N SITARAMIAH
March 10, 1961
UNITED BLEACHERS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
November 20, 1961
V RAJARAM Vs. RAMANUJAM IYENGAR
July 13, 1961
V S ARULANANDAM Vs. INCOME TAX OFFICER
January 5, 1961
V S CHELLIAH Vs. INCOME TAX OFFICER TUTICORIN
February 9, 1961
V. PALANIVELU ODAYAR Vs. P. JAGANNADHAN
October 13, 1961
V. SAMPATHKUMARI Vs. M. LAKSHMI AMMAL
October 26, 1961
VALLIAMMAI ACHI Vs. VELU SERVAI AND ORS.
April 25, 1961
VANGUARD FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1961
VEERAMALAI CHETTIAR Vs. RAMAYEE AMMAL
December 11, 1961
VELAMBAL AMMAL Vs. AGRICULTURAL INCOME TAX OFFICER
December 13, 1961
VELAYUDHAN RAMAKRISHNAN Vs. AGRICULTURAL INCOME TAX OFFICER TIRUCHIRAPALLI
December 13, 1961
VELLACHAMY AMBALAM Vs. PARAMASAMY AMBALAM
November 10, 1961
VENKALAKSHMI AMMAL Vs. JAGANNATHAN
June 19, 1961
VISALAKSHI MILLS LTD Vs. LABOUR COURT
October 25, 1961
VISHWESHWARADASS GOKULDASS Vs. GOVERNMENT OF MADRAS
August 31, 1961
WORKERS OF N DESAI GOUNDER AND CO Vs. LABOUR COURT
September 15, 1961
WORKMEN OF THE SOUTH INDIA SAIVA SIDHHANTA WORKS PUBLISHING Vs. GOVERNMENT OF MADRAS
November 29, 1961
ZAHOORUNNISSA BEGUM SAHIBA Vs. T. MOHAMMED ALI SAHIB AND ANR.
March 24, 1961