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Case Index
Title
Date
FORBES, EWART AND FIGGIS (PTE. ) LTD. Vs. BOARD OF REVENUE (TAXES), KERALA STATE
July 12, 1961
A A K MOHAMMAD Vs. NARAYANA RAMACHANDRA MALLAYA AND CO
August 3, 1961
A K BHASKAR Vs. ADVOCATE GENERAL
July 18, 1961
A K GOPALAN Vs. V MARIARPUTHAM
August 8, 1961
A K GOPALAN Vs. STATE OF KERALA
December 21, 1961
A M VARKEY Vs. J R MOTISHAW
October 16, 1961
ABDUL EAHIM Vs. MADHAVAN PILLAI
March 29, 1961
ABDUL KARIM Vs. ALIYARU KUNJU
September 29, 1961
ABDUL MAJEED Vs. SHAMSUDDIN
March 2, 1961
ABDUL RAHIMAN HAJI Vs. STO HOSDRUG
December 12, 1961
ABDUL REHMANKUTTY Vs. EAPEN VARKEY
June 16, 1961
ABDULLA Vs. STATE OF KERALA
November 23, 1961
ABDULRAHIMAN BEARY Vs. ABDULKHADAR BEARY
February 22, 1961
ABDULRAHIMANKUTTY Vs. CIT
August 18, 1961
ABDURAHIMAN MUSALIAR Vs. AYISSU
October 30, 1961
ABUBACKER Vs. KATHEESA
July 28, 1961
ACHUTHAN Vs. KARTHIYAYANI AMMA
July 26, 1961
ACHUTHAN Vs. BAPPU
February 20, 1961
ACHUTHAN NAMBUDIRI Vs. CHOYIKUTTY
August 2, 1961
AITO PALAI Vs. SRINIVASA NAICKEN
September 11, 1961
ALLEPPEY CHIT FUND PRIVATE LTD Vs. STATE
October 13, 1961
AMALGAMATED COFFEE ESTATES LIMITED Vs. STATE OF KERALA
August 12, 1961
AMBI Vs. STATE OF KERALA
July 17, 1961
AMMUKUTTY AMMA Vs. AHAMMAD
July 24, 1961
AMMUKUTTY AMMA Vs. KESAVAN NAMBIAR
October 10, 1961
AN ADVOCATE Vs. STATE OF KERALA
February 8, 1961
ANAMALAIS BUS TRANSPORT LTD Vs. KUNHIPPALU
September 22, 1961
ANANDAN Vs. KUNHI POKKER
March 13, 1961
ANANTHA MALLAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 3, 1961
ANANTHA MALLAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX. VELAYUDHAN V. COMMISSIONER OF AGRICULTURAL INCOME TAX.
March 3, 1961
ANANTHAN PILLAI Vs. STATE OF KERALA
February 3, 1961
ANJARAKANDY PANCHAYAT BOARD Vs. P K NARAYANAN NAIR
January 6, 1961
ANNA Vs. OUSEPH
March 9, 1961
ANNAM Vs. MATHU
August 14, 1961
ANTHARMAN Vs. MOITHU
July 18, 1961
ANTHONY DEVASSYA Vs. STATE OF KERLA
December 8, 1961
ANTONY Vs. EAPPEN
March 2, 1961
ANTONY Vs. STATE OF KERALA
August 11, 1961
APPRAIM Vs. NARAYANAN KARTHAVU
October 12, 1961
AREEKKAL ABDURAHIMAN MUSALIYAR Vs. NELIYAPARAMBATH AYISSU
October 30, 1961
ARITHOTTAH MOOPIL SWAMIYAR THIRUMUMPU Vs. STATE OF KERALA
June 28, 1961
ARTHALA TEA ESTATES LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ASST
October 13, 1961
ARUMUGHAM AMMAL Vs. NAYINAR PANICKER
May 2, 1961
ARUMUGHAM CHETTIAR Vs. JOSEPH
September 19, 1961
ARUMUGHOM CHETTIAR Vs. FOOD INSPECTOR
August 25, 1961
ASANISA ROWTHER Vs. RAMAN PILLAI
July 28, 1961
ASOKAN Vs. STATE OF KERALA
October 24, 1961
ASSANKUTTY Vs. MOHAMMED KURIKKAL
August 17, 1961
ASSANKUTTY KURIKKAL Vs. RAMUNNY NAIR
October 23, 1961
ASSOCIATED AGENCY Vs. STATE OF KERALA
March 6, 1961
ASSOCIATION OF PLANTERS, KERALA Vs. INDUSTRIAL TRIBUNAL, TRIVANDRUM
July 7, 1961
AUTO TRANSPORT UNION LTD Vs. STATE TRANSPORT AUTHORITY
January 5, 1961
AUTO TRANSPORT UNION PRIVATE LIMITED Vs. INCOME TAX OFFICER
April 10, 1961
AYYAKUTTY CHETTIAR Vs. IMBICHIAMINA BI
December 19, 1961
BALAKRISHNA MENON Vs. NARAYANAN NAMBOODIRI
March 10, 1961
BALKRISHNAN NAIR Vs. SULOCHANA AMMA
August 12, 1961
BANK OF MEENACHIL Vs. CHACKO CHACKO KALAYAKKATHIL
April 11, 1961
BANU ASAN Vs. INCOME TAX OFFICER
July 11, 1961
BANU ASAN AND ANOTHER Vs. INCOME TAX OFFICER, QUILON, AND OTHERS.
March 11, 1961
BAPPU Vs. MOIDEENKUTTY
June 2, 1961
BELLA GOWDER Vs. RAMASWAMY IYER
September 28, 1961
BEN CORN NILGIRI PLANTATIONS CO Vs. STO SPECIAL CIRCLE ERNAKULAM
October 26, 1961
BEN GORM NILGIRI PLANTATIONS CO COONOOR Vs. SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM
August 8, 1961
BERNAD AUGUSTINE BERNAD AUGUSTINE Vs. K KRISHNAN KUNJU
January 13, 1961
BERNARDO STEENHOLF ULTRICH Vs. COLLECTOR OF CUSTOMS COCHIN
January 11, 1961
BHARATHARAJAN CHETTIYAR Vs. CHITTUR THATHAMANGALAM MUNICIPALITY
July 7, 1961
BHASKARAN Vs. ADDITIONAL INCOME TAX OFFICER
October 11, 1961
BRILLIANT TRADERS Vs. BOARD OF REVENUE
July 18, 1961
BULKEESU BEEGUM Vs. GONZAGO
August 2, 1961
C T GEORGE Vs. STATE OF MADRAS
August 25, 1961
CAIT KERALA Vs. AMALGAMATED COFFEE ESTATES LTD
August 12, 1961
CALTEX INDIA Vs. STATE OF KERALA
June 30, 1961
CHACKO Vs. VARKEY
August 3, 1961
CHACKO Vs. UNION OF INDIA
July 6, 1961
CHACKO Vs. SUBRAMONIA IYER
November 14, 1961
CHACKO MATHEW Vs. AYYAPPAN KUTTY
December 19, 1961
CHAKKUVARKEY Vs. DEVASSY KATHANAR
August 8, 1961
CHALAPURAM BANK LTD Vs. MAMMAD KOYA
March 22, 1961
CHANDRASEKHARA PILLAI Vs. KOCHU KOSHI
October 27, 1961
CHANDU NAIR Vs. ABDULKHADER
September 20, 1961
CHANDUNNY NAIR SON Vs. STATE OF KERALA
September 11, 1961
CHANDY Vs. STATE OF KERALA
July 6, 1961
CHANDY JOSEPH Vs. VILLAGE TRUST BANK
March 23, 1961
CHEKKU MOULAVI Vs. KUNJU
November 17, 1961
CHELLAPPAN ASARI Vs. TRAVANCORE DEVASWOM BOARD
December 6, 1961
CHELLAPPAN PILLAI Vs. KARANJIA
October 30, 1961
CHERIYAN Vs. ACHEYAMMA MATHEN
July 4, 1961
CHEROAN ALIAS MALU Vs. DEVAKI ALIAS AMMINI KOVILAMMA
November 15, 1961
CHERUTTY LIAS RAMAN NAIR Vs. KRISHNA IYER
June 9, 1961
CHIRUTHA Vs. KUNHIRAMAN NAYAR
September 22, 1961
CHIRUTHA ALIAS KALLIANI Vs. ANANDAN
December 13, 1961
CHOYIKUTTY Vs. VASU
December 18, 1961
CIT, KERALA Vs. THE MALAYALAM PLANTATIONS LTD., QUILON
December 1, 1961
CO OPERATIVE BANKING UNION LTD Vs. MADHAVA PANICKER
October 11, 1961
COIR INDUSTRIAL CO OPERATIVE SOCIETY CHINGOLI Vs. GOVINDAN
December 11, 1961
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. A A DAWOOD AL MARZOOK
April 13, 1961
COMMERCIAL PRODUCE SYNDICATE Vs. STATE OF KERALA
September 6, 1961
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. AMALGAMATED COFFEE ESTATES LIMITED
August 11, 1961
COMMISSIONER OF INCOME TAX Vs. THAYABALLI MULLA JEEVAJI KAPASI
August 29, 1961
COMMISSIONER OF INCOME TAX Vs. FORBAS EWART AND FIGGIS PRIVATE LIMITED
March 30, 1961
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
January 19, 1961
COMMISSIONER OF INCOME TAX Vs. KRISHNA WARRIAR
January 20, 1961
COMMR. OF INCOME TAX Vs. K.P. MOHAMMED
February 8, 1961
D C JOHAR AND SONS Vs. MATHEW
March 16, 1961
D M S RAO Vs. STATE OF KERALA
September 11, 1961
D.V. NAMBUDIRIPAD Vs. S.T.A.T.
March 15, 1961
DAKSHINA BHARATHA NAVIKATHOZHILALI UNION Vs. PUMBA RIVER FACTORY
October 24, 1961
DAMODAR KILIKAR Vs. OOSMAN ABDUL GANI
January 9, 1961
DAMODARAN Vs. STATE OF KERALA
August 11, 1961
DAMODARAN NAIR Vs. GOPALAN
January 23, 1961
DAMODARAN NAMBOOTHIRI Vs. ULAHANNAN
September 15, 1961
DAMODARAN PILLAI Vs. KANTA KOCHUKUNJU
February 27, 1961
DANIEL Vs. MOST REV. UHANON MARTHOMA METROPOLITAN
February 9, 1961
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MALAYALAM PLANTATION, LTD
April 4, 1961
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. A M ABDUL WASIGH AND BROS
September 6, 1961
DEVASSY Vs. STATE OF KERALA
November 24, 1961
DHANALAKSHMI VILAS CASHEW CO Vs. PRESIDENT CASHEW INDUSTRIES STAFF ASSOCIATION
February 16, 1961
DHARMODAYAM COMPANY Vs. COMMISSIONER OF INCOME TAX
December 20, 1961
DISTRICT TRANSPORT OFFICER, ALLEPPEY Vs. STATE TRANSPORT APPELLATE TRIBUNAL, ERNAKULAM
February 15, 1961
DIVAKARAN Vs. RAJU IYER
November 22, 1961
DWARAKADAS Vs. STATE OF KERALA
July 21, 1961
EECHUKUTTY MENON Vs. AGRICULTURAL INCOME TAX OFFICER
December 14, 1961
ELIAS Vs. SIVAN PILLAI
September 18, 1961
ERUMELI ESTATE Vs. INDUSTRIAL TRIBUNAL
July 14, 1961
EYYO Vs. VARKEY
July 13, 1961
FOOD INSPECTOR Vs. INDIAN MEDICAL PRACTITIONERS CO-OPERATIVE
October 23, 1961
FOOD INSPECTOR Vs. PARAMESWARAN CHETTIAR
February 21, 1961
FOOD INSPECTOR QUILON Vs. STEPHEN
November 24, 1961
FOOD INSPECTOR, ERNAKULAM MUNICIPALITY Vs. RAMAVARMA THIRUPAD
December 1, 1961
G PAUL AVERTHAN Vs. SANKARAN BALAKRISHNAN
June 5, 1961
GAMMON INDIA PRIVATE LTD Vs. SALES TAX OFFICER IRINJALAKUDA
July 17, 1961
GANRSAN Vs. BHAGAVATHI AMMA
September 22, 1961
GAYATRIKUTTY AMMA Vs. BHASKARAN NAIR
August 8, 1961
GEORGE PETER C Vs. ITS WORKMEN
March 30, 1961
GNANAMUTHAN Vs. APPAVU NADAR
October 4, 1961
GOPALA KURUP Vs. SAMUEL ARULAPPAN PAUL
January 24, 1961
GOPALAKRISHNA IYER Vs. MADHAVI
November 2, 1961
GOPALAKRISHNAN Vs. SUBRAMANIA IYER
July 18, 1961
GOPALAKRISHNAN NAIR Vs. SUBHADRA AMMA
August 16, 1961
GOPALAN Vs. STATE OF KERALA
October 31, 1961
GOPALAN NAIR Vs. GANANATHAN KARTHA
June 2, 1961
GOSRI DAIRY Vs. STATE OF KERALA
July 7, 1961
GOURIKUTTY AMMA Vs. KALLIYANI AMMA
November 14, 1961
GOURIYAMMA Vs. SREEKUMARAN POTTI
October 27, 1961
GOVARDAN HATHI BHAI AND CO Vs. INCOME TAX OFFICER
July 19, 1961
GOVARDAN HATHI BHAI AND COMPANY Vs. INCOME TAX OFFICER, MATTANCHERRY, AND ANOTHER.
March 19, 1961
GOVINADA KYMAL Vs. VELU
July 6, 1961
GOVINDA PILLAI Vs. NARAYANA PILLAI
September 29, 1961
GOVINDA PILLAI Vs. PARAMESWARAN PILLAI
October 7, 1961
GOVINDAN KARTHA Vs. PARAMESWARAN THAMPY
January 2, 1961
GOVINDAN KURUP Vs. BHASKARA PILLAI
November 28, 1961
GOVINDAN NAMBIAR Vs. CHIDAMBERASWARA IYER
September 4, 1961
GOVINDAN SREEDHARAN Vs. STATE OF KERALA
November 15, 1961
H NARAYANAN NAIR Vs. IDICULLA EAPEN
October 24, 1961
HAJI K K MOIDU Vs. FOOD INSPECTOR
February 17, 1961
HARIGOVINDAS HARIDAS Vs. JOSNA BANK LTD
October 13, 1961
HARIHARA IYER Vs. BHASKARAN
February 10, 1961
HARRISONS AND CROSSFIELD Vs. COMMISSIONER QUILON MUNICIPALITY
April 12, 1961
HASSAN KUNJU Vs. ABDULKADIR AHAMMAD
June 29, 1961
HASSANI STORES Vs. LARSEN AND TOUBRO LTD
February 13, 1961
HUSSAIN THANGAL Vs. ALI
April 3, 1961
IN RE: AUDIT REPORTS OF THE TRAVANCORE DEVASWOM BOARD Vs. STATE
January 1, 1961
ITTA PADMANABHAN Vs. SANKARANARAYANA PANICKER
June 9, 1961
ITTIPENNU Vs. JOSEPH
December 11, 1961
IYAKKU MATHOO Vs. JULIUS ELIAS METROPOLITAN
January 16, 1961
IYYAPPAN MILLS Vs. IYYAPPAN MILLS WORKERS UNION
February 7, 1961
JAINI ALI Vs. NARAYANA PILLAI
January 20, 1961
JANAKI AMMA Vs. MADHAVA KURUP
March 16, 1961
JANAKI PILLAI Vs. PARAMESWARAN PILLAI
November 27, 1961
JOHN Vs. JOSEPH
April 11, 1961
JOHN PILLAI Vs. PAPPU KUNJU
June 21, 1961
JOSEPH Vs. DISTRICT JUDGE ERNAKULAM
March 10, 1961
JOSEPH Vs. KERALA SERVICE BANK LTD
January 28, 1961
JOSEPH Vs. KUNJAN
August 3, 1961
JOSEPH Vs. STATE OF KERALA
September 29, 1961
JOSEPH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 30, 1961
JOSEPH THOMAS Vs. HARIHARA IYER
February 14, 1961
JOSHUA Vs. SUBBALEKSHMI AMMAL
October 25, 1961
K C PAIPAL Vs. STATE OF KERALA
October 30, 1961
K M ALIKOYA AND CO Vs. STATE OF KERALA
February 10, 1961
K M MUHAMED Vs. SALES TAX OFFICER KOZHIKODE
July 28, 1961
K MUHAMMADKUTTY HAJI Vs. NARAYANAN NAMBUDIRI
November 6, 1961
K SADANANDAN Vs. STATE OF KERALA
December 11, 1961
K SADANANDAN Vs. MADHAVA MENON
June 19, 1961
K V KOSHY Vs. P C CHINAN
September 26, 1961
KADAR Vs. MUTHUKOYA THANGAL
July 17, 1961
KALI KESAVAN Vs. VELAYUDHAN DAMODARAN
November 23, 1961
KALLIANI Vs. STATE OF KERALA
February 6, 1961
KAMALAMMAL Vs. GIFT TAX OFFICER
September 7, 1961
KANARAN NAIR Vs. APPU NAIR
September 14, 1961
KANNAN DEVAN HILLS PRODUCE COMPANY Vs. INDUSTRIAL TRIBUNAL
May 30, 1961
KANNAN MENON Vs. KUTTIKRISHNA MENON
September 25, 1961
KANNAN PILLAI Vs. MUHAMMAD ISMAIL LABBA
August 8, 1961
KARUNAKARAN Vs. DEVARAKAR DAS
March 30, 1961
KASTURIKARS SUJIRKARS AND CO Vs. M P KESAVAN AND SONS
January 2, 1961
KATHAYEE COTTON MILLS PVT LTD Vs. MUNICIPAL COUNCIL ALWAYE
March 30, 1961
KATHEESAKUTTY Vs. IBRAYAN
April 3, 1961
KELAPPAN NAIR Vs. PAYINGATEN
July 4, 1961
KERALA STATE ELECTRICITY BOARD Vs. VARGHESE THOMAS
January 24, 1961
KESAVA MENON Vs. DAMODARA MENON
February 17, 1961
KESAVA PANICKER Vs. STATE OF KERALA
August 30, 1961
KESAVA PILLAI Vs. NARAYANA PILLAI
February 14, 1961
KESAVA PILLAI Vs. RAMAKRISHNA PANICKER
February 9, 1961
KHAN BAHADUR CHOWAKKARAN KELOTH MAMMAD KEYI Vs. WEALTH TAX OFFICER
July 21, 1961
KHAN BAHADUR CHOWAKKARAN KELOTH MAMMAD KEYI Vs. WEALTH-TAX OFFICER, CALICUT.
March 21, 1961
KOCHU KUNJU KUNJU Vs. STATE OF KERALA
July 14, 1961
KOLAPPA PILLAI Vs. KRISHNA PILLAI
October 26, 1961
KOLAVAN Vs. ALLU ACHA MENON
May 12, 1961
KOONICHI KUNHI Vs. KANNA KURUP
June 14, 1961
KOSHY Vs. KOSHY
October 23, 1961
KOTTAYAM PLYWOOD WORKERS UNION KOTTAYAM Vs. GOVERNMENT OF KERALA
October 26, 1961
KOZHIKODE MUNICIPALITY Vs. KUNHIBI
June 13, 1961
KRISHNA BHATTA Vs. MADHAVA BHATTA
January 6, 1961
KRISHNA IYER Vs. ASST COLLECTOR OF CENTRAL EXCISE KOZHIKODE
February 21, 1961
KRISHNA IYER Vs. RAMAKRISHNA IYER
July 21, 1961
KRISHNA IYER Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 11, 1961
KRISHNA MENON Vs. NARAYANA AYYAR
January 30, 1961
KRISHNA MENON Vs. COMMR. OF INCOME TAX
July 4, 1961
KRISHNA PILLAI MADHAVAN PILLAI Vs. P SADASIVAN PILLAI
January 11, 1961
KRISHNAN Vs. KOUSALLIYA
November 8, 1961
KRISHNAN Vs. PADMANABHAN
September 8, 1961
KRISHNAN CHITHAN Vs. STATE OF KERALA
July 6, 1961
KRISHNAN NAIR Vs. STATE OF KERALA
August 12, 1961
KRISHNAN NAIR Vs. MADHAVAN
September 26, 1961
KRISHNAN NAMBUDIRI Vs. CHERIYA PURUSHOTHAMAN NAMBUDIRIPAD
October 23, 1961
KUMARAKATH ITHACK SOURI Vs. STATE OF KERALA
June 26, 1961
KUNHAMBU NAIR Vs. NARAYANAN NAMBIAR
July 21, 1961
KUNHAMMAD KUTTY Vs. REVENUE INSPECTOR DISTRICT BOARD BADAGARA
April 4, 1961
KUNHAMMAD MAKKARU Vs. ABDUL RAHIMAN
January 6, 1961
KUNHANANDAN NAMBIAR Vs. KUNHAPPA NAMBIAR & OTHERS
July 17, 1961
KUNHAVULLA Vs. AMMAD
May 31, 1961
KUNHI KADER Vs. STATE OF KERALA
July 6, 1961
KUNHI MAMMAD Vs. IBRAYANKUTTY
September 11, 1961
KUNHI VELAYI LIAS VELAYUDHAN Vs. P K VELAYUDHAN
March 10, 1961
KUNHIKANNAN NAIR Vs. MADHU
June 7, 1961
KUNHIRAMA KURUP Vs. KUNHIKANNAN NAIR
January 16, 1961
KUNHIRAMA KURUP Vs. KUNHI KANNAN NAIR
January 6, 1961
KUNHIRAMAN Vs. KRISHNA IYER
December 7, 1961
KUNHIRAMAN Vs. KUNHI KANARAN
June 12, 1961
KUNHOYI Vs. SEYDUTTI
June 22, 1961
KUNHUKUTTY AMMA Vs. KUMARANUNNI NAIR
January 28, 1961
KUNHUNNY NAIR Vs. STATE OF KERALA
June 23, 1961
KUNJACHAN Vs. KSEB
November 15, 1961
KUNJAN VASUDEVAN Vs. SARASWATHI
February 3, 1961
KUNJANNAM Vs. A ISSAC
June 19, 1961
KUNJU VAREED Vs. MARY ALIAS MATHIRI
October 16, 1961
KUNNUMMAL MOHAMMED Vs. STATE OF KERALA
December 8, 1961
KURIYAN Vs. RAMAN BHATTATHIRI
August 30, 1961
KUTTAPPAN NAIR Vs. STATE OF KERALA
July 10, 1961
LAKSHMI Vs. MANAKKU VADHYAR
August 4, 1961
LAKSHMI Vs. MAYITTI NARAYANAN
September 12, 1961
LAKSHMI Vs. NARAYANI
July 22, 1961
LIPTON INDIA LTD Vs. MOOSA A P M
June 27, 1961
LOHITHAN Vs. MADHAVAN
July 24, 1961
LONETREE ESTATE Vs. INDUSTRIAL TRIBUNAL
June 29, 1961
M MOHAMMED Vs. STO
October 31, 1961
M SANKUNNY NAIR Vs. STATE OF KERALA
September 7, 1961
M SUDARSANAN IYENGAR AND SONS Vs. STATE OF KERALA
July 5, 1961
M T JOSEPH Vs. GIFT TAX OFFICERS
August 29, 1961
M.P. KUTTAPPA KURUP Vs. SUB-COLLECTOR, CHENGANNUR
October 20, 1961
MACKI FERNANDEZ Vs. STATE OF KERALA
February 1, 1961
MADHAVAN CHAKIYARU Vs. OOMEN ACHAMBILA
January 11, 1961
MADHAVAN NADAR Vs. SAMUEL
October 24, 1961
MADHAVAN NAIR Vs. ANKAN
January 11, 1961
MALABAR TEA PLANTATIONS LTD Vs. STATE OF KERALA
June 19, 1961
MAMMAD KEYI Vs. WEALTH TAX OFFICER CALICUT
July 21, 1961
MAMMED Vs. KUNHALI
November 24, 1961
MANAGEMENT OF MALAYALI PRINTING AND PUBLISHING COMPANY Vs. WORKMEN OF ABOVE CONCERN
August 17, 1961
MANEY AND CO Vs. COMMISSIONER OF INCOME TAX
October 30, 1961
MANY AND CO LTD Vs. GEORGE
July 28, 1961
MARIAM Vs. MATHEW
November 21, 1961
MARY CHACKO Vs. OUSEPH
February 17, 1961
MATHAI Vs. OUSEPH
January 9, 1961
MATHAI Vs. PALAI CENTRAL BANK LTD
November 6, 1961
MATHEW Vs. THIRD MEMBER, BOARD OF REVENUE
September 4, 1961
MATHEW Vs. AYYAPPANKUTTY
December 19, 1961
MATHU PAILY Vs. STATE OF KERALA
March 3, 1961
MATHULLA MATHULLA Vs. THOMAS GEORGE
November 13, 1961
MEENAKSHIKUTTY VARYASIARAMMA Vs. TRAVANCORE FORWARD BANK LTD
January 3, 1961
MOHAMED Vs. GHEEVARGHESE
April 3, 1961
MOHAMMED ABDUL KADER Vs. COMMISSIONER OF INCOME-TAX
February 14, 1961
MOHAMMED ABDUL KADIR Vs. APPI
October 1, 1961
MOIDIN BEARY Vs. MOHAMMAD BEARY
June 14, 1961
MOIDUNNI Vs. ALU
October 3, 1961
MUHAMMAD Vs. RUCKEY
January 18, 1961
MUHAMMAD ALIAS KUNHAVA Vs. KUNHON ALIAS KRISHNAN
June 14, 1961
MUHAMMED SAYED Vs. MUNICIPAL COUNCIL, ATTINGAL
July 4, 1961
MUTTIMALU THAMBATHI Vs. P S KRISHNA IYER
June 14, 1961
N SAMI IYER Vs. STATE OF KERALA
July 13, 1961
NANI AMMA Vs. CHUMMARAN ALIAS NARAYANAN NAMBUDIRI
March 14, 1961
NANU VYDIAR Vs. LAKSHMIKUTTY AMMA
September 4, 1961
NANUKUTTAN MOOTHATH Vs. DISTRICT MUNSIFF ETTUMANUR
September 13, 1961
NARAYANA KEKUNNAYA Vs. VISHNU DERINJATHAYA
September 25, 1961
NARAYANA MENOKI Vs. KARTHIAYANI
July 7, 1961
NARAYANA MENON Vs. BHARATHI AMMA
December 1, 1961
NARAYANA PILLAI Vs. RAPHEL
November 3, 1961
NARAYANA PILLAI Vs. KESAVA PILLAI
November 22, 1961
NARAYANAN Vs. STATE OF KERALA
August 12, 1961
NARAYANAN NAMBOODIRI Vs. PRESIDENT KURUMATHUR PANCHAYAT
February 27, 1961
NARAYANAN POTTI Vs. KRISHNAN POTTI
January 18, 1961
NARAYANARU NAMPIATHIRI Vs. GOVINDAN NAIR
January 12, 1961
NARAYANI Vs. GOVINDAN
February 15, 1961
NARAYANI Vs. MAMACHI UMMA
October 10, 1961
NATIONAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAMACHANDRA IYER
November 3, 1961
NEELAKANDHAYYA PILLAI Vs. SANKARAN
April 3, 1961
NEELAKANTA IYER Vs. GENERAL MANAGER SOUTHERN RAILWAY
January 30, 1961
NESAMMA Vs. MANUVEL HENTRY
October 23, 1961
NEWCOME P Vs. COMMISSIONER OF INCOME TAX
June 12, 1961
OFFICIAL RECEIVER MALABAR Vs. VELAYUDHAN PILLAI
November 2, 1961
OMANAKUTTY PILLAI Vs. KRISHNAN NAIR
April 21, 1961
P C POTHEN Vs. REGISTRAR OF COMPANIES
June 14, 1961
P KRISHNA BHATTA Vs. NARAYANA BHATTA
October 7, 1961
P KUNHIRAMAN Vs. V R KRISHNA IYER
November 28, 1961
P S N MOTORS [PVT LTD Vs. S T A T KERALA STATE
July 11, 1961
P.A. NATARAJAN Vs. THE REGIONAL TRANSPORT AUTHORITY
April 3, 1961
PADMINI KUNHAMMA Vs. CHIDAMBARA IYER
January 30, 1961
PAILOTH Vs. ARYA ANTHARJ ANAM
July 28, 1961
PAKKAYI Vs. PANGAN
July 10, 1961
PALAI CENTRAL BANK Vs. STATE OF KERALA
November 6, 1961
PALAI CENTRAL BANK LTD Vs. STATE
December 6, 1961
PANCHAYAT EXECUTIVE AUTHORITY VYTTILA Vs. RAPHAEL
February 23, 1961
PARAMESWARA IYER Vs. KRISHNA IYER
November 15, 1961
PARAMESWARA KURUP Vs. PARVATHY AMMA
August 12, 1961
PARAMESWARAN EMBRANTHIRI Vs. NARASIMHA NAMBUDIRI
October 13, 1961
PARAMESWARAN PILLAI Vs. NILAKANTA PILLAI
January 10, 1961
PARAMESWARAN PILLAI Vs. STATE OF KERALA
June 13, 1961
PARTHASARATHI IYER Vs. KESAVAN NAIR
October 11, 1961
PARUKUTTY AMMA Vs. NAHA HAJI
July 25, 1961
PARUKUTTY MANNADISSIAR Vs. EASWARA CHETTIAR
May 5, 1961
PARUKUTTY NETHIARAMMA Vs. KESAVA MENON
November 29, 1961
PARVATHI AMMA Vs. MAKKI AMMA
August 30, 1961
PARVATHI PILLAI Vs. KUTTAN PILLAI
January 19, 1961
PATHROSE Vs. BHANU
January 16, 1961
PATHUKUTTY UMMA Vs. MUHAMMAD ALIAS KOYAKUTTY NAHA
January 25, 1961
PATHUMMA Vs. ABDURAHIMAN
March 23, 1961
PEIRCE LESLIE AND CO Vs. INDUSTRIAL TRIBUNAL KOZHIKODE
December 7, 1961
PERACHAKUTTY Vs. THOMCOS BANK LTD.
October 7, 1961
PODAN Vs. STATE OF KERALA
July 21, 1961
POPULAR BANK LTD Vs. UNITED COIR FACTORIES
January 30, 1961
POULOSE Vs. PAPPIPILLA AMMA
September 8, 1961
PRABHAKARA KAMATH Vs. C M PATEL
July 19, 1961
PRABHAKARAN Vs. SANKARANARAYANA IYER
June 16, 1961
PRABHAKARAN NAIR Vs. DAMODARAN
October 30, 1961
PRIVATE MOTOR WORKERS INDUSTRIAL CO OPERATIVE SOCIETY Vs. STAT
April 12, 1961
PURUSHOTHAM RANCHODDAS SAIT Vs. RAMASWAMI IYER
August 18, 1961
PUTHUMANA ESTATE Vs. POULOSE
October 24, 1961
R S NARAYANA SHENOI Vs. STATE OF KERALA
June 7, 1961
RAGHAVA PANICKER Vs. KESAVAN
June 5, 1961
RAGHAVAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
December 4, 1961
RAMA BHATTA Vs. KRISHNA BHATTA
October 4, 1961
RAMA IYER Vs. PARVATHI AMMAL
August 31, 1961
RAMA WARRIER Vs. CHORONE AMMA
October 9, 1961
RAMACHANDRA IYER Vs. N C MENON
April 11, 1961
RAMACHANDRAIYER Vs. STATE OF KERALA
July 21, 1961
RAMAKRISHNAN NAIR Vs. COMMONWEALTH BANK LTD
September 22, 1961
RAMAN Vs. AMBUJAKSHI AMMA
April 4, 1961
RAMAN ADIODI Vs. RAMAN
August 17, 1961
RAMAN MENON Vs. THUPPAN NAMBOODIRIPAD
May 29, 1961
RAMAN PILLAI Vs. MADHAVAN PILLAI
July 11, 1961
RAMANATHA BHATTAR Vs. PADMANABHA PILLAI
October 5, 1961
RAMASWAMI Vs. STATE OF KERALA
February 27, 1961
RAMASWAMI IYER Vs. SUBRAMONIA PILLAI
October 4, 1961
RAMASWAMY PATTAMALI Vs. LAKSHMI
November 30, 1961
RAPPAYI Vs. COCHIN NAYAR BANK LTD
September 26, 1961
RAVJEE ANANT GORAY & SONS Vs. SALES TAX OFFICER, KOZHIKODE
August 17, 1961
REBECCA CHANDA PILLAI Vs. STATE OF KERALA
March 6, 1961
REGISTRAR OF COMPANIES KERALA Vs. K R GOPALA PILLAI
March 15, 1961
ROYAL UNITED CARPET FACOTRIES, LTD Vs. INCOME TAX OFFICER, ALLEPPEY
January 31, 1961
RUSSEL L W Vs. COMMISSIONER OF INCOME TAX
January 9, 1961
S KUTTIKRISHNA MENON Vs. COCHIN MERCANTILES LTD
October 30, 1961
S.N. RICE MILLS Vs. PRAVINCHANDRA MOTILAL
September 22, 1961
SANKARAN NAMBIAR Vs. PILLIATHIRI AMMA
June 16, 1961
SANKARANARAYANA PANICKER Vs. UNNI OMANA
March 15, 1961
SANKARANKUTTY MENON Vs. DEPUTY SUPERINTENDENT OF POLICETRICHUR
January 3, 1961
SARASAMMAL Vs. SREE RANGAN ASARI
March 15, 1961
SARASWATHI AMMA Vs. KESAVAN NAMBIAR
October 12, 1961
SAW MILLS AND INDUSTRIES Vs. STATE OF KERALA
January 10, 1961
SAYDUTTI Vs. NOORDEENKUTTY
July 24, 1961
SAYINAVA UMMA Vs. IBRAYAN
December 19, 1961
SEBASTIAN Vs. STATE OF KERALA
October 13, 1961
SECRETARY MALABAR MARKET COMMITTEE Vs. BAPUTTY
March 28, 1961
SECRETARY MALABAR MARKET COMMITTEE KOZHIKODE Vs. A V BAPPUTTY
June 19, 1961
SEKHARAN Vs. APPUKUTTY
August 3, 1961
SHAHUL HAMEED ROWTHER Vs. NAINAMOHAMED ROWTHER
October 12, 1961
SIVARAMA IYER Vs. PALGHAT MUNICIPAL COUNCIL
February 13, 1961
SIVARAMAKRISHNA IYER Vs. CHELLA KUMARA KOUNDER
November 23, 1961
SIVASUBRAMANIA IYER Vs. STATE OF KERALA
August 4, 1961
SKARIA Vs. NARAYANAN
February 15, 1961
SOMANATHAN Vs. SUB INSPECTOR OF POLICE KILIMANOOR
February 27, 1961
SOURIYAR Vs. LEKSHMIKUTTY AMMA
December 8, 1961
SOUTH INDIA CORPORATION PRIVATE Vs. SECRETARY BOARD OF REVENUE TRIVANDRUM
February 3, 1961
SREEDHARA MENON Vs. KARAPPAN
September 15, 1961
SREEPATHI ACHARIYAR Vs. SANKARANARAYANA IYER
August 7, 1961
SRIMATHI CHERIATHOPPILAKATH KUNHIBI Vs. LAND ACQUISITION OFFICER KOZHIKODE
September 19, 1961
SRINIVASA PILLAI Vs. DISTRICT COLLECTOR, TRIVANDRUM
August 3, 1961
ST JOSEPHS PROVISIONS STORES Vs. COMMISSIONER OF INCOME TAX
August 16, 1961
STANDARD MOTOR UNION (PRIVATE) LTD., ETTUMANOOR Vs. STATE OF KERALA
August 16, 1961
STATE BANK OF TRAVANCORE Vs. JOHN THARAKAN & ANOTHER
July 5, 1961
STATE BANK OF TRAVANCORE Vs. P A JOHN THARAKAN
July 17, 1961
STATE OF KERALA Vs. MEENAKSHI
July 17, 1961
STATE OF KERALA Vs. NARASIMHA BHATTA
July 21, 1961
STATE OF KERALA Vs. RAMASWAMI IYER
August 18, 1961
STATE OF KERALA Vs. K GOPALAN
October 13, 1961
STATE OF KERALA Vs. DEVASSY
October 7, 1961
STATE OF KERALA Vs. MADHAVAN
February 10, 1961
STATE OF KERALA Vs. GOPALA KRISHNA PILLAI
February 14, 1961
STATE OF KERALA Vs. GEORGE
February 21, 1961
STATE OF KERALA Vs. ABDULLA
January 11, 1961
STATE OF KERALA Vs. MATHAI
January 9, 1961
STATE OF KERALA Vs. MARY C NIDHIRI CHACKO
January 9, 1961
STATE OF KERALA Vs. KOCHAN
June 10, 1961
STATE OF KERALA Vs. VIMALA
March 30, 1961
STATE OF KERALA Vs. RAMAN NAIR
April 2, 1961
STATE OF KERALA Vs. KOCHAN & ANOTHER
June 19, 1961
STATE OF KERALA Vs. RAMAN NAIR
April 12, 1961
STATE OF KERALA Vs. CHACKO
June 9, 1961
STATE OF KERALA Vs. CHELLAPPAN PILLAI
March 24, 1961
STATE OF KERALA Vs. SANKARAN
November 24, 1961
STATE OF KERALA Vs. P THOMAS
December 1, 1961
STATE OF KERALA Vs. NARAYANAN
December 1, 1961
STATE OF KERALA Vs. MARKOSE
November 17, 1961
SUBHADRA Vs. KESAVAN
September 7, 1961
SUBRAMONIA IYER Vs. JANARDHANAN
August 29, 1961
SUBRAMONIAN NADAR PADMANABHAN NADAR Vs. CHINNAN NADAR CHELLAKKAN NADAR
December 4, 1961
SUKUMARA KURUP Vs. VELAYUDHAN PILLAI
August 7, 1961
SUKUMARAN Vs. STATE OF KERALA
July 5, 1961
SULAIKHA UMMAL Vs. SUMATHI
December 12, 1961
SUSEELA SADANANDAN Vs. ADDITIONAL INCOME TAX OFFICER
September 29, 1961
SWASTI CASHEW INDUSTRIES PRIVATE LTD Vs. STATE OF KERALA
January 10, 1961
T BAPPUTTY Vs. GOVERNMENT OF KERALA
June 6, 1961
TATA OIL MILLS CO LTD Vs. COMMISSIONER ERNAKULAM MUNCIPALITY
January 10, 1961
THANGAPPAN Vs. AMMALU NEITHIARAMMA
July 31, 1961
THANU ITTIACHEN Vs. MUNDI
July 6, 1961
THE POPULAR BANK Vs. S. KUMARASWAMI REDDIAR
April 13, 1961
THOMA Vs. DEVASIA
December 18, 1961
THOMAS Vs. POULOSE
November 2, 1961
THOMAS Vs. ABRAHAM VARUGHESE
July 5, 1961
THOMAS BEN Vs. PARVATHY OMMIN
March 2, 1961
THOMAS JOHN Vs. PALAI CENTRAL BANK LTD
April 11, 1961
THOMAS JOSEPH Vs. STATE OF KERALA & ANOTHER
June 22, 1961
THRIVIKRAMAN NAMBOODIRI Vs. AHAMMAD KUTTY
June 9, 1961
THUPPAN NAMBUDIRIPAD Vs. AITO
July 12, 1961
TRAVANCORE COIR FACTORY STAFF ASSOCIATION Vs. ASPINWALL AND CO TRAVANCORE LTD
July 5, 1961
TRAVANCORE RUBBER WORKS EMPLOYEES UNION Vs. INDUSTRIAL TRIBUNAL
July 20, 1961
UKKALI & ANOTHER Vs. KRISHNA IYER & ANOTHER
June 14, 1961
ULAHANNAN Vs. STATE OF KERALA
July 14, 1961
UMMINI PADMANABHAN OF GANAPATHIYAMKOTTU VADAKKUMKARA Vs. MADI PILLAI LEKSHMI PILLAI
November 8, 1961
UNNEERI Vs. COMMR. OF INCOME-TAX
February 14, 1961
V G K BUS SERVICE LTD Vs. KERALA STATE TRANSPORT APPELLATE TRIBUNAL
March 28, 1961
V.V. GUPTA Vs. WESTERN INDIA PLYWOOD CO. LTD.
August 30, 1961
VARGHESE Vs. KRISHNA MENON
July 28, 1961
VARIATHU ALIAS POTHEN Vs. AYYAPPAN
June 16, 1961
VARKEY Vs. TRAVANCORE FORWARD BANK LTD
December 19, 1961
VARKEY Vs. ELY
September 28, 1961
VARKEY ZACHARIA Vs. OUSEPH MATHEN
December 8, 1961
VASU Vs. NARAYANAN NAMBOORIPAD
August 12, 1961
VASU Vs. CHAKKI MANI
July 3, 1961
VASUDEVAN NAMBOODIRI Vs. VARAPPAN
June 2, 1961
VASUDEVAN NAMBOODIRI Vs. GOPALA PILLAI
December 11, 1961
VASUDEVAN NAMBOOTHRI Vs. VASUDEVAN
September 13, 1961
VEERABHADRA DEVASWOM Vs. KUNHI RAMAN NAMBIAR
September 4, 1961
VEERAIAH REDDIAR S Vs. COMMISSIONER OF INCOME TAX
April 5, 1961
VELU Vs. PADMANABHA MENON
July 19, 1961
VENKITASUBRAMONIA IYER Vs. BHARATHAN
February 13, 1961
VIDYADHARAN Vs. PARTHAN KURUP
January 4, 1961
VISHNU BHASMARITHAYA Vs. KUNNUNGAL KANNAN
December 4, 1961
WEST COAST MOTORS Vs. DISTRICT MAGISTRATE ERNAKULAM
July 12, 1961
XAVIER Vs. AUGUSTI
October 4, 1961
ZACHARIAH Vs. KALIYANI AMMA
July 19, 1961