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Case Index
Title
Date
A KAPPANNA SETTY AND SONS Vs. INDUSTRIAL TRIBUNAL TUMKUR
July 12, 1961
A KAPPANNA SETTY AND SONS RICE AND OIL MILS Vs. S SMAILMATH
July 12, 1961
ABDUL AZEEZ Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
January 17, 1961
ABDUL GHANISAB Vs. ALAMPALLI NANJUNDA SETTY
January 24, 1961
AGOPALAKRISHNA NAIK Vs. STATE
April 14, 1961
AMARGUNDAPPA ARALI OIL MILLER GANGAVATI Vs. COMMISSIONER OF INCOME TAX
February 23, 1961
Amargundappa, Arali Oil Miller, Gangavati Vs. Commissioner of Income Tax, Mysore
February 23, 1961
ANUSUYA BAI Vs. B NRAMAIAH RAJU
February 2, 1961
B PKRISHNAMURTHY Vs. STATE OF MYSORE
August 4, 1961
B R SUBBANNA Vs. M P KRISHNA IYENGAR
March 31, 1961
BABURAO BALWANT KURUBET Vs. STATE OF MYSORE
January 25, 1961
BALAPPA VENKAT RAO DESAI Vs. WAMAN KRISHNA MUTALIK DESAI
February 28, 1961
BASALINGAPPA Vs. BABBAN BASAPPA
March 20, 1961
BHIMAPPA LAXMAPPA GANIYAL AND Vs. STATE
March 27, 1961
BSHAH MAHMOOD Vs. ASSISTANT COMMISSIONER RAMANAGARAM AND
June 16, 1961
BSREERANGIAH SETTY AND SONS Vs. COMMERCIAL TAX OFFICER KOLAR CIRCLE KOLAR AND
December 20, 1961
C MARMUGAM Vs. STATE OF MYSORE
March 28, 1961
CANARA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
December 11, 1961
CANARA JEWELLERS Vs. COMMERCIAL TAX OFFICER SOUTH KANARA
November 17, 1961
CHANNAPPA Vs. SIVARUDRAPPA
January 4, 1961
CHOKLA Vs. STATE OF MYSORE
November 23, 1961
COMMISSIONER OF INCOME TAX MYSORE Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS COLTD
October 6, 1961
D ACHIAH CHETTY Vs. STATE OF MYSORE
March 3, 1961
D RKARIGOWDA Vs. REGIONAL TRANSPORT AUTHORITY HASSAN
January 30, 1961
DHULAPPA SHIVARAI MOLKE Vs. KRISHNABAI
October 4, 1961
DNARAYANA RAO Vs. INSPECTOR OF LABOUR CENTRAL GOVERNMENT
March 9, 1961
DODDAMALLAPPA CHAANNABASAPPA KARI Vs. GANGAPPA SHIDDAPPA GULGANJI
March 31, 1961
DOMINGO JOHN PICARDO Vs. GREGORY PINTO
November 16, 1961
ESTHURI ASWATHAIAH Vs. INCOME TAX OFFICER KOLAR CIRCLE AND[NO2]
September 20, 1961
FIRM OF CHAJI ABDUL SHUKOOR AND CO Vs. FIRM OF CHAJI MOHAMED IBRAHIM SAHEB CO
August 11, 1961
GANGAVVA Vs. UDACHAPPA
October 30, 1961
GODAG BELGIRI MUNICIPAL BOROUGH GODAG Vs. ELECTRICAL INSPECTOR GOVERNMENT MUNICIPAL INSPECTOR GOVERNMENT OF MYSORE
September 18, 1961
GOKALDAS HOLARAM Vs. BALDEVDAS P CHABRIA
January 2, 1961
GOVERNMENT Vs. MALLAPPA SHIVAPPA JADAR AND
June 21, 1961
GOVERNMENT PRESS EMPLOYEES ASSOCIATION BANGALORE Vs. GOVERNMENT OF MYSORE
January 31, 1961
GOWRISHANKER OIL MILLS Vs. INDUSTRIAL TRIBUNAL
July 12, 1961
GPARASMALL Vs. M PJAYALAKSHMMA
November 2, 1961
GURUBASAPPA Vs. GURULINGAPPA
July 24, 1961
H HBHAIRAO RAO MALOJI RAO GHORPADE Vs. AGRICULTURAL INCOME TAX OFFICER AND
September 6, 1961
H KSWARANAVAR NASHAR Vs. STATE OF MYSORE AND
November 22, 1961
H SSHAMA RAO Vs. PATEL KANAKE GOWDA AND
October 10, 1961
H.K. Swaranavar Nashar and others Vs. State of Mysore and another
November 22, 1961
HANMANT BANDO KALE Vs. RANGO KALLO HUDDAR
January 13, 1961
HHUTCHE GOWDA Vs. STATE OF MYSORE
February 4, 1961
HORMUSJI HIRJIBHOY AND CO Vs. COMMERCIAL TAX OFFICER CIRCLE II HUBLI
December 21, 1961
HUNNIKERI BROS Vs. ASSTCOMMISSIONER DHARWAR DIVISION AND
November 13, 1961
HVENKATANARAYANA Vs. H RSESHAGIRI RAO
February 3, 1961
In Re: Virabhadrappa Kallappa Sajjan and others Vs.
March 31, 1961
Ishwara Bhatta and others Vs. Ishwara Bhatta and others
January 17, 1961
JINNAPPA AND SUBBAPPA GABANNAVAR Vs. STATE OF KARNATAKA
February 14, 1961
JIVAKKA AND Vs. RAMAPPA YALLAPPA MUTGI
January 16, 1961
K DAPPACHU Vs. STATE OF MYSORE
August 9, 1961
K NCHANDRA SEKHARA Vs. STATE OF MYSORE
September 4, 1961
K NSRINIVASIAH Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL AND
July 10, 1961
K SSUBBARAYAPPA AND SONS Vs. STATE OF MYSORE
September 29, 1961
K SSUBBARAYAPPA AND SONS Vs. COMMERCIAL TAX OFFICER KOLAR CIRCLE KOLAR
November 16, 1961
K TAPPANNAH Vs. STATE OF MYSORE
November 10, 1961
K VSAMPATH Vs. STATE OF MYSORE
October 4, 1961
K YPILLIAH AND SONS Vs. COMMISSIONER OF INCOME TAX MYSORE
February 24, 1961
K. Siddalingappa Vs. The Revenue Appellate Tripunki and others
July 21, 1961
KALAPPA DYANAPPA AND Vs. VENKATESH ALIAS RAMACHANDRA GANESH PADAKI
November 3, 1961
KALLOPANT SHRIPADRAO Vs. SUSHILA KALLOPANT
February 21, 1961
KARE MORE SHARABANNA RUDRAPPA Vs. BASAMMA
September 26, 1961
KASTURI SESHAGIRI PAI AND CO Vs. DEPUTY COMMISSIONER OF SOUTH KANARA
February 21, 1961
KNAGAPPA SHETTY Vs. BABU ACHARI
August 9, 1961
KOLAGADA PORANNA Vs. PALTHUR VISHWESHWARAYYA
February 2, 1961
KONABALLY VASANTHAPPA Vs. KONABALLY CHANNABASSAPPA
March 27, 1961
KSIDDALINGAPPA Vs. REVENUE APPELLATE TRIPUNKI
July 21, 1961
LAXMAN RAMCHANDRA SURYAVANSHI Vs. STATE OF MYSORE
August 9, 1961
LINGAMMA Vs. PUTTE GOWDA AND
October 11, 1961
LNAGARAJ LKRISHNAMURTHY RAO Vs. UNIVERSITY OF MYSORE
January 2, 1961
M AJALEEL Vs. STATE OF MYSORE
March 13, 1961
M CGURUMURTHAPPA Vs. CORPORATION OF THE CITY OF BANGALORE AND
April 17, 1961
M HSHIVAJI RAO Vs. NIRANJANAIAH AND
February 27, 1961
M NSETTY Vs. V ASUBBIAH SETTY
August 4, 1961
M. Kuppuswami Naickar Iron and Steel Controlled Stockiest Vs. The Commercial Tax Officer and another
October 4, 1961
MADHAV JANARADAN Vs. SHRINIVAS NARAYAN NAIK AND
January 27, 1961
MADIVALA THIMMIAH Vs. SIVARUDRIAH
November 17, 1961
MAHADEVI Vs. SARASWATI AND
December 22, 1961
MALLAPPA FAKIRAPPA SANNA NAGASHETTI Vs. SHIVAPPA AND
December 4, 1961
MALLAPPA SHIVAPPA KANKANWADI AND Vs. STATE OF KARNATAKA
February 17, 1961
MALLAPPA SHIVINGAPPA CHANAGRI Vs. STATE OF KARNATAKA
March 27, 1961
MALLAPPA SIDRAMMAPPA Vs. SIDRAMAPPA BASAPPA
September 15, 1961
MALLESHAPPA HANAMAPPA BELLARY Vs. STATE OF MYSORE
March 31, 1961
MANAGEMENT OF DESI TEXTILE MILLS Vs. STATE OF MYSORE
September 19, 1961
MANJOORKHAN Vs. STATE OF MYSORE
November 15, 1961
MEMBERS OF KURUBA COMMUNITY OF HARIHARAHALLI Vs. SIDDARAME GOWDAAND PUJARIES OF BEERALINGASWAMY DEITY
June 20, 1961
MKUPPUSWAMI NAICKER Vs. COMMERCIAL TAX OFFICER IVTH ADDITIONAL CIRCLE BANGALORE AND
October 4, 1961
MOHAMED ISAK SAHEB Vs. NAJARUDDIN SHAMANSAHEB MULLA
June 19, 1961
MULTANI AND Vs. SHAH ABDU TURAB QADARI
November 1, 1961
MYSORE SPUN SILK MILLS LTD Vs. STATE OF KARNATAKA
November 13, 1961
N. Balakrishna Hegde Vs. K. Shankara Hegde and others
February 23, 1961
NBALAKRISHNA HEGDE Vs. KSHANKARA HEGDE
February 23, 1961
NTHIMMIAH Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
August 1, 1961
P VBEEDIES PRIVATE LTD Vs. STATE OF MYSORE
July 10, 1961
PADMANABHACHARYA Vs. STATE OF MYSORE
September 27, 1961
PADMAVATI BAI Vs. KALYAN RAO
August 9, 1961
PEKAMBARAM PONNURANGAM Vs. GENERAL MANAGER AND COMPETENT AUTHORITY MYSORE GOVTROAD TRANSPORT
August 1, 1961
PHILIP PHARAAK FERNANDES AND Vs. STATE OF MYSORE
August 4, 1961
PILLIAH K Y AND SON Vs. COMMISSIONER OF INCOME TAX
February 24, 1961
PREMIER INSURANCE COLTD Vs. BHARAT COMMERCE AND INDUSTRIES LTD
April 10, 1961
PUTTAIAH K N Vs. STATE OF MYSORE
June 8, 1961
RAGLIVENDER RAO Vs. BOTLAGUNTS LAXMINARASAYYA
June 9, 1961
RATNAWA Vs. GURUSHIDDAPPA GURUSHANTAPPA MAGAVI
December 4, 1961
RMUNISWAMI Vs. STATE OF KARNATAKA
February 9, 1961
S APARTHA Vs. STATE OF MYSORE
January 16, 1961
SALEM BANGALORE SRI RANGA VILAS MOTORS PRIVATE LTD Vs. S SKRISHNA SASTRY
January 6, 1961
SECRETARY MYSORE BOARD OF WAKFS BANGLORE Vs. MAHBOOD ALI MANIYAR
October 4, 1961
SHAH MAHMOOD B Vs. ASSISTANT COMMISSIONER
June 16, 1961
SHAMARAO BHAIRU Vs. STATE OF KARNATAKA
February 8, 1961
SHAMSUNDAR AND COURT Vs. SHA SUNNILAL VESAJI AND COURT AND
January 18, 1961
SHANKAR GANESH JOSHI Vs. STATE OF MYSORE AND
March 20, 1961
SHIRAVANTHE ANANDA RAO Vs. STATE OF MYSORE
June 23, 1961
SIRNIVASA SILK MILLS Vs. STATE OF MYSORE
July 11, 1961
STATE Vs. GANGADAKARGOWDUGALA SUBBEGOWDA
June 15, 1961
STATE Vs. SANTAPPA ALVA S/O RAMAYYA ALVA
August 24, 1961
STATE OF MYSORE Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LTD
September 22, 1961
STATE OF MYSORE Vs. HENRY RODRIGUES AND
October 11, 1961
STATE OF MYSORE Vs. UPPARAGATTI HANAMANTHAPPA
October 23, 1961
STATE OF MYSORE Vs. DYAVEGOWDA AND
February 28, 1961
STATE OF MYSORE Vs. CAMPBELL R D AND
April 7, 1961
STATE OF MYSORE Vs. KSRINIVASA UPADYA
January 11, 1961
SUBBANNA NAIK KRISHAN NAIK Vs. PRAHLAD RAMANNA NAIK
January 18, 1961
SUNDARA ADAPA Vs. GIRIJA
November 17, 1961
TAVAWWA Vs. CHINNAPPA MALLAPA BALAMATTI
March 31, 1961
THUKKOJAPPA Vs. SANAHUCHAPPA
January 31, 1961
TSADASHIVIAH Vs. DMAHADEV
June 26, 1961
UNION OF INDIA Vs. S KABDUL RAZACK AHAMADI
February 2, 1961
V. Govindrajalu and others Vs. State of Mysore
March 23, 1961
VEERABHADRAPPA Vs. LINGAPPA
March 16, 1961
VEERAPPA NINGAPPA SANAKAL OF MUNAVALLI Vs. MYSORE STATE
December 14, 1961
VENKATA RAO Vs. POOVAPPA MOILY
January 17, 1961
VGOVINDRAJALU Vs. STATE OF MYSORE
March 23, 1961
VIRABHADRAPPA KALLAPPA SAJJAN Vs. STATE OF KARNATAKA
March 31, 1961
WESLEY G N Vs. STATE OF MYSORE
April 12, 1961