Case Index

Title
Date
A HASAN Vs. MOHAMMAD SHAMSUDDIN
April 26, 1951
ABHAY KUMAR SINGH AND OTHERS Vs. KIRIT NARAIN SINGH AND OTHERS
January 3, 1951
ADYA KRISHNA PRASAD Vs. SIOLAL CHAMAR
November 22, 1951
AJODHYA DUTTA MISSIR AND ANOTHER Vs. MT. MOHAR KALI KUER
March 13, 1951
AKHAJ Vs. ARJUN KOERI
April 5, 1951
AMIN BROTHERS Vs. STATE OF BIHAR
March 7, 1951
AMIR ALAM Vs. BIBI SALMA
May 15, 1951
ARRAH ELECTRIC SUPPLY CO LTD Vs. WORKMEN OF ARRAH ELECTRIC SUPPLY CO LTD
September 21, 1951
ASHFAQUE ALI KHAN & OTHERS Vs. ASHARFI MAHASETH & ANOTHER
August 2, 1951
AWADH BIHAR PRASAD Vs. RAMJI MAHTON
January 9, 1951
AWADH PRASAD Vs. STATE
May 9, 1951
BABULAL KANDU Vs. KANTI DUTTA MISRA
December 5, 1951
BAIJNATH SAO Vs. RAM PRASAD
February 19, 1951
BALA PRASAD MATANI Vs. AJODHYA PRASAD
September 4, 1951
BALBHADRA JHA Vs. SIR KAMESHWAR SINGH
August 10, 1951
BANKEY SINGH Vs. JHINGAN SINGH
August 3, 1951
BANWARILAL AGARWALLA Vs. ANKURNATH BANERJEE
September 12, 1951
BASDEO SINGH Vs. SM SUBHADRA KUER
November 22, 1951
BATESHWAR PROSAD Vs. SIR KAMESHWAR SINGH BAHADUR
July 17, 1951
BEGAM RAI Vs. STATE
November 5, 1951
BEHARI RAI Vs. STATE
November 23, 1951
BHAGWATI CHARAN Vs. HIRDAY SINGH
November 8, 1951
BHUDEB CHANDRA ROY Vs. SATYA NARAIN TRIGUNAIT
February 19, 1951
BHUKHAL TEWARI Vs. RAMDAYAL SAH
November 16, 1951
BIBI GANSHUL FATMA Vs. BADRI SINGH
November 29, 1951
BIBI WAZIUDDINNISSA Vs. JANAK SINGH
September 12, 1951
BIHAR MICA CONCERN LTD Vs. COMMR OF INCOME TAX
March 14, 1951
BODI ALAM Vs. STATE OF BIHAR
December 21, 1951
BRAJA KEWAT & ANOTHER Vs. MADANLAL AGARWALLA & OTHERS
April 20, 1951
CHAMPAMANI BIBI Vs. MOHAMMAD YUNUS
March 19, 1951
CHANDERDEO SHARMA Vs. STATE OF BIHAR
February 15, 1951
CHANDIPRASAD Vs. AWADH NARAIN JHA
November 9, 1951
CHANDRASEKHAR PRASAD SINHA Vs. INDERDEO PRASAD MAHTON
November 22, 1951
CHHATRADHARI MAHTON Vs. AKLESHWAR MAHTON
November 29, 1951
CHHATURAM HORILRAM LTD Vs. STATE OF BIHAR
March 14, 1951
CHHEDI MANJHI & OTHERS Vs. MAHIPAL BAHADUR SINGH & OTHERS
April 5, 1951
DARSAN RAUT Vs. CHANDRAMAN RAUT AND OTHERS
March 20, 1951
DAYANAND MODI Vs. STATE OF BIHAR
January 5, 1951
DIPNARAIN MAHTON Vs. BIHARI MAHTON
January 10, 1951
DIRPAL SINGH Vs. KARAMCHAND MAHTON
January 12, 1951
DOMA SAHU KISHUN LAL SAO Vs. STATE OF BIHAR
March 5, 1951
DUKHU MAHTHA Vs. NANDLAL TEWARI
February 5, 1951
DULHIN SUGA KUER Vs. DEORANI KUER
August 1, 1951
FIRM JITANRAM NIRMALRAM Vs. COMMR OF INCOME TAX
February 23, 1951
FIRM JITANRAM NIRMALRAM Vs. COMMISSIONER OF INCOME TAX
March 1, 1951
GAYA ELECTRIC SUPPLY CO., LTD. Vs. THE STATE OF BIHAR
April 25, 1951
GIRJA KUER Vs. GHAFOOR MIAN
February 7, 1951
GOKARAN PRASAD SINGH Vs. CHHOTEY NARAYAN SINGH
January 24, 1951
GOPESHWAR PRASAD SAHI Vs. THE STATE OF BIHAR AND OTHERS
April 28, 1951
GOPESHWAR PRASAD SAHI Vs. STATE OF BIHAR AND OTHERS.
March 14, 1951
GOVIND DUTTA Vs. JAGNARAIN DUTTA
March 2, 1951
HABIB KHAN Vs. STATE
December 18, 1951
HAR KISHUN SINGH Vs. CHHOTAN MAHTON
January 4, 1951
HARI PROSAD AGARWALLA Vs. ABDUL HAQ
March 1, 1951
HAZARIBAGH MICA MINING COMPANY LIMITED Vs. ASHALATA KAPOOR
September 5, 1951
HIRDAY NARAYAN SINGH Vs. JANG BAHADUR SINGH
January 18, 1951
HITLAL MAHTON Vs. BHIKHARI MAHTON
December 6, 1951
HURMAT Vs. STATE
October 24, 1951
INDERDEO SINGH Vs. JANESHWAR SINGH
December 21, 1951
INDRASAN RAI Vs. ENAYAT KHAN
December 21, 1951
JAGABANDU DUTTA Vs. MANECK HOME
August 21, 1951
JAGARNATH PRASAD Vs. STATE OF BIHAR
December 14, 1951
JAGDISHPUR ZAMINDARI CO LTD Vs. SITARAM
August 14, 1951
JAI NARAIN Vs. SYED ALI MURTAZA
May 16, 1951
JAI RAMDEO Vs. RAMJANAM SINGH
January 9, 1951
JAINANDAN SINGH Vs. KRISHNANDAN SINGH
August 10, 1951
JAIPAL SINGH Vs. BHARAT NARAIN
December 18, 1951
JITAN RAM NIRMAL RAM Vs. COMMISSIONER OF INCOME TAX
March 1, 1951
JITAN RAM NIRMAL RAM Vs. COMMISSIONER OF INCOME TAX
February 23, 1951
JOGESH PANDEY Vs. BHUNESHWAR PANDEY
December 7, 1951
JUGAL SINGH Vs. TRIPURESHWARI PRASAD
July 18, 1951
JWALA PRASAD Vs. STATE
December 18, 1951
KABINDRA NARAIN SINGH Vs. STATE
December 6, 1951
KAILASH SINGH Vs. SHEOPUJAN SINGH
December 21, 1951
KAILASHPATI MISHRA Vs. NAND LAL AHIR
July 18, 1951
KALI PD SINGH Vs. COMMR OF INCOME TAX
March 2, 1951
KAMAL KISHORE PRASAD SINGH AND ANOTHER Vs. HARI HAR PRASAD SINGH AND OTHERS
February 19, 1951
KAMESHWAR PRASAD SINGH Vs. MEGHAN GARAIN
April 16, 1951
KAMESHWAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
March 12, 1951
KARI Vs. STATE
November 6, 1951
KARTAR SINGH Vs. JHARKHAND MINES AND INDUSTRIES
December 15, 1951
KARUNAMOY BANERJI Vs. PASHUPATI NATH MALIA
November 22, 1951
KEDAR NATH Vs. STATE OF BIHAR
July 19, 1951
KESHWAR THAKUR AND OTHERS Vs. GHULAM HUSSAIN AND OTHERS
March 20, 1951
KHARTAR SAO Vs. PRADIP SINGH
December 4, 1951
KIRIT SINGH AND ANOTHER Vs. MT. CHANDRAKALI KUAR AND OTHERS
April 13, 1951
KUMARDHUBI ENGINEERING WORKS LTD Vs. STATE OF BIHAR
December 14, 1951
LACHHMAN PRASAD BHAGAT Vs. GOVERNMENT OF BIHAR
November 22, 1951
LACHHMI NARAIN BERIWALA Vs. BHARAT BANK LTD., AND OTHERS
April 6, 1951
LAKSHMI NARAYAN Vs. COMR OF INCOME TAX
March 1, 1951
LAKSHMI NARAYAN BHADANI Vs. COMMISSIONER OF INCOME TAX
March 1, 1951
LALMINA SINGH Vs. KAMAL SINGH
November 29, 1951
LIAKAT MIAN Vs. PADAMPAT SINGHANIA AND OTHERS
April 18, 1951
LIQUIDATORS PURSA LIMITED Vs. COMMISSIONER OF INCOME TAX
May 16, 1951
LIQUIDATORS PURSA LTD Vs. INCOME TAX OFFICER SPECIAL CIRCLE
May 16, 1951
MADAN LAL Vs. STATE OF BIHAR
January 12, 1951
MAHADEO PRASAD Vs. SRJUG PRASAD
December 11, 1951
MAHARAJ SINGH Vs. BUDHU CHAMAR
May 11, 1951
MANILAL BACHARLAL SANGHVI Vs. KESHABJI PITAMBER
July 19, 1951
MD AMIN BROTHERS Vs. STATE OF BIHAR
March 7, 1951
MEGHRAJ TIBRAWALA Vs. PANCHU SAHU TELI
July 24, 1951
MEMBERS OF THE SASAMUSA WORKERS UNION Vs. STATE OF BIHAR
September 12, 1951
MISRILAL Vs. STATE
April 9, 1951
MOHAMMAD AMIN BROTHERS LTD Vs. PROVINCE OF BIHAR
March 7, 1951
NARAYAN PRASAD SUKUL Vs. RAJKISHORE MISHRA & OTHERS
April 13, 1951
NATHULAL Vs. STATE
March 28, 1951
NETLAL SAH Vs. UCHESHWAR JHA & OTHERS
February 28, 1951
NILKANTHA NARAYAN SINGH Vs. COMMR OF INCOME TAX B AND O
April 10, 1951
OJHA BROTHERS Vs. VOLKART BROTHERS & ANOTHER
April 4, 1951
P C GANGULEE Vs. SM KADHURI DEVI
November 9, 1951
P C LAL CHAUDHURY Vs. STATE OF BIHAR
March 2, 1951
PANCHOO SAHU Vs. JANKI MANDAR
September 26, 1951
PARHAN MAHTO Vs. DIVISIONAL FOREST OFFICER
July 18, 1951
PARMESHWAR DAYAL Vs. THE BARH LOCAL BOARD
April 19, 1951
PRAGASH CHOUDHURY Vs. DULHIN BUTANI KUER
January 24, 1951
PRASADI MAHTON Vs. GHULAM MNRTAZA
May 14, 1951
RADHA GOBINDA ROY Vs. NILKANTHA NARAYAN SINGH
February 27, 1951
RADHESHYAM Vs. DEVENDRA
December 11, 1951
RAGHO Vs. STATE
November 30, 1951
RAGHUNANDAN RAI Vs. SUKHLAL RAI
May 14, 1951
RAI BAHADUR H P BANNERJI Vs. COMMISSIONER OF INCOME TAX
March 2, 1951
RAJA KALI PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
March 2, 1951
RAJA P C LALL CHAUDHARY Vs. STATE OF BIHAR
March 2, 1951
RAJESHWAR PRASAD Vs. STATE
December 4, 1951
RAM PALAK MAHTON Vs. BILAS MAHTON
September 12, 1951
RAM RANBIJAYA PRASAD SINGH Vs. CHAMARU PRASAD AND OTHERS
May 7, 1951
RAM RUP SINGH & OTHERS Vs. JANG BAHADUR SINGH & OTHERS
February 21, 1951
RAM SARAN AHIR Vs. PRITHVI NATH SINGH
April 13, 1951
RAMAKANT MISSIR Vs. KAMLA PRASAD SUKUL
May 2, 1951
RAMAUTAR MAHTON Vs. LATAK BIHARI SINGH
April 5, 1951
RAMCHANDRA RAM Vs. RAM RATAN PRASAD
July 20, 1951
RAMESHWAR PRASAD GUPTA Vs. RAJENDRA PRASAD
February 6, 1951
RAMKIRPAL MISSIR Vs. MAHESH PANDEY
August 10, 1951
RAMKISTO SAHU Vs. STATE OF BIHAR
September 4, 1951
RAMLAL GANJHEE Vs. LODHA MUNDA
November 28, 1951
RUDRESHWARI PD SINHA Vs. SM RAMABATI DEVI
May 11, 1951
S M RAMKALI KUER Vs. RAM BUJHAWAN SINGH
February 1, 1951
SAM NARAIN SINGH Vs. RAGHUBANS MANI PRASAD
August 3, 1951
SAMALIA BHUIAN Vs. STATE
December 7, 1951
SATYENDRA KUMAR GUPTA Vs. RAMESHWAR MANDAL
January 5, 1951
SHAIKH BANKA Vs. SHAIKH BARTUL
November 6, 1951
SHEOBACHAN PANDEY Vs. MADHO SARAN CHOUBEY
September 18, 1951
SHEOBACHAN PANDEY Vs. STATE
February 27, 1951
SHEOBACHAN SINGH Vs. STATE OF BIHAR
November 22, 1951
SHYAM CHANDRA PRASAD Vs. STATE OF BIHAR
September 17, 1951
SIARAM SINGH Vs. JUGUTDEO SINGH
November 9, 1951
SINGESHWAR PRASAD Vs. SURJA DEVI
November 16, 1951
SITARAM JAGATRAMKA AGARWALA Vs. STATE
July 27, 1951
SM RADHA PEARY KUER Vs. GOPAL SARAN
January 17, 1951
SM RAMKUMARI DEVI Vs. HARI DAS MUKHERJI
December 21, 1951
SONUA KUMHAR Vs. CHAMTU PAHAN
September 20, 1951
SRILAL KHOWALA Vs. STATE
February 13, 1951
STANDARD COAL COMPANY LIMITED Vs. S P VARMA
September 26, 1951
STATE Vs. GANESH SAHI
July 31, 1951
STATE Vs. HIRA DUBEY
November 28, 1951
STATE OF BIHAR Vs. SANTO KUMAR MITRA
December 19, 1951
STATE OF BIHAR Vs. GAYA ELECTRIC SUPPLY CO LTD
March 30, 1951
SUKAR GOPE Vs. STATE OF BIHAR
December 19, 1951
SUNDAR KRISHTA SARKAR Vs. SM MALTI MANJARI
April 13, 1951
SUNDAR LALL JHA Vs. NABI MISSER
March 28, 1951
SURATIA Vs. JAILAL THAKUR
December 3, 1951
SURYA LALL KARAMKAR Vs. TULSI MODAK
January 16, 1951
THAKAI GOPE Vs. RAMLAGAN MANJHI
December 4, 1951
THAKURJI Vs. DHULAN AHIR
February 15, 1951
UMAR Vs. MOTI CHAND
May 1, 1951
UNION OF INDIA Vs. PREMCHAND SATRAM DAS
May 11, 1951
VISHUN SHANKAR Vs. STATE OF BIHAR
September 17, 1951
YUSUF MIAN Vs. GAFOOR MIAN
February 9, 1951
ZEAUDDIN Vs. ABDUR RAFIQUE
August 14, 1951