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Case Index
Title
Date
ABDUL AZIZ Vs. JAI RAM
March 31, 1951
ANAND KUMAR Vs. FATEH SINGH
September 25, 1951
BAGHAT TRANSPORT SERVICE LTD Vs. STATE OF HIMACHAL PRADESH
January 22, 1951
BELI RAM Vs. SADA RAM
May 26, 1951
BHAGWATI CHARAN Vs. SUNDER LAL
March 12, 1951
CHANDU Vs. KIRPA RAM
November 10, 1951
DAINS RAM Vs. STATE
April 7, 1951
DHUMUN Vs. RAM DAYAL
December 11, 1951
HARI SINGH Vs. PARBATI
April 3, 1951
JAGARNATH Vs. GAYAROO
January 2, 1951
KAMLA Vs. MST NAHIN
July 9, 1951
KEWAL RAM Vs. BHAGWAN DASS
May 17, 1951
LAJJA RAM Vs. STATE
November 8, 1951
LAL CHAND Vs. COLLECTOR OF SIRMUR
October 29, 1951
LALDIN Vs. STATE
June 18, 1951
LALLA RAM Vs. NARESH CHAND
December 7, 1951
MANI RAM Vs. JHAMRU
August 21, 1951
MUNSHI RAM Vs. RAGHUBIR CHAND
November 30, 1951
MURTU Vs. PARAS RAM
October 5, 1951
NAURANG Vs. JANTA
December 8, 1951
PADAM CHAND Vs. RAM LAL
August 2, 1951
PALAS RAM Vs. DEVI DAS
September 21, 1951
Pritam Singh Vs. Khushi Lal
July 12, 1951
PUNJAB NATIONAL BANK LTD. Vs. A.N. SEN
November 20, 1951
PUSHPA DEVI Vs. KANSHI RAM NAND KISHORE
July 26, 1951
RAJ LAL DATA Vs. STATE
July 30, 1951
RAJENDAR LAL Vs. RAM KRISHNA GUPTA
October 29, 1951
RANJHA Vs. STATE
July 20, 1951
RANJHA Vs. STATE
June 27, 1951
RESHMI Vs. GHUNGARIA
September 18, 1951
SARJIT Vs. RAMANAND
March 30, 1951
SEWTI Vs. RATTAN
April 7, 1951
STATE Vs. KAIDIA
August 20, 1951
STATE Vs. SHANTI DUTT
December 10, 1951
UJAGAR SINGH Vs. DUNI CHAND
March 10, 1951
VIDYAMATI Vs. STATE
July 25, 1951
WAZIR CHAND Vs. STATE OF HIMACHAL PRADESH
December 26, 1951