Home
Case Index
Title
Date
AHLYAJI Vs. AMBADASS
March 2, 1951
AMIR AHMMAD Vs. MEER NIZAM ALI
December 14, 1951
BABU RAO Vs. SONAJI
October 1, 1951
BHAWANDAS Vs. KISHENRAO
July 30, 1951
C. NARAYANA Vs. RAM REDDY
October 1, 1951
C. SURYANARAYAN Vs. RATANLAL
July 31, 1951
D. PEERAJEE Vs. D. VITHAL RAO
October 1, 1951
DESAI BHAO Vs. KARVIRAM GOUDA
September 17, 1951
GAJA SINHVA RAO Vs. SUJAT ALI
October 15, 1951
GOPALDAS Vs. DAGDURAM
August 17, 1951
GOPINATH Vs. SAYED PATHRU
February 1, 1951
GOVINDA Vs. VAIDYANATH
June 25, 1951
GULAMJAN KHAN Vs. ZAINUBUNNISA BEGUM
March 9, 1951
HANMIAH Vs. KORI KOKANTI BASAPPA
September 4, 1951
HAZARI VITTAL Vs. DHONDI EMKI RAMAL
September 26, 1951
HUSSAIN BIN ALI Vs. SALAH BIN AHMED
July 3, 1951
JAIKISHEN Vs. THOTARAM
October 1, 1951
KHARKA Vs. YELLAPPA
December 4, 1951
KHAZA BASHEERUDDIN Vs. YELIYA S/O RAJIYA
January 5, 1951
LAXMAN RAO Vs. RUKMANI BAI
September 27, 1951
LEAKH RAJ Vs. CO-OPERATIVE SOCIETY
September 12, 1951
MAQDOOM MOHIUDDIN Vs. STATE OF HYDERABAD
November 16, 1951
MOHD. HASHIM Vs. AMINABI
October 4, 1951
MOHD. MAQDOOM MADANI Vs. CHUNILAL
August 28, 1951
MOOSA BHOY Vs. V. KRISTIAH
September 21, 1951
RAJMALLU Vs. GORAN RAJ REDDY
September 18, 1951
RAMDAYAL Vs. SHANKARLAL
November 30, 1951
SHAZADA QANUM Vs. FAKHER JUNG
August 30, 1951
SKETNA DEV PADMIAH Vs. FIRM OF SRIGIRI VENKIAH
September 12, 1951
TRIMBAK PRASAD Vs. STATE OF HYDERABAD
August 6, 1951
TUKARAM Vs. GANGUBAI
January 15, 1951
VANEM HANMANT RAO Vs. NAMALA NALLIAH
October 31, 1951
VISWANATHA Vs. FATIMA BI
August 23, 1951
VITTAL Vs. DIGAMBER
July 10, 1951