Case Index

Title
Date
AJAIB SINGH Vs. STATE OF PUNJAB
November 26, 1951
AMAR DEVI Vs. SANT RAM ETC
June 5, 1951
AMAR SINGH Vs. KULDIP SINGH
May 9, 1951
AMAR SINGH Vs. RAM DEVI
July 30, 1951
AMRITSAR RAYON AND SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 4, 1951
ANRAJ NARAIN DASS Vs. COMMR OF INCOME-TAX DELHI
June 18, 1951
ASSOCIATED PICTURES LTD. Vs. THE NATIONAL STUDIOS LTD.
June 21, 1951
ATMA RAM SAHNI Vs. CHITRA PRODUCTION CO
September 3, 1951
BACHAN SINGH Vs. NAND KAUR
June 28, 1951
BAGGA SINGH Vs. CHUNI LAL
July 11, 1951
BANSI Vs. LALLA
August 31, 1951
BANSI LAL Vs. SOM PARKASH
September 11, 1951
BARU Vs. MAYA RAM
July 12, 1951
BARU Vs. JAWALA
October 18, 1951
BASANT SINGH Vs. STATE
December 14, 1951
BASHESHAR NATH AND ORS. Vs. ALLA DIYA AND ORS.
April 11, 1951
BHAG SINGH Vs. KEHR SINGH
May 10, 1951
BHAGAT INDAR NARAIN Vs. STATE
September 24, 1951
BHAJNA Vs. SUPDT., CENTRAL JAIL, PATIALA
October 18, 1951
BHARAT BANK LTD. AND ANR. Vs. RUBY GENERAL INSURANCE CO. LTD.
April 26, 1951
BHARAT INSURANCE CO LTD Vs. STATE OF DELHI
May 9, 1951
BISHAN NARAIN Vs. OM PARKASH
November 22, 1951
BISHEN SINGH Vs. KISHNO
September 7, 1951
BUDHU SINGH Vs. NARAIN
July 18, 1951
BULAQI SINGH Vs. BEHARI LAL
June 6, 1951
CHANAN SINGH Vs. KHEM SINGH
August 3, 1951
CHANDAR BHAN Vs. DES RAJ
May 2, 1951
CHANDGI RAM Vs. RABI DATT
July 6, 1951
CHARAN DAS AND SONS Vs. HARBHAJAN SINGH HARDIT SINGH
October 18, 1951
CHET RAM Vs. HARDWARI
June 19, 1951
CHET SINGH Vs. BIR SINGH
November 29, 1951
CHIRANJIV LAL Vs. TROPICAL INSURANCE CO LTD
July 12, 1951
CHUNI LAL NAYYAR Vs. COMMISSIONER OF INCOME TAX
June 11, 1951
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK LIMITED
October 4, 1951
CUSTODIAN EVACUEE PROPERTY DELHI Vs. RAM KISHAN
April 27, 1951
DALIP SINGH Vs. FIRST NATIONAL BANK LTD
October 16, 1951
DALIP SINGH Vs. COURT OF WARDS DADA SIBA ESTATE
September 7, 1951
DARA SINGH Vs. STATE
September 11, 1951
DARA SINGH Vs. STATE
July 18, 1951
DAYAL Vs. RODI
April 1, 1951
DAYAL Vs. RODI
August 1, 1951
DEBI PARSHAD Vs. JAI RAM DASS
November 26, 1951
DES RAJ Vs. DOMINION OF INDIA
November 26, 1951
DES RAJ PAHWA AND ANR. Vs. THE CONCORD OF INDIA INSURANCE CO. LTD.
June 1, 1951
EBRAHIM ABOOBAKER Vs. L ACHHRU RAM
May 24, 1951
FAQIRIA Vs. KALU MAL
August 1, 1951
FAUJA SINGH Vs. STATE
June 22, 1951
FIRM AMIN CHAND HAKAM CHAND Vs. NOSHAH BEGUM
July 17, 1951
FIRM BRIJ RAJ AND CO Vs. FIRM SAGARMAL DHAN RAJ
September 25, 1951
GAJJAN SINGH Vs. S ZORAWAR SINGH
December 10, 1951
GIAN CHANDRA SHARMA Vs. STATE OF PUNJAB
May 28, 1951
GORDHAN DAS BALDEV DAS Vs. GOVERNOR GENERAL IN COUNCIL
October 19, 1951
GOVT. OF RAJASTHAN Vs. GIASI RAM MOOL CHAND AND ANR.
April 20, 1951
GULZARI LAL Vs. SWADESHI MILLS LTD
May 11, 1951
GURBACHAN SINGH Vs. STATE
November 23, 1951
GURBAX RAI Vs. MAN SINGH
October 15, 1951
GURBAX SINGH Vs. NATHA SINGH
December 11, 1951
GURDITTA RAM Vs. RAM KAUR
August 13, 1951
GURDWARA ANANDPUR Vs. KARTAR SINGH
October 15, 1951
HANS RAJ Vs. MAT RAM
September 4, 1951
HANS RAJ Vs. BUI
May 10, 1951
HANS RAJ SALIG RAM Vs. L NIRANJAN LAL
October 26, 1951
HAR CHAND Vs. ABHE RAM JAS RAM
May 10, 1951
HAR LAL, ETC. Vs. GANGA RAM, ETC.
April 2, 1951
HAR PARSHAD Vs. PREM SINGH
November 6, 1951
HARBHAGAT KAUR Vs. KIRPAL SINGH
January 31, 1951
HARBIR SINGH Vs. THE STATE AND ANOTHER
April 9, 1951
HARDITTA Vs. SUCHA SINGH
July 16, 1951
HARI CHARAN Vs. STATE
November 29, 1951
HARI KISHAN DASS Vs. RAJESHWAR PARSHAD
November 12, 1951
HARI RAM Vs. HAZARI LAL
April 4, 1951
HARNAM SINGH Vs. BAKHSHISH SINGH
July 9, 1951
HEM RAJ Vs. MATHRA DAS
November 9, 1951
HIRA LAL Vs. RAM RAKHA
May 24, 1951
HIRA LAL Vs. GIAN SINGH AND CO. ORS.
May 9, 1951
HIRA LAL JWALA SAHAI Vs. SITLA KAHNA
January 23, 1951
HOME INSURANCE CO LTD Vs. JAGATJIT SUGAR MILLS CO LTD
September 21, 1951
HOTZ TRUST SIMLA Vs. COMMISSIONER OF INCOME-TAX EAST PUNJAB
June 4, 1951
ISHAR CHAND Vs. STATE
February 28, 1951
JAGAN NATH AND ANR. Vs. CUSTODIAN PROPERTY AND TWO ORS.
April 12, 1951
JAGAN NATH SHIV RAM Vs. PUNJAB STATE
November 5, 1951
JAGAT DHIS BHARGAWA Vs. BAKSHI GURCHARAN SINGH
August 6, 1951
JAGDISH RAM Vs. JAGAT RAM
June 14, 1951
JAMNA DAS RAMESHWAR DAS Vs. COMMISSIONER OF INCOME TAX
May 30, 1951
JANGIR SINGH Vs. STATE
February 26, 1951
JASMER SINGH Vs. AJAIB SINGH
May 9, 1951
JAWALA DASS RAM NARAIN Vs. NAND LAL
June 13, 1951
JOAN BERNAL THOMAS Vs. GEOFEREY CHARLES THOMAS
November 17, 1951
JOAN BERNAL THOMAS Vs. GEOFFREY CHARLES THOMAS
August 7, 1951
JOGINDER SINGH Vs. STATE
March 26, 1951
JOWAND SINGH Vs. CHANDA SINGH
June 13, 1951
JUPITER GENERAL INSURANCE CO LTD Vs. RAJAGOPALAN
June 20, 1951
K SATWANT SINGH Vs. STATE
May 17, 1951
KABUL CHAND Vs. RAM PARSHAD
May 18, 1951
KANHAYA LAL NAND LAL Vs. STATE
April 11, 1951
KAPUR CHAND Vs. MUNSHI RAM AND ANR.
March 13, 1951
KARAM CHAND Vs. HAKAM SINGH
June 20, 1951
KARORA SINGH AND OTHERS Vs. BABU RAM
October 24, 1951
KARTAR SINGH SADDA SINGH Vs. STATE OF PATIALA AND EAST PUNJAB STATES UNION
May 3, 1951
KESHO RAM PASSEY Vs. P C TANDON
November 22, 1951
KHELA WATI Vs. CHET RAM KHUB RAM
May 24, 1951
KHUB RAM Vs. LACHHMAN RAM
May 2, 1951
KHUSHI RAM Vs. JAGDIP SINGH
November 30, 1951
KHUSHI RAM Vs. AMIN CHAND AND ORS.
May 29, 1951
KIDAR NATH Vs. PREMA NAND
April 26, 1951
KIRPA RAM Vs. BHARAT BANK LTD
May 4, 1951
KIRPA RAM Vs. SHRIYANS PRASAD AND ORS.
March 9, 1951
KISHAN PARSHAD AND CO LTD Vs. IN RE
June 18, 1951
KUNDAN LAL Vs. HUKAM SINGH
September 21, 1951
LAJJA RAM Vs. STATE
November 8, 1951
LAKHSHMI NARAIN Vs. BHARAT SINGH
December 28, 1951
LAL SINGH Vs. SUNDAR SINGH
October 25, 1951
LAL SINGH Vs. MEHR SINGH
July 6, 1951
LEKH RAM Vs. KISHNO
February 5, 1951
LILU RAM Vs. MST RAM PIYARI
June 5, 1951
MADAN LAL Vs. DISTRICT MAGISTRATE
July 10, 1951
MAN SINGH Vs. STATE
December 24, 1951
MANGAL MAL Vs. STATE
September 7, 1951
MANGAL SAIN Vs. STATE OF PUNJAB
May 21, 1951
MANJIT SINGH Vs. BAKHSHISH SINGH
July 9, 1951
MANSHA RAM Vs. MARU
July 16, 1951
MASTAN SINGH Vs. SOHAG WANTI
May 9, 1951
MATU RAM Vs. IMTIAZ ALI
September 13, 1951
MEGH RAJ Vs. RELU
March 22, 1951
MEHAR CHAND Vs. MAGAN
May 25, 1951
MELA RAM Vs. F JOGINDER SINGH AND CO
May 1, 1951
MODAN SINGH Vs. STATE
September 17, 1951
MOHAMMAD ISMAIL Vs. HAKIM SYED HUSSAIN
November 12, 1951
MOHD HUSSAIN Vs. FIDA HUSSAIN
April 16, 1951
MOOL CHAND JAWAHARLAL Vs. PADAM CHAND AND SONS
November 29, 1951
MOOL CHAND-JAWAHAR LAL Vs. PADAM CHAND
August 31, 1951
MST. DHANNI AND ANR. Vs. GHISA RAM AND ANR.
May 9, 1951
MT. MONGI AND ANR. Vs. MAHABIR PERSHAD
March 30, 1951
MUNICIPAL COMMITTEE LUDHIANA Vs. KRISHAN RAGHU NANDAN LAL
May 7, 1951
MUNNA LAL Vs. PARKASH DEV
March 15, 1951
NAGI BROTHERS Vs. DOMINION OF INDIA THROUGH THE MINISTRY OF RAILWAYS
March 29, 1951
NANAK BAKHSH Vs. RANIA
September 10, 1951
NANAK CHAND Vs. TARA DEVI
November 14, 1951
NARAIN SINGH Vs. BACHAN SINGH
December 5, 1951
NARSHINGDAS Vs. SOHAN LAL
May 29, 1951
NATHU Vs. RULLA AND ORS.
May 25, 1951
NATHU Vs. RALLA AND OTHERS
May 22, 1951
NEKI RAM Vs. HAZARI
June 10, 1951
NEKI RAM Vs. HAZARI
June 1, 1951
NIDHAN SINGH Vs. SADHA LAL
November 22, 1951
OM PRAKASH DHRI AND ORS. Vs. THE STATE OF PUNJAB
January 15, 1951
ORIENTAL BUILDING AND FURNISHING CO Vs. COMMISSIONER OF INCOME-TAX DELHI
June 5, 1951
P C KHANNA Vs. L MALAK RAM
November 15, 1951
PADAM CHAND Vs. BRIJ BIHARI LAL
April 11, 1951
PAHLAD RAI AND CO Vs. COMMISSIONER OF INCOME TAX FOR THE STATE OF PUNJAB
November 23, 1951
PAHRA SINGH Vs. BASANT KAUR
December 7, 1951
PALA SINGH Vs. SUKHA SINGH
November 23, 1951
PARBATI MUKERJEE Vs. SAMRENDRA NATH RUKSHIT
April 2, 1951
PARKASH CHAND Vs. HARBANS SINGH
September 5, 1951
PARMA NAND GANESH PARSHAD Vs. FIRM JAWAHAR SINGH TARA SINGH
May 21, 1951
PARMANAND Vs. RAKHA
July 9, 1951
PARMANAND Vs. STATE
January 22, 1951
PARMESHWAR DAS MEHRA Vs. FIRM RAM CHAND OM PARKASH
January 2, 1951
PARMESHWAR LAL AND CO Vs. JAI NARAIN
June 22, 1951
PARMESHWARI DAS MEHRA AND SONS Vs. FIRM RAM CHAND OM PRAKASH
July 4, 1951
PARSINI Vs. WASAN SINGH LABH SINGH
January 29, 1951
PEHLAD RAI AND CO Vs. COMMISSIONER OF INCOME TAX
November 23, 1951
PIARE LAL Vs. WAZIR CHAND AND ORS.
April 11, 1951
PRITAM SINGH Vs. STATE
March 20, 1951
PUNJAB AND SINDH BANK LTD Vs. MOHD YAKUB
November 16, 1951
PUNJAB NATIONAL BANK LIMITED Vs. A N SEN
November 20, 1951
PYARE Vs. PYARE S/O HIRA
June 20, 1951
R B P C KHANNA Vs. L MALAK RAM
November 22, 1951
RADHA KISHEN Vs. GANGA RAM
May 30, 1951
RADHA KISHEN Vs. INDER PARKASH
March 26, 1951
RAGHBIR CHAND Vs. RENT CONTROLLER
May 17, 1951
RAJ KRISHAN Vs. CHIEF COMMISSIONER DELHI
September 12, 1951
RAJ KUMAR Vs. MUTSADDI LAL
November 21, 1951
RAJ KUMARI Vs. THE CO-OPERATIVE INSURANCE CO. LTD.
May 31, 1951
RAJ RANI Vs. UNION OF INDIA
June 5, 1951
RAM LAL KANSHI RAM Vs. COMMISSIONER OF EXCESS PROFITS TAX
June 19, 1951
RAM NARAIN Vs. SANTOSH KUMAR
July 19, 1951
RAM NARAIN Vs. CENTRAL BANK OF INDIA LTD
November 28, 1951
RAM NARAIN MEHRA Vs. GENERAL ACCIDENT ASSURANCE CORPORATION LTD
July 26, 1951
RAM NATH Vs. FIRM BADRI DASS RADHELAL AND ORS.
April 11, 1951
RAM PERSHAD MATTAN LAL Vs. COMMISSIONER OF INCOME TAX
June 11, 1951
RAM RAKHA MAL Vs. RODA AND ORS.
July 3, 1951
RAMESH CHANDER AND ANR. Vs. SH. BIBI VED KAUR
May 1, 1951
RAMJI DAS Vs. MANGAT RAM
May 25, 1951
RANA BASHISHST CHAND RAI Vs. SARDARNI RADHIKA DEVI
August 1, 1951
RATAN LAL Vs. CUSTODIAN OF EVACUEE PROPERTY DELHI
April 18, 1951
RATAN SINGH Vs. SUKHRAM
August 8, 1951
RATTAN SINGH Vs. BELI RAM
July 26, 1951
ROSHAN LAL Vs. STATE
March 26, 1951
RUBY GENERAL INSURANCE CO. LTD. Vs. PEARE LAL KUMAR AND ANR.
April 10, 1951
RULDU RAM Vs. BHURI LAL
May 4, 1951
RULIA Vs. TILAK CHAND
August 1, 1951
S GURMUKH SINGH Vs. UNION OF INDIA
July 31, 1951
S HARJANG SINGH Vs. GOWARDHAN DAS
September 24, 1951
S KAPUR SINGH Vs. L JAGAT NARAIN
April 12, 1951
S PRITHVI SINGH Vs. GITA RAM
April 5, 1951
S SUMMAN SINGH Vs. NATIONAL CITY BANK OF NEW YORK BOMBAY
November 20, 1951
S. HARNAM SINGH Vs. GANGA RAM AND ANR.
May 4, 1951
S. JASWANT SINGH DUGAL Vs. V.V. PURI
April 16, 1951
SADH RAM AND OTHERS Vs. RULIA RAM
October 1, 1951
SALIGRAM ETC Vs. COMMISSIONER OF INCOME-TAX
December 24, 1951
SANTOKH SINGH Vs. KULDIP RAJ
November 27, 1951
SARDARNI GURDIAL KAUR Vs. STATE
September 27, 1951
SARWAN SINGH Vs. STATE
November 26, 1951
SARWAN SINGH Vs. STATE
February 20, 1951
SAWAI SINGH Vs. UDE SINGH
August 29, 1951
SAWAI SINGH Vs. UDE SINGH
June 29, 1951
SH KOKLAN DEVI Vs. MAHARAJ KISHAN
October 17, 1951
SHAMBHU NATH Vs. GOKAL CHAND
July 23, 1951
SHANKAR DAS RUP LAL Vs. GOVERNOR GENERAL IN COUNCIL NOW DOMINION OF INDIA
April 11, 1951
SHANTI Vs. WALAITI RAM
March 8, 1951
SHEELA DEVI Vs. ADDITIONAL DEPUTY COMMISSIONER, GURDASPUR
May 28, 1951
SHER SINGH Vs. CHIRANJI LAL
September 27, 1951
SHIREEN MALL Vs. JOHN JAMES TAYLOR
December 21, 1951
SHIV DEVI Vs. KIDAR NATH
December 28, 1951
SHIV LAL GHANAYA LAL Vs. MEHR CHAND GAIND
September 27, 1951
SHIVCHARAN LAL Vs. PHOOL CHAND
August 9, 1951
SHYAM KRISHEN Vs. STATE OF PUNJAB
July 17, 1951
SITAL PARSHAD Vs. STATE
October 23, 1951
SM ISHAR KAUR Vs. DAULAT RAM
September 12, 1951
SOBHA RAM Vs. KASHMIRI LAL
November 30, 1951
SODHI LAL SINGH Vs. TARA CHAND
August 20, 1951
SOHAN SINGH Vs. RAM NATH
July 2, 1951
SOWARAN SINGH Vs. MOHAN SINGH
April 25, 1951
STATE Vs. INDAR SINGH
May 2, 1951
STATE Vs. HAZURA SINGH
November 22, 1951
STATE Vs. SADHU SINGH
October 12, 1951
STATE Vs. HARDIAL SINGH
February 7, 1951
STEEL AND GENERAL MILLS CO LTD Vs. GENERAL ACCIDENT FIRE AND LIFE ASSURANCE CORPORATION LTD
December 19, 1951
SUNDER SINGH Vs. STATE
August 21, 1951
SUNDER SINGH Vs. STATE
November 16, 1951
SURAJ BHAN Vs. HARCHANDGIR
December 14, 1951
SUTLEJ COTTON MILLS LTD Vs. RANJIT SINGH
December 20, 1951
T N SWAMI Vs. AMAR NATH HARJAI
December 7, 1951
T N SWAMI AND CO Vs. COMMISSIONER OF INCOME TAX
November 21, 1951
T N SWAMI AND CO Vs. COMMISSIONER OF INCOME TAX
June 7, 1951
TARA CHAND RATTAN CHAND Vs. VED PRAKASH KESHORI LAL
May 24, 1951
TEJA SINGH Vs. STATE
August 20, 1951
TEJA SINGH AND ORS. Vs. KESAR SINGHAND ORS.
July 18, 1951
THE CUSTODIAN EVACUEE PROPERTY Vs. THE SIMLA BANKING AND INDUSTRIAL CO.
April 20, 1951
THE IMPERIAL TECHNICAL WORKS Vs. INDERJIT KAUR
June 12, 1951
THE INDIAN NEWS CHRONICLE LTD. Vs. MRS. LUIS LAZARUS
April 25, 1951
THE STATE Vs. JAGE RAM
March 16, 1951
UNION OF INDIA Vs. S NARAIN SINGH
August 1, 1951
UNION OF INDIA Vs. RAM PERSHAD
July 2, 1951
VIDYA PARKASH Vs. PUNJAB STATE
July 10, 1951
WATKINS MAYOR AND CO Vs. REGISTRAR OF TRADE MARKS BOMBAY
November 30, 1951