Case Index

Title
Date
ANTARIJAMI KHADANGA Vs. KETAKI DEBI
February 14, 1951
API SAMAL Vs. BISI MALLIK
December 10, 1951
ARJUN PADHI Vs. STATE
November 19, 1951
BAISHNAB PATNAIK Vs. STATE
September 7, 1951
BALA MAJHI Vs. STATE OF ORISSA
January 22, 1951
BARSA MAJHI Vs. STATE
July 24, 1951
BHARAT PADHAN Vs. STATE
November 8, 1951
BIMALESWAR ROUT Vs. CHANDRASEKHAR DHURVA
September 3, 1951
BISHNU CHARAN MUKHERJEE Vs. STATE OF ORISSA
April 18, 1951
BISWAMBHAR SINGH Vs. SECRETARY TO THE GOVERNMENT OF ORISSA REVENUE
October 22, 1951
BODO ANNANDA PODHANO Vs. DONDO NAIKO
December 5, 1951
CHAND AGRAWALLA Vs. BHAGAWAN DAS
September 26, 1951
DURGA DEI Vs. SADANANDA PRUSTY
March 14, 1951
GOPINATH DEB Vs. GOVIND CHANDRA
August 21, 1951
GOUR CHARAN DAS Vs. ATAL BEHARI RAY
March 16, 1951
JADUMANI BEHERA Vs. JADUMANI SAHU
December 3, 1951
JAGANATH Vs. TIRTHANANDA DAS
November 30, 1951
JAGANNATH MAHAPRABHU Vs. BHAGABAN DAS
February 6, 1951
JAGANNATHRAM GANGARAM Vs. COMMISSIONER OF INCOME TAX
September 12, 1951
JALUMURU KAMARAJU Vs. KENGUVA SURYANARAYANA
November 19, 1951
JANAMA BHOI Vs. DRAUPADI BHOIANI
April 16, 1951
JANARDAN SARAJ Vs. NILKANTHA SARAF
August 27, 1951
KHALLI RATH Vs. EPPILI RAMACHANDRA
August 17, 1951
KHETRI BEWA Vs. STATE
March 8, 1951
KHUBCHAND BANSIDHAR Vs. THANDIRAM RAMCHANDRA
September 18, 1951
KSHETRAMONI SAMANTRAY MAHAPATRA Vs. SATRUGHAN MALL
September 7, 1951
LIQUIDATOR OF DHABALESHWAR CO OPERATIVE SOCIETY Vs. HADIBANDHU BEHERA
November 28, 1951
LOKANATH MISRA Vs. STATE OF ORISSA
April 3, 1951
MAHADEO RAM BHIMESWAR FIRM Vs. UNION OF INDIA UOI REPRESENTING THE B N RAILWAY
October 29, 1951
MAHIMUDDIN Vs. PANU SAHANI
August 28, 1951
MAKAR BHOI Vs. STATE
April 4, 1951
MARAKANDA SAHU Vs. LAL SADANANDA SINGH
September 7, 1951
MOHAN PRASAD SINGH DEO Vs. GANESH PRASAD BHAGAT
April 13, 1951
MONAHAR NAIK Vs. BRAJAMOHAN BHOI
December 13, 1951
NAJIB MOHAMMAD Vs. RAHMAN KHAN
September 14, 1951
NARAYAN DAS Vs. STATE
November 19, 1951
NATABAR PARICHHA Vs. NIMAI CHARAN MISRA
March 9, 1951
NILABATI Vs. SUKURTA
September 4, 1951
NIMAI CHARAN KAMILA Vs. SHAM MOHAN NANDI
April 16, 1951
NITYA GAUDA Vs. MONGALA BAGDEFIA
December 18, 1951
NITYANANDA KANANGO Vs. SM PALA DEI
November 21, 1951
ORIENT FAST COLOUR DYE WORKS Vs. COMMISSIONER OF INCOME TAX
September 25, 1951
PARSURAM DAS Vs. STATE
September 18, 1951
PRATAP KISHORE Vs. GYANENDRANATH
February 26, 1951
PURNA CHANDRA MANDAL Vs. STATE
July 18, 1951
RADHI BEWA Vs. BHAGWAN SAHU
February 9, 1951
RAMKRISHNA PRADHAN Vs. STATE OF ORISSA
November 29, 1951
RATANLAL GUPTA Vs. DISTRICT MAGISTRATE OF GANJAM
May 3, 1951
RATIKANTA PADHI Vs. RAMESH CHANDRA MOHANTY
September 25, 1951
S K GHOSH Vs. VICE CHANCELLOR UTKAL UNIVERSITY
August 17, 1951
SAILABEHARI CHATTERJI Vs. STATE
August 30, 1951
SANATAN BALIARSING Vs. STATE
April 12, 1951
SM NILAMONI BEWA Vs. MRUTUNJAYA PRADHAN
April 30, 1951
SM NOILI DIBYA Vs. MADHUSUDAN TIHADI
August 20, 1951
STATE Vs. SADHU CHARAN PANIGRAHI
July 18, 1951
SUDARSAN DAS Vs. BHAJU SAHU
February 16, 1951
SUDHAKAR JENA Vs. GOBARDHAN SAHU
January 29, 1951
THANGUDU VARAHA NARASIMHAMURTY Vs. STATE
January 31, 1951
TRILOCHAN MISRA Vs. STATE
July 23, 1951
UDAYANARAYAN ANANGA BHIMA DEO Vs. BADIA DASU
July 25, 1951
UNA VIGESU PATRO Vs. VYSYARAJU SOMAYYA RAJU
September 6, 1951