Case Index

Title
Date
ABDUL AZIZ BISWAS Vs. ABINASH CHANDRA ROY
March 22, 1951
ABDUL JABBAR Vs. STATE
April 16, 1951
ABED ALI Vs. PRAFULLA KUMAR SEN
March 12, 1951
ABHIMANYU ADAK Vs. STATE OF WEST BENGAL
July 20, 1951
ABINASH CHANDRA Vs. MADHUSUDAN MAJUMDAR
February 9, 1951
ABINASH CHANDRA DUTTA Vs. GOUR CHANDRA
April 4, 1951
ABINASH CHANDRA JANA Vs. CHAKRADHAR KHATUA
April 10, 1951
ADHIR KUMAR RAY CHAUDHURI Vs. STATE
May 17, 1951
AGA MIRZA AHMAD Vs. BHUDAR CHANDRA
June 13, 1951
AHUMAD ALI BISWAS Vs. JYOTSNA KUMAR BANDOPADHYAY
August 23, 1951
AJOYENDRA SEN Vs. STATE
December 14, 1951
AKSHOY KUMAR CHAKRABARTI Vs. MANMATHA NATH MUKHERJI
January 25, 1951
ALLAHABAD BANK LTD Vs. COMMISSIONER OF INCOME TAX
May 18, 1951
ALLEN BERRY AND CO LTD Vs. A DAS GUPTA
December 10, 1951
AMALESH CHANDRA Vs. STATE
December 13, 1951
AMARENDRA LAL KHAN Vs. KUMAR KRISHNA MUKHERJI
April 16, 1951
AMARENDRA NATH Vs. RAGHUNATH NANDAN
August 22, 1951
AMARENDRA NATH CHOWDHURY Vs. STATE OF WEST BENGAL
May 3, 1951
AMULYA CHANDRA ROY Vs. PASHUPATI NATH
February 21, 1951
ANANDA SANKAR Vs. CHIEF SECRETARY TO THE GOVERNMENT OF WEST BENGAL
June 18, 1951
ANUMATHI SADHUKHAN Vs. A K CHATTERJEE
April 11, 1951
ANWAR ALI SARKAR Vs. STATE OF WEST BENGAL
August 28, 1951
ASSAM BENGAL CEMENT CO LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
June 7, 1951
ASWINI KUMAR GHOSE Vs. ARABINDO BOSE
December 21, 1951
ASWINI KUMAR PRAMANIK Vs. DOMINION OF INDIA
June 6, 1951
ATULA BALA DASI Vs. NIRUPAMA DEVI
February 27, 1951
ATULYADHAN BANERJEE Vs. SUDHANGSU BHUSAN DUTTA
January 4, 1951
B N ELIAS AND CO LTD Vs. BANKU BEHARI SAHA
February 5, 1951
BABULAL LAKSHMICHAND Vs. JIVRAJ LAKSHMI THAKAR
July 17, 1951
BADRI PROSAD Vs. STATE
December 5, 1951
BANAMALI DAS Vs. PAKHU BHANDARI
July 17, 1951
BANK OF CALCUTTA LTD Vs. DHIRENDRA NATH ROY
March 5, 1951
BANSI Vs. GOVERNOR GENERAL OF INDIA IN COUNCIL
August 20, 1951
BATA SHOE AND CO LTD Vs. NARAYAN DAS MULLICK
April 19, 1951
BEJOY SINGH Vs. BILASROY AND CO
January 11, 1951
BELA DEBI Vs. BON BEHARY ROY
May 23, 1951
BEPIN BEHARI MAITY Vs. PABAN SARDAR
January 5, 1951
BHABATARINI DASSI Vs. MONOMOHAN PALSAI
April 2, 1951
BHADRESWAR MAJHI Vs. CORPORATION OF CALCUTTA
September 6, 1951
BHARADWAJ SINGH Vs. STATE ON THE COMPLAINT OF HARIMATI DASI
May 8, 1951
BHOLA NATH MALLICK Vs. MAHADEV MALLICK
September 6, 1951
BHOLANATH ROY Vs. RANIGUNJ MUNICIPALITY
March 21, 1951
BHOLARAM AGARWALLA Vs. JIAT
April 20, 1951
BHUBAN MOHAN DAS Vs. SURENDRA MOHAN DAS
February 26, 1951
BHUBANESHWAR PRASAD SINGH Vs. GARULIA MUNICIPALITY
August 22, 1951
BHURAMULL MASKARA Vs. RAM KUMAR MASKARA
February 21, 1951
BIDHU BHUSAN BAGCHI Vs. STATE OF WEST BENGAL
August 20, 1951
BIDYAPATI GHOSH Vs. RAJ KUMAR PAL
July 9, 1951
BIJOY SINGH Vs. BILASROY AND CO
August 20, 1951
BIRENDRA NATH BANERJEE Vs. SHIBARAM ADITYA
September 3, 1951
BISSESSWARLAL Vs. DONGARMAL SRIMAL
April 4, 1951
BROJOBALA DASSI Vs. SHEBAITS OF SRI SRI SARADIYA DURGAMATA THAKURANI
September 6, 1951
CALCUTTA ELECTRIC SUPPLY CORPN LTD Vs. COMMR OF INCOME TAX
January 16, 1951
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME-TAX
January 18, 1951
CALCUTTA INSURANCE LTD Vs. COMMR OF INCOME TAX
November 28, 1951
CALCUTTA PINJRAPOLE SOCIETY Vs. S BANERJEE MEMBER BOARD OF REVENUE AND SECRETARY DEPT OF LAND AND LAND REVENUE GOVT OF WEST BENGAL
December 11, 1951
CALCUTTA TANNERIES 1944 LTD Vs. STATE OF WEST BENGAL
December 18, 1951
CARLSBAD MINERAL WATER MFG CO LTD Vs. P K SARKAR
May 9, 1951
CHAINRUP SAMPATRAM Vs. COMMISSIONER OF INCOME TAX
June 4, 1951
CHAMPALAL LUNIA Vs. GULAB DEVI
February 5, 1951
CHANDUBHAI FULABHAI PATEL Vs. RIVER STEAM NAVIGATION CO LTD
February 7, 1951
CHARUSILA DASSI Vs. MADAN THEATRES LTD.
September 5, 1951
CHINESE TANNERY OWNERS ASSOCIATION Vs. MAKHAN LAL
December 11, 1951
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SULTAN ALI GHARAMI
June 20, 1951
COMMISSIONER OF EXCESS PROFITS TAX Vs. ADAIR DUTTA AND CO LTD
February 20, 1951
COMMISSIONER OF EXCESS PROFITS TAX Vs. JEEWANLAL LTD
January 17, 1951
COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL Vs. JEEWANLAL LTD., CALCUTTA
January 15, 1951
COMMISSIONER OF INCOME TAX Vs. H HIRJEE
January 16, 1951
COMMISSIONER OF INCOME TAX Vs. LAHOTY BROTHERS LTD
January 16, 1951
COMMISSIONER OF INCOME TAX Vs. STEEL BROTHERS AND CO LTD
January 15, 1951
COMMISSIONER OF INCOME TAX Vs. P M BAGCHI AND CO
January 10, 1951
COMMISSIONER OF INCOME TAX Vs. MADAN GOPAL BAGLA
June 8, 1951
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. GENERAL FAMILY PENSION FUND
November 28, 1951
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. INTERNATIONAL INDUSTRIES LTD
November 20, 1951
COMMR OF INCOME TAX Vs. A W FIGGIS AND CO
January 9, 1951
COMMR OF INCOME TAX Vs. JIWANMAL BHUTURIA
January 18, 1951
CORPORATION OF CALCUTTA Vs. SURENDRA NATH DAS GUPTA
August 22, 1951
CORPORATION OF CALCUTTA Vs. CHAKOWRI LAL
December 14, 1951
D N CHAKRABARTI Vs. P N NILKANTAN
April 20, 1951
D PARRAJU Vs. GENERAL MANAGER B N RAILWAY
August 16, 1951
DEBABRATA BASU Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
July 13, 1951
DEBAPRASANNA MUKHERJI Vs. COMMISSIONER OF INCOME TAX
January 2, 1951
DEBENDRA NATH SARKAR Vs. SM. PARUL BALA GHOSH
February 21, 1951
DHAJADHARI CHATTERJEE Vs. NITYA NANDA ROY
May 30, 1951
DHANANJAY DAS Vs. KALASASI CHAKRABARTI
April 6, 1951
DHANAPATI DEVI Vs. CORPORATION OF CALCUTTA
June 13, 1951
DHANESH PROKASH PAL Vs. LALIT MOHAN GHOSH AND ANR.
January 10, 1951
DHARAMSI LILADHAR VORA Vs. UNION OF INDIA
May 2, 1951
DHARANI M RAY Vs. RAMABATAR SHAW
April 25, 1951
DHARANI MOHUN ROY Vs. PRAFULLA KUMAR MITRA
March 15, 1951
DHIRENDRA NATH BERA Vs. NURUL HUDA
June 22, 1951
DHIRENDRA NATH DAS Vs. HRISHIKESH MUKHERJEE
March 20, 1951
DHIRENDRA NATH MAJUMDAR Vs. HARIPADA BISWAS
February 14, 1951
DIBAKAR MUKHOPADHYAY Vs. BIMAL CHANDRA SINHA
January 19, 1951
DINANATH KUMAR Vs. NISHI KANTA KUMAR
August 7, 1951
DINENDRO MULLICK Vs. UNION OF INDIA
August 14, 1951
DOMINION OF INDIA Vs. NETAI CHANDRA HALDAR
November 20, 1951
DOMINION OF INDIA Vs. VIRJEE DOYA AND CO.
June 29, 1951
DOMINION OF INDIA Vs. JOKHIRAM AGARWALLA
November 27, 1951
DUBAR GOALA Vs. UNION OF INDIA
August 13, 1951
DUNGARMULL KISSENLAL Vs. SAMBHU CHARAN PANDEY
February 13, 1951
ELAHI BUX Vs. UNION OF INDIA
March 22, 1951
EQUITABLE COAL CO LTD Vs. KASHIA MAHATIN
June 8, 1951
ESTATE Vs. STATE
August 22, 1951
ESTATE OF SAMBHUNATH ROY Vs. GOSTHO BEHARY SIL
February 5, 1951
GAGAN CHANDRA HAZARA Vs. SURENDRA NATH KHAMRAI
February 8, 1951
GANESHMAL BHAWARLAL Vs. KESORAM COTTON MILLS LTD
January 2, 1951
GANESHMULL SURANA Vs. NAGRAJ SURANA
November 20, 1951
GAYADINRAM Vs. A.D. KHAN AND ANR.
May 25, 1951
GHEWARCHAND DANCHAND Vs. BANWARILAL GARODIA
February 8, 1951
GIRISH CHANDRA MAJHI Vs. GIRISH CHANDRA MAITY
July 19, 1951
GOBINDA CHANDRA DAKUA Vs. DINESH CHANDRA MAITRA
June 29, 1951
GOODS OF EDWIN GARLOW MARCELLINE Vs. STATE
August 22, 1951
GOODWIN Vs. BREWSTER (H M INSPECTOR OF TAXES)
February 9, 1951
GOPI NATH DAS Vs. NAMAI CHARAN DAS
April 27, 1951
GORACHAND MULLICK Vs. SHAIK KALLO
March 7, 1951
GOVERNOR GENERAL IN COUNCIL NOW DOMINION OF INDIA REPRESENTING B N RY Vs. PATAL PAUL AND CO
November 20, 1951
GUPTA AND SONS Vs. SAMBHUNATH MUKHOPADHYAY
August 29, 1951
GURUDASI DEVI Vs. CHANDI CHARAN KUNDU
August 20, 1951
HAJI SATTAR HAJI PEER MOHAMMED Vs. COLLECTOR OF CUSTOMS
April 26, 1951
HAJU CHARAN GHOSH Vs. LAXMI NARAYAN JANA
December 5, 1951
HARBANS SINGH CHAUHAN Vs. BAWA SINGH CHAUHAN
January 25, 1951
HARINARAYAN SHAW Vs. GOBARDHANDAS SHROFF
August 16, 1951
HARIPADA DUTTA Vs. ANANTA MANDAL
September 4, 1951
HARIPADA SINGHA Vs. SAILESH CHANDRA MITRA
February 2, 1951
HAZARA SINGH Vs. STATE
January 10, 1951
HEMANGA COOMAR MOOKHERJEE Vs. M C CHAKRAVARTY
November 30, 1951
HIRANMOYEE DEBI Vs. JAHANGIR MEERZA
April 17, 1951
HUSSAIN SK Vs. STATE
April 27, 1951
IN RE: ARBITRATION BETWEEN C.M. KARANJI & CO. (INDIA) Vs. INDO
August 14, 1951
IN RE: ASSOCIATED BANK OF TRIPURA, LTD. (IN LIQUIDATION) Vs. BISHNU PADA CHAKRABARTI
January 10, 1951
IN RE: BHARAT VEGETABLE PRODUCTS LTD Vs. STATE
April 12, 1951
IN THE MATTER OF J. CHOWDHURY Vs. M. C. BANERJEE & ANR.
January 16, 1951
INDIAN QUARTER MASTERS UNION Vs. P R DUTT
February 2, 1951
INDIAN SPINNING MILLS LTD Vs. HIS EXCELLENCY LT GENERAL MADAN SHAMSHER JANG BAHADUR RANA
January 30, 1951
INDRA NARAYAN BERA Vs. STATE OF WEST BENGAL
August 10, 1951
INDRA NARAYAN KUNDU Vs. GIRINDRA NATH MITRA
June 27, 1951
ISWARI PROSAD Vs. N R SEN
July 30, 1951
J.R. WALKER Vs. KSHITISH CHANDRA BISWAS
February 23, 1951
JABBAR MANDAL Vs. TARAK CHANDRA GHOSH
February 7, 1951
JADUNATH ROY Vs. BANK OF CALCUTTA LTD
July 30, 1951
JAGADISH CHANDRA DAS Vs. BIRENDRA NATH BASIL
February 1, 1951
JAGADISH PROSAD PANNALAL Vs. MEMBER BOARD OF REVENUE
January 19, 1951
JAGANNATH ROY Vs. MOHENDRA NATH MUKHERJEE
December 5, 1951
JATINDRA NATH Vs. MALAI RAM SHOW
June 26, 1951
JETHMULL SETHIA Vs. ALOKE GANGULY
February 23, 1951
JHABERMAL DUDHWALLA Vs. GOVINDRAM
March 5, 1951
JIBAN KRISHNA DAS Vs. STATE
January 4, 1951
JOY KUMAR SARKAR Vs. S K CHAUDHURI
April 3, 1951
JUGAL KISHORE Vs. SUBH KARAN
July 30, 1951
JYOTI BHUSAN DAS Vs. STATE
November 23, 1951
JYOTIRMOY BHATTACHARJEE Vs. CHIEF SECRETARY TO THE GOVERNMENT OF WEST BENGAL
December 21, 1951
KALI CHARAN NANDY Vs. GURU CHARAN KAIRI
April 3, 1951
KALI PROSAD Vs. JAGADISH PADA
December 19, 1951
KALI PROSANNA ROY Vs. STATE OF WEST BENGAL
July 23, 1951
KALIDAS ROY Vs. UNIVERSITY OF CALCUTTA
February 28, 1951
KAMAL SINGH Vs. SEKHAR CHAND
January 9, 1951
KAMARHATTY CO Vs. ABDUL SAMAD
December 7, 1951
KANCHANMALA DASSI Vs. LILABATI DEBI
March 20, 1951
KAPIL CHARAN NAYAK Vs. GITANJALI
May 10, 1951
KASHINATH DAS Vs. KALIPADA DAS
August 2, 1951
KASISWAR BASU Vs. NAKULESWAR BOSE
July 12, 1951
KATHLEEN DIAS Vs. H M CORIA AND SONS
February 19, 1951
KAZEM SARDAR Vs. STATE
June 18, 1951
KEDARNATH DARUKA Vs. CORPORATION OF CALCUTTA
November 29, 1951
KHETRA MOHAN SANNYASI CHARAN SADHUKAN Vs. COMMISSIONER OF EXCESS PROFITS TAX
June 20, 1951
KIRAN CHANDRA DUTTA ROY Vs. BIJOY CHANDRA BASU
June 1, 1951
KRISHNA KHANDELWAL Vs. DIRECTOR OF LAND HIRING AND DISPOSAL EASTERN COMMAND
August 17, 1951
KRISHNA KISHORE GHOSH Vs. KISHORI DEBI KESHANI
April 25, 1951
KRISHNA KUMAR MANDAL Vs. MUTWALLI ASHADULLA CHOUDHURI
January 12, 1951
KRISHNA LAL MAZUMDAR Vs. MANINDRA NATH BANERJEE
May 2, 1951
KUMARKHALI BANKING CORPORATION LTD Vs. SURENDRA NATH SARKAR
July 13, 1951
L BHUPAT RAI Vs. BHIKHUM CHAND SUGAN CHAND
June 22, 1951
LADHURAM KEDIA Vs. BENGAL JUTE MILLS LTD
May 11, 1951
LADHURAM TAPARIA Vs. B K BAGCHI
February 26, 1951
LAJUKLATA Vs. NRISHINGHA PROSAD
December 19, 1951
LAL D H Vs. W C IRVING J D
March 9, 1951
LALIT MOHAN Vs. SHYAMAPADA DAS
August 3, 1951
LALIT MOHAN DAS Vs. BISWANATH GHOSH
July 30, 1951
LANKESWAR HALDAR Vs. RAM GOPAL DAS NASKAR
June 8, 1951
LAXMIDAS MATHURADAS Vs. JITENDEA MULLICK
May 24, 1951
LILABATI RANA Vs. LALIT MOHAN DEY
January 15, 1951
LLOYDS BANK Vs. LLOYDS BANK INDIAN STAFF ASSOCIATION
January 17, 1951
LYONS (INDIA), LTD Vs. INCOME TAX OFFICER
July 16, 1951
M C MITRA Vs. STATE
May 23, 1951
MADHAI MONDAL Vs. PRAN KRISHNA BISWAS
June 15, 1951
MAFAZZAL HOSSAIN Vs. AYESHA BIBI
December 4, 1951
MAHADEB JIEW Vs. B B SEN
February 23, 1951
MAHADEO JEW Vs. BALKRISHNA VYAS
September 4, 1951
MAHADEO LAL AGARWALA Vs. NEW DARJEELING UNION TEA CO LTD
February 22, 1951
MAHAMMAD IBRAHIM Vs. BANI MADHAB MULLICK
April 18, 1951
MAHAMMAD IDRISH Vs. STATE
July 18, 1951
MAHARAJA BOSE Vs. THE GOVERNOR-GENERAL-IN-COUNCIL
November 20, 1951
MAHARAJADHIRAJA BAHADUR OF DARBHANGA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL
May 15, 1951
MAHARATHI PROSAD Vs. THE STATE
February 2, 1951
MAIZUDDIN Vs. STATE
April 4, 1951
MAJOR SOAP CO LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
February 22, 1951
MAKBUL AHMAD MALLIK Vs. ABDUL RAHMAN AKHAND
December 14, 1951
MANGRU MEYA Vs. COMMISSIONERS OF THE BUDGE BUDGE MUNICIPALITY
March 16, 1951
MANINDRA KUMAR BOSE Vs. SANTI RANI BISWAS
February 13, 1951
MANNA LALL JHUNJHUNWALLA Vs. MANBHOUTI DEBI
January 24, 1951
MARZIA KHATUN SAHEBA Vs. SRIMANTA KUMAR
April 12, 1951
MD SAFI Vs. STATE OF WEST BENGAL
March 19, 1951
MEHER ALI Vs. TULSI CHARAN CHATTERJI
September 28, 1951
MOHAMMAD MOSHIN Vs. COMMISSIONER OF WAKF
January 25, 1951
MOHINDRA PRASAD Vs. PODDAR BROTHERS LTD
July 17, 1951
MOHON LAL KHETTRY Vs. CHUNI LAL KHETTRY
January 17, 1951
MONORANJAN ROY Vs. COLLECTOR OF CUSTOMS
February 19, 1951
MRITUNJOY MUKHERJI Vs. ASHUTOSH THAKUR
March 7, 1951
MRITYUNJOY CHAKRAVARTTI Vs. PROVAT KUMAR PAL
July 12, 1951
MURULIDHAR AGARWALLA Vs. RUPENDRA MITTER
July 11, 1951
N K SEN ADVOCATE Vs. STATE
December 13, 1951
NABA KUMAR SAHA Vs. S BANERJEE
December 11, 1951
NADER CHAND MALLICK Vs. STATE OF WEST BENGAL AND OTHERS
June 19, 1951
NAGENDRA BHUSAN BEED Vs. M PARKER
May 18, 1951
NAIMUDDIN BISWAS Vs. STATE
November 21, 1951
NALINAKHYA Vs. SHYAM SUNDAR HALDER
April 9, 1951
NALINI RANJAN GUHA Vs. ANNADA SHANKAR ROY
July 2, 1951
NANDA DULAL DEY Vs. BISSESWAR CHAKRAVARTY
March 15, 1951
NANDALAL LADIA Vs. PROVUDAYAL TIKRIWALLA
June 22, 1951
NANI LAL DE Vs. TIRTHALAL DE
September 6, 1951
NANI LAL ROY Vs. SATYENDRA NATH ROY
June 18, 1951
NARAYAN CHANDRA BAIDYA Vs. COMMISSIONER OF INCOME TAX
June 4, 1951
NARENDRA GOPAL DAS Vs. STATE
March 14, 1951
NARENDRA KRISHNA Vs. GOUR CHANDRA
March 13, 1951
NARENDRA NATH Vs. FAKIRMANI DASSI
August 9, 1951
NARENDRA NATH SASHMAL Vs. BINODE BEHARI DEY
June 19, 1951
NARESH Vs. KANAI LAL ROY CHOWDHURY
April 2, 1951
NARESH CHANDRA GUHA Vs. RAM CHANDRA SAMANTA
July 10, 1951
NARESH KUMAR GUPTA Vs. UMRAOMAL AGARWALLA
January 31, 1951
NATIONAL INDUSTRIES Vs. SASSOON RICE MILLS LTD
August 22, 1951
NATIONAL IRON AND STEEL CO LTD Vs. MONORAMA DASSI
August 28, 1951
NATIONAL TOBACCO CO INDIA LTD Vs. HARDIT SINGH
August 28, 1951
NAZIR HUSSAIN Vs. STATE OF WEST BENGAL
September 4, 1951
NAZIR HUSSAIN Vs. STATE OF WEST BENGAL
December 13, 1951
NIL RATAN BANERJI Vs. SANAT KUMAR BHOSE
August 6, 1951
NIRMAL CHAKRAVARTI Vs. LAND ACQUISITION COLLECTOR ALIPUR
November 27, 1951
NIRMAL CHANDRA DUTTA Vs. GOPAL CHANDRA DEY
August 3, 1951
NIRODA PRASAD GHOSH Vs. DURLABH CHANDRA GHORUI
March 9, 1951
NITISH CHANDRA Vs. PROMODE KUMAR
September 5, 1951
NORENDRA NATH MOZUMDAR Vs. STATE
January 12, 1951
NRIPENDRA NARAYAN Vs. BEDA BALA DEBI
April 25, 1951
NRISINGH PROSAD PAUL Vs. STEEL PRODUCTS LTD
September 3, 1951
NRISINHA KUMAR SINHA Vs. RETURNING OFFICER FOR THE CONSTITUENCY OF BARWAN KHARGRAM
December 6, 1951
NURUL HAQU MALI Vs. STATE OF WEST BENGAL
November 28, 1951
P C CHUNDER AND CO LTD Vs. RAM ASIS RAM NONIA
December 19, 1951
P C GUHA Vs. B A BASIL
May 31, 1951
P K KRIPALANI Vs. MAHABIR RAM
September 6, 1951
PANNALAL KISHANLAL Vs. LACHMICHAND SWAIKA
July 18, 1951
PANNALAL SEN Vs. LAKSHMISONA PYNE
August 4, 1951
PARASRAM HARNANDRAI Vs. CHITANDAS
May 21, 1951
PARBATI DEBI Vs. STATE
September 4, 1951
PARESH CHARAN DAS GUPTA Vs. NARESH CHARAN DAS GUPTA
March 5, 1951
PEARI KUMARI BEWA Vs. NALINAKSHA GHOSH
March 8, 1951
PHANI BHUSAN Vs. CORPORATION OF CALCUTTA
June 28, 1951
PIONEER BANK LTD Vs. STATE
February 23, 1951
PRAMATHA NATH Vs. STATE
July 26, 1951
PRASANTA KUMAR MUKERJEE Vs. STATE
March 14, 1951
PRATAP SINGH Vs. STATE
April 13, 1951
PRATIVA DAS GUPTA Vs. CORPORATION OF CALCUTTA
February 20, 1951
PREMRAJ MUNDRA Vs. MD MANECK GAZI
January 29, 1951
PROBODH K SARKAR Vs. UNION OF INDIA
May 23, 1951
PROFULLA KUMAR MULLICK Vs. FIROZA SUNDARI DASSI
April 27, 1951
PROTAP CHANDRA KOYAL Vs. KALI CHARAN ACHARJYA
January 29, 1951
PROTAP KUMAR SEN Vs. NAGENDRA NATH MAZUMDAR
April 11, 1951
PROVASH CHANDRA ROY Vs. RABINDRA NATH MONDAL HAVING DIED SUNIL KUMAR MONDAL
January 15, 1951
PUNAMCHAND MOHTA AND ANOTHER Vs. S. MUKHERJEE AND ANOTHER
May 10, 1951
PURNA CHANDRA SINGHA Vs. SAROJENDRA KUMAR DUTTA
July 16, 1951
PURNA DEB ROY Vs. RAM CHANDRA RAI
December 4, 1951
R COHEN Vs. S J EJEKIEL
June 28, 1951
RABINDRA NATH MITRA Vs. CHIEF SECRETARY
March 9, 1951
RADHA BALLAV PODDAR Vs. MOTILAL CHANDA SARKAR
July 13, 1951
RADHA DEBI JALAN Vs. COMMISSIONER OF INCOME TAX
May 28, 1951
RADHA FILMS LTD Vs. WEST BENGAL BOARD OF CENSORS
February 6, 1951
RADHARANI DASI Vs. ATUL CHANDRA MONDAL
January 9, 1951
RAJANI KANTA BARUI Vs. BONBEHARI SARKAR
August 3, 1951
RAJENDRA KUMAR RUIA Vs. GOVT OF WEST BENGAL
July 27, 1951
RAJENDRANATH KARMAKAR Vs. MANAGER FRENCH MOTOR CAR CO LTD
August 6, 1951
RAJLAKSHMI DEVI Vs. STATE
July 24, 1951
RAJNARAYAN KUNDU Vs. KRISTAMATI DASI
August 10, 1951
RAKHALDAS MUKHERJEE Vs. S P GHOSE
February 14, 1951
RAM CHANDRA CHAKRAVARTY Vs. STATE
November 21, 1951
RAM CHANDRA PAL Vs. HIRAMBA KUMAR PAL
July 20, 1951
RAM SARAN Vs. STATE
July 2, 1951
RAMAN LAL RATHI Vs. COMMISSIONER OF POLICE
July 30, 1951
RAMANANDA AGARWALLA Vs. STATE
May 30, 1951
RAMAPADA CHATTERJI Vs. INDIAN IRON STEEL CO LTD
May 30, 1951
RAMESH CHANDRA MAJUMDAR Vs. SOBODHBALA DASI
May 2, 1951
RAMHARI MANDAL Vs. NILMONI DAS
December 19, 1951
RAMKRISHNA ROY Vs. STATE
November 28, 1951
RANI BALA SETH Vs. EAST INDIAN RLY
April 6, 1951
RASH BEHARI GHOSH Vs. SIBENDRA NATH BOSE
March 8, 1951
RATAN CHANDRA NAYAK Vs. ADHAR BISWAS
July 9, 1951
RELLIM LTD Vs. VISE (H M INSPECTOR OF TAXES)
May 3, 1951
RESIDENCE LTD Vs. SURENDRA MOHAN BANERJEE
April 20, 1951
ROYAL ASIATIC SOCIETY OF BENGAL Vs. CORPORATION OF CALCUTTA
April 26, 1951
S B TRADING CO LTD Vs. SHYAMLAL RAMCHANDRA
April 20, 1951
S B TRADING CO LTD Vs. OLYMPIA TRADING CORPN LTD
July 26, 1951
S GHOSH Vs. JITENDRA NATH
February 8, 1951
S.K. JUMMAN Vs. JOGESH CHARAN ALIAS CHANDRA MITRA
February 1, 1951
SAFEDALI FAKIR Vs. RADHARANI DEB SARKAR
April 3, 1951
SAILA BEHARI SINGH Vs. COMMISSIONER OF INCOME TAX
January 3, 1951
SAILABALA DASSEE Vs. H A TAPPASSIER
August 1, 1951
SAILENDRA NATH DE Vs. CHAYANIKA CHITRA MANDIR AND ORS.
June 15, 1951
SAILENDRA NATH MUKHERJI Vs. SUDHAMAY BASU
August 1, 1951
SAKHISONA DASI Vs. GOUR HARI JANA
June 7, 1951
SAMARENDRA PROSAD CHAKRAVARTY Vs. UNIVERSITY OF CALCUTTA
March 7, 1951
SAMBHU CHARAN NUNDY Vs. GOPI MOHAN BHATTACHARJEE
April 2, 1951
SANTA BALA DASI Vs. SASHI BHUSAN DAS
December 5, 1951
SANTOSH KUMAR MUKHERJEE Vs. ANADINATH CHATTOPADHYAY
May 5, 1951
SARKAR PROPERTIES LTD Vs. ANIL KUMAR DUTTA
March 15, 1951
SARVAMONGALA DASI Vs. PARITOSH KUMAR DAS
August 3, 1951
SATISH CHANDRA Vs. PHANI BHUSAN DE
August 6, 1951
SATISH CHANDRA BASU Vs. SISIR KUMAR ROY
May 18, 1951
SATISH CHANDRA SHAHA Vs. STATE
February 8, 1951
SATKARI BANERJEE Vs. SUSHIL KUMAR MUKHERJEE
June 6, 1951
SATYA KINKAR ROY Vs. NIKHIL CHANDRA JYOTISHOPADHAYA
March 19, 1951
SATYANARAIAN CHAMARIA Vs. SEWMURAT SHARMA
July 30, 1951
SATYANARAYAN PROSAD Vs. DIANA ENGINEERING CO
January 29, 1951
SATYENDRA CHANDRA SEN Vs. S B TRADING CO LTD
January 22, 1951
SAYED MD HOSSAIN Vs. BINAPANI DASI
March 8, 1951
SECRETARY RATEPAYERS COMMITTEE NORTH BARRACKPORE MUNICIPALITY Vs. DWIP NARAYAN SINGH
January 5, 1951
SETABGANJ SUGAR MILLS LTD Vs. BENOZIR AHMED
July 10, 1951
SHEIK PINJU Vs. STATE
November 22, 1951
SHEW MONI SHAW Vs. STATE
June 25, 1951
SHIBANI BOSE Vs. PROMOTHA NATH BANERJEE
December 3, 1951
SHIBARAM ADITYA Vs. MINOR SUBODH KUMAR DAS
July 30, 1951
SHRI GANESH JUTE MILLS LTD Vs. COMMERCIAL TAX OFFICER
December 6, 1951
SHYAMAPADA GANGULY Vs. ABANI MOHAN MUKHERJEE
January 22, 1951
SHYAMLAL AGARWALLA Vs. UNION LIFE
April 25, 1951
SIRCAR BROTHERS Vs. LADHURAM KHEMKA
February 6, 1951
SIVA PROSAD KUNDU CHAUDHURI Vs. JITENDRA NATH GHOSHAL
February 8, 1951
SM. ABODH BALA GHOSE Vs. SM. RADHARANI DASI
January 3, 1951
SM. JAMINI BALA DASSEE Vs. THE ADMINISTRATOR GENERAL OF WEST BENGAL
June 19, 1951
SM. LATIKABALA DASI Vs. ANIL BEHARI GHOSE
September 4, 1951
SOORAJMULL NAGARMULL Vs. ASST CONTROLLER OF CUSTOMS
February 16, 1951
SRI SHIB NATH HAZRA Vs. STATE OF WEST BENGAL
January 8, 1951
SRINATH ZAMINDARY IN LIQDN Vs. STATE
May 3, 1951
SRIPATI DULEY Vs. STATE
February 1, 1951
STATE Vs. HARISH CHANDRA
November 28, 1951
STATE Vs. SADANANDA DARJI
December 6, 1951
STATE OF BOMBAY Vs. ADAMJEE HAJEE DAWOOD
March 1, 1951
STAYNOR AND CO Vs. COMMERCIAL TAX OFFICER
February 27, 1951
STEEL PRODUCTS LTD Vs. AMELDA
June 20, 1951
SUBAL CHANDRA KUNDU Vs. STATE OF WEST BENGAL
June 4, 1951
SUBODH GOPAL BOSE Vs. BEHARI LAL DOLUI
March 22, 1951
SUDHIR CHANDRA RAY CHAUDHURI AN ATTORNEY Vs. STATE
September 4, 1951
SUKANTA HALDER IN CUSTODY Vs. STATE
July 20, 1951
SURENDRA NATH DAS Vs. STATE OF WEST BENGAL
January 5, 1951
SURENDRA NATH MANDAL Vs. RAM CHANDRA AWASTHI
April 5, 1951
SURESH CHANDRA Vs. HIMANGSHU KUMAR ROY
May 22, 1951
SURESH CHANDRA BANERJI Vs. PUNIT GOALA
August 1, 1951
SUSAMABALA MANNA Vs. PROFULLAMOYEE DEBI
February 6, 1951
TAMLUK LOAN OFFICE CO LTD Vs. KEDAR NATH
June 22, 1951
TARAFATULLAH MANDAL Vs. S N MAITRA
December 21, 1951
TARAKDAS DUTTA Vs. SARAT CHANDRA
May 15, 1951
TARAPADA BANERJEE Vs. STATE OF WEST BENGAL
July 31, 1951
THE COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. ANIL KRISHNA MITRA AND ANR.
January 11, 1951
THE GREAT INDIAN MOTOR WORKS LTD. Vs. CHANDI DAS NUNDY
December 5, 1951
TRIPURA MODERN BANK LTD Vs. BANSEN AND CO
July 12, 1951
TULSI CHARAN DAS Vs. SUBAL CHANDRA DAS
June 1, 1951
TULSIBALA RAKHIT Vs. N N KHOSAL
August 31, 1951
UDAICHAND MAHATAB Vs. BHUJANGA BHUSAN BANERJEE
July 2, 1951
UNION OF INDIA Vs. NALINI RANJAN GUHA
April 3, 1951
UNION OF INDIA Vs. SOMESWAR BANERJEE
August 7, 1951
UNION OF INDIA Vs. ELBRIDGE WATSON
July 23, 1951
UNION OF INDIA Vs. INDUMATI SAHA
April 5, 1951
UPENDRANATH CHATTERJI Vs. PRAMATHANATH MAJUMDAR
July 9, 1951
W L FARIA Vs. ANITA MERLENE FARIA
March 14, 1951
WEST BENGAL SETTLEMENT KANUNGOE CO-OPERATIVE CREDIT SOCIETY LTD. Vs. BELLA BANERJEE
August 14, 1951
WEST BENGAL SETTLEMENT KANUNGOE COOPERATIVE CREDIT SOCIETY LTD Vs. BELLA BANERJEE
March 22, 1951