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Case Index
Title
Date
AMTUBAI KAMRUDDIN Vs. DAUDBHAI AKBARALI
August 9, 1951
BABU Vs. STATE
March 7, 1951
BALDEO SINGH Vs. STATE
July 30, 1951
BALLABHDAS GOKULDAS Vs. STATE
August 20, 1951
BHANWARLAL MANSUKHLAL Vs. STATE
February 7, 1951
BHAWANI SAHAY Vs. MT. SUGANDHO
September 3, 1951
CHIDDU Vs. STATE
April 26, 1951
D M RANADE Vs. STATE
November 10, 1951
DAYABHAI POONAMBHAI PATEL Vs. REGIONAL TRANSPORT AUTHORITY
July 13, 1951
DEV LAL Vs. FAILI
August 3, 1951
DEVIPRASAD RAMDAYAL Vs. MANOHARA SUNDARPAL
March 9, 1951
DINANATH MAHADEO DALAL OF NAGPUR Vs. STATE
November 9, 1951
FAKIRA TEJAJI AND ORS. Vs. MUNICIPAL COMMITTEE
May 14, 1951
GANESH MAHADEO LELE Vs. STATE
November 15, 1951
GHASIRAM KANHAIYALAL Vs. HIRALAL MITHULAL AND ANR.
May 7, 1951
GOVINDRAM LAXMAN PRASAD Vs. STATE OF MADHYA PRADESH
September 15, 1951
HAJI MULLA SULAIMANJEE HAJI UYSFALI Vs. GANPATLAL JOGANNATH
November 8, 1951
HARBILAS Vs. STATE
August 13, 1951
HASANAND Vs. STATE
July 24, 1951
HIRJI GOVINDJI IN RE Vs. STATE
September 19, 1951
KAILASHNATH GURTU Vs. HARISHCHANDRA
May 28, 1951
KANA Vs. STATE
November 12, 1951
KANHAIYALAL Vs. FELIRAM
January 22, 1951
KANHIAYALAL Vs. STATE
July 3, 1951
KISANLAL RADHAKISAN Vs. STATE
October 22, 1951
KRISHNAKANT VYAS Vs. STATE
April 30, 1951
KUNDAN LAL Vs. STATE
October 22, 1951
LAXMIBAI Vs. PUSHPABAI
December 14, 1951
LIPTON LTD Vs. STATE
November 30, 1951
MAHADEO PRASAD CHHOTE LAL Vs. VINDHYA PRADESH GOVERNMENT
July 13, 1951
MAHILA GUMANO Vs. RAM DAYAL
November 2, 1951
MOHANLAL RAMKISAN NATHANI Vs. STATE
September 20, 1951
MOTIRAM KALARAM Vs. RATNA MUKUNDI
March 12, 1951
MT. DROPADKUWAR Vs. MULLA AND ANR.
April 21, 1951
MULLA TYEBALI Vs. DWARKA HARKISHAN
September 20, 1951
MUNICIPAL COMMITTEE SHIVAPURI Vs. PARSHADILAL CHATURBHUJ
January 29, 1951
NARAIN RAO JAMDAR Vs. STATE
July 23, 1951
NARSINGH JIVRAJ SONI Vs. STATE
October 17, 1951
NARVIRCHAND Vs. STATE
November 5, 1951
NATHU KALU Vs. ANANDILAL BHIKAJI
November 8, 1951
PARTAP MAL AND OTHERS Vs. SEJMAL AND OTHERS
August 21, 1951
PRAKASH Vs. STATE OF MADHYA BHARAT
March 24, 1951
PUNAM CHAND Vs. STATE
November 8, 1951
RADHAVALLABH Vs. RAMANLAL
February 6, 1951
RADHYA S/O PANNA Vs. KAMRAYA AND ANOTHER
April 16, 1951
RAHIM POONAJI Vs. ABDUL RAHIM
October 16, 1951
RAJASTHAN PRINTING AND LITHO WORKS LTD Vs. STATE
November 10, 1951
RAM SAHAY Vs. STATE
September 10, 1951
RAM SWARUP Vs. RAM PRASAD
August 10, 1951
RAMCHANDRA RAMPAL Vs. STATE
December 15, 1951
RATANLAL JAGNNATH Vs. HALKU DEOCHAND
February 8, 1951
SHANKAR LAL KALU Vs. NANDLAL GENDALAL AND ORS.
January 5, 1951
SHRIKRISHNA NANDLALJI Vs. DHANNA LADAJI
October 1, 1951
STATE Vs. BHERULAL PANNALAL AND ANR.
January 24, 1951
STATE Vs. HARISHANKAR CHATURBHUJ
May 15, 1951
STATE Vs. MOTILAL
November 8, 1951
STATE Vs. KALU GIRDHARI
January 22, 1951
STATE Vs. RAJ KUMAR SINGH
April 2, 1951
STATE Vs. BRINDAWAN
April 3, 1951
STATE Vs. BRIJ LAL DHODI
December 14, 1951
STATE Vs. SHYAMLAL
July 20, 1951
STATE OF M P Vs. GOPAL GOVIND SINNARKAR
November 28, 1951
STATE OF MADHYA BHARAT Vs. HIRALALJI
September 22, 1951
SUNDER LAL Vs. MOHAN LAL
December 3, 1951
TARA CHAND Vs. STATE
August 4, 1951