Case Index

Title
Date
A R SARIN Vs. B C PATIL
April 20, 1951
ABDUL GANI Vs. TRUSTEES OF THE PORT OF BOMBAY
September 26, 1951
ABDUL HAMID KHAN MUBIN KHAN Vs. MOHOMED ALI HUMAYUN
February 15, 1951
ABDUL MAJID HAJI MAHOMED Vs. P R NAYAK
April 11, 1951
ADAMJI UMAR DALAL Vs. STATE OF BOMBAY
November 26, 1951
AGARWAL AYENGAR AND CO LTD Vs. STATE OF MAHARASHTRA
March 16, 1951
AKBARALLI TAYABALLI Vs. STATE OF MAHARASHTRA
February 9, 1951
ALARAKHIA SOMIJEE Vs. COLLECTOR OF NASIK
February 13, 1951
ALEXIUS JACOB REBELLO Vs. ALFRED CAMILLO REBELLO
March 13, 1951
ALLAUDIN ALLABUX Vs. M B MEHER
March 27, 1951
AMBALAL HIMATLAL Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX BOMBAY NORTH
April 2, 1951
AMINSA Vs. KALLAPPA ADIVEPPA
September 21, 1951
ANNAGOUDA NATHGOUDA PATIL Vs. COURT OF WARDS
December 17, 1951
ASSOCIATED BANKING CORPORATION OF INDIA LTD Vs. NAZARALLI KASSAMBHAI
August 9, 1951
ATAU RAHEMAN Vs. STATE OF MADHYA PRADESH
January 31, 1951
ATMARAM BHOGILAL Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH
September 10, 1951
BHAGWAN SHANKAR Vs. RAJARAM BAPU VITHAL
February 8, 1951
BHAICHAND TARACHAND Vs. STATE OF BOMBAY
July 24, 1951
BHALCHANDRA LAXMAN Vs. BALKRISHNA NARAYAN
January 19, 1951
BOMBAY MUNICIPALITY Vs. MOHAMEDBHAI I RAVJI
September 24, 1951
BOMBAY MUTUAL LIFE ASSURANCE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 2, 1951
BOROUGH MUNICIPALITY OF AMALNER Vs. PRATAP SPINNING WEAVING AND MANUFACTURING CO LTD
October 8, 1951
CALTEX INDIA LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
September 18, 1951
CHANDRASHANKAR MANISHANKAR Vs. ABHLA MATHUR
March 9, 1951
CHATRAPPA TIPPANNA Vs. DASTGIRSAHEB MAHAMADSAHEB
February 21, 1951
CHIEF CONTROLLING REVENUE AUTHORITY Vs. STATE OF MAHARASHTRA
July 30, 1951
CHIMANLAL BECHARDAS Vs. SURAT BOROUGH MUNICIPALITY
October 5, 1951
COMMISSIONER OF EXCESS PROFITS TAX BOMBAY CITY Vs. BHOGILAL H PATEL
August 30, 1951
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. BLUNDELL SPENCE AND CO LTD
August 31, 1951
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. DURGA KHOTE
September 11, 1951
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. AGARWAL AND CO
September 12, 1951
COMMISSIONER OF INCOMETAX Vs. CENTURY SPG AND MFG CO LTD
March 29, 1951
D K CHANDRA Vs. STATE OF MAHARASHTRA
August 3, 1951
DAJISAHEB Vs. SHANKARRAO VITHALRAO
October 1, 1951
DAMODAR GANESH Vs. STATE OF MAHARASHTRA
February 15, 1951
DASHARATHRAO GANPATRAO Vs. RAMCHANDRARAO VINAYAKRAO
February 6, 1951
DHANRAJ MILLS LTD Vs. B K KOCHER
February 28, 1951
DHULIA AMALNER MOTOR TRANSPORT LTD Vs. RAYCHAND RUPSI DHARAMSI
October 10, 1951
DIGAMBAR GOPAL MARATHE Vs. VITHOBA JOGU HAGIR
August 23, 1951
DUGGAN COL SIR J N Vs. COMMISSIONER OF INCOME TAX
September 7, 1951
DULERAI Vs. POKERDAS MENGRAJ
November 29, 1951
EDULJI FRAMROJ DINSHAW Vs. GAWASJI JEHANGIR
November 1, 1951
EMPEROR Vs. KISAN NARAYAN
November 30, 1951
FATECHAND TARACHAND Vs. PARASHRAM MAGHANMAL
February 22, 1951
G CLARIDGE and CO LTD Vs. INDUSTRIAL TRIBUNAL
February 5, 1951
GANESH SUBRAYA Vs. HANMANT VITHOBA
March 5, 1951
GHANSHYAMDAS PERMANAND Vs. COMMISSIONER OF INCOME TAX
August 31, 1951
GOOLBAI HORMASJI Vs. JUGALKISHORE RAMESHWARDAS
June 29, 1951
GOPALKRISHNA CLOTH STORES Vs. STATE OF BOMBAY
November 23, 1951
GOVERDHANLAL BANSILAL Vs. RAMRICHPAL DALSUKHRAI
June 27, 1951
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. GUNVANTRAI MANEKLAL
January 19, 1951
GOVIND BALKRISHNA Vs. RAMCHANDRA RAJARAM
September 4, 1951
GOVINDRAM SALAMATRAI Vs. DHARAMPAL AMARNATH
February 26, 1951
GURBASAPPA MAHADEVAPPA Vs. NEELKANTHAPPA SHIVAPPA
February 14, 1951
GURMUKHDAS SALAMATRAI Vs. STATE OF BOMBAY
June 21, 1951
HARNAMSINGH INDARSINGH Vs. STATE OF MADHYA PRADESH
October 25, 1951
HARPRASAD GHASHIRAM GUPTA Vs. STATE OF MAHARASHTRA
June 22, 1951
HASANALLI MOHOMEDHUSSEIN SHARIFFI Vs. STATE OF BOMBAY
March 13, 1951
HEMAN SANTLAL Vs. STATE OF BOMBAY
January 19, 1951
HIMATLAL MOTILAL Vs. COMMR OF INCOME TAX and E P TAX
April 2, 1951
HONGKONG AND SHANGHAI BANKING CORPORATION Vs. BHAIDAS PRANJIVANDAS
January 31, 1951
INDIAN STAMP ACT II OF 1899 Vs. STATE OF MAHARASHTRA
August 28, 1951
INDUR DAYALDAS ADVANI Vs. STATE OF BOMBAY
April 6, 1951
J N DUGGAN Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
September 7, 1951
JAGJIWANRAO DAYABHAI Vs. STATE OF MAHARASHTRA
October 15, 1951
JAMES CHADWICK AND BROS LTD Vs. NATIONAL SEWING THREAD CO LTD
March 16, 1951
JAMNADAS PRABHUDAS Vs. COMMISSIONER OF INCOME TAX
March 28, 1951
JAYASHANKAR MULSHANKAR Vs. MAYABHAI LALBHAI
July 31, 1951
JEHANGIRJI JAMSHEDJI Vs. NARIMAN BURJORJI
March 15, 1951
JEKISONDAS MAGANLAL Vs. NANABHAI JHINABHAI
August 10, 1951
JOSEPH SIMON GOVRE Vs. STATE OF MAHARASHTRA
March 20, 1951
K K PORBUNDERWALLA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
August 30, 1951
K P MUSHRAN Vs. B C PATIL
August 24, 1951
KANTILAL MANILAL PAREKH Vs. RANCHHODDAS K BHATT
July 20, 1951
KESHRICHAND BHANABHAI Vs. COMMR OF I T
March 30, 1951
KIRLOSKAR BROS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 17, 1951
KOTAK N N Vs. COMMISSIONER OF INCOME TAX
August 29, 1951
KRISHNA TUKARAM Vs. MAHADEO KRISHNAJI
August 7, 1951
KRISHNAJI NARAYAN Vs. NEELAPPA SHIDLINGAPPA
June 22, 1951
KUSANA KAROO Vs. RAJARAM PAIKU
May 10, 1951
LAKHU MOTIRAM Vs. RADHABAI MULCHAND RAMNARAYAN
December 18, 1951
LALCHAND GOPALJI Vs. STATE OF BOMBAY
July 12, 1951
M GOPALKRISHNA NAIDU Vs. STATE OF MADHYA PRADESH
October 19, 1951
MADHAVDAS DEVIDAS Vs. VITHALDAS VASUDEODAS
August 9, 1951
MADRAS ELECTRIC TRAMWAYS LTD Vs. M K RANGANATHAN
December 11, 1951
MAHADEO DAUNAPPA GUNAKI Vs. STATE OF MAHARASHTRA
September 18, 1951
MAHADOBA DEVASTHAN Vs. MAHADBA ROMAJI BIDKAR
December 19, 1951
MAHENDRASINGHJI RANMALSINGHJI Vs. ISHWARSINGHJI RANMALSINGHJI
August 28, 1951
MAHOMED HUSAIN KASAMBHAI MANSURI Vs. J K TRIVEDI
February 18, 1951
MAHOMED HUSAIN KASAMBHAI MANSURI Vs. J K TRIVEDI
February 19, 1951
MAHOMMEDALLY TAJBHOY Vs. COMMISSIONER OF E P TAX
March 29, 1951
MANIKCHAND BHARMAPPA Vs. RACHAPPA VIRSANGAPPA
August 1, 1951
MANSUKHLAL DHANJI VORA Vs. JUPITER AIRWAYS LTD
August 28, 1951
MATHURADAS Vs. COMMISSIONER OF INCOME TAX
February 27, 1951
MIRAJ STATE BANK LTD Vs. NABI BAPU
August 27, 1951
MOHAMED OOMER MOHAMED NOORULLAH Vs. S M NOORUDIN
August 13, 1951
MOHOMEDALLY TAJBHOY Vs. COMMISSIONER OF EXCESS PROFITS TAX
March 29, 1951
MOTILAL LAXMIDAS and CO Vs. STATE OF BOMBAY
September 10, 1951
MOTILAL RAMCHANDRA OSWAL Vs. STATE OF BOMBAY
September 1, 1951
MULCHAND GULABCHAND Vs. MUKUND SHIVRAM BHIDE
October 3, 1951
MULCHAND KHUSHIRAM Vs. STATE
October 1, 1951
MUNICIPAL COMMITTEE Vs. HARSUKH RAMLAL
October 26, 1951
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. K C SEN
March 22, 1951
MURLIDHAR NARAYAN Vs. DATTAJIRAO GANGARAM
April 5, 1951
N C PALIA AND SONS Vs. STATE OF BOMBAY
July 23, 1951
N N KOTAK Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
August 29, 1951
NANALAL BHOGILAL Vs. AMBALAL SOMNATH
January 24, 1951
NARAYAN GANESH VARDE Vs. FATMA DAUD TARAPORWALA
February 20, 1951
NARAYAN RAJARAM Vs. PRABHAKAR KESHAV
October 1, 1951
NARSINGDAS TAKHATMAL Vs. RADHAKISAN RAMBAKAS
December 3, 1951
NIMALCHAND GULABSA Vs. MADANLAL JAGANNATH SHET
February 7, 1951
P R NAYAK Vs. EBRAHIM ABOOBAKER
April 13, 1951
P R NAYAK Vs. BEJEN DADIBA BHARUCHA
April 13, 1951
PARASHURAM LALJISHET GUJAR Vs. STATE OF MAHARASHTRA
October 5, 1951
PARASU KUSHAPPA Vs. VISHWAMBHAR
July 20, 1951
PHIROZ FRAMROZE TARAPOREWALLA Vs. MUNICIPAL CORPORATION OF POONA
July 26, 1951
PITRUS LAHRA Vs. R V DALAL
December 4, 1951
PRALHAD KRISHNA KURANE Vs. STATE OF BOMBAY
June 11, 1951
PUSHKAR NARAYAN BRAHMWAR; IN RE HARISCHANDRA Vs. STATE OF MAHARASHTRA
December 21, 1951
QUAZI AZIMUDDIN QUAZI ALI Vs. HERCULES INSURANCE CO LTD
July 26, 1951
R B D D DATAR Vs. COMMISSIONER OF INCOME TAX
November 22, 1951
RADHAKISAN LAXMINARAYAN Vs. STATE OF MAHARASHTRA
September 24, 1951
RAJA KULKARNI Vs. STATE OF BOMBAY
January 8, 1951
RAJARAM DADU Vs. STATE OF MAHARASHTRA
April 20, 1951
RAKHMABAI KACHU Vs. SITABAI KACHU
June 28, 1951
RAMA SHIDAPPA THORALI Vs. STATE OF MAHARASHTRA
November 26, 1951
RAMABAI GOVIND Vs. RAGHUNATH VASUDEO
July 12, 1951
RAMCHANDRA ABAJI PAWAR Vs. STATE OF BOMBAY
October 3, 1951
RAMCHANDRA ANNAPPA Vs. SUBRAYA TIMMAYA
February 5, 1951
RAMCHANDRA LAXMAN Vs. BANK OF KOLHAPUR
August 31, 1951
RAMCHANDRA SHRINIVAS Vs. RAMKRISHNA KRISHNARAO
October 8, 1951
RAMIJYABI MAKTUMSAHEB Vs. GUDUSAHEB
September 11, 1951
RANGNATH KHEMRAJ Vs. BAI THAKOREBAI
March 27, 1951
RANGRAO DNYANU NIKAM Vs. STATE OF MAHARASHTRA
June 26, 1951
RATILAL NATHALAL Vs. COMMISSIONER OF INCOME TAX
March 29, 1951
REHMANKHAN DAWOODKHAN Vs. BOMBAY IRON SYNDICATE
August 13, 1951
S C CAMBATTA AND CO LTD Vs. COMMISSIONER OF INCOME TAX
September 10, 1951
S G MANDRE Vs. STATE OF MAHARASHTRA
October 10, 1951
SAJANLAL JHAVERILAL AND CO Vs. GULABCHAND KESHRICHAND
June 27, 1951
SATYENDRA KUMAR Vs. HIND CONSTRUCTIONS LTD
August 14, 1951
SHAH KHIMJI SHAMJI Vs. STATE OF BOMBAY
September 24, 1951
SHANKAR NANASAHEB KARPE Vs. RETURNING OFFICER KOLABA DISTRICT
December 4, 1951
SHANKAR NATHU Vs. GANGARAM NATHU
July 27, 1951
SHANKARLAL RAMRATAN SHET Vs. PANDHARINATH VISHNU PHATAK
January 22, 1951
SHEOSHANKAR Vs. STATE GOVT OF MADHYA PRADESH
April 18, 1951
SHIDVIRAPPA GURUSATAPPA CHINVAR Vs. SHIVALINGAPPA BASALINGAPPA CHINWAR
February 8, 1951
SHIV BHAGWAN MOTI RAM SARAOJI Vs. ONKARMAL ISHAR DASS
October 8, 1951
SHIVAJI NARAYAN Vs. PEEKA LOKAPPA
June 20, 1951
SHYAMLAL BHADDU Vs. STATE OF MAHARASHTRA
June 28, 1951
SIDHRAMAPPA ANDANNAPPA MANVI Vs. COMMISSIONER OF INCOME TAX BOMBAY
August 28, 1951
SIMON KAITAN FERNANDEZ Vs. STATE OF MAHARASHTRA
June 28, 1951
SONIRAM RAGHUSHET Vs. DWARKABAI SHRIDHARSHET
January 24, 1951
STATE GOVERNMENT Vs. HIFZUL RAHMAN
June 13, 1951
STATE GOVERNMENT Vs. RUKHABSA JINWARSA
August 20, 1951
STATE GOVERNMENT Vs. RANGASWAMI
October 1, 1951
STATE GOVERNMENT Vs. JIWA BHAI NATHABHAI
November 23, 1951
STATE GOVERNMENT OF MADHYA PRADESH Vs. HIRALAL TEJULAL
July 27, 1951
STATE GOVT MADHYA PRADESH Vs. SETH PARASMAL
February 22, 1951
STATE OF BOMBAY Vs. RAMGOPAL GANPATRAI RUIA
June 22, 1951
STATE OF BOMBAY Vs. HEMAN SANTLAL ALREJA
July 24, 1951
STATE OF BOMBAY Vs. NARASU APPA MALI
July 24, 1951
STATE OF MAHARASHTRA Vs. DEVRAJ TULSI
September 17, 1951
STATE OF MAHARASHTRA Vs. HASAN MOHAMMAD JUMMAN MIYAN
April 25, 1951
STATE OF MAHARASHTRA Vs. MOHANLAL KAPUR
April 18, 1951
STATE OF MAHARASHTRA Vs. LAXMINARAYAN
April 10, 1951
STATE OF MAHARASHTRA Vs. RAMNIKLAL N JOSHI
January 30, 1951
STATE OF MAHARASHTRA Vs. ABDUL GAFUR MIYA MAHAMAD
November 21, 1951
STATE OF MAHARASHTRA Vs. BILLI
September 21, 1951
STATE OF MAHARASHTRA Vs. RANGRAO BALA
December 18, 1951
SURAT BOROUGH MUNICIPALITY Vs. NAGINDAS MAGANLAL
October 10, 1951
TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY CHARITY TRUST NAVALGADH Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
September 4, 1951
TRUSTEES OF THE PORT OF BOMBAY Vs. YAMUNABAI
November 8, 1951
TUKARAM SAVALARAM Vs. NARAYAN BALKRISHNA
August 7, 1951
ULCHAND KHUSHIRAM Vs. STATE OF MAHARASHTRA
October 1, 1951
UMOR ABDUL KADARBHAI Vs. STATE OF BOMBAY
July 18, 1951
URMILABAI Vs. JEHANGIR B PASTAKIA
February 26, 1951
VENILAL RANGILDAS Vs. GANDABHAI BHAGWANDAS
July 27, 1951
W G SOMALWAR Vs. STATE OF MAHARASHTRA
October 5, 1951
WASUDEV RAMCHANDRA Vs. NATIONAL SAVINGS BANK LTD
June 28, 1951
YUSUF ABDUL AZIZ Vs. STATE OF MAHARASHTRA
June 26, 1951
YUSUFALLY GULAMHUSSEIN Vs. YUSUFALLY CASSAMALLY
April 12, 1951
ZIKAR Vs. STATE OF MAHARASHTRA
February 19, 1951