Case Index

Title
Date
A N VEDANTHA IYENGAR Vs. H S MARIGOWDA
February 7, 1951
A NVEDANTHA IYENGAR Vs. H SMARIGOWDA
February 7, 1951
AMBAMMAL Vs. JMUDDIAH
November 8, 1951
AMCO LTD Vs. REGISTRAR OF ASSOCIATIONS FOR MYSORE NEW PUBLIC OFFICES BANGALORE AND
January 5, 1951
AMEERJAN Vs. STATE OF KARNATAKA
January 2, 1951
ANKE GOWDA Vs. FATIMA KHATUM
March 26, 1951
ANOOPCHAND REVASHANKER METHA Vs. AMERCHAND
March 31, 1951
B RAMAKRISHNAIAH Vs. T S CHANDRASEKHARA RAO
March 9, 1951
B SHIVARAMIAH Vs. RANGAMMA
September 12, 1951
BASAPPA Vs. NANJAMMA
August 17, 1951
BASAVE GOWDA Vs. BASAVE GOWDA
July 3, 1951
BASHEER AHAMED Vs. GPADMANABHA KAMATH
October 30, 1951
BGOPALAPPA Vs. SHIVANANDA RICE AND FLOUR MILLS AND
August 7, 1951
BILIGIRI NAIKA Vs. SIDDA SETTY AND
November 16, 1951
BOMMARAYIGOWDA Vs. KALEGOWDA
March 13, 1951
BRAMAKRISHNAIAH Vs. T SCHANDRASEKHARA RAO AND
March 9, 1951
BYAPPANAHALLI MUNIAMMA Vs. ARALE CHIKKAVEERANNA AND
November 26, 1951
C D NARAYANA RAO Vs. KARIBASAPPA
July 5, 1951
C N HASSANKHAN Vs. GOVERNMENT OF MYSORE
August 28, 1951
C VENKATASETTY Vs. RANGASETTY
October 4, 1951
CHELUVAIAH Vs. VENKATARAMIAH AND
March 8, 1951
CHENNEGOWDA Vs. VENKATACHALASETTY
June 27, 1951
CHIEF SECRETARY TO GOVERNMENT OF MYSORE Vs. ARAMA CHETTY
March 30, 1951
COMMISSIONER OF LABOUR IN MYSORE BANGLORE Vs. MYSORE IRON AND STEEL WORKS LABOUR ASSOCIATION
September 21, 1951
D M REVANASIDDAIAH Vs. STATE OF MYSORE
September 10, 1951
D SRINIVASIAH Vs. GOVERNMENT OF MYSORE
June 27, 1951
D. Srinivasiah and others Vs. Government of Mysore
June 27, 1951
DOMINION OF INDIA Vs. BAICHU RAMIAH CHETTY AND SONS
February 28, 1951
G RAJAGOPALACHAR Vs. GOVERNMENT OF MYSORE
September 27, 1951
G V RAMA IYER Vs. GOVERNMENT OF MYSORE
March 13, 1951
GOVERNMENT OF MYSORE Vs. LAKSHMAMMA
July 10, 1951
GOVTOF MYSORE Vs. MAHANTHA DEVARU
March 19, 1951
GURUPADA MUDALIAR Vs. GOVERNMENT OF MYSORE
December 24, 1951
H K RAMACHANDRA RAO Vs. H K SUBBA RAO
August 23, 1951
H.K. Ramachandra Rao Vs. H.K. Subba Rao
August 23, 1951
HANUMA Vs. KENCHA MARIYA
July 31, 1951
HANUMANTHA Vs. GOWDAIAH AND
September 26, 1951
HAYATH SAHEB Vs. BBHARAMANNA
November 26, 1951
HUTCHEGOWDA Vs. CHENNIGEGOWDA
August 17, 1951
In Re: Ameerjan Vs.
January 2, 1951
In Re: Ramegowda Vs.
November 9, 1951
JAVARIAH Vs. ABDUL RAHIMAN AND
November 9, 1951
K CHIKKIAH SETTY Vs. ASWATHANARAYANA RAO
September 21, 1951
K M ABDUL SUBHAN Vs. S RAMAIAH
November 5, 1951
K M BASAPPA Vs. PATEL MARULE GOWDA
March 13, 1951
K MABDUL SUBHAN Vs. SRAMAIAH
November 5, 1951
K MOHAMED ALI Vs. GOVINDE GOWDA
September 21, 1951
K MUNIYAPPA Vs. M A HANUMANTHA
September 27, 1951
K SUBBARAYA Vs. GOVERNMENT OF MYSORE
February 21, 1951
KALA Vs. JAVARAMMA
September 21, 1951
KALE GOWDA Vs. MARIGOWDA AND
December 24, 1951
KEMPE GOWDA Vs. LAKKEGOWDA
November 28, 1951
KHATOON BEE Vs. AMEENA BI
August 31, 1951
KMUNIYAPPA Vs. M AHANUMANTHA
September 27, 1951
KRISHNA MURTHY Vs. H PSUBBA RAO
July 11, 1951
L S RAJU Vs. GOVERNMENT OF MYSORE
March 23, 1951
LAKKAPPA Vs. THIMMAPPA
September 6, 1951
LAKSHMAMMA Vs. MJAYARAM
October 4, 1951
Lakshmamma and others Vs. M. Jayaram
October 4, 1951
LAKSHMINARANAPPA AND Vs. MYSORE PROVINCIAL CO OPERATIVE APEX BANK LTDAND
March 30, 1951
MADAPPA Vs. BASAVALINGAPPA
January 4, 1951
MADEGOWDA Vs. R LNARAYANA RAO
July 18, 1951
MADHU RAO Vs. SUBBARAYA
October 4, 1951
MADINA RICE MILLS Vs. VSAMPANGIRMIAH
November 9, 1951
N BCHIKKATHIMMA REDDI AND Vs. STATE OF MYSORE
August 7, 1951
N DEVARAJE URS Vs. M RAMAKRISHNIAH
December 6, 1951
NANJEGOWDA Vs. CHANNAMMA AND
July 18, 1951
NANJIAH Vs. MAREGOWDA
December 24, 1951
NARAYAN KRISHNAJI Vs. ANJUMAN EISLAMIA
August 7, 1951
NAZIR MOHAMED Vs. KASTURCHAND GOMAJI CO
January 25, 1951
NDEVARAJE URS Vs. MRAMAKRISHNIAH
December 6, 1951
PAILWAN ABDUL KHADER Vs. STATE OF MYSORE
January 22, 1951
PALIAH Vs. GOVERNMENT OF MYSORE
March 31, 1951
PUVADI CHAYANNA Vs. NANJAPPA
January 19, 1951
R KAPINIPATHI RAO Vs. ABDUL AZIZ KHAN
October 4, 1951
R MUNINANJAPPA Vs. AGNEESAMMA
July 5, 1951
R VISWANATHAN Vs. S ABDUL WAJID
November 23, 1951
RAMEGOWDA Vs. STATE OF KARNATAKA
November 9, 1951
RANGAMMA Vs. RANGAMMA
November 8, 1951
RMUNINANJAPPA Vs. AGNEESAMMA AND
July 5, 1951
RUDRAPPA Vs. GOWDA CHIGATERAPPA
June 14, 1951
RVISWANATHAN Vs. SABDUL WAJID
November 23, 1951
S KAMESAM Vs. S RANGARAJU NAIDU
August 31, 1951
S NANJUNDASETTY Vs. SILPI VENKATACHAR
November 9, 1951
SHIMOGA OIL MILLS Vs. RADHAKRISHNA OIL MILLS KADIRI
October 30, 1951
SKAMESAM Vs. SRANGARAJU NAIDU
August 31, 1951
STATE OF MYSORE Vs. ABDUL SALAM
July 5, 1951
T A BASHEERUDDIN AHMED Vs. GOVERNMENT OF MYSORE
October 3, 1951
T A BASHIRUDDIN Vs. STATE OF MYSORE
November 8, 1951
T ALIBI Vs. GOVERNMENT OF MYSORE
June 7, 1951
THAMMANNAGOWDA Vs. SHANKARAPPAGOWDA
December 24, 1951
THIMMIAH Vs. RANGIAH
August 31, 1951
TONDALA MUNISWAMAPPA Vs. NANJUNDACHARI
February 21, 1951
V SAMPANGIRAMAIAH Vs. GOVERNMENT OF MYSORE
March 31, 1951
VENKATARAMANA Vs. GOVERNMENT OF MYSORE
August 17, 1951
VENKATEGOWDA Vs. BASAVAGOWDA
September 14, 1951
VENKATEGOWDA Vs. APPAJIGOWDA
September 20, 1951