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Case Index
Title
Date
ADAMJI UMAR DALAL Vs. STATE OF BOMBAY
November 26, 1951
ANGURBALS MULLICK Vs. DEBABRATA MULLICK
May 3, 1951
ANNAGOUDA NATHGOUDA Vs. COURT OF WARDS SATARA
December 17, 1951
ARJUN SINGH Vs. KARTAR SINGH
March 2, 1951
B VENKATAMANA Vs. STATE OF MADRAS
March 9, 1951
BADRI NARAIN JHA Vs. RAMESHWAR DAYAL SINGH
February 5, 1951
BHAGAT SINGH Vs. STATE
December 19, 1951
BHAGWATI PRASAD SAH Vs. DULHIN RAMESHWARI KUER
May 7, 1951
BHIM SINGH Vs. STATE OF PUNJAB
October 4, 1951
BIJOY OKAND PATRA Vs. STATE OF WEST BENGAL
December 14, 1951
BISHUNDEO NARAIN Vs. SEOGENI RAI
May 4, 1951
CHANDRASINH MANIBHAI Vs. SURJIT LAL LDHAMAL CHHABDA
February 23, 1951
CHINNATHAYI Vs. KULASEKARA PANDIYA NAIKCER
December 14, 1951
COLLECTOR OF BOMBAY Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
October 5, 1951
COMISSIONER OF POLICE BOMBAY Vs. GORDHANDAS BHANJI
November 23, 1951
COMMISSINER OF EXCESS PROFITS TAX BOMBAY CITY Vs. LAKSHMI SILK MILLS LIMITED
September 18, 1951
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX MADRAS Vs. R S A SANKARA AYYAR
October 1, 1951
COMMISSIONER OF INCOME TAX BOMBAY Vs. FINLAY MILLS LIMITED
October 1, 1951
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ISTHMIAN STEAMSHIP
November 12, 1951
CONSTITUTION OF INDIA AND DELHI LAWS ACT 1912 Vs. UNION OF INDIA
May 23, 1951
D I MAC PHERSON Vs. M N APPANNA
February 9, 1951
D STEPHENS Vs. NOSIBOLLA
March 2, 1951
DISTRICT BOARD TANJORE Vs. M K NOOR MOHAMED ROWTHER
December 10, 1951
EASTERN INVESTMENTS LIMITED Vs. T COMR OF INCOME TAX WEST BENGAL BMP
May 4, 1951
FATMA HAJI ALI MOHAMMAD HAJEE Vs. STATE OF BOMBAY
February 5, 1951
FIRM SRINIWAS RAM KUMAR Vs. MAHABIR PRASAD
February 9, 1951
GANGA SARAN Vs. FIRM RAM CHARAN RAM GOPAL
November 1, 1951
GEOFFREY MANNERS AND COMPANY LTD. Vs. THE STATE OF BOMBAY
May 11, 1951
HARLA Vs. STATE OF RAJASTHAN
September 24, 1951
IN RE ALL INDIA INDUSTRIAL TRIBUNAL (BANK DISPUTES) Vs.
April 9, 1951
ISWAR GOPAL JIEU THAKUR Vs. PRATAPMAL BAGARIA
March 14, 1951
JANARDHAN REDDY Vs. STATE OF HYDERABAD
March 16, 1951
JANGAL PRASAD Vs. STATE
December 20, 1951
JOYLAL AGARWALA Vs. STATE UNION OF INDIA
October 4, 1951
KARNANI INDUSTRIAL BANK LIMITED Vs. PROVINCE OF BENGAL
May 4, 1951
KEDAR LAL SEAL Vs. BAN LAL SEAL
December 18, 1951
KESHAVAN MADHAVA MENON Vs. STATE OF BOMBAY
January 22, 1951
KISHORI LAL Vs. SHANTI DEVI
September 18, 1951
LAKSHMINARAIN BHADANI Vs. COMMR OF INCOME TAX BIHAR AND ORISSA
September 11, 1951
LOGENDRANATH JHA Vs. POLAI LAL BISWAS
May 5, 1951
MAHARASHTRA SUGAR MILLS LIMITED Vs. STATE OF BOMBAY
May 5, 1951
MAKHAN SINGH TARSIKKA Vs. STATE OF PUNJAB
December 10, 1951
MANOHAR LAL Vs. STATE
May 23, 1951
MOTHEY ANJD RATAA RAJA KUMAR Vs. KONEY NARAYANA RAO
November 23, 1951
MUMMAREDDI NAGI REDDI Vs. PITTI DURAIRAJA NAIDU
May 8, 1951
MUTHUSWAMI Vs. STATE OF MADRAS
October 22, 1951
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LIMITED
December 21, 1951
PASHUPATINATH MAILA Vs. DEBA PROSANNA MUKHERJEE
May 4, 1951
PUSHKAR SINGH Vs. STATE OF MADHYA BHARAT
September 18, 1951
R R CHARI Vs. STATE OF UTTAR PRADESH
March 19, 1951
RAI BRIJ RAJ KRISHNA Vs. S K SHAW
February 2, 1951
RAJA BRAJA SUNDAR DEB Vs. MONI BEHARA
March 27, 1951
RAJA KULKARNI Vs. STATE OF BOMBAY
November 21, 1951
RAM DHAN LAL Vs. RADHESHAM
March 19, 1951
RAM KUMAR DAS Vs. JAGDISH CHANDRA DEO DHABAL DEB
November 26, 1951
RAM NANDAN PRASAD NARAYAN SINGH Vs. KAPILDEO RAMJEE
January 12, 1951
RAM SINGH Vs. STATE OF DELHI
April 6, 1951
RAMESHWAR S O KALYAN SINGH Vs. STATE OF RAJASTHAN
December 20, 1951
RAMJILAL Vs. INCOME TAX OFFICER MOHINDAR GARH
January 12, 1951
RAMRATAN Vs. STATE OF RAJASTHAN
September 13, 1951
RAVULA HARIPRASED RAO Vs. STATE
March 19, 1951
RUDRESHWARI PRASAD SINHA Vs. RANI PROBHABATI
October 26, 1951
S KRISHNAN Vs. STATE OF MADRAS
May 7, 1951
SANT LAL MAHTON Vs. KAMLA PRASAD
October 17, 1951
SANTOSH JAIN Vs. STATE
March 5, 1951
SHANKARS PRASAD SINGH DEO Vs. UNION OF INDIA
October 5, 1951
STATE OF BOMBAY Vs. ATAMA RAM SHRIDHAR VAIDYA
January 25, 1951
STATE OF BOMBAY Vs. F N BALSARA
May 5, 1951
STATE OF MADRAS Vs. CHAMPAKAM DORAIRAJAN
April 9, 1951
STATE OF ORISSA Vs. MADAN GOPAL RUNGLA
October 25, 1951
STATE OF SERAIKELLA Vs. UNION OF INDIA
April 6, 1951
SUKHDEV SINGH Vs. MAHARAJA BAHADUR OF GIDHAUR
May 2, 1951
SURAJPAL SINGH Vs. STATE
December 20, 1951
TARA SINGH Vs. STATE
June 1, 1951
TARAPADA DE Vs. STATE OF WEST BENGAL
January 25, 1951
TIKAIT HARGOBIND PRASAD SINGH Vs. PHALDANI KUMARI
November 29, 1951
TULSIRAM KANU Vs. STATE
January 29, 1951
UJAGAR SINGH Vs. STATE OF PUNJAB
February 23, 1951
UNION COMMERIAL BANK LIMITED Vs. THEIR WORKMEN
March 9, 1951
V RAMASWAMI AIYENGAR Vs. T N V KAILASA THEVAR
March 5, 1951
WILAYAT KHAN Vs. STATE OF UTTAR PRADESH
May 25, 1951