Home
Case Index
Title
Date
(FIRM) BHIMRAJ-DEBI BAKSH Vs. GAYA PRASAD SAHU
April 29, 1941
A L N NARAYANAN CHETTYAR Vs. OFFICIAL ASSIGNEE, HIGH COURT RANGOON
May 27, 1941
A R A N T NARAYANAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
March 18, 1941
A R M T T MUTHUKARUPPAN CHETTIAR Vs. SPLSUBBIAH CHETTIAR
August 29, 1941
A R PALANISAMI GOUNDER Vs. BAGAVATHI GOUNDER
December 12, 1941
A RANGASWAMI AIYAR Vs. JAINABU BIBI AMMAL
August 21, 1941
ABBAS KHAN Vs. SKMOHAMMAD HUSSAIN
July 24, 1941
ABDUL AWAL HASAN ALI MUNSHI Vs. UDAY CHANDRA DAS RAM CHANDRA DAS
July 2, 1941
ABDUL HAQ Vs. SHAMSHUDDIN
March 24, 1941
ABDUL KADAR KHAN Vs. CHAIRMAN, PURI MUNICIPALITY
December 22, 1941
ABDUL LATIF Vs. EMPEROR
April 2, 1941
ABDUR RAHIM ALIAS MANGHU MIA Vs. ABDUR RAUF
November 20, 1941
ABDUS SAMAD MOLLA Vs. ABDUL GOFUR MOLLA
January 3, 1941
ABU PRAMANIK Vs. EMPEROR
January 3, 1941
ACCOWRIE MUKHERJEE Vs. SAILENDRA MOHAN DEY
March 28, 1941
ADHIK LAL PATHAK Vs. EMPEROR
September 12, 1941
AGHA SYED AYUB ALI SHAH Vs. KALI CHARAN
September 2, 1941
AHMED MOHIDEEN Vs. YUSUF ALI SYED
January 10, 1941
AJIT KUMAR DAS Vs. ANUKUL CHANDRA BASU
February 20, 1941
AJIT KUMAR MAITAR Vs. JOYNARAYON AGARWALLA
November 26, 1941
AKBAR HUSAIN KHAN Vs. BUDHU
July 22, 1941
AKINA BIBI Vs. MAHAMMAD ALI SHAHA
January 2, 1941
AL CT ALAGAPPA CHETTIAR THROUGH AGENT RANGANATHA AYYANGAR Vs. RAMAKRISHNA AYYAR
March 26, 1941
AL CT ALAGAPPA CHETTIAR, THROUGH HIS AUTHORISED AGENT RANGANATHA AIYANGAR Vs. RAMAKRISHNA AIYAR
March 26, 1941
AL SP S RM SUBRAMANIAN CHETTIAR Vs. CHINNAMUTHU BATCHA ROWTHER
August 28, 1941
ALEKH CHANDRA Vs. KRISHNA CHANDRA GAJAPAT NARAYAN DEO
January 30, 1941
ALTAB ALI BANDE ALI Vs. ABDUL MAJID
June 9, 1941
AMARA NARASIMHULU CHETTY Vs. THAMIDALAPATI CHINA RAMAYYA NAIDU
September 22, 1941
AMJAD TALUKDAR Vs. ROHINI KANTA BHATTACHARJYA
May 5, 1941
AMRITRAO ATMARAM PATIL Vs. NARSINGRAO AJABRAO MARATHE
July 30, 1941
ANANTA SAHU Vs. BARAJU SAHU
February 20, 1941
ANATH NATH SARKAR Vs. RAJENDRA NATH BHATTACHARJEE
June 18, 1941
ANATHABANDHU SAHU Vs. BABU LAL
March 24, 1941
ANIL CH MITRA Vs. INDIAN ECONOMIC INSURANCE CO LTD
April 29, 1941
ANILA BALA DEVI Vs. MADHABENDU NARAIN ROY
July 18, 1941
ANIRUDDHA MITRA Vs. OFFICIAL RECEIVER, ALIPUR JUDGE S COURT
August 27, 1941
ANNADA PRASAD MITRA Vs. SUSHIL KUMAR MANDAL
December 11, 1941
APPA TRIMBAK DESHPANDE Vs. WAMAN GOVIND DESHPANDE
June 23, 1941
APPALA SUBBARAMIAH Vs. KOTHA GURUMMA
December 9, 1941
APSERUDDIN HOWLADAR Vs. ABUAL KASEM
April 23, 1941
ARJUN PANDA Vs. EMPEROR
August 21, 1941
ARJUN RAUTARA Vs. MAHARAJA KRISHNA CHANDRA GAJPATI NARAYAN DEO
November 19, 1941
ARUN KUMAR SINHA Vs. DURGA CHARAN BASU
April 30, 1941
ARUNACHALA REDDY Vs. SELLAMUTHU GOUNDAN
December 18, 1941
ARUNACHALAM PILLAI Vs. SEETHARAM NAIDU
January 23, 1941
ARUNAGIRI GOUNDAN Vs. RAMASWAMI PILLAI
July 29, 1941
ASGARALI S/O. MULLA IBRAHIMJEE MUSALMAN Vs. EMPEROR
December 5, 1941
ASRAB ALI SIRKAR Vs. PIONEER BANK, LTD
December 18, 1941
ATAR MIAN PATWARI Vs. INDRA KUMAR DE
April 22, 1941
ATHIAPPA CHETTIAR Vs. IBRAMSA PULAVAR
August 21, 1941
ATHINARAYANA KONAR Vs. VSUBRAMANIA AIYAR
February 14, 1941
ATUL CHANDRA BHANDARY Vs. CORPORATION OF CALCUTTA
May 14, 1941
AVANA MANA ALIAS KANHIYUR ALIAS THEKKINIYEDATH KIRANGATMANAKKAL VASUDEVAN NABUDIRIPAD Vs. MANGAT VALAPIL AVATHALA S DAUGHTER PANIKKA VEETTIL ABDUL KADER S WIFE MARIA KUTTI UMMA
July 17, 1941
AYUB ALI Vs. EMPEROR
August 28, 1941
AYYAVU THEVAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF TANJORE
July 23, 1941
B A ANTHONIMUTHU PILLAI Vs. VKNAGANATHA AIYAR
December 10, 1941
B MAHARAJ KISHORE KHANNA Vs. BENARAS BANK THROUGH OFFICIAL LIQUIDATOR
March 26, 1941
B P NAGI REDDY Vs. PANYAM SANJEEVA REDDY
August 15, 1941
BABU BALMAKUND GUPTA Vs. SECRETARY OF STATE
January 29, 1941
BABU BRIJMOHAN SINGH Vs. CHOUDHURY BHUNESHWAR PRASAD SINGH
March 5, 1941
BABU JHALAK PRASAD SINGH Vs. PROVINCE OF BIHAR
April 17, 1941
BABU TIRJUGI PRASAD SINGH Vs. PREMSUKH DAS
November 24, 1941
BABURAO BALWANTRAO Vs. MT. GOPIKABAI W/O. BHAIYAJI
October 27, 1941
BADRI MAHTO Vs. LOCHAN SAH
November 21, 1941
BADRI NARAIN SINGH Vs. CHANDER MAULESHWAR PRASAD NARAIN SINGH
August 29, 1941
BAHADURMULL CHOWDHURY Vs. NAGARMULL MADANGOPAL
January 24, 1941
BAHADURSINGH DAU GAINDSINGH GUPTA Vs. GIRDHARILAL NAORANGILAL AND OTHERS
March 12, 1941
BAJIRAO TUKARAM KUNBI Vs. RAMKRISHNA
November 25, 1941
BAJRANG SAHAI Vs. MTMULIA
September 5, 1941
BALCHAND PROHIT Vs. SIR BEJOYCHAND MAHTAB MAHARAJADHIRAJ OF BURDWAN
August 21, 1941
BALCHAND PUROHIT Vs. SIR BEJOY CHAND MAHTAB MAHARAJADHIRAJ BAHADUR OF BURDWAN
April 29, 1941
BALCHAND S/O. PYARELAL BANIA Vs. RATANCHAND S/O. DHANNALAL BANIA
October 3, 1941
BANKA DAS Vs. SRINIVAS PADHI
February 28, 1941
BANSI Vs. EMPEROR
August 1, 1941
BANWARI LAL SAHU Vs. BALDEO SAH
October 19, 1941
BANWARI NARAIN TEWARY Vs. RAMHARI NARAIN TEWARI
September 23, 1941
BARKAT ALI; AND DEWAN BAHADUR S RM CT S SABARATHNAM CHETTIAR Vs. OFFICIAL LIQUIDATORS OF TRAVANCORE NATIONAL AND QUILON BANK LTD(IN LIQUIDATION)
December 5, 1941
BASANGI KUI Vs. EMPEROR
November 11, 1941
BASANTILAL MARWARY Vs. THAKUR JAMUNA PRASAD SINGH
January 20, 1941
BASDEO SINGH Vs. SHEO SHANKAR HALWAI
August 28, 1941
BATCHU MALLIKARJANA RAO Vs. OFFICIAL RECEIVER, KISTNA
December 17, 1941
BAYYANA VEERARAGHAVA RAO Vs. DEBT CONCILIATION BOARD
April 3, 1941
BECHAN JHA Vs. EMPEROR
April 17, 1941
BEDNARAIN SINGH Vs. BHUNESHWARI KUER
November 5, 1941
BENGAL FLOUR MILLS CO LTD Vs. RE
March 11, 1941
BENGAL NAGPUR RAILWAY EMPLOYEES URBAN BANK, LTD Vs. ERIE WALTER SEAGER
November 21, 1941
BENOY KUMAR ACHARJEE CHOUDHURY Vs. AHAMMAD ALI
November 18, 1941
BEPIN BEHARY LAW Vs. MOHIT KUMAR PAL
July 22, 1941
BERHAMPORE MUNICIPALITY BY EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. ADAM HAJEE AHMAD
December 8, 1941
BHAGAT SINGH BUGGA Vs. DEWAN JAGBIR SAWHNEY
January 28, 1941
BHAGAUTI PRASAD Vs. CHANDRIKA PRASAD
April 22, 1941
BHAGIRATHMAL KANODIA Vs. JAMINI GHOSE, SHEBAIT OF LAHSHMI JANARDANJIU THAKUR AND BIBHUTI BHUSAN GHOSE
November 25, 1941
BHAGWANDAS SHAMLAL SHRAWAGI Vs. HIRALAL SHAMLAL SHRAWAGI AND ANOTHER
September 12, 1941
BHAGWARI PRASAD Vs. SAHADEO UPADHAYA
February 25, 1941
BHAGWAT NARAIN SINGH Vs. MAHADEO PRASAD BHAGAT
November 28, 1941
BHARAT BASI NAIK Vs. GOPI NATH NAIK
August 8, 1941
BHAROSA SINGH Vs. KAMLA PATI PANDEY
February 3, 1941
BHIKULAL LAXMICHAND MAHEAND Vs. GANPATI SITARAM PATWARI
August 4, 1941
BHOLA NATH Vs. PAHALWAN SINGH
March 10, 1941
BHOLA NATH MITRA Vs. JITENDRA NATH MUKHERJI
October 8, 1941
BHOWANIPUR BANKING CORPORATION, LTD Vs. SREEMATI DURGESH NANDINI DASSI
June 23, 1941
BHUDEB CHANDRA ROY Vs. BHIKSHAKAR PATTANAIK
August 27, 1941
BHULOGANATHAM PILLAI Vs. RAJAGOPALA PILLAI
March 20, 1941
BHUPENDRA NATH DUTT Vs. DEBENDRA NATH ASH
August 26, 1941
BHURA BHADOO RAGHUBANSI Vs. SADDULAL GENDLAL PARWAR
October 15, 1941
BHURU MAL Vs. JAGANNATH
December 18, 1941
BHUTNATH KHAWAS Vs. DASRATHI DAS
February 3, 1941
BIBHUTI BHUSAN DAS Vs. SHEBAIT OF SRI SRI RADHA BALLAV JIU THAKUR MAHARAJADHIRAJ SIR BEJOY CHAND MAHATAP OF BURDWAN
August 19, 1941
BIBI SAKINA KHATOON W/O DR MUHAMMAD ALI Vs. KSHIRODE CHANDRA MANNA
August 11, 1941
BIDHURANJAN SARKAR Vs. SOLEMAN PRAMANIK
April 25, 1941
BIJON K NAWN Vs. SUDHIR CHNAWN
July 28, 1941
BIKRAMA LAL Vs. MAHARAJ BAHADUR RAM RAN BIJAYA PRASAD SINGH
April 17, 1941
BIMAL PROTIVA DEBI Vs. EMPEROR
December 5, 1941
BINJIRAJ MARWARI Vs. MATHURI RAI
March 6, 1941
BIRAJA MOHAN BHATTACHARJEE Vs. ABANINATH PANDIT
May 28, 1941
BISHAMBHARDAS S/O. CHIRONJILAL AGARWAL Vs. MUKTA S/O. KALKA TELI
November 11, 1941
BISHWANATH SINGH SHARMA Vs. COMMISSIONER OF INCOME-TAX
April 29, 1941
BOBBA KUTUMBAYYA Vs. KETAVARAPU LAKSHMINARASIMHA RAO
November 8, 1941
BOGANATHULA VENKATASWAMI Vs. JANGITI PEDDA MADDULETI
February 12, 1941
BRIJRAJ KUMARI Vs. RADHA JIWAN RAI
September 19, 1941
BRIJRAJ MARWARI Vs. ANANT PROSAD
November 18, 1941
BRITISH AMERICAN TOBACCO CO Vs. INLAND REVENUE COMMISSIONERS F A CLARK AND SON LTD VSAME
June 30, 1941
BUDHULAL JAGANNATH Vs. HIRDAGRAH COLLIERIES LIMITED
October 9, 1941
BULAKI MAHTON Vs. MTDULIA
January 30, 1941
BULAKIDAS HARDAS MAHESARI Vs. SK. CHOTU PAIKAN
November 17, 1941
BYSANI VENKATARATNAM CHETTI Vs. RVENKATAYYA OF KADIRI
September 18, 1941
C D PARTHASARATHY Vs. MADRAS PUBLISHING HOUSE LTDTHROUGH ITS LIQUIDATOR TVIJAYARAGHAVAN
February 10, 1941
C ETHIRAJA MUDALIAR Vs. NMURUGESA MUDALIAR
September 4, 1941
C KRISHNAMACHARIAR Vs. BLAKSHMI AMMAL
July 23, 1941
C THIRUVENGADA MUDALIAR Vs. MRAJABATHAR MUDALIAR
April 8, 1941
C VELAYUDHAM PILLAI Vs. SCSUBRAMANIA PILLAI
January 30, 1941
C WELAYUDHAM PILLAI Vs. SCSUBRAMANIA PILLAI
January 10, 1941
CHAGGANLAL MARWARI Vs. INDRA KEOT
February 18, 1941
CHAIRMAN Vs. MTRAMNANDI KUER
February 3, 1941
CHAIRMAN, DISTRICT BOARD Vs. JAGATPAT SINGH DUGAR, PRINCIPAL
April 8, 1941
CHAIRMAN, DISTRICT BOARD Vs. SREENIBASH PUROHIT
March 7, 1941
CHAIRMAN, TOLLYGUNJ MUNICIPALITY Vs. MMASIAH AHMED
November 25, 1941
CHANDANMAL Vs. RUPAKULA RAMAKRISHNAYYA
August 19, 1941
CHANDRASEKAR MISSIR Vs. HARIHAR SAHU
September 19, 1941
CHAUBE RAM LAL Vs. RAM DIN KILEDAR
April 21, 1941
CHAUDHRI MOHAMMAD SULAIMAN KHAN Vs. MTAMIR JAN
March 6, 1941
CHAUDHRY AIDAL SINGH Vs. BMATA PRASAD
March 28, 1941
CHAVAKULA VENKATAKRISHNAYYA Vs. TALLURI MALAKONDAYYA
November 17, 1941
CHELLI LATCHANNA Vs. EMPEROR
December 16, 1941
CHHAJJU Vs. EMPEROR THROUGH UMRAO SINGH
May 22, 1941
CHHALLU Vs. EMPEROR
March 3, 1941
CHHANOO PRASAD SINGH Vs. SAKHICHAND SAHU
June 6, 1941
CHHEDA LAL JAIN Vs. OFFICER, COMMANDING STATION MEERUT CANTONMENT
January 15, 1941
CHHEDILAL NAND KISHORE Vs. COMMISSIONER OF INCOME-TAX CP& UP
November 6, 1941
CHIDAMBARAM CHETTIAR (DIED) Vs. SELLAKUMARA GOUNDAN
September 1, 1941
CHIDAMBARAM PANDARAM Vs. LAKSHMINARAYANA CHETTIAR
March 26, 1941
CHINTI KAHARIN Vs. KRIPASHANKAR WARRAH
April 22, 1941
CO-OPERATIVE CENTRAL BANK LIMITED Vs. NARAYAN RAMJEE KUNBI
November 19, 1941
COMMISSIONER OF INCOME TAX, MADRAS Vs. SMARVRANNAMALAI CHETTIAR
September 15, 1941
COMMISSIONER OF INCOME TAX, MADRAS Vs. K M S LAKSHMANIER
September 15, 1941
COMMISSIONER OF INCOME-TAX Vs. KMSLAKSHMANIER
September 15, 1941
COMMISSIONER OF INCOME-TAX Vs. PAPAMMAL
December 5, 1941
COMMISSIONER OF INCOME-TAX Vs. FIRM OF NVABDULLA SAHIB
September 25, 1941
COMMISSIONER OF INCOME-TAX Vs. MAHARAJAH OF PITHAPURAM
September 15, 1941
COMMISSIONER OF INCOME-TAX Vs. MJAMAL MOHAMED SAHIB, TRUSTEE FOR ALLAJANATHUD-DEENIYA
March 18, 1941
COMMISSIONER OF INCOME-TAX Vs. NATIONAL CYCLE IMPORTING COMPANY, BY PROPRIETOR AMRITLAL BHAICHAND SHAW
March 26, 1941
COMMISSIONER OF INCOME-TAX Vs. PRAMASWAMY CHETTIAR
September 15, 1941
COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA
December 12, 1941
COMMISSIONER OF INCOME-TAX, MADRAS Vs. NATIONAL CYCLE IMPORTING COMPANY
March 26, 1941
COMMISSIONER OF INCOME-TAX, MADRAS Vs. M JAMAL MOHAMAD SAHIB
March 18, 1941
COMMISSIONER OF INCOME-TAX, MADRAS Vs. P RAMASWAMY CHETTIAR
September 15, 1941
COMMISSIONER OF INCOME-TAX, MADRAS Vs. NVABDULLA SAHIB,
September 25, 1941
COMMISSIONER OF INCOME-TAX, PUNJAB, NORTH-WEST FRONTIER AND DELHI PROVINCES, LAHORE Vs. DEWAN BAHADUR DEWAN KRISHNA KISHORE, RAIS, LAHORE
July 4, 1941
COMMISSIONERS OF PATNA CITY MUNICIPALITY Vs. SYED SHAH HAMID HUSSAIN SAJJADANASHIN DARGAH HAZRAT SHAH ARZANI
December 9, 1941
COMMITTEE OF MANAGEMENT OF GURDWARA PENJA SAHIB Vs. LIEUTENANT SARDAR MOHAMMAD NAWAZ KHAN
May 5, 1941
CORAKARAI SEETHARAMA CHETTIAR Vs. SHEIKH ABDUL RAHIMAN SAHIB
February 27, 1941
CORPORATION OF CALCUTTA Vs. SAMARENDRAJIT SHAW
February 19, 1941
CROFT INSPECTOR OF TAXES Vs. SYWELL AERODROME LTD
December 17, 1941
CROWN PROSECUTOR Vs. GOPAL ALIAS MALAYALATHAN
January 21, 1941
CROWN PROSECUTOR Vs. ABDUL WAHAB
April 2, 1941
DAIREN KISEN KABUSHIKI KAISHA Vs. SHIANG KEE (KNOWN AS CHINA MERCHANTS STEAM NAVIGATION COMPANY, LTD )
May 20, 1941
DAMROOLAL PRASAD S/O. BHAIYARAM BARAI AND Vs. GOKULPRASAD S/O. SHIVA BUX
November 26, 1941
DARSON MAHTO Vs. SHEO KUMAR PRASAD SINGH
August 4, 1941
DASRATH MAHTO Vs. NARAIN MAHTO
January 2, 1941
DAU PARMANAND S/O. DAU HANUMANSINGH AGARWAL BANI Vs. DAU KANHAIYALAL S/O. DAU RUPSINGH AGARWAL BANI
July 24, 1941
DEBABRATA BANERJEE Vs. BANK OF BIHAR LTD
April 8, 1941
DEBENDRA NATH BISWAS Vs. UMESH CHANDRA MONDAL
August 21, 1941
DEBI RADHA RANI Vs. RAM DASS
February 13, 1941
DEBJANI BISWAS Vs. RASIK LAL BISWAS
May 20, 1941
DEOKINANDAN DALMIA Vs. BASANTLAL GHANSHYAMDAS
March 12, 1941
DEONANDAN MAHTO Vs. CHALITAR MAHTON
September 16, 1941
DEPUTY LAL Vs. REOTI PRASAD GUPTA
May 7, 1941
DEVA PRASANNA MUKHERJI Vs. LAKHI NARAYAN MANDAL
March 6, 1941
DEVARAJULU NAIDU (DIED) Vs. JAYALAKSHMI AMMAL
March 18, 1941
DEVI PRASAD SRI KRISHNA PRASAD LTD Vs. SECRETARY OF STATE
August 29, 1941
DHAJADHARI GHOSH Vs. UNION BOARD OF KENDRAGORIA
May 2, 1941
DHANALAKSHMI WEAVING WORKS Vs. HAJEE MOHAMMAD ABDUL AZEEZ SAHIB
April 30, 1941
DHANI SAHU Vs. BISHUN PRASAD SINGH
September 3, 1941
DHANNA MUNDA Vs. MTKOSILA BANIAN
January 24, 1941
DIKSON MALI Vs. EMPEROR
August 13, 1941
DILMOHAMMAD ALIAS MUSLIM SHEIKH Vs. EMPEROR
December 8, 1941
DISTRICT BOARD Vs. SARAFAT ALI
January 8, 1941
DISTRICT JUDGE Vs. SETH KISAN DAS
August 19, 1941
DOLLY BATHENA Vs. SHAIK FAZLE ELLAHI
January 20, 1941
DOMI RAM CHAUDHURI Vs. LIQUIDATOR, NAWADAH BAZAR CO- OPERATIVE SOCIETY
September 10, 1941
DONDA BHAGAVANTULAYYA DHORA Vs. ADAPA VENKANDHORA
March 4, 1941
DOSAPATI RAMAYYA Vs. PATTAM ANJAYYA
September 30, 1941
DR JAIRAJ BEHARI Vs. UPELECTRIC SUPPLY CO LTD
February 19, 1941
DUKKA GANGAYYA Vs. BUDDEPU LAKSHMI DEVI
August 5, 1941
DULHIN RAJKISHORE KUER Vs. MUHAMMAD QAIYUM
December 8, 1941
DUPAGUNTA SUBRAMANIAM Vs. GOVINDA PETAR SATYANADHAM
December 18, 1941
DURGA SINGH Vs. SUGAMBAR SINGH
April 18, 1941
DWARKA S/O. KALUDIN AHIR Vs. GOURISHANKAR THAKUR S/O. SUNDER
November 21, 1941
DWARKA SINGH Vs. BABU JAMUNA SINGH
January 27, 1941
EMPEROR Vs. KUMHRA MUNDA
August 13, 1941
EMPEROR Vs. MENDI ALI
May 2, 1941
EMPEROR Vs. BHOLA PRASAD
October 10, 1941
EMPEROR Vs. MDEBRAHIM
May 7, 1941
EMPEROR Vs. BASANT LAL
March 31, 1941
EMPEROR Vs. RAM AUTAR LAL
August 15, 1941
EMPEROR Vs. DUBAI
September 2, 1941
EMPEROR Vs. BARKA JETHA MAJHI
August 1, 1941
EMPEROR Vs. NAIBULLA ALIAS FULIR BAP S/O BASER FAKIR
September 16, 1941
EMPEROR Vs. RAMJANAM SINGH
November 13, 1941
EMPEROR Vs. HARIDAS UKIL
June 11, 1941
EMPEROR Vs. GOURISHANKAR BOHIDAR
September 1, 1941
EQUITABLE COAL CO LTD Vs. AMRITA NATH MITTER
January 8, 1941
ERNEST HUGH CANNING Vs. SOOBRAN PARTAP
March 12, 1941
ESMAIL LEBBE MARIKAR EBRAHIM LEBBE MARIKAR Vs. BARTLECT AND COMPANY
December 5, 1941
F L HARCOURT Vs. CLARKE RAWLINS KER AND CO
April 23, 1941
F L HARCOURT Vs. CLARKE ROWLINS KER AND CO
April 24, 1941
FANINDRA NATH DUTTA Vs. SATYA CHARAN DE
May 19, 1941
FATIMA BIBI Vs. SHAIK PEDA PENTU SAHEB
July 23, 1941
FIRM BANSILAL ABIRCHAND Vs. SADASHEO GANESH BHOPATKAR
November 5, 1941
FIRM OF BHIMAJI MOTIJI Vs. OFFICIAL RECEIVER
December 18, 1941
FIRM SAHI MAL MANOHAR DAS Vs. MTILTIFATUNNISA BEGAM
March 27, 1941
FIRM SARADA PROSAD DE Vs. BHUT NATH MALLIK
March 5, 1941
FIRM SURAJBALI RAM HARAKH Vs. MOHAR ALI
February 12, 1941
FOOLCOMARI DASI Vs. DEBENDRA NATH SEAL
August 5, 1941
G NARAPPA NAIDU Vs. THUMMALUR CHINNA ASETHU REDDI
July 16, 1941
G POWELL AND A GHANY CO Vs. PANCHU MAKADAM
October 28, 1941
GADE SUBBAYYA Vs. RAJA KANDUKURI VENKATA HANUMANTHA BHUSHANARAO
May 1, 1941
GAJADHAR PRASAD S/O. RAMRATAN Vs. GOVIND SHANKAR S/O. SHEO PRASAD
March 14, 1941
GANESH DAS RAM SINGH OF DOMELGANJ, Vs. RE
March 18, 1941
GANESHPRASAD S/O. DAU LAXMINARAYAM BANIA Vs. MT. ROMBATI BAI W/O. GAJANAND
December 10, 1941
GANGA PRASAD NAEK Vs. BHAGWAT DEO
May 14, 1941
GANPATI UKA KOSHTI Vs. YADAO SHRAWAN
September 1, 1941
GENERAL AGENCIES AND TRADES LTD BY ITS MANAGING DIRECTOR, V DHARMA RAO Vs. KNVISWANATHAN AS OFFICIAL LIQUIDATOR REPRESENTING THE ABOVENAMED COMPANY IN LIQUIDATION
April 21, 1941
GEO MILLER AND CO LTD Vs. PABNA MOTOR SERVICE
June 18, 1941
GHASI SAHU Vs. SHIB SAHU
May 8, 1941
GIDUYU VENKATA SITAPATI Vs. SRI SRI SRI KRISHNA CHANDRA GAJAPATI NARAYANA DEO
January 30, 1941
GIRDHARAN PRASAD MISSIR Vs. BHOLI RAM
April 22, 1941
GIRIJA PRASANNA DEB GUPTA Vs. NMKHAN
June 23, 1941
GIRISH CHANDRA CHAKRAVERTY Vs. SANANDA PATRA
September 9, 1941
GIRISH CHANDRA DAS Vs. SIBA PRASAD JANA
December 9, 1941
GOBIND RAM Vs. FIRM CHUNI RAM JAMUNA DAS
August 6, 1941
GOBORDHAN DAS Vs. SURESH CHANDRA MUKHERJI
December 2, 1941
GONUGUNTLA MAHA LATCHAYYA Vs. TADEPALLI ADI SESHAYYA
February 4, 1941
GOPAL CHANDRA CHANDA Vs. DWARIKA NATH BEPARI
April 1, 1941
GOPAL PRASAD Vs. RAMPRASAD GUPTA
January 28, 1941
GOPAL VAKTA Vs. GOPAL MUNSHI
March 24, 1941
GOPALA MALLER Vs. VALLITHOKUVAYIL VELLOTH KRISHNAN
March 25, 1941
GOTTIMAKKULA CHETTI VENKATRAJU Vs. GOTTEMAKKULA RAMABHADDIRRAJU
December 3, 1941
GOVINDA AMRITA Vs. EMPEROR
March 22, 1941
GULAB CHAND PRASAD Vs. RAM KUMAR
January 22, 1941
HADIBANDHU SAHU Vs. KALU RAM
December 1, 1941
HAFIZ MOHAMMAD FATEH NASIB Vs. SIR SWARUP CHAND HUKUM CHAND, FIRM
May 28, 1941
HAFIZ MOHAMMAD ISMAIL Vs. MINICIPAL BOARD
August 27, 1941
HAFIZUR RAHMAN HOWLADAR Vs. MDAMJAD ALI TALUQDAR OF TARIKATA
May 6, 1941
HAJI MAHAMMAD NABI SHIRAZI Vs. PROVINCE OF BENGAL
August 6, 1941
HAKIM SAIYID FIDA ALI Vs. RANI BHUNESHWARI KUAR
February 18, 1941
HALKHORI RAM AND OTHERS Vs. KING-EMPEROR
January 24, 1941
HAMIDGANI AMMAL (ONE OF THE L RS OF THE DECEASED FIRST RESPONDENT) Vs. AMMASAHIB AMMAL (DIED)
August 25, 1941
HARBANS NARAYAN SINGH Vs. UMA SHANKAR PRASAD
August 26, 1941
HARI KANT JHA Vs. NATHU CHOUDHURY
March 18, 1941
HARI LAL SINGH Vs. DEO NARAIN SINGH
January 13, 1941
HARI MAHTON Vs. MSYED JAMAL HOSSAIN
November 12, 1941
HARSUKDAS BALKISSENDAS Vs. DHIRENDRA NATH ROY
March 11, 1941
HEIRS OF PRINCE MOHAMED SELIM Vs. ATTORNEY GENERAL OF PALESTINE
April 28, 1941
HEMANTA KUMAR BANERJEE Vs. SATISH CHANDRA BANERJEE
April 1, 1941
HEMANTA KUMARI DEBI Vs. MIDNAPORE ZEMINDARY CO LTD
May 7, 1941
HIRALAL ADKU PATEL Vs. PARASRAMSAO DOMA SAO KALAR
August 19, 1941
HIRANMOY BHADURI Vs. PROBAL KUMAR PRAMANIK
December 18, 1941
HIRENDRA NATH DATTA Vs. CORPORATION OF CALCUTTA
January 20, 1941
HOANI TE HEUHEU TUKINO Vs. AOTEA DISTRICT MAORI LAND BOARD
April 3, 1941
HUGH FRANCIS BELLGARD Vs. EMPEROR
May 15, 1941
HUKAM CHAND DUNI CHAND Vs. COMMISSIONER OF INCOME TAX, LAHORE
March 28, 1941
HUMAYAUN RAZA CHOUDHURY Vs. TARINI CHARAN TEWARI
August 7, 1941
IMAMUDDIN MIAN Vs. EMPEROR
January 6, 1941
IN RE INDIAN IRON AND STEEL COMPANY, LTD Vs. STATE
March 10, 1941
IN RE: A S SEHU MOHAMMED MARAIKAYAR Vs. STATE
July 24, 1941
IN RE: A V SRINIVASALU REDDIAR Vs. STATE
September 23, 1941
IN RE: A VENKATARAGHAVA IYER Vs. STATE
July 16, 1941
IN RE: ADILAKSHMI AMMAL Vs. STATE
March 17, 1941
IN RE: ANNIKA LAKSHMUDU Vs. STATE
March 11, 1941
IN RE: B TITUS Vs. STATE
January 31, 1941
IN RE: BARON VON DINCKLAGE Vs. STATE
September 23, 1941
IN RE: BENDAPUDI VENKATARATNAM Vs. STATE
March 24, 1941
IN RE: BENGAL ELECTRIC LAMP WORKS LTD Vs. STATE
July 18, 1941
IN RE: BENGAL SILK MILLS CO LTD Vs. STATE
July 18, 1941
IN RE: BHUMIREDDI VENKATA REDDY Vs. STATE
January 21, 1941
IN RE: BOYA CHINNA PAPANNA Vs. STATE
July 23, 1941
IN RE: C P JAGANNATHACHARI Vs. STATE
December 1, 1941
IN RE: CHILLARA SESHAMMA Vs. STATE
August 5, 1941
IN RE: CHINNATHAMBI Vs. STATE
September 17, 1941
IN RE: CHITRAVELU THEVAR Vs. STATE
February 18, 1941
IN RE: DABBALA KORICHA NAGADU Vs. STATE
August 28, 1941
IN RE: GANAPATHI SA Vs. STATE
September 12, 1941
IN RE: H, AN ADVOCATE Vs. STATE
April 15, 1941
IN RE: HARBHAJAN SINGH SODHI Vs. STATE
February 20, 1941
IN RE: HON BLE NAWAB K HABIBULLA BAHADUR OF DACCA Vs. STATE
February 18, 1941
IN RE: K K NARAYANAN NAMBIAR Vs. STATE
September 24, 1941
IN RE: K M VARADARAJULU CHETTY Vs. STATE
November 3, 1941
IN RE: K R KALYANARAMA AYYAR Vs. STATE
August 29, 1941
IN RE: KANDASAMI SOLAGAR Vs. STATE
September 3, 1941
IN RE: KARATHAMMATHINTAKATH KUNHAMAD Vs. STATE
September 18, 1941
IN RE: KARICHIAPPA GOUNDAN Vs. STATE
April 25, 1941
IN RE: KARUPPANNAN Vs. STATE
August 18, 1941
IN RE: KARUPPAYYA THEVAR Vs. STATE
September 2, 1941
IN RE: KORA VATHAN Vs. STATE
August 28, 1941
IN RE: KSHATRI RAM SINGH Vs. STATE
February 6, 1941
IN RE: KUMARASWAMY KALINGA BAYAR Vs. STATE
September 10, 1941
IN RE: M KUTTIA PILLAI Vs. STATE
February 20, 1941
IN RE: MAGNIRAM BANGOR AND CO Vs. STATE
February 19, 1941
IN RE: MARIMUTHU KAVANDAN Vs. STATE
February 4, 1941
IN RE: MIRJA MD MASRUR ALI KHAN Vs. STATE
February 11, 1941
IN RE: MUTHUSAMI GOUNDAN Vs. STATE
November 7, 1941
IN RE: MUTHUSWAMI UDAYAN Vs. STATE
March 13, 1941
IN RE: NACHAL Vs. STATE
March 19, 1941
IN RE: NACHI NAICKER Vs. STATE
January 30, 1941
IN RE: NADIMPALLI BANGARURAJU Vs. STATE
April 22, 1941
IN RE: NARAYANA REDDIAR Vs. STATE
September 19, 1941
IN RE: OOMAYAN Vs. STATE
November 21, 1941
IN RE: P D CURTIS, AN INSOLVENT Vs. STATE
August 4, 1941
IN RE: P RAMA NAIDU Vs. STATE
August 27, 1941
IN RE: PACKIRISAMI PILLAI Vs. STATE
September 1, 1941
IN RE: PALAYAN Vs. STATE
August 8, 1941
IN RE: PEERAM CHENNA REDDI Vs. STATE
August 19, 1941
IN RE: PERIA CHELLIAH NADAR Vs. STATE
November 17, 1941
IN RE: PERIA GURUSWAMI GOUNDER Vs. STATE
June 2, 1941
IN RE: PERIANNA MUDALI Vs. STATE
August 6, 1941
IN RE: PERIYA YELUMALAI CHETTI Vs. STATE
July 16, 1941
IN RE: RAMA GOUNDAN Vs. STATE
March 19, 1941
IN RE: RAMANUJAM APPALASWAMY Vs. STATE
January 29, 1941
IN RE: RAMSWARUP LAL, A MUKHTAR Vs. STATE
January 20, 1941
IN RE: ROYAL INSURANCE CO LTD Vs. STATE
February 13, 1941
IN RE: S KRISHNAMURTHI AIYAR Vs. STATE
April 4, 1941
IN RE: S P S A L RAMASWAMI CHETTY Vs. STATE
January 10, 1941
IN RE: S SUBRAMANYA SARMA Vs. STATE
May 2, 1941
IN RE: S, A PLEADER Vs. STATE
September 8, 1941
IN RE: SADASIVA GOUNDAR Vs. STATE
March 6, 1941
IN RE: SHAIK MASTAN SAHIB Vs. STATE
March 25, 1941
IN RE: SHANMUGA KONE Vs. STATE
December 2, 1941
IN RE: SHEIK MAHABOOB Vs. STATE
July 30, 1941
IN RE: SORIMUTHU PILLAI Vs. STATE
February 3, 1941
IN RE: SRI S P FIRST GRADE PLEADER Vs. STATE
December 16, 1941
IN RE: SRI V M SUNDARESA AIYAR, PLEADER Vs. STATE
September 8, 1941
IN RE: SRI V VARADARAJA MUDALIAR, ADVOCATE Vs. STATE
December 15, 1941
IN RE: SUBBARAYA AYYAR Vs. STATE
January 23, 1941
IN RE: SUBBIAH THEVAN Vs. STATE
November 26, 1941
IN RE: SUDALAMADAKUDUMBAN Vs. STATE
July 30, 1941
IN RE: SUSIL C SEN Vs. STATE
February 14, 1941
IN RE: SV RM AR RAMANATHAN CHETTIAR Vs. STATE
September 8, 1941
IN RE: SWAMINATHA AIYAR Vs. STATE
September 23, 1941
IN RE: SYED GAFFAR SAHIB Vs. STATE
March 24, 1941
IN RE: T A BALAKRISHNA ODAYAR (DECEASED) Vs. STATE
August 29, 1941
IN RE: T N PANCHAPAKESA AIYAR, AN INSOLVENT Vs. STATE
July 21, 1941
IN RE: TILAK CHAND KOYAL Vs. STATE
August 12, 1941
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD (IN LIQUIDATION); MODERN AUTOMOBILES BY PROPRIETOR R G PATEL Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD(IN LIQUIDATION) BY OFFICIAL LIQIDATORS
December 16, 1941
IN RE: V S SOMASUNDARAM Vs. STATE
February 5, 1941
IN RE: VEDARANYASWAMI DEVASTHANAM, REPRESENTED BY ITS MANAGING TRUSTEE SRI LA SRI SUBRAMANIA PANDARA SANNADHI Vs. STATE
February 5, 1941
IN RE: VENKATACHALAM CHETTY Vs. STATE
August 28, 1941
INDER BAHADUR SINGH Vs. SITA RAM
January 22, 1941
INDERCHAND Vs. SECRETARY OF STATE
July 29, 1941
INDERCHAND Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 29, 1941
INDUKURI SURYANARAYANA RAJU (DIED) Vs. INDUKURI VISWANADHARAJU
September 16, 1941
INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX Vs. CHOTABHAI JAVERBHAI
August 1, 1941
INSPECTING ASSISTING COMMISSIONER OF INCOME-TAX Vs. CHOTABHAI JAVERBHAI AND OTHERS
August 1, 1941
INTERNATIONAL RAILWAY CO Vs. NIAGARA PARKS COMMISSION
April 28, 1941
ISHWARI PRASAD SINGH Vs. SIR KAMESHWAR SINGH BAHADUR
January 23, 1941
J N SHARMA AND SONS (FIRM) Vs. CORPORATION OF CALCUTTA
November 25, 1941
JABED SHEIKH Vs. TAHER MALLICK
February 24, 1941
JABER ELIAS KOTIA Vs. KATR BINT JIRYES NAHAS
July 1, 1941
JADO SINGH Vs. BISHUNATH LAL KANEDIA MARWARI
August 29, 1941
JADUNANDAN LAL Vs. RAMPEYARE SAO
September 17, 1941
JADUNANDAN PRASAD PANDEY Vs. MAHESWAR NARAIN SINGH
August 13, 1941
JAGAT NARAYAN SINGH Vs. KHARTAR SAH
April 3, 1941
JAGDEO SINGH Vs. BABU LAL SAH
January 6, 1941
JAGDISH CHANDRA DEO DHABAL DEB Vs. BISESWAR LAL AGARWALLA
March 24, 1941
JAGDISH PRASAD Vs. PTPARAS RAM
August 11, 1941
JAGMOHAN SINGH Vs. RAMNANDAN PRASAD NARAYAN SINGH
January 7, 1941
JAHUR MIA Vs. ABDUL GAFFUR MIA
March 26, 1941
JAMADAR SINGH Vs. SHEIKH NAIYAB ALI
February 11, 1941
JAMUNA SINGH Vs. SHEONANDAN SINGH
April 24, 1941
JANAK SINGH Vs. EMPEROR
July 23, 1941
JANAK SINGH Vs. EMPEROR
August 28, 1941
JANAKINATH GUHA RAY Vs. KORBAN ALI (ON HIS DEATH, BAZLER RAHAMAN )
February 14, 1941
JANARDHAN HARBAJI PATIL Vs. SANABAI W/O. SADASHIV
September 26, 1941
JAVVADI NARASIMHAMURTI Vs. MAHARAJAH OF PITTAPUR
February 11, 1941
JAYANTHI RUDRAYYA Vs. JAYANTHI SUBBARAYAPPA
February 21, 1941
JHARIA MINES BOARD Vs. KARTAR AD-DHARMI
April 16, 1941
JHIKTU BHOGATA Vs. EMPEROR
December 17, 1941
JIWACHH MAHTHA Vs. BANWARI SAH RAMLAGAN RAM
January 29, 1941
JNAN CHANDRA MUKHERJEE Vs. MANORANJAN MITRA
June 27, 1941
JOGENDRA KRISHNA BANERJI Vs. SMSUBASINI DASSI
February 19, 1941
JOGENDRA SAHU Vs. GUNEI SAHU
September 2, 1941
JOGENDRANATH BANERJEE Vs. MAKHAN LAL BANERJEE
December 18, 1941
JOGESH CHANDRA GHOSE Vs. SREE SREE DHAKESWARI MATA BIGRAHA
May 2, 1941
JOGESH CHANDRA SINGH Vs. TINKORI DATTA
September 17, 1941
JUGAL KRISHNA DEY SARKAR Vs. BWILCOX LTD
July 24, 1941
JUGAL PRASAD MISSIR Vs. JADUBAND NARAYAN MISSIR
January 28, 1941
JUGESHER MISRA Vs. KIRIT SINGH
August 13, 1941
JUGGANNATH ROY Vs. MADAN MOHAN BURMAN
July 29, 1941
JWALA PROSAD SAHA Vs. BACHU LAL GUPTA
July 10, 1941
K C PANDALAI Vs. SOUTH INDIAN GENERAL ASSURANCE COMPANY LTD (IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATOR
August 14, 1941
K HABIBULLA Vs. RE
February 18, 1941
K K SUBBIER Vs. KMSLAKSHMANA AIYAR
November 19, 1941
K LAKSHMAPPA Vs. TALASANI VENKATA REDDI
December 2, 1941
K M RANGIAH CHETTIAR Vs. SYED KARIM SAHIB
April 16, 1941
K N RAMAKRISHNA AIYAR Vs. OFFICIAL LIQUIDATOR
August 22, 1941
K P KESAVALU NAIDU Vs. ARVENKATARAMA CHETTIAR
February 4, 1941
K R SANKARALINGAM PILLAI Vs. VELUCHAMI PILLAI, MINOR BYADOPTIVE MOTHER AND NEXT FRIEND CHELLA THAYI ALIAS MEENAKSHI AMMAL
November 10, 1941
KACHI MUHAIDIN THARAGANAR Vs. SAINAMBU AMMAL
January 24, 1941
KAILASH SINGH Vs. EMPEROR
July 25, 1941
KAISER KHAN Vs. KHAJA ABDUL GHANI
March 14, 1941
KAKATUR LINGA REDDI Vs. YERABOLU SUBBARAMI REDDI
August 4, 1941
KALIPADA ROY Vs. SATISH CHANDRA HUI
June 10, 1941
KALITHEERTA PILLAI Vs. CHELLATHAMMAL ALIAS AMMAMUTHAMMAL
November 7, 1941
KALLEPALLI SUBBAYYA Vs. KURRA VENKATADRI
February 4, 1941
KAMAL MISHORE NARAYAN CHOUDHARY Vs. BIRJENDER NARAIN CHOUDHARY
December 7, 1941
KAMALA KANTA CHATTOPADHYA Vs. NIHARIKA DEBI
March 11, 1941
KAMESHWAR SINGH Vs. CHAUDHURY RAJBANSI SINGH ALIAS RAJA SINGH
October 7, 1941
KAMLA KANT JHA Vs. MUKTINATH JHA
October 9, 1941
KANAGAVELU NADAR Vs. SOORAVALI SUBBIER
December 19, 1941
KANAKASABAPATHI CHETTY Vs. UNNAMALAI AMMAL
January 7, 1941
KANAKLATA DASI Vs. RAM GOPAL DAS NASKAR
January 20, 1941
KANCHERLA VEERASWAMI Vs. PARAMKUSAM NAMMAYYA
March 25, 1941
KANDASAMI CHETTIAR Vs. GOKULDAS MADANJI AND COAND BOMBAY CARE OF MATHRIDAS GOKULDAS (DECEASED)
March 19, 1941
KANDASWAMI THAMBIRAN Vs. VAGHEESAM PILLAI, WRONGFULLY STYLING HIMSELF AS PONNAMBALA DESIKAR
March 6, 1941
KANDULAPATI KANAKARATNAM Vs. KANDULAPATI NARASIMHA RAO, BEING MINOR BY MOTHER AND NEXT FRIEND KNAGARATNAM
August 28, 1941
KANGATI MAHANANDI REDDI Vs. PANIKALAPATI VENKATAPPA
April 8, 1941
KANHAIYA KASHIRAM GUJAR Vs. HIRAJI MOHANSINGH RAJPUT
October 30, 1941
KANIRAM GANPAT RAI Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
April 28, 1941
KANNOLI NARAYANA S WIFE JANAKI Vs. KAIPRATH SREEDEVI AMMA S SON KANARU AMBALAVASI
December 11, 1941
KARAMSETTI GURAVAIAH Vs. VRANGIAH, OFFICIAL RECEIVER
December 16, 1941
KARU SINGH Vs. EMPEROR
August 5, 1941
KARUPPA GOUNDAN Vs. TRNARAYANASWAMI AND CO, BY PARTNER RAO BAHADUR PSGRANGASWAMI NAIDU
September 22, 1941
KARUPPANNA GOUNDAN Vs. MARUTHA PILLAI
February 27, 1941
KASHI NATH PANDAY Vs. EMPEROR
April 3, 1941
KASHI NATH SARKAR Vs. SONAULLA SHEIKH
June 19, 1941
KASHI NATH SINGH Vs. DULHIN GULZARI KUER
March 18, 1941
KAYAMBU PILLAI (DIED) Vs. COURT OF WARDS BY THE COLLECTOR OF TRICHINOPOLY DISTRICT
August 13, 1941
KEDAR NATH GOENKA Vs. MAHARAJ KUMAR BABU RAGESWARI PRASAD SINGH
November 18, 1941
KEDAR NATH SEN Vs. AMULYA RATAN SANYAL
August 7, 1941
KHAKHAN SINGH Vs. RAM ISHWAR SINGH
January 7, 1941
KHATERUDDIN Vs. TRIPURA SUNDARI DEBI W/O SHYAMA PRASANNA BHATTACHARJEE
December 10, 1941
KHAW JOO JEANG Vs. KHAW JOO CHYE
December 12, 1941
KHUSHALRAO Vs. BAPURAO GANPATRAO MARATHE
November 12, 1941
KIKISHRU NADERSHAW CHINOY Vs. NARGESH KIKISHRU CHINOY NEE NARGESH DORABJI TARAPORE
January 25, 1941
KIRPA SANKER WARRAH Vs. JANKI PRASAD LALLU
August 11, 1941
KISSINLAL KANKARIA Vs. PURSHOTTAMDAS HALWASIYA
March 25, 1941
KIZHAKKINIYAKATH KUNHI KOYAMUTTY NAHA HAJI Vs. VEERAN
December 4, 1941
KM K R KM KUPPAN CHETTIAR BY AGENT S KRISHNAMACHARIAR Vs. KALIAMMAL
March 24, 1941
KOLAPARATHI VENKATASUBBIAH Vs. MADALLAPALLI VENKATASUBBIAH
August 29, 1941
KONDA BOYAN Vs. PALANISWAMI GOUNDAN
January 21, 1941
KOODALLOR MANAKKAL NARAYANAN NAMBUDIRIPAD Vs. MACHUTHAN NAYAR (DIED)
March 20, 1941
KOOTHOOR CHERAPPAN Vs. TKSSSANKARA AIYAR AND SUBBAYYA AIYAR BY PARTNER SUBBAYYA AIYAR
March 5, 1941
KORI KOTRABASAVVA Vs. ARAGANJI VEERABHADRAPPA
December 8, 1941
KOTA NAGAYYA Vs. VANIPENTA VENKATAYYA
August 1, 1941
KOTI NAGABHUSHANAM Vs. CHUKKAPALLI VENKAYYA
February 26, 1941
KOTTIATH VEZHAYIL DEVAKI Vs. ARYAKANDI KUNHI KANNAN
February 13, 1941
KRISHNA K MUKHERJEE Vs. HARIPADA BHATTACHARJEE
June 18, 1941
KRISHNA PANDA Vs. JHORA CHODHURANI
December 11, 1941
KUESHWAR JHA Vs. UMA KANT JHA
October 30, 1941
KUMAR CHANDRA SINGH DUDHORIA Vs. MIDNAPORE ZEMINDARY CO LTD
December 18, 1941
KUMAR JOGENDRA NARAIN SINGH Vs. SOURENDRA NARAIN SINHA
April 30, 1941
KUNJA BEHARI MISRA Vs. BENDUDHAR PANDA
March 24, 1941
KUNJA BEHARI PAL Vs. RAI SATYENDRA NATH DAS BAHADUR
July 25, 1941
KUNJA BIHARI CHANDRA Vs. EMPEROR
August 20, 1941
KUNTAMUKKALA VENKATESWARA RAO Vs. SREE RAJA KUNDURU LAKSHMIKANTHARAO BAHADUR ZAMINDAR GARU
February 17, 1941
KUPPALA SUBBARAYUDU Vs. AMMANAMANCHI VENKATASUBBAMMA
August 27, 1941
KUPPUSWAMI NAIDU Vs. KUPPUSWAMI NAIDU
January 17, 1941
KURUVELLA SUBBA RAO Vs. KAVI SATYANARAYANAMURTHI
April 16, 1941
L BABU LAL Vs. BABU SATYA NARAIN PRASAD
August 12, 1941
L H SUGAR FACTORY Vs. MOTI
March 24, 1941
L MAN MOHAN DAS Vs. UINITED PROVINCES
August 6, 1941
L MURLI DHAR Vs. MAHABIR SINGH
July 25, 1941
L R RAMA AIYAR Vs. ASMADHAVA RAO
February 14, 1941
LACHUMAN SINGH Vs. EMPEROR
November 21, 1941
LAKHAN SINGH Vs. EMPEROR
August 13, 1941
LAKHMAN KURMI Vs. EMPEROR
May 6, 1941
LAL BAHADUR SINGH Vs. BISHWANATH PRASAD SINGH
November 17, 1941
LAL INDERJIT NATH SAHIDO Vs. MAHARAJA PRATAP UDAI NATH SAHIDO
August 11, 1941
LAL SINGH Vs. RAMNARAIN RAM
November 11, 1941
LALA RADHEY LAL Vs. NIRANJAN NATH
January 17, 1941
LALA RAM DAS Vs. NAWAB ATA HUSAIN
August 28, 1941
LALO MAHTO Vs. EMPEROR
May 20, 1941
LALOO KAHAR Vs. EMPEROR
November 12, 1941
LALTA PRASAD Vs. DWARKA PRASAD
April 23, 1941
LAND ACQUISITION OFFICER Vs. SVSUBBA RAO
March 4, 1941
LATILLA Vs. COMMISSIONERS OF INLAND REVENUE
December 16, 1941
LAXMANRAO GOVINDRAO DESHMUKH Vs. JAGANNATH TUKARAM JIJKAR
September 26, 1941
LAXMANRAO PRABHAKARHARE Vs. MADHO PRASAD S/O. KALYANDAS BANIA
December 5, 1941
LIGHT OF ASIA INSURANCE CO LTD AND GOVERNOR-GENERAL IN COUNCIL Vs. SAILENDRA NATH MITRA
December 1, 1941
M C A R C S CHOCKALINGA THEVAR FIRM REPRESENTED BY ONE OF THE PARTNERS, M C CHOCKALINGA THEVAR Vs. KASANKARAPPA NAICKER
December 9, 1941
M K MAHOMED IBRAHIM Vs. COMMISSIONER OF INCOME-TAX
November 25, 1941
M K MUHAMMAD IBRAHIM AND OTHERS Vs. COMMISSIONER OF INCOME TAX, MADRAS
November 25, 1941
M KUPPUSWAMI MUDALIAR Vs. SPANNLAL SOWCAR
December 12, 1941
M M R M CHETTIAR FIRM Vs. S R M S L CHETTIAR FIRM
April 3, 1941
M MUNI REDDY Vs. MMUNI REDDY
January 31, 1941
M N M CHELLIAH PILLAI Vs. RAMIAH THEVAR ALIAS RAMALINGA THEVAR
August 8, 1941
M NOORUL HODA Vs. RAI NOHAR PRASAD VERMA
January 30, 1941
M RAMALINGA IYER Vs. TKJAYALAKSHMI
March 13, 1941
M RAMANATHAN CHETTIAR (MINOR) Vs. PRKMSUBRAMANIAM CHETTIAR
April 7, 1941
M RANGASWAMI NAICKER Vs. MRAJU NAICKER
August 29, 1941
M S AYYAR AND CO BY C R V DAS Vs. GSRINIVASALU NAIDU
April 24, 1941
M SUBBA RAO Vs. GOPINATH SAHU
March 26, 1941
M SYED RAFIQUAL RAHMAN Vs. MIR NAWAZIS HUSSAIN
September 23, 1941
M VARADARAJA PILLAI Vs. RUKMANI AMMAL
February 13, 1941
MA SI MUTHUVEERAN CHETTIAR Vs. MOTTAYAN CHETTIAR
September 17, 1941
MADAN THEATRES LTD Vs. RAMKISSEN KAPOOR
December 8, 1941
MADANLAL HAZARIMAL AGGARWAL Vs. SHREE RAMCHANDRA SWAMI DEOSTHAN RAMPAILI THROUGH TRUSTEES DAMODHAR BALAJI
October 1, 1941
MADAVARVILAGAM SRI VAITHINATHASWAMI DEVASTHANAM, SRIVILLUPUTHUR, THROUGH ITS EXECUTIVE OFFICER SUBRAMANIAM Vs. VANANTHARAMA AIYAR
November 7, 1941
MADDIMSETTI RAMAYYA Vs. LIQUIDATOR OF BOLLANKA CO-OPERATIVE CREDIT SOCIETY, CARE OF DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
March 14, 1941
MADDIPATLA NARAYANASWAMI Vs. EDALA NARAYYA
July 30, 1941
MADHO PRASAD SINGH Vs. MUKUTDHARI SINGH
January 28, 1941
MADRAS AND SOUTHERN MAHARATTA RAILWAY COMPANY LIMITED, BY ITS AGENT Vs. MUNICIPAL COUNCIL, BEZWADA BY ITS CHAIRMAN
January 29, 1941
MADURA MILLS COMPANY, LIMITED THROUGH ITS MANAGERS, A AND F HARVEY Vs. MADURA SRI MEENAKSHI SUNDARESWARAL, ETC, DEVASTHANAM, REPRESENTED BY ITS EXECUTIVE OFFICER, MRRSNAYUDU
December 2, 1941
MADURA MUNICIPALITY THROUGH ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. KNATARAJA PILLAI
March 3, 1941
MAHADEBRAM Vs. JAGANNATH MAHAPRABHU OF DAKHIN PARSWA MATH THROUGH MARFATDAR
December 2, 1941
MAHADEO AMBADAS AMRAOTKAR Vs. TRIMBAK KASHINATH PATIL AND ANOTHER
September 24, 1941
MAHAMMAD ABDUL WAHED Vs. PROVINCE OF BENGAL
February 26, 1941
MAHANT GOSWAMI KRISHNADEVANAND RAMJI Vs. MAHANT KAPILDEO RAMJI
October 17, 1941
MAHANT SOM GIRI Vs. MAHANT RAM RATAN GIRI
August 26, 1941
MAHANTH HARNANDAN GIR Vs. BAWAN SINGH
June 5, 1941
MAHARAJA BAHADUR RAM RAN BIJAY PRASAD SINGH Vs. BALESWAR OJHA
August 19, 1941
MAHARAJA BAHADUR RAM RANBIJAY PRASAD SINGH Vs. INDARDEO SAHAI
October 31, 1941
MAHARAJA BAHADUR RAM RANBIJAYA PRASAD SINGH Vs. AMI TEWARY
October 31, 1941
MAHARAJA BAHADUR RAM RANBIJAYA PRASAD SINGH Vs. SAKALPAT TEWARY
August 22, 1941
MAHARAJA BAHADUR RAMRANBIJAYA PD SINGH Vs. NAUBAT RAI
December 5, 1941
MAHARAJA BAHADUR SIR PRADYAT KUMARA TAGORE Vs. BABU JYOTISH CHANDRA DAS GUPTA
April 29, 1941
MAHARAJA SRISH CHANDRA NANDI BY MANAGER KASIMBAZAR RAJ WARDS ESTATE Vs. KALA CHAND ROY
November 19, 1941
MAHARAJADHIRAJ SIR KAMESHWAR SINGH BAHADUR Vs. KULESHWAR SINGH
December 17, 1941
MAHESH CHANDRA BAYAN Vs. MANINDRA NATH DAS
January 24, 1941
MAHTAB SINGH Vs. EMPEROR
June 6, 1941
MAKHAN MAL RAM CHAND Vs. COMMISSIONER OF INCOME TAX, PUNJAB
March 18, 1941
MALABAR DISTRICT BOARD, THROUGH COLLECTOR AS SPECIAL OFFICER OF THE MALABAR DISTRICT BOARD Vs. UNITED MOTOR (COIMBATORE) LTD, BY MANAGING AGENT, GDORAISWAMI NAIDU
December 3, 1941
MALABAR DISTRICT BOARD, THROUGH THE COLLECTOR OF MALABAR Vs. UNITED MOTOR (COIMBATORE), LTDBY MANAGING AGENT GDORAISWAMI NAIDU
December 3, 1941
MALATI DUTT Vs. SURENDRA NATH DUTT
May 22, 1941
MANAGER, NATOR RAJ WARD S ESTATE Vs. ON DEATH OF SABER SARDAR HIS HEIRS AND LEGAL REPRESENTATIVES GEDA BEWA
July 8, 1941
MANAL KRISHNA NAYAK AND SONS, BY PARTNERS, M VENKATARAYA NAYAK Vs. SOUTH INDIAN RAILWAY COMPANY LIMITED, BY ITS AGENT AT TRICHINOPOLY
August 12, 1941
MANBUVAL HASANATH HAMEDIA MADRASA SCHOOL, BY ITS TRUSTEE, S MUHAMMAD SHERIFF SAHIB Vs. MUNICIPAL COUNCIL
July 16, 1941
MANBUVAL HASANATH HAMEDIA MADRASA SCHOOL, REPRESENTED BY ITS TRUSTEE, S MUHAMMAD SHERIFF SAHIB Vs. MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER
July 16, 1941
MANDI MIA Vs. SEKANDER MEA
February 3, 1941
MANGAL SINGH Vs. EMPEROR
March 25, 1941
MANGINEDDI VARADIAH CHETTY Vs. PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF CHITTOOR
August 19, 1941
MANGNIRAM BANGOR CO , Vs. RE
February 19, 1941
MANICKAM Vs. DISTRICT BOARD, REPRESENTED BY ITS PRESIDENT
August 18, 1941
MANIK CHANDRA SADHU KHAN Vs. GOUR KRISHNA PRAMANIK
March 19, 1941
MANIK GAZI Vs. EMPEROR
March 26, 1941
MANIKKAM CHETTIAR Vs. KRISHNAPPA CHETTIAR
September 4, 1941
MANMATHA NATH MUKHERJEE Vs. ANANGA KUMAR MUKHERJEE
May 21, 1941
MANYAM KRISHNA RAO Vs. OFFICIAL RECEIVER
September 8, 1941
MARIASOOSAI Vs. AROKKIAM
November 14, 1941
MARTI SATYANARAYANA Vs. GUJAVARTI ANJAREDDI
March 12, 1941
MARUTI BANSI TELI Vs. G. V. NANJAPPA CHETTY
April 2, 1941
MASRAB KHAN Vs. DEBNATH MALI ALIAS ABHU MALI
August 11, 1941
MATHRUKOVIL KIZHAKKAPPAT MATATHIL RAMALINGA AIYAR Vs. THAVANUR MATATHIL KRISHNA PATTAR S SON SWAMINATHA AIYAR
March 26, 1941
MAUNG SIN Vs. MAUNG BYAUNG
April 3, 1941
MAYADHAR SWAIN Vs. NETRANANDA MAHANTY
April 22, 1941
MEER SINGH Vs. EMPEROR
May 8, 1941
MEGHRAJ Vs. SRI DIGAMBAR JAIN MANDIR
March 21, 1941
MEGHRAJ GOLAB CHAND, FIRM Vs. CHANDRA KAMAL BHUIYAN
March 31, 1941
MEGHU CHAMAR Vs. EMPEROR
August 28, 1941
MERLA RAMANNA Vs. CHELIKANI JAGANNADHA RAO
March 18, 1941
MICHEL HABIB RAJI AYOUB Vs. SHEIKH SULEIMAN EL TAJI EL FAROUQUI
March 11, 1941
MIDNAPORE ZAMINDARI CO LTD Vs. CHINTAMONI MANDAL
July 29, 1941
MINOR NAGARAJAN REPRESENTED BY HIS ADOPTIVE MOTHER AND GUARDIAN INDRA BAI AMMAL Vs. PTKRISHNA AIYAR ALIAS KRISHNA RAO
April 3, 1941
MINOR RAMANATHAN CHETTIAR BY NEXT FRIEND CHIDAMBARAM CHETTIAR Vs. MUTHURAMAN NAIDU
July 31, 1941
MINOR SHANMUGHAM CHETTIAR THROUGH GUARDIAN SHANMUGHAM CHETTIAR Vs. NMRAYALOO AIYAR NAGASWAMI AIYAR AND COMPANY
March 25, 1941
MIR GHULAM HUSSAIN SAHIB Vs. AYESHA BIBI
February 18, 1941
MIRZA HIDAYAT BEG Vs. SETH BEHARI LAL
January 28, 1941
MODERN AUTOMOBILES BY ITS PROPRIETOR R G PATEL Vs. TRAVANCORE NATIONAL AND QUILON BANK LTDBY ITS OFFICIAL LIQUIDATORS
December 16, 1941
MOHAMAD ARIF Vs. EMPEROR
January 3, 1941
MOHAMMAD MOHTASHIM Vs. JOTI PRASAD
January 17, 1941
MOHAMMAD SHAKIR Vs. KALKA PRASAD
May 2, 1941
MOHAMMAD YUSUF Vs. AZIM-UDDIN
March 11, 1941
MOHAN LAL MAHTO Vs. SHIBDHARI CHAUBE
August 22, 1941
MOHINI MOHAN ROY CHOWDHURY Vs. RAI ASHUTOSH GHOSE BAHADUR
August 19, 1941
MOHINI RANJAN BHATTACHARJYA Vs. SURENDRA CHANDRA GHOSAL
July 10, 1941
MOINUDDIN Vs. SHEOGOBIND SAHU
April 22, 1941
MONOHAR KAIBARTA Vs. JAGADISH CHANDRA BANERJEE
December 12, 1941
MOONGAN Vs. MIR ROSHAN ALI SAHIB
August 21, 1941
MOTILAL CHHAJULAL Vs. GIRIDHARILAL RAMESHWARLAL
July 24, 1941
MOZAM SHAIKH Vs. ANNADA PRASAD BHADRA
December 16, 1941
MR MITTINTI NARASIMHAMURTI Vs. PANDIRI SATYANANDAM (JUDGMENT-DEBTOR)
March 14, 1941
MRITUNJOY ROY Vs. NETAI CHAND DUTT
July 14, 1941
MRS RAJI BAI AMMAL, GUARDIAN AND MOTHER OF MINOR DICKSON CHANDRABASAN Vs. MDNATHAR SAHIB
August 27, 1941
MRS SWARNAM ISWARIAH Vs. KMSRMKANNAPPA CHETTY
February 27, 1941
MT BIBI KANIZ AYESHA Vs. MOJIBUL HASSAN KHAN
May 2, 1941
MT BIBI RAM PIARAI Vs. DAYA SHANKER
January 20, 1941
MT BIBI SAFIA Vs. SAHDEO SINGH
September 9, 1941
MT DIRJI Vs. SMTGOALIN
September 17, 1941
MT JAGPATI KUER Vs. SUKHDEO PRASAD
March 19, 1941
MT JAINATUN NISSA BIBI Vs. MTIDRAKUN NISSA
February 14, 1941
MT JANAKDULARI KUER Vs. MEGHAN TELI
December 1, 1941
MT MAJIDUNNISA BIBI Vs. BABU PURAN CHANDER ROY, OFFICIAL RECEIVER
April 30, 1941
MT MOHRI KUNWAR Vs. BKESHRI CHANDRA
March 26, 1941
MT RAMNANDI KUER Vs. RUP NARAIN SINGH
December 16, 1941
MT TETAR KUAR Vs. CHHOTU DAS
July 23, 1941
MT. FARDOSJAHAN BEGUM W/O. SYED ALAY RASUL AND OTHERS Vs. KAZI SHAFIDDIN S/O. KAZI SHUJATALI MUSALMAN AND OTHERS
September 2, 1941
MT. PHUTTIBAI W/O. HEMCHAND PARWAR BANI Vs. DEO PARASNATH CHOTA MANDIR AT DAMOH
August 29, 1941
MT. SUKHARANIABAI Vs. LAXMIKANTRAO GANATRAO AND OTHERS
September 11, 1941
MUHAMMAD NAWAZ ALIAS NAZU Vs. EMPEROR
July 16, 1941
MUHAMMAD SHAFI Vs. EMPEROR
June 11, 1941
MUNAR PANDEY Vs. EMPEROR
August 18, 1941
MUNDLA GANGI REDDI Vs. GOLLA NARASIMHA REDDI
July 17, 1941
MUNI LAL AGARWAL Vs. BALBHADAR PROSHAD
November 13, 1941
MUNIAPPA MUDALIAR ALIAS MUNISWAMI MUDALIAR Vs. KUPPUSWAMI MUDALIAR
July 16, 1941
MURLIDHAR Vs. GORAKH RAM SADHO RAM
July 31, 1941
MURLIDHAR S/O. JHABOOLAL KAYASTHA Vs. HAZARILAL S/O. KANCHHEDI BANIYA
October 7, 1941
MURTI PARASNATHJI THROUGH SARBARAKAR SINGHAI MOTILAL AND ANOTHER Vs. GULABCHAND S/O. MITHULAL JAIN AND OTHERS
November 11, 1941
MUTHA VENKATESWARLU Vs. KOTHA VENKATRAJU
February 13, 1941
MUTHILAKATH KRISHNA MENON Vs. CHATHANKANDATH CHAMUNNI S SON KUNJANDI
July 16, 1941
MUTHUKUMARU MANIAKARAR Vs. PETHIA MANIAKARAR
September 19, 1941
MUTHUSAMIA PILLAI Vs. RSASANKARA AIYAR
February 18, 1941
MUTTAPUKUNTLA CHINNAPAREDDI Vs. MASINENI VENKATARAMANAPPA
September 9, 1941
MUTTATHIL KUPPU AMMA S DAUGHTER AMMALU AMMA Vs. MUTTATHIL MAMMA AMMA S SON VASU MENON
November 17, 1941
N KUNJITHAPATHAM PILLAI Vs. SARASWATHI AMMAL
March 10, 1941
N M V VELLAYAPPA CHETTIAR Vs. ALAGAPPA CHETTIAR
July 4, 1941
N N BOSE Vs. MANAGER, KEDAR NATH JUTE MANUFACTURING CO LTD
April 22, 1941
N P L EGAPPA CHETTIAR Vs. EMSVLRAMANATHAN CHETTIAR
December 8, 1941
N V RANGANANDHAM Vs. MPONNACHARAMMA
March 26, 1941
NABAKUMAR SINGH DHUDHURIA Vs. MAHARAJA JOGINDRA NATH ROY
August 12, 1941
NABENDRA NATH BASAK Vs. SHASABINDOO NATH BASAK
April 30, 1941
NADIMINTI SATYANARAYANAMURTHI Vs. MALLURI PAPAYYA
January 31, 1941
NAGENDRA CHANDRA LAHIRI Vs. MOULVI MUHAMMAD ABDUS SOBHAN SAHEB
July 10, 1941
NAGORE DURGA REPRESENTED BY ITS MANAGING TRUSTEES S SULTAN KALIBA SAHIB Vs. CHATRAM MANAGER KANNU PILLAI
August 14, 1941
NAIMUDDI Vs. EMPEROR
November 17, 1941
NAINA MUHAMMAD ROWTHER Vs. PERIAPPA ROWTHER ALIAS MUHAMMAD ABDUL KHADIR ROWTHER
March 24, 1941
NAINAMALAI GOUNDAN Vs. RAMASWAMI GOUNDAN
August 13, 1941
NALINI KANTA MAITY Vs. BROJO MOHAN PATRA
February 4, 1941
NALLAPPA GOUNDAN Vs. CHINNAMMAL
September 2, 1941
NAMBERUMAL NAIDU Vs. MUTHUKALATHI MUDALI
September 23, 1941
NAMBURI SUBBAYYA Vs. GHAGANTI CHANDRAYYA (DECEASED)
April 18, 1941
NANDKISHORE AND OTHERS Vs. DAMODAR BALAJI
August 14, 1941
NANDURI VENKATASUBBA ROW Vs. DRTAYLOR STANLEY PHILIP, MRCS (ENG) LRCP(LOND)
August 22, 1941
NANHOO NYADER AND OTHERS Vs. SETH ZILLIMUL MISHRILAL AGARWAL
February 12, 1941
NARAINDAS BHADURI Vs. SATYANARAIN BHADURI
May 28, 1941
NARAYANA VENKATACHALAMIAH Vs. PUTIKA VENKATIAH
August 14, 1941
NARESH CHANDRA DAS Vs. EMPEROR
August 28, 1941
NARIKKAL CHATHAN OF MUTHUVANNACHA AMSOM AND DESOM Vs. VEETHIYOTTILLATH KESAVAN NAMBOODIRI KARNAVAN AND MANAGER OF HIS ILLOM OF MUTHUVANNACHA AMSOM AND DESOM
July 31, 1941
NASIR KHAN Vs. EMPEROR
March 24, 1941
NATABAR SASMAL Vs. KRISHNA CHANDRA BERA
August 1, 1941
NATARAJA MUDALIAR Vs. DEVANAI AMMAL
February 27, 1941
NATESA NAICKER Vs. SAMBANDA CHETTIAR
July 21, 1941
NATHUSA PASUSA LAD Vs. MUNIR KHAN S/O. JIWAN KHAN
September 2, 1941
NAVAJIBAN INSURANCE CO LTD Vs. SUPERINTENDENT OF INSURANCE, GOVERNMENT OF INDIA, DEPARTMENT OF COMMERCE
August 27, 1941
NAWAB SYED MAHAMMAD HASHIM ALI KHAN Vs. IFFAT ARA HAMIDI BEGUM
May 20, 1941
NAZAR MOHAMMAD KHAN Vs. JOBROWNE
August 4, 1941
NEHAL KHAN Vs. FELU DOME
March 28, 1941
NEMASAO LAXMAN WANI Vs. MADHORAO GANESH DESHPANDE
March 14, 1941
NEW STANDARD BANK LTD Vs. MUNSUR ALI KAZI
February 20, 1941
NEW STANDARD BANK LTD BY B K DUTTA, MANAGING DIRECTOR Vs. PROBODH CHANDRA CHAKRAVARTY
May 1, 1941
NIMBAR ALIAS LIMBAR KHAN Vs. TURAB ULLA
November 20, 1941
NIRMAL CHANDRA BANERJEE Vs. JYOTI PROSAD BANDOPADHYA
March 12, 1941
NISAR MOHAMMAD KHAN Vs. TAUQUIR AHMAD
April 23, 1941
NOOR JEHAN BEGUM Vs. EUGENE TISCENKO
December 19, 1941
NOOR JEHAN BEGUM Vs. EUGENE TISCENKO
January 3, 1941
NOOR MOHAMAD Vs. SONU MISTRI
January 20, 1941
NOOR MOHAMMAD Vs. ABDUL FATEH
March 17, 1941
NUR HOSSEIN SERANG Vs. TAMIJUDDIN
February 27, 1941
NUT BEHARI DAS Vs. MAHAMMAD ALI
February 20, 1941
O M P L PALANIAPPA CHETTIAR Vs. NVENNNACHIAPPA CHETTIAR ALIAS ANNAMALAI CHETTIAR
March 26, 1941
O V FORBES Vs. VGPETERSON
January 15, 1941
OFFICIAL ASSIGNEE OF MADRAS Vs. EVD SILVA
September 3, 1941
OFFICIAL RECEIVER Vs. SAIT LALCHAND KHUSHALCHAND FIRM
November 17, 1941
OFFICIAL RECEIVER Vs. TADI VEEREDDI
February 17, 1941
OFFICIAL TRUSTEE OF BENGAL, RECEIVER TO ESTATE OF RAI ISHAN CHANDRA MITRA BAHADUR Vs. BIJOY CHAND MAHATAB, MAHARAJADHIRAJ OF BURDWAN
May 16, 1941
OLGA HALL Vs. KINGSTON AND SAINT ANDREW CORPORATION
February 10, 1941
OORAKARAI SEETHARAMA CHETTIAR Vs. SHEIK ABDUL RAHIMAN SAHIB
February 27, 1941
OYYAPPA KONE Vs. CHIDAMBARAM CHETTIAR, PRESIDENT, VALLALAPPATTI PANCHAYAT COURT
March 25, 1941
P C LAL CHOUDHURY Vs. BILTO MAHTO
April 1, 1941
P L P DEVARAYAN CHETTIAR Vs. SPSUBRAMANIA IYER
February 20, 1941
P T KRISHNASWAMI AYYANGAR Vs. CHEVULA KAMALAMMA
June 23, 1941
P VENUGOPALA PILLAI Vs. THIRUGNANAVALLI AMMAL
August 6, 1941
PABNA DISTRICT BOARD Vs. RANJIT CHANDRA LAHIRI
July 30, 1941
PACHIGOLA SATYANARAYANAMURTHI (DIED) Vs. KARATAM SATHIRAJU
December 16, 1941
PAKSHI RAMASWAMI CHETTIAR Vs. KESAVAN CHETTIAR
April 21, 1941
PALANI KANGAYA GOUNDER ALIAS PALANISWAMI GOUNDER Vs. MUTHUSWAMI GOUNDER ALIAS AVANASHI GOUNDER
March 14, 1941
PALERU PAPAIAH (DIED) Vs. CHEBROLU RAMAPUNNIAH
February 12, 1941
PANCHANAN GHOSH Vs. KUMAR SARAT KUMAR ROY
January 31, 1941
PANCHU SWAIN Vs. EMPEROR
August 18, 1941
PANDARA SANNADHI, TIRUVANNAMALAI ADHINAM BY TRUSTEE SRIDEIVASIGAMANI PONNAMBALA DESIGAR Vs. CORPORATION OF MADRAS
May 2, 1941
PANDEY PARASNATH RAI Vs. MUNICIPAL CORPORATION
March 20, 1941
PANDIT RAM KUMAR MISSIR Vs. PANDIT RAM NATH MISSIR
November 21, 1941
PANTHANAM ALIAS ALAGIANAYAKATHAMMAL Vs. PRMKMUHAMMAD ABDUL RAHIMAN MARAKAYAR, TRUSTEE AND LANDLORD OF PUTHUR VILLAGE
August 14, 1941
PARAMANAND DOSS CHOTA DOSS AND SONS, A FIRM OF MERCHANTS Vs. NANNULAL KANJI
September 25, 1941
PARAMBATH KANARAN Vs. CRVASUDEVAN
February 10, 1941
PARAN MUNDA Vs. SANTOSH MAHTO
December 2, 1941
PARBHOO Vs. EMPEROR
September 16, 1941
PARMANANDA PRUSTY Vs. INDRAMANI MAHANTY
December 5, 1941
PARSU VITHOBA PATIL Vs. BALAJI VISHWANATHRAO RANGARI
October 30, 1941
PASUMARTHI VENKATESWARA RAO, MINOR BY NEXT FRIEND ANDGRAND-FATHER VENKATARATNAM Vs. PASUMARTHI VENKATANARAYANA
September 5, 1941
PATTU ACHI Vs. VRAJAGOPALA PILLAI (PLAINTIFF)
March 6, 1941
PERIA NEGAMAM SRI LAKSHMI VILASA DRAVIYA SAGAYA NIDHI LIMITED BY SECRETARY P B SUBRAMANIA CHETTIAR Vs. VARALAKSHMI AMMAL
August 29, 1941
PETHURAJU KONE Vs. THENIRKULAM MUTHUSWAMI AIYAR
August 5, 1941
POKHAN GORAIN Vs. BENGALI GORAIN
July 30, 1941
POLAVARAPU LINGAYYA (DIED) Vs. VUPUTURI PUNNAYYA
November 10, 1941
PONNADA MALLAYYA Vs. PONNADA JAGANNADHAMMA
August 18, 1941
PONNAMBALA THEVAR Vs. RAMASWAMY IYER
January 10, 1941
PORT ROYAL PULP AND PAPER CO LTD Vs. ROYAL BANK OF CANADA
July 30, 1941
POTHAPU TIMMA REDDI Vs. KONDALU RAMI REDDI
January 23, 1941
POTLURI RANGAYYA Vs. VALLABHANENI RAMAYYA
July 24, 1941
PRABHULAL MADHAVLAL DESAI Vs. JESHING BHAI BALA BHAI AND SONS
August 20, 1941
PRAFULLA KUMAR KHARA Vs. EMPEROR
December 11, 1941
PRAN KRISHNA MUKHERJEE Vs. JNANANDA (JNANANANDA) ROY
May 5, 1941
PRASAD GARERI Vs. MTKESARI
January 3, 1941
PREMJI TULSIDAS SAIT Vs. PSSETHURAMASWAMI AIYAR
January 24, 1941
PRESIDENT, PANCHAYAT BOARD Vs. BOMMALA KOTAYYA
August 19, 1941
PRIYA NATH ROY Vs. SRIDHAR CHANDRA ROY
June 4, 1941
PROBODH MOHAN GOSWAMI Vs. LALIT MOHAN DEY
August 8, 1941
PROMODE KUMAR ROY Vs. TINCOWRIE DEY
July 22, 1941
PROMODE KUMAR ROY Vs. BENOY KRISHNA CHAKRAVARTY
March 5, 1941
PROMODE NATH SINHA ROY Vs. SMRASESHWARI DASSI
May 27, 1941
PROMODE NATH SINHA ROY Vs. SMTRASESHWARI DASSI W/O DEB NARAYAN PAIN
August 27, 1941
PROVINCE OF BENGAL Vs. RAMLAL OSWAL
November 17, 1941
PROVINCE OF BIHAR Vs. MAHARAJA PRATAP UDAI NATH SAHI DEO OF RATUGARH AND ANOTHER
April 17, 1941
PROVINCE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR Vs. BODDU PAIDANNA AND SONS, REPRESENTED BY BODDU SEETHARAMASWAMI
September 5, 1941
PROVINCE OF ORISSA Vs. DIBYASINGH NAND
February 12, 1941
PT SHIVA SHANKAR LAL SHARMA Vs. RAMJI LAL
February 12, 1941
PUBLIC PROSECUTOR Vs. JEVAN
April 29, 1941
PUBLIC PROSECUTOR Vs. GOPALAKRISHNAN PILLAI
September 11, 1941
PUBLIC PROSECUTOR Vs. CHINNALATCHUMANA NAIDU
December 12, 1941
PUBLIC PROSECUTOR Vs. LINGA BALIJA DEVAMMA
December 4, 1941
PUBLIC PROSECUTOR Vs. KBKALKURA
December 19, 1941
PUBLIC PROSECUTOR Vs. COIMBATORE NATIONAL BANK LTDREPRESENTED BY ITS MANAGING DIRECTOR, BNANJUNDA GOUNDER
November 26, 1941
PUBLIC PROSECUTOR Vs. NAGAPPAN SERVAI
March 12, 1941
PUBLIC PROSECUTOR Vs. BVALURY COMPANY, REPRESENTED BY AVRAGHAVARAJU, DIRECTOR
August 14, 1941
PUBLIC PROSECUTOR Vs. RAMANATHAM PILLAI
February 6, 1941
PUBLIC PROSECUTOR Vs. SPAPPANNA
November 14, 1941
PUBLIC PROSECUTOR Vs. POONGAVANA GOUNDAN
November 26, 1941
PUBLIC PROSECUTOR Vs. KARUPPANA KONE
January 23, 1941
PUNJAB NATIONAL BANK LTD Vs. VISHWA NATH KHANNA
September 9, 1941
PUNYA RAULO Vs. KHETRA GAUDA
March 27, 1941
R D K VENKATALINGAMA NAYANIM BAHADUR VARU Vs. RAJA INUGANTI RAJAGOPALA VENKATA NARASIMHA NAYANIM GARU
December 18, 1941
RABINDRA NATH CHAKRAVARTY Vs. GIRINDRA MOHAN BHADURI
January 6, 1941
RADHA CHARAN SAHA Vs. SREE SREE ISWAR JOYKALI BIGRAHA REPRESENTED BYSHEBAITS MUKUNDA KUMAR CHOUDHURY
August 11, 1941
RADHA KISHEN Vs. IKRAM-UDDIN
February 26, 1941
RADHAMONI DEVI Vs. GOBIND CHANDAR DAS
February 28, 1941
RAGHUNANDAN SAHAI Vs. JAIGOBIND SAHAY
May 6, 1941
RAI ANATH NATH BOSE Vs. MAHARAJA SRIS CHANDRA NANDY
March 5, 1941
RAI BAGESHWARI PRASAD Vs. TULSI GARAIN
April 2, 1941
RAI MANMATHA NATH BOSE Vs. SMRENULA BOSE
June 25, 1941
RAI SAHEB KUMUDNATH DAS, ON DEATH HIS LEGAL REPRESENTATIVES, PROVABATIDEBI Vs. PROTAP CHANDRA MAZUMDAR
July 3, 1941
RAI SHYAM BAHADUR Vs. RAMESHWAR PRASAD ROHATGI
October 29, 1941
RAJ KUMARI BAISHNABI D/O CHANDRA NATH PARAMANICK Vs. MIRJA SAMSUDDIN
December 18, 1941
RAJ KUMARI PRAFULLA NALINI DASSI Vs. NRISHINGHA KUMARI DASI
August 8, 1941
RAJ MOHAN SAHA Vs. JOGENDRA NATH SARKAR
August 11, 1941
RAJA BRAJASUNDER DEB Vs. RAJA RAJENDRA NARAYAN BHANJ DEO
March 5, 1941
RAJA JAGDISH CHANDRA DEO DHABAL DEB Vs. RAI PADA DHAL
March 18, 1941
RAJA KAMALA RANJAN ROY Vs. BEPIN BEHARI SADKHAN
February 28, 1941
RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU Vs. RAJARAJESWARA RAO
October 16, 1941
RAJAH MAHADEVA ROYAL Y B Vs. RAJAH VEERABASAVA CHIKKA ROYAL
May 2, 1941
RAJAH V RAJESWARA RAO GARU Vs. CHINTAPATLA VENKATA RAYANIM GARU
July 16, 1941
RAJARAM SINGH Vs. KESHARI RAI
December 4, 1941
RAJESHWAR PRASAD SINHA Vs. CHUNILAL DARUKA
November 12, 1941
RAJJAB ALI KHAN Vs. BHUPATISH CHANDRA ROY CHUDHURY
May 16, 1941
RAM CHANDRA BANERJEE Vs. BAIDYANATH ROY CHAUDHURY
December 18, 1941
RAM CHARIT BHAKAT Vs. TETARI KUMARI KUOR OF NITHPUR
June 17, 1941
RAM DAYAL Vs. BHAGWAN DAS
April 2, 1941
RAM DEYAL KAHAR Vs. EMPEROR
November 12, 1941
RAM KIRPAL CHOUDHURY Vs. BALESWAR CHOUDHURY
January 2, 1941
RAM KISHORE Vs. YASHPAL KUNWAR
February 12, 1941
RAM LAGAN SINGH Vs. RAM BILOCHAN SINGH
March 4, 1941
RAM NATH SINGH Vs. MTDHANWANTI KUAR
September 24, 1941
RAMA KANT Vs. SHRIMATI BI CHANDRA KRIN
April 17, 1941
RAMACHANDRA AIYAR (DECEASED) Vs. RANGANAYAKI AMMAL
January 16, 1941
RAMAN CHANDRA BANDOPADHYA Vs. KEDAR NATH BANDOPADHAYA CHOWDHURY
January 14, 1941
RAMAN NAYAR Vs. KESAVAN EMBRANDIRI
April 3, 1941
RAMANI MOHAN BHATTACHARJEE Vs. SURJYA KUMAR DHAR
December 7, 1941
RAMASWAMI REDDIAR Vs. OFFICIAL RECEIVER OF SOUTH ARCOT
April 4, 1941
RAMASWAMI UDAYAR Vs. SEVU RAMA ARU RAMANATHAN CHETTIAR
May 1, 1941
RAMAUTAR SAO Vs. RAM GOBIND SAO
March 6, 1941
RAMDAHIN LOHAR Vs. RAMDHANI MAHTO
December 8, 1941
RAMDAS SAHU Vs. KAPIL SAHU
July 28, 1941
RAMDEO SINGH Vs. EMPEROR
December 12, 1941
RAMDHANI GOPE Vs. JAGESHER MAHTO
May 13, 1941
RAMDIN SINGH Vs. RAMPARICHAN SINGH
May 2, 1941
RAMENDRA NARAYAN ROY Vs. SMTBIBHABATI DEBI
July 16, 1941
RAMESHWAR RAI Vs. HARAKH LAL SAHU
May 2, 1941
RAMESHWARI PASI Vs. EMPEROR
December 8, 1941
RAMGOBIND SAHU Vs. MOSO DHOBI
February 11, 1941
RAMLAKHAN DHOBI Vs. RACHHEYA KALWAR
January 28, 1941
RAMLAKHAN PANDEY Vs. TRIBENI DAS
January 27, 1941
RAMPAL SINGH Vs. MANSUKH RAI KHEMKA
January 15, 1941
RAMPRATAP MARWARI Vs. LACHMAN MISTRY
May 7, 1941
RAMPROSAD LOHIA Vs. MPPATEL
March 10, 1941
RAMRACHYA SINGH Vs. SINGESHWAR RAI
July 11, 1941
RAMSAKAL SINGH Vs. EMPEROR
September 5, 1941
RAMSANKAR BANDOPADAYA Vs. KHUDIRAM DUTT
November 11, 1941
RAMSEWAK KURMI Vs. SRI THAKURJI MAHARAJ
August 22, 1941
RAMSUMIRAN PANDE Vs. EMPEROR
November 10, 1941
RANGASWAMI AIYANGAR Vs. SIVAPRAKASAM PILLAI
September 19, 1941
RANGASWAMI GOUNDAR Vs. OFFICIAL RECEIVER
December 19, 1941
RANGASWAMI NADAR Vs. MINOR PITCHAIMANI NADAR BY NEXT FRIEND AKPCHINNA NADAR
January 24, 1941
RANI BHUWNESHWAR KUER Vs. RAJKUMAR RAGHUBANSMANI PRASAD NARAIN SINGH
June 6, 1941
RAO SAHEB SEDIMBI HANUNIANTHA ROW Vs. NIDUMOLU SEETARAMAYYA
November 19, 1941
RAO SAHIB V SUBBAYYA Vs. CTMACHAYYA
May 1, 1941
RASHID ALLIDINA Vs. JIWANDAS KHEMJI
November 3, 1941
RATI RAM Vs. NIADER MAL
January 21, 1941
RATNAVELU PILLAI Vs. VARADARAJA PILLAI
August 22, 1941
REAZADDI BEPARI Vs. YAKUB BEPARI
January 13, 1941
REDDI MALLAYYA Vs. PEDDA MALLAYYA
November 7, 1941
RENTALA NARASIMHA RAO Vs. RENTALA VENKATARAMANA RAO
July 31, 1941
REX Vs. JAGGOPAL PRASAD
July 30, 1941
RIGHT HONOURABLE THE SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM Vs. ALLU JAGANNADHAM
April 2, 1941
RM N S SINNASWAMI PILLAI Vs. COMMISSIONER OF INCOME-TAX
November 24, 1941
RM N S SINNASWAMI PILLAI Vs. COMMISSIONER OF INCOME-TAX
December 24, 1941
ROMESH CHANDRA BHADURI Vs. JNANADA PROSANNA BHADURI
May 19, 1941
ROYAL INSURANCE CO LTD , Vs. RE
February 13, 1941
RUSI DALAI Vs. KRUSHNA BALLAV GHOSH
December 18, 1941
S A RAMANATHA SASTRIGAL Vs. KOLADI KRISHNA MENON
April 24, 1941
S K T SOUNDARARAJALU Vs. MINOR SHANMUGAM
August 6, 1941
S KUPPUSWAMY CHETTIAR Vs. SUBBARAYA CHETTIAR
February 10, 1941
S M ENAYATULLAH SAHEB Vs. SAKJEELANI SAHEB
August 5, 1941
S N BANERJI Vs. KUCHWAR LIME AND STONE CO LTD (IN LIQUIDATION)
July 30, 1941
S N MUKHERJEE Vs. SIR GRUSSEL
May 26, 1941
S PAKRASHI Vs. EMPEROR
June 4, 1941
S RAMASUBBA IYER Vs. AYYALU NAIDU
January 10, 1941
S S S CHOCKALINGAM CHETTIAR AND SONS Vs. COMMISSIONER OF INCOME-TAX, MADRAS
March 18, 1941
S S S CHOKKALINGAM CHETTIAR AND SONS, THROUGH THE MANAGER, S S S CHOKKALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
March 18, 1941
S SUBRAMANIA AIYAR Vs. INDIA EQUITABLE INSURANCE COMPANY LIMITED, THROUGH ITS AUTHORISED AGENT SBMITRA
July 30, 1941
S VAIDYANATHA AIYAR Vs. VNSRINIVASA AIYAR
May 1, 1941
SACHINDRA NATH CHATTERJEE Vs. BENGAL NAGPUR RAILWAY CO LTD
November 14, 1941
SADAI MUDULI Vs. PROSADI BISWAL
December 18, 1941
SADASHEORAO KRISHNARAO BUTI Vs. COLLECTOR
December 1, 1941
SADHU CHARAN PARIJA Vs. KRISHNAMANI DEI
September 5, 1941
SAGO RAI Vs. RAMJEE SINGH
August 13, 1941
SAILENDRA NATH BHATTACHERJEE Vs. AMARENDRA NATH MUKHERJEE
February 11, 1941
SAJIWAN PRASAD SINGH Vs. KARAMDHARI SINGH
August 1, 1941
SAKKAL SARDAR Vs. ISSURDAS THIRANI
May 22, 1941
SAMBHU GOSAIN Vs. PIYARI MIAN
January 29, 1941
SAMIRUDDIN MALTEY Vs. NABA KUMAR SAHA
December 16, 1941
SAMUEL NADAR Vs. THANGAYYA NADAR
August 1, 1941
SANO KASHINATH CHOWDHURY Vs. PATITTO SABUTO
October 15, 1941
SANTHAPPA Vs. ESWARAPPA HOLIAPPA BULLA, BY LRSIDDALINGAPPA BULLA
March 25, 1941
SARADINDU MUKHERJEE Vs. JAHAR LALL AGARWALLA
June 17, 1941
SARADINDU SEKHAR BANNERJEE Vs. LALIT MOHAN MAZUMDAR
May 15, 1941
SARDAR NISAR ALI KHAN Vs. MT FATIMA SULTAN
April 28, 1941
SARNATH SANYAL MADHUSUDAN BAGCHI THROUGH A P BAGCHI Vs. HRISHIKESH SANYAL
January 3, 1941
SARWAN CHAUDHURY Vs. CHANARPAT THAKUR
April 23, 1941
SASALA RAMINAIDU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM
August 8, 1941
SASHI BHUSAN MISRA Vs. MADHU SUDAN MONDAL S/O LALU MONDAL
December 22, 1941
SASHI SEKHAR BOSE Vs. PROVINCE OF BENGAL
December 4, 1941
SASHINATH CHOUDHURY Vs. UGRANARAIN CHAUDHURY
March 26, 1941
SATISH CHANDRA NAG Vs. SILCHAR CO-OPERATIVE TOWN BANK LTD
June 20, 1941
SATYA NARAYAN BANERJEE Vs. RADHA NATH DAS
August 6, 1941
SATYABADI PRADHAN Vs. KANHEI PRADHAN
February 19, 1941
SAYED ABDUL HUQ SAHIB Vs. USMAN KHAN SAHIB KABULI (DIED)
August 18, 1941
SECRETARY OF STATE Vs. SRIMATH VIDYA SRI VARADA THIRTA SWAMIGAL
December 18, 1941
SECRETARY OF STATE Vs. MIDNAPORE ZAMINDARY CO LTD
February 26, 1941
SECRETARY OF STATE Vs. GOMTI KUNWARI
January 23, 1941
SECRETARY OF STATE Vs. SARDAR RUSTAM KHAN
April 28, 1941
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY COLLECTOR OF EAST GODAVARI Vs. SAIT JODARAJ DHUPAJEE (DIED)
September 1, 1941
SEEMAKURTHI MANIKYAM Vs. JONNAVITHULA MANIKYAMMA
January 20, 1941
SEPULCHRE BROTHERS, PROPRIETORS, THE BELGIUM EAST INDIA TRADING AND ENGINEERING COMPANY Vs. SAIT KHUSHAL DAS JAGJIVAN DAS MEHTA TRADING IN THE NAME OF JKHUSHAL DAS AND COMPANY
August 8, 1941
SETH BABU LAL Vs. BABU LAL
January 14, 1941
SETH PARASRAM S/O. SEWARAM DHAKAD Vs. PUNAMCHAND S/O. BHAKHTAWARMAL OSWAL
December 17, 1941
SHA MOOLCHAND KESARIMULL BY ITS PARTNER MITA LAL Vs. ASSOCIATED AGENCIES, A FIRM OF MERCHANTS
April 24, 1941
SHAIKH MOHAMMAD ZOBAIR Vs. MTBIBI SAHIDAN
April 8, 1941
SHAKUNTALABAI W/O. BHIMRAO DESHMUKH AND ANOTHER Vs. COURT OF WARDS REPRESENTING ESTATE OF SUMANBAI D/O. ANANDRAO DESHMUKH
October 10, 1941
SHEIKH AKBAR ALI Vs. SHEIKH MAFIJUDDIN OF ISLAMPUR
June 6, 1941
SHEIKH JARU BEPARI Vs. AGPETERS
December 10, 1941
SHEKENDARALI MEAH Vs. ABDUL GAFUR CHOUDHURY
May 2, 1941
SHEO DAYAL NARAIN Vs. MTMOTI KUER
December 15, 1941
SHEONANDAN PRASAD SINGH Vs. KRISHNA CHANDRA
August 4, 1941
SHIVA PRASAD Vs. COMMISSIONER OF DARBHANGA MUNICIPALITY
July 30, 1941
SHYAM BALLAV NANDI Vs. DOLOGOBIND SAHU
December 2, 1941
SHYAM BEHARI Vs. RAMESHWAR PRASAD SAHU
August 26, 1941
SHYAM PRATAP RAM MISSIR Vs. BENI NATH DUBEY
October 7, 1941
SHYAMA KANT LAL Vs. RAM LAL
January 21, 1941
SIDHESHWAR PRASAD SINGH Vs. SONU LAL
October 29, 1941
SINNASWAMI GOUNDAN Vs. RAMA GOUNDAN
January 31, 1941
SIR KAMESHWAR SINGH BAHADUR Vs. HARI CHAND PANDEY
October 30, 1941
SITA RAM Vs. BRIJ BEHARI
June 23, 1941
SITA RAM Vs. LACHMAN LAL GOSWAMI
January 24, 1941
SITAL PRASAD Vs. SURENDRA NATH CHATTERJI
August 20, 1941
SITARAM BHATTACHARJEE Vs. PANCHA MUCHI
August 20, 1941
SIVASUBRAMANIA THEVAN Vs. KALANKARAYAN KONAR
January 24, 1941
SK BUDHAN MIA Vs. JOTINDRA MOHUN DUTT
August 28, 1941
SM ANNAPURNA DASI W/O UPENDRA NATH BASU Vs. SARAT CHANDRA BHATTACHARJEE
December 9, 1941
SM ANNAPURNA RAY Vs. SRISH CHANDRA DUTT
February 3, 1941
SM ASHALATA BOSE Vs. MANINDRA NATH BOSE
June 27, 1941
SM INDUMATI DEBI, W/O THAKUR SHIW SUNDAR SINGH Vs. TULSI THAHURANI
May 27, 1941
SM JAGATMAYA KUMRI Vs. MUNSHI RAM BAHADUR PRASAD
January 21, 1941
SM KIRANBALA CHOWDHURY Vs. HIRALAL DAS
February 24, 1941
SM MAHALAKSHMI RAKHIT Vs. SMSHAMRANGINI ROY CHOWDHURANI
February 4, 1941
SM PANKAJINI DEBI Vs. PRAMATHA NATH GHOSH
July 29, 1941
SM PRIOMBADA DEBI Vs. JOHURI LAL RAY
January 24, 1941
SM RAJKUMARI PRAFULLANALINI DASSI W/O GIRIJA KISHORE GHOSH Vs. MOHINI MOHAN DUTT
May 1, 1941
SM SHAMANGINI ROY CHOWDHURANI Vs. SMMAHALAKSHMI RAKSHIT
February 20, 1941
SM SUKUMARI DEVI Vs. RAJDHARI PANDEY
November 11, 1941
SMT MAHAMAYA OJHAIN Vs. LAHERIASARAI CENTRAL CO-OPERATIVE BANK LTD
April 8, 1941
SMT RADHARANI DASSI W/O NARAYAN CHAUDRA GHOSE Vs. SMTBINODAMOYEEDASSI W/O ABINASH CHANDRA GHOSH
July 25, 1941
SOMAR SINGH Vs. BANKE BEHARI LAL
November 19, 1941
SREE RAJA VELUGOTI NAVANEETHA KRISHNA YACHENDRA BAHADUR VARU Vs. SIRIGIRI RAMANUJULU CHETTY BY NEXT FRIEND IRLA PULLAIAH CHETTY
March 12, 1941
SREE RAJAH VATCHAVAYA VENKATASURYANARAYANA JAGAPATHIRAJU BAHADUR ZAMINDAR GARU Vs. MADDUKURI TIRUPATAYYA
February 26, 1941
SREEKAKULAM SESHAMMA BY POWER OF ATTORNEY AGENT GUNDA ELLIAH Vs. DEBT CONCILIATION BOARD
December 8, 1941
SREEKANT LAL Vs. AJODHYA SINGH
February 25, 1941
SREEMAT PRATIVADHI BHAYANKARAM VENKATA NARASIMHACHARYULU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF KISTNA
September 17, 1941
SRI BAIDYANATHJI THROUGH SADUPADHYA SRI SRI BHABAPARITANANDA OJHA Vs. URMILA DEVI
July 30, 1941
SRI CHITTURI NARAYANAMMA Vs. VANKINA VENKATACHALAM
September 2, 1941
SRI HARDEO BENGAL SALT COMPANY Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA
September 19, 1941
SRI KALLALAGAR DEVASTHANAM THROUGH ITS TRUSTEE K N RADHAKRISHNA AIYAR Vs. MBASKARAM PILLAI
September 10, 1941
SRI KOLANU SESHA REDDI Vs. SRI KOLANU NARASIMHA REDDI
January 31, 1941
SRI MAHANT HARIHAR GIR Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
March 4, 1941
SRI RAGHAVA DOSS JEE VARU Vs. MINOR SARJU BAYAMMA
December 11, 1941
SRI RAJA VELUGOTI VENKATA RAJAGOPALA KRISHNA YACHENDRA BAHADUR VARU Vs. KURAM VENKATA SESHACHARLU
March 20, 1941
SRI RAJA VENKATADRI APPARAO BAHADUR ZAMINDAR GARU Vs. TIMMARAJU VENKATA KUTUMBARAO
February 2, 1941
SRI RAJAH RAVU SRI KRISHNAYYA RAO ALIAS SRI RAJAH RAVU VENKATA KUMARA MAHIPATI KRISHNA SURYA RAO BAHADUR GARU Vs. RAJAH SAHEB MEHARBAN-I-DOSTAN SRI RAJAH RAVU VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR GARU, MAHARAJA OF PITTAPURAM
December 11, 1941
SRI RAJAH SAHEB MEHARBAN-I-DOSTAN SRI RAJAH RAVU VENKATAKUMARA MAHIPATI SURYA RAO BAHADUR GARU SIRDAR, RAJAHMUNDRYCIRCAR AND MAHARAJAH OF PITTAPURAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR
November 18, 1941
SRI RAJAH VYRICHERLA NARAYANA GAJAPATI RAJU BAHADUR VARU Vs. PERLA ANNAPURNAMMA GARU
January 17, 1941
SRIJIB NYAYATIRTHA, SECRETARY Vs. SREEMANT DANDY SWAMI JAGANNATH ASHRAM, MOHUNT MOHARAJ
April 23, 1941
SRIKANTA MRIDHA Vs. PRAFULLYA CHANDRA GHOSH
January 17, 1941
SRIS CHANDRA NANDY OF KASIMBAZAR REPRESENTED BY MANAGER Vs. JOYRAMDANGA COAL CONCERN LTD
June 17, 1941
STATE AIDED BANK OF TRAVANCORE LTD Vs. DHRIT RAM
November 6, 1941
SUBBA NAYAKKAR Vs. AKKAMMAL
March 4, 1941
SUBBARAYA CHETTIAR Vs. DEBT CONCILIATION BOARD
August 21, 1941
SUBBIAH AMBALAM SERVAI Vs. UNNAMALAI ACHI
January 17, 1941
SUBH KARAN SINGH Vs. KEDAR NATH TEWARI
May 8, 1941
SUBODH CHANDRA NAG Vs. KLBANK, LTD
January 17, 1941
SUDHINDRA CHANDRA SINGHA SARMA Vs. JADAV MARAK
May 30, 1941
SUDHIR KUMAR NEOGI Vs. EMPEROR
September 5, 1941
SUKAR SAO Vs. EMPEROR
June 27, 1941
SUKDEV JEE SANKAR JEE MADHAB PROSAD JEE Vs. RAMKRISHNA KESHAB CHANDRA LAHA
June 18, 1941
SUKHRAJ RAI Vs. DIP NARAIN PANDEY
September 17, 1941
SUKHRAJ RAI Vs. RATINATH PANJIRA
September 4, 1941
SUKHRAJ ROY Vs. KESHAB MOHAN THAKUR
September 17, 1941
SUKUMAR DEB ROY Vs. PARBATI BALA W/O BIDHURANJAN MAJUMDAR
May 14, 1941
SUKUMARI GUPTA Vs. DHIRENDRA NATH ROY CHOWDHURY
March 10, 1941
SUNDAR GIR GOSSAIN Vs. JADUNANDAN JHA
September 8, 1941
SUNDAR PANDIT Vs. MAHADEO PRASAD
September 25, 1941
SUNKARAPALLI RANGANAYAKULU Vs. GONA GOPAYAMMA
September 22, 1941
SURAJ KUAR Vs. SANT SINGH
February 17, 1941
SURATAN BIBI W/O KHABIRUDDIN BISWAS Vs. LUTU GOPAL BHATTACHARYA
November 21, 1941
SURENDRA KUMAR BASU Vs. DISTRICT BOARD
December 1, 1941
SURENDRA NATH DAS GUPTA Vs. ABDUL JALIL LASKAR
December 2, 1941
SURENDRA NATH SARKAR Vs. EMPEROR
August 1, 1941
SURESH CHANDRA MUKHERJEE Vs. LAL MOHUN CHATTERJEE
April 4, 1941
SURISETTI RAMA SUBBAYYA Vs. PALUR THIMMIAH
February 14, 1941
SUSIL C SEN Vs. RE
February 14, 1941
SWAMINATHA PILLAI Vs. KRISHNA PADAYACHI
August 20, 1941
SWARUPCHAND RAYANJI Vs. MAJETI JANAKIRAMAYYA
April 18, 1941
SWAYAMPAKULA SUBBARAMAYYA Vs. SWAYAMPAKULA VENKATASUBBAMMA
February 5, 1941
SYED ABBAS ALI Vs. NAWAB ABID JAHAN
May 20, 1941
SYED ISMAIL SAHIB ALIAS SYED TAHSILDAR SAHIB Vs. ETHIKASHA SARGURU ALIAS SYED CHANDU SAHIB
August 13, 1941
SYED SHAH MUHAMMAD IDRIS, HAIDRI SAJJADANASHIN Vs. SHEIKHMUHAMMAD HABIBUR RAHMAN
August 19, 1941
SYEDALI Vs. EMPEROR
March 19, 1941
T KANNIAH NAIDU Vs. RAJAMMAL
January 31, 1941
T M VENUGOPALA MUDALIAR Vs. TKEMBARU NAIDU
July 18, 1941
T P MANICKA MUDALIAR Vs. AMMAKANNU ALIAS VENKALAKSHMI AMMAL
August 8, 1941
T R PARAMASIVAM Vs. PARVATHAREDDY CHENCHURAMIREDDY
February 26, 1941
T R RAJAKUMARI Vs. MOTION PICTURE PRODUCERS COMBINE LTD(BY THE OFFICIAL LIQUIDATOR)
December 8, 1941
T SRINIVASA RAO Vs. ANNADHANAM SESHACHARLU
March 14, 1941
T V RANGA RAO NAIDU (DIED) Vs. SETH BALAKSONLAL JANAKI PRASAD- REPRESENTED BY HIS POWER OF ATTORNEY HOLDER PANNALAL FOMRA
February 14, 1941
TAPENDRA CHUNDER GOOPTA Vs. JOGENDRA CHUNDER GOOPTA
May 7, 1941
TARA MIA Vs. EMPEROR
March 19, 1941
TARAN ROY BAIN Vs. SHYAM MONDAL
August 1, 1941
TARAPADA BANERJEE Vs. AJIMADDIN MALLIK
July 10, 1941
TARIT BHUSAN RAI Vs. SRI SRI ISWAR SRIDHAR SALAGRAM SHILA THAKUR BY KRISHNA CHANDRA CHANDRA
June 16, 1941
TATAVARTHI NAGAPORTHAROW Vs. PULIPATI SUBBAROW
September 5, 1941
TATEM STEAM NAVIGATION CO Vs. INLAND REVENUE COMMISSIONERS
June 20, 1941
THADI MURALI MOHAN REDDI Vs. CHINTA BRAHMAYYA
August 20, 1941
THADI MURALI MOHANA REDDI, MINOR BY GUARDIAN, SABBELLA RAMI REDDI Vs. MEDAPATI GANGARAJU
April 30, 1941
THAKUR HARKISHORE PRASAD SINHA Vs. BABU LOKNATH PRASAD DHANDHANIA
April 2, 1941
THAKUR MANDAL Vs. EMPEROR
August 11, 1941
THAKUR PRASAD CHAUDHARI Vs. OFFICIAL LIQUIDATOR, BENARES BANK LTD(IN LIQUIDATION)
February 14, 1941
THAKUR SINGH Vs. ISHWAR SINGH
January 23, 1941
THALEPAKA SRINIVASAYYA Vs. NAGALLAPATI OBULA RAJU
February 28, 1941
THANGATHAMMAL Vs. VEERAMA REDDIAR
September 26, 1941
THAYYANAYAKI AMMAL BY AGENT VISWALINGAM CHETTIAR Vs. MINOR SUNDARAPPA ALIAS APATH SAHAYA KANDIAR, BY HIS MOTHER AND GUARDIAN ALAMELU AMMAL (DEAD)
September 5, 1941
THEKKE MANNENGATH ITTICHIRI ALIAS AMMU PODUVALSSIAR Vs. VENGALUR NADUVILEPAT POOZHI KUNNATH KAMAVAN APPU MENON
July 18, 1941
THIMMAPPA CHETTIAR Vs. THANGAVELU CHETTY
April 15, 1941
THIRUVENGADAM PILLAI Vs. KOOLAI ALIAS MUTHUSWAMI PILLAI
September 12, 1941
THIRUVENGADATHA AIYANGAR Vs. SANNAPPAN SERVAI
May 2, 1941
THOTTILAKATH PUTHIAPURAYIL ALIAS KURIKKALAVITA KUNHABDULLA Vs. THOTTILAGATH PUTHIAPURAYIL ALIAS KURIKKALAVITA ABUBACKER
September 9, 1941
TIKAIT UMED NARAIN SINGH Vs. EQUITABLE COAL CO LTD
July 30, 1941
TIRUGNANAVALLI AMMAL, BY AGENT RAJAMANIKKAM PILLAI Vs. PVENUGOPALA PILLAI
May 1, 1941
TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE REPRESENTED BY ITS COMMISSIONER Vs. TIRUPATI MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
September 9, 1941
TRAVANCORE NATIONAL BANK SUBSIDIARY CO LTD IN LIQUIDATION THROUGH ITS OFFICIAL LIQUIDATOR, R NARASIMHACHARI Vs. MSVENKATARAMAN
September 8, 1941
TRIBENI PRASAD Vs. THAKUR PRASAD SINGH
November 28, 1941
TUKARAM ALIAS TULARAM MAHADJI IZADAR Vs. EKNATH PUNJAPPA
October 23, 1941
TULABANDU ADEMMA Vs. SREEMATH SATYADHYANA THIRTHA SWAMIVARU REPRESENTED BY THE GENERAL POWER OF ATTORNEY AGENT, MARKAPURAM SRINIVASACHARLU
November 27, 1941
TULARAM RAGHO POWAR Vs. TEJILAL MOTIRAM POWAR
August 13, 1941
TUMINA KHATUN Vs. GAHARJAN BIBI
January 16, 1941
TURLAPATI SESHAYYA Vs. BOLLAPALLI VENKATARAMAYYA
May 2, 1941
U P GOVERNMENT Vs. LMANMOHAN DAS
August 22, 1941
UDAIBHAN SINGH Vs. PARAS PANDE
November 7, 1941
UDHO SINGH Vs. EMPEROR
July 29, 1941
UMA SHANKAR PRASAD Vs. BANK OF BIHAR LTD
April 4, 1941
UMAKANTA BHATTACHERJEE Vs. BEDBATI DEBI W/O RAJANI KANTA CHOUDHURY
August 11, 1941
UNITED MOTORS (COIMBATORE), LIMITED, BY ITS MANAGING AGENT MR G D NAIDU Vs. PALGHAT MUNICIPAL COUNCIL
November 24, 1941
UPENDRA CHANDRA PODDAR Vs. EMPEROR
March 14, 1941
UPPALA APPANNA SASTRI ALIAS ANNAPPA SASTRI Vs. SREE RAJA SOBHANADRI APPA RAO BAHADUR ZAMINDAR GARU, ZAMINDAR OF ELAMARRU ESTATE
January 23, 1941
UPPINANGADI SRI SAHASRA LINGESHWARA DEVARA BHANDARAM, REPRESENTED BY ITS ADALTHE MOKTESSOR ARAI RAI Vs. THOLADARA NAGAPPA ALIAS RAMAKRISHNA SHANBHOGUE (DIED)
August 19, 1941
V BALAKRISHNA NAIDU Vs. MRSBSAKUNTALA BAI
December 10, 1941
V P KESAVA MENON Vs. CACHUTHAN NAIR
December 19, 1941
V RANGA RAO Vs. COLLECTOR OF TRICHINOPOLY
March 31, 1941
V S SHARMA Vs. JDHARMA RAO, PROPRIETOR, MCAPPASWAMY CHETTY AND CO
January 17, 1941
V SREENIVASACHARIAR Vs. BYSANI KRISHNAYYA CHETTI TRANSFEREEDECREE-HOLDER, INSOLVENT, REPRESENTED BY THE OFFICIAL ASSIGNEE OF MADRAS
February 20, 1941
VALI CHETTI MUNUSWAMI CHETTI Vs. VALI CHETTI VENKATASWAMI CHETTI
August 28, 1941
VALLABHANENI VENKAYYA Vs. SRI RAJAH VIJAYA APPARAO SAVAI ASWARAO BAHADUR ZAMINDAR GARU
January 31, 1941
VALLIAMMAI AMMAL Vs. DHARMALINGA MUTHIRIAN
April 9, 1941
VALLIAPPA CHETTIAR Vs. MUTHU KOUNDAN
July 31, 1941
VALLUR CHINA KONDAYYA (DECEASED) Vs. SIDAVARAPU RAMALINGA REDDI (DECEASED)
August 14, 1941
VALUR KRISHNA MENON Vs. PUTHAN VEETTIL KURUNGARA KUNHU ALIAS DEVU AMMA
April 8, 1941
VANGA KRISHNA REDDY Vs. KOSANA PEDA SATYAM
March 12, 1941
VANGURI MAHALAKSHMAMMA Vs. VANGURI VENKATANARAYANAMURTHI (DIED)
January 28, 1941
VANKADARI SOMAPPA Vs. CHIPPAGIRI NAGI REDDY
February 20, 1941
VANKINENI PEDA VENKATA SUBBAYYA Vs. JILLILLAMUDI VENKAYYA
February 21, 1941
VASANTAM VENKAYYA Vs. VASANTAM RAGHAVAMMA
April 29, 1941
VASI REDDI VENKAYYA Vs. GOPU SREERAMULU
September 1, 1941
VEDANGI VEERA RAGHAVA RAO Vs. VEDANGI GOPALARAO
September 9, 1941
VEDURUMUDI RAMARAO Vs. NATIONAL ASSURANCE CO LTD, REPRESENTED BY ITS LIQUIDATOR, MRCPRASADARAO
March 31, 1941
VELAGALA SRIRAMAREDDI Vs. KARRI SRIRAMAREDDI, BEING MINOR BY CERTIFICATED GUARDIAN, MRGBHIMA RAO
September 16, 1941
VENKADADRI SOMAPPA Vs. NARASEPALLY VENKATASWAMI CHETTY
February 19, 1941
VENKADARI SOMAPPA Vs. NARESEPALLY VENKATASWAMY CHETTY
February 19, 1941
VENKATASUBBA BAGAVATHAR AS SECRETARY TO THE TIRUKKURUNGUDI CHATRAM RYOTS ASSOCIATION ON BEHALF OF THE RYOTS Vs. MANAGER, LF, CHATRAM
November 21, 1941
VENUGOPALA NAIDU Vs. VALAMBAL AMMAL
December 4, 1941
VINAYAKRAO DAMODHAR RAO KOLTE Vs. BHONDU S/O. ARJUN KUNBI
December 16, 1941
WESTERN INDIA LIFE INSURANCE CO LTD Vs. SMASIMA SIRKAR
July 16, 1941
Y G PERIA MUNISWAMI MUDALI Vs. SENA NARASAPPA MUDALI (DECEASED)
February 21, 1941
YEDDULA KOTHAPALLE MUTHYALU Vs. BOLLA CHINNAYYA
September 25, 1941
YEKKALA VENKATARAMAYYA Vs. ACHUGATLA BABA SAHIB
December 17, 1941