Home
Case Index
Title
Date
BISHWANATH SINGH SHARMA Vs. COMMISSIONER OF INCOME TAX
April 29, 1941
GANESH DAS RAM SINGH OF DOMELGANJ, Vs. RE
March 18, 1941
HAKIM SAIYID FIDA ALI Vs. RANI BHUNESHWARI KUAR
February 18, 1941
HALKHORI RAM Vs. KING EMPEROR
January 24, 1941
HARIHAR GIR SIR MAHANT Vs. COMMISSIONER OF INCOME TAX
March 4, 1941
INDERCHAND Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
July 29, 1941
JHALAK PRASAD SINGH Vs. PROVINCE OF BIHAR
April 17, 1941
KANIRAM GANPAT RAI Vs. COMMISSIONER OF INCOME TAX
April 28, 1941
MAKHAN MAL RAM CHAND Vs. COMMISSIONER OF INCOME TAX
March 18, 1941
PROVINCE OF BIHAR Vs. MAHARAJA PRATAP UDAI NATH SAHI DEO OF RATUGARH
April 17, 1941